Discussion On The Motion Of Confidence In The Council Of Ministers, Moved By Shri ... on 15 April, 1999

[Cites 0, Cited by 0]

Lok Sabha Debates

Discussion On The Motion Of Confidence In The Council Of Ministers, Moved By Shri ... on 15 April, 1999

BR>Title:Discussion on the motion of Confidence in the Council of Ministers, moved by Shri Atal Bihari Vajpayee, (Not concluded).

|ÉvÉÉxÉ ¨ÉÆjÉÒ (¸ÉÒ +]õ±É Ê¤É½þÉ®úÒ ´ÉÉVÉ{ÉäªÉÒ): +vªÉIÉ ¨É½þÉänùªÉ, ¨ÉèÆ |ÉºiÉÉ´É Eò®úiÉÉ ½þÚÆ: "ÊEò ªÉ½þ ºÉ¦ÉÉ ¨ÉÆÊjÉ{ÉÊ®ú¹Énù ¨ÉäÆ +{ÉxÉÉ Ê´É¶´ÉÉºÉ ´ªÉEiÉ Eò®úiÉÒ ½þè*" ¨ÉèÆ |ÉºiÉÉ´É Eòä {ÉIÉ ¨ÉäÆ EòÖUô ¤ÉÉä±ÉxÉÉ SÉÉ½þÚÆMÉÉ ±ÉäÊEòxÉ ¤ÉÉä±ÉxÉä ºÉä {É½þ±Éä ¨ÉèÆ ºÉÖxÉxÉÉ SÉÉ½þÚÆMÉÉ* |ÉÊiÉ{ÉIÉ EªÉÉ SÉÉ½þiÉÉ ½þè, |ÉÊiÉ{ÉIÉ ¨Éä®úÒ ºÉ®úEòÉ®ú EòÉä ½þ]õÉxÉÉ SÉÉ½þiÉÉ ½þè, ªÉ½þ iÉÉä º{É¹]õ ½þè ±ÉäÊEòxÉ <ºÉEòä ¤ÉÉnù EòÒ iÉº´ÉÒ®ú º{É¹]õ xÉ½þÒÆ ½þè +Éè®ú ¨ÉèÆ SÉÉ½þÚÆMÉÉ ÊEò <ºÉ Ê´É´ÉÉnù ¨ÉäÆ ªÉ½þ iÉº´ÉÒ®ú º{É¹]õ ½þÉä ÊVÉºÉºÉä ºÉnùxÉ ¡òèºÉ±ÉÉ Eò®ú ºÉEòä, nùä¶É ¡òèºÉ±ÉÉ Eò®ú ºÉEòä* ´ÉèºÉä +MÉ®ú SÉÉ½þä iÉÉä |ÉÊiÉ{ÉIÉ <ºÉ {É®ú SÉÖ{É ¦ÉÒ ®ú½þ ºÉEòiÉÉ ½þè EªÉÉäÆÊEò +ÆiÉ ¨ÉäÆ iÉÉä ÊnùÊM´ÉVÉªÉ ½þ¨ÉÉ®úÒ ½þÉäxÉä ´ÉÉ±ÉÒ ½þè +Éè®ú =ºÉEòÉ xÉE¶ÉÉ |ÉEò]õ ¦ÉÒ ½þÉäxÉä ´ÉÉ±ÉÉ ½þè ±ÉäÊEòxÉ ±ÉÉäEò iÉÆjÉ EòÉ iÉEòÉVÉÉ ½þè ÊEò VÉÉä ºÉ®úEòÉ®ú EòÉä ½þ]õÉxÉÉ SÉÉ½þiÉä ½þèÆ, ´Éä ªÉ½þ ¤ÉiÉÉBÆ ÊEò ´Éä ÊEòºÉ iÉ®ú½þ EòÒ ºÉ®úEòÉ®ú ±ÉÉxÉÉ SÉÉ½þiÉä ½þèÆ* =ºÉEòÉ xÉäiÞÉi´É EòÉèxÉ Eò®úäMÉÉ, =ºÉEòÉ EòÉªÉÇFò¨É EªÉÉ ½þÉäMÉÉ +Éè®ú ¨ÉèÆ <ºÉÒÊ±ÉB |ÉÊiÉ{ÉIÉ EòÉä ¨ÉÉèEòÉ nùä ®ú½þÉ ½þÚÆ ÊEò ´É½þ ¤ÉÉä±Éä +Éè®ú Ê¡ò®ú ¨ÉèÆ +ÆiÉ ¨ÉäÆ Ê´ÉºiÉÉ®ú ºÉä VÉ´ÉÉ¤É nùÚÆMÉÉ* (<ÊiÉ) MR. SPEAKER: Motion moved:

"That this House expresses its confidence in the Council of Ministers."

1105 ¤ÉVÉä ¸ÉÒ ¶É®únù {É´ÉÉ®ú (¤ÉÉ®úÉ¨ÉiÉÒ) : +vªÉIÉ VÉÒ, ºÉnùxÉ Eòä ºÉÉ¨ÉxÉä VÉÉä |ÉºiÉÉ´É ºÉnùxÉ Eòä xÉäiÉÉ VÉÒ xÉä |ÉºiÉÖiÉ ÊEòªÉÉ ½þè ... (´ªÉ´ÉvÉÉxÉ) ¸ÉÒ SÉ¨ÉxÉ ±ÉÉ±É MÉÖ{iÉ (>ðvÉ¨É{ÉÖ®ú): Ê´É{ÉIÉ Eòä xÉäiÉÉ JÉc÷ä ½þÖB +Éè®ú ÊEòºÉÒ xÉä iÉÉ±ÉÒ xÉ½þÒÆ ¤ÉVÉÉ<Ç* ... (´ªÉ´ÉvÉÉxÉ) ¸ÉÒ ¨ÉÖ±ÉÉªÉ¨É ÊºÉÆ½þ ªÉÉnù´É (ºÉ¨¦É±É): ½þ¨É ÊEò®úÉB Eòä ¤ÉVÉxiÉ®úÒ xÉ½þÒÆ ½þèÆ, SÉÉ{É±ÉÚºÉ xÉ½þÒÆ ½þè* ... (´ªÉ´ÉvÉÉxÉ) ¸ÉÒ ¶É®únù {É´ÉÉ®ú (¤ÉÉ®úÉ¨ÉiÉÒ) : ¨ÉèÆ =ºÉEòÉ Ê´É®úÉävÉ Eò®úxÉä Eòä Ê±ÉB JÉc÷É ½þÖ+É ½þÚÆ* Ê´É®úÉävÉ Eòä ºÉÉlÉ-ºÉÉlÉ ¨ÉèÆ nùä¶É´ÉÉÊºÉªÉÉäÆ EòÉä Ê´É¶´ÉÉºÉ Ênù±ÉÉxÉÉ SÉÉ½þiÉÉ ½þÚÆ ÊEò VÉ¤É ½þ¨É <ºÉ |ÉºiÉÉ´É EòÉ Ê´É®úÉävÉ Eò®úiÉä ½þèÆ, iÉÉä Ê´É®úÉävÉ Eòä ºÉÉlÉ ÊEòºÉ iÉ®ú½þ ºÉä Ê´ÉEò±{É nùä ºÉEòiÉä ½þèÆ, <ºÉ ¤ÉÉ®úä ¨ÉäÆ ½þ¨ÉÉ®úä ¨ÉxÉ ¨ÉäÆ Ê¤É±EòÖ±É ºÉÉ¡ò ®úÉªÉ ½þè* VÉÉä ½þ¨ÉÉ®úä ºÉÉlÉÒ <ºÉ EòÉ¨É Eòä Ê±ÉB ½þ¨ÉäÆ ºÉ½þªÉÉäMÉ nùäxÉä ´ÉÉ±Éä ½þèÆ, ºÉ¦ÉÒ xÉä Ê¨É±ÉEò®ú <ºÉ {É®ú ¤ÉÉiÉ EòÒ ½þè +Éè®ú VÉèºÉÉ ÊEò ±ÉÉ±ÉÚ |ÉºÉÉnù ªÉÉnù´É VÉÒ xÉä Eò½þÉ ... (´ªÉ´ÉvÉÉxÉ) nùä¶É Eòä >ð{É®ú VÉÉä ºÉ®úEòÉ®ú EòÉ ¤ÉÉäZÉ ½þÖ+É ½þè, ´É½þ ºÉ¨|ÉnùÉÊªÉEò ºÉ®úEòÉ®ú VÉÉxÉä Eòä ¤ÉÉnù ½þ¨É {ÉÉÆSÉ Ê¨ÉxÉ]õ ¨ÉäÆ ¤Éè`öEò®ú <ºÉEòÉ ®úÉºiÉÉ ÊxÉEòÉ±ÉäÆMÉä +Éè®ú nùä¶É Eòä ºÉÉ¨ÉxÉä BEò Ê´ÉEò±{É nùäÆMÉä* ... (´ªÉ´ÉvÉÉxÉ) ªÉ½þ Ê´É¶´ÉÉºÉ |ÉºiÉÉ´É EòÒ xÉÉè¤ÉiÉ +É<Ç EòèºÉä?

