Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 71] [Entire Act] State of Andhra Pradesh - Subsection Section 71(3) in Andhra Pradesh Shops and Establishments Act, 1988 (3)The power to make rules conferred by this section shall be subject to the condition of the rules being made after previous publication.
