Himachal Pradesh High Court
Vinay Bodh vs . Dolekar & Ors. on 5 March, 2024
Bench: Mamidanna Satya Ratna Sri Ramachandra Rao, Jyotsna Rewal Dua
OSA No.4 of 2016 a/w .
CO No.32 of 2016 05.03.2024 Present: Mr. Sunil Mohan Goel, Advocate, for the appellant.
Mr. Anil Kumar Manget, Advocate vice Mr. Naresh K. Tomar, Advocate, for respondent no.1. Mr. K.D. Sood, Senior Advocate with Mr. Rahul Gathania, Advocate, for respondents no.2 and 3.
Ms. Devyani Sharma, Senior Advocate with Mr. Anirudh Sharma, Advocate, for respondent no.4.
At the request of learned counsel for the appellant, list on 25.04.2024.
(M.S. Ramachandra Rao)
Chief Justice
(Jyotsna Rewal Dua)
March 05, 2024 Judge
Mukesh
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