... (´ªÉ´ÉvÉÉxÉ) MR. SPEAKER: Please do not disturb him.

... (Interruptions) ¸ÉÒ ±ÉÉ±ÉÚ |ÉºÉÉnù (¨ÉvÉä{ÉÖ®úÉ) : ½þ¨É ±ÉÉäMÉÉäÆ xÉä VÉÉä Eò½þÉ ½þè, {ÉÉÆSÉ Ê¨ÉxÉ]õ iÉÉä {ÉÉÆSÉ Ê¨ÉxÉ]õ, BEò Ê¨ÉxÉ]õ ¨ÉäÆ ½þ¨É ±ÉÉäMÉ ÊSÉiÉ Eò®úiÉä ½þèÆ* ... (´ªÉ´ÉvÉÉxÉ) ¸ÉÒ ¶É®únù {É´ÉÉ®ú (¤ÉÉ®úÉ¨ÉiÉÒ) : ¨É½þÉänùªÉ, ºÉnùxÉ ¨ÉäÆ ¸ÉÒEÞò¹hÉ VÉÒ EòÒ ´ÉÉhÉÒ ªÉ½þÉÆ ½þÖ<Ç ½þè, <ºÉÊ±ÉB ¨ÉÖZÉä VªÉÉnùÉ Eò½þxÉä EòÒ +É´É¶ªÉEòiÉÉ xÉ½þÒÆ ½þè* BEò ¤ÉÉiÉ ½þ¨É ºÉ¦ÉÒ ºÉÉÊlÉªÉÉäÆ EòÉä ¨ÉÉxÉxÉÒ SÉÉÊ½þB ÊEò ºÉ¦ÉÒ ºÉÉÊlÉªÉÉäÆ EòÉä, iÉä®ú½þ ¨É½þÒxÉä {É½þ±Éä SÉÖxÉÉ´É EòÉ ÊxÉhÉÇªÉ ¦ÉÉ®úiÉ EòÒ VÉxÉiÉÉ xÉä nùä¶É´ÉÉÊºÉªÉÉäÆ Eòä ºÉÉ¨ÉxÉä ®úJÉÉ lÉÉ, ÊEòºÉÒ ¦ÉÒ {ÉÉäÊ±ÉÊ]õEò±É {ÉÉ]õÒÇ EòÉä º{É¹]õ ¤É½þÖ¨ÉiÉ <ºÉ nùä¶É EòÒ VÉxÉiÉÉ xÉä xÉ½þÒÆ ÊnùªÉÉ* ´ÉÉäÊ]õÆMÉ {Éè]ÅxÉ ÊEòºÉÒ EòÉä xÉ½þÒÆ ÊnùªÉÉ lÉÉ* |ÉvÉÉxÉ ¨ÉÆjÉÒ ÊVÉºÉ {ÉÉäÊ±ÉÊ]õEò±É {ÉÉ]õÒÇ ºÉä ½þèÆ, =xÉEòÉä 25-25.5 {É®úºÉäÆ]õ ºÉä VªÉÉnùÉ ´ÉÉä]õ xÉ½þÒÆ Ê¨É±Éä* =xÉEòä ºÉ¨ÉlÉÇxÉ nùäxÉä ´ÉÉ±Éä VÉÉä ¤ÉÉEòÒ ºÉÉlÉÒ ½þèÆ, =xÉ ºÉ¦ÉÒ Eòä ´ÉÉä]õ nùäJÉxÉä Eòä ¤ÉÉnù ¦ÉÒ EòÉä<Ç º{É¹]õ ¨ÉèxÉb÷ä]õ <ºÉ nùä¶É EòÒ VÉxÉiÉÉ xÉä xÉ½þÒÆ ÊnùªÉÉ lÉÉ* ¨ÉMÉ®ú <ºÉEòä ºÉÉlÉ-ºÉÉlÉ ¨ÉèÆ ªÉ½þ ¦ÉÒ ¨ÉÉxÉxÉä Eòä Ê±ÉB iÉèªÉÉ®ú ½þÚÆ ÊEò ½þ¨É ±ÉÉäMÉÉäÆ EòÉä ¦ÉÒ ¨ÉèxÉb÷ä]õ xÉ½þÒÆ ÊnùªÉÉ lÉÉ* <ºÉÊ±ÉB VÉ¤É ºÉ®úEòÉ®ú ¤ÉxÉÉxÉä