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State of Rajasthan - Section

Section 54 in The Rajasthan Municipalities Accounts Rules, 1963

54. Stamps.

- In order to enable a check to be kept upon the number of stamps expended by each department using stamps upon the business of the Board, a stamps register shall be maintained in form 25. This register is intended primarily for postage stamps but the same register shall be used for receipt of other stamps, separate pages being allotted for each description and columns 5 and 6 modified as required.Explanation. - This register shall serve also the Board's despatch register.The balance of stamps in hand shall be verified once a month by a responsible officer-in-charge of the department who shall make note of the verification in the remarks column under his signature.[X X X] [Deleted by Notification dated 1-8-1908.]Verification of Property