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[Cites 0, Cited by 0] [Section 42] [Entire Act]

State of Rajasthan - Subsection

Section 42(i) in Rajasthan Forest Subordinate Service Rules, 2015

(i)the inter se seniority of person appointed to a post in a particular category by direct recruitment on the basis of one and the same selection, except those who do not join service when a post is offered to them within period of six weeks from the date of issue of order unless the period is extended by the Appointing Authority, shall be determined by the order of merit in the list prepared-by the Commission under sub-rule (2) of Rule 29 or by committee under sub-rule (5) of Rule 30 and sub-rule (2) of Rule 31.