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State of Bihar - Section

Section 6 in Bihar Electricity Regulatory Commission (Consumer Grievance Redressal Forum, Electricity Ombudsman and Consumer Advocacy) Regulations, 2017

6. Category of grievance (please tick the relevant box/ boxes):-

a. Wrong billing ____________ b. Recovery of arrears ____________c. Faulty Meter ____________ d. Burnt meter ____________e. Supply interruption ___________ f. Harmonics in supply ____________g. Supply voltage related ____________ h. Deficient service ____________i. Delay in providing new connection_________ j. Reconnection __________k. Change in connected load ____________ l. Transfer of connection ________m. Others (please specify)_____________________________________________________