EòÒ ¤ÉÉiÉ +É<Ç, iÉÉä BEò ºÉÉZÉÉ ºÉ®úEòÉ®ú ½þÉä ºÉEòiÉÒ lÉÒ +Éè®ú ºÉ®úEòÉ®ú ¤ÉxÉÉxÉä Eòä Ê±ÉB ºÉ½þªÉÉäMÉÒ {ÉÉÊ]õÇªÉÉÆ +ÉMÉä +ÉªÉäÆMÉÒ, =xÉEòÒ ¨Énùnù ºÉä ºÉ®úEòÉ®ú ¤ÉxÉ ºÉEòiÉÒ lÉÒ* ªÉ½þ ¨É½þi´É{ÉÚhÉÇ ¨ÉÖqÉ <ºÉ ºÉ®úEòÉ®ú Eòä ¤ÉÒSÉ ¨ÉäÆ lÉÉ* +Énù®ú+hÉÒªÉ ¨É½þÉ¨ÉÊ½þ¨É ®úÉ¹]Å{ÉÊiÉ VÉÒ xÉä ¦ÉÒ =ºÉ ºÉ¨ÉªÉ |ÉvÉÉxÉ ¨ÉÆjÉÒ VÉÒ EòÉä |ÉvÉÉxÉ ¨ÉÆjÉ {Énù EòÒ ¶É{ÉlÉ nùäxÉä EòÒ iÉèªÉÉ®úÒ ®úJÉÒ, iÉ¤É =xÉEòÉ {ÉÚ®úÉ vªÉÉxÉ xÉ¨¤É®ú {É®ú lÉÉ* VÉªÉ±ÉÊ±ÉiÉÉ VÉÒ EòÉ ºÉ¨ÉlÉÇxÉ EòÉ ±Éè]õ®ú nùÉä ÊnùxÉ Êb÷±Éä Ê¨É±É MÉªÉÉ ... (´ªÉ´ÉvÉÉxÉ) <ºÉÊ±ÉB |ÉvÉÉxÉ ¨ÉÆjÉÒ EòÉä ¶É{ÉlÉ nùäxÉä Eòä Ê±ÉB ®úÉ¹]Å{ÉÊiÉ VÉÒ xÉä iÉèªÉÉ®úÒ xÉ½þÒÆ ®úJÉÒ* SÉäxxÉ<Ç ºÉä JÉiÉ Eò¤É +ÉiÉÉ ½þè, <ºÉEòÒ ®úÉ½þiÉ nùäJÉxÉÒ {Éc÷ +Éè®ú SÉäxxÉ<Ç ºÉä JÉiÉ +ÉxÉä Eòä ¤ÉÉnù ½þÒ =x½þÉäÆxÉä |ÉvÉÉxÉ ¨ÉÆjÉÒ VÉÒ Eòä ¶É{ÉlÉ nùäxÉä EòÒ iÉèªÉÉ®úÒ ®úJÉÒ* <ºÉ ºÉ®úEòÉ®ú EòÉä ºÉÖ¥É½þ¨ÉhªÉ¨É º´ÉÉ¨ÉÒ VÉÒ, ºÉ®únùÉ®ú ¤ÉÚ]õÉ ÊºÉÆ½þ, SÉÉè]õÉ±ÉÉ VÉÒ +Éè®ú B+É<ÇBb÷ÒB¨ÉEòä, ºÉ¦ÉÒ EòÉ ºÉ¨ÉlÉÇxÉ |ÉÉ{iÉ lÉÉ* ÊVÉºÉ ÊnùxÉ <xÉ ºÉ¦ÉÒ {ÉÉäÊ±ÉÊ]õEò±É {ÉÉÊ]õÇªÉÉäÆ Eòä xÉäiÉÉ+ÉäÆ xÉä +{ÉxÉÉ ºÉ¨ÉlÉÇxÉ ´ÉÉ{ÉºÉ ±Éä Ê±ÉªÉÉ, =ºÉÒ IÉhÉ <x½þäÆ ºÉ®úEòÉ®ú SÉ±ÉÉxÉä EòÉ +ÊvÉEòÉ®ú <ºÉ nùä¶É ¨ÉäÆ xÉ½þÒÆ ®ú½þÉ, ´É½þ +ÊvÉEòÉ®ú <x½þÉäÆxÉä JÉÉä ÊnùªÉÉ* +]õ±É VÉÒ EòÒ ®úÉVÉEòÒªÉ ÊVÉxnùMÉÒ {ÉÚ®úä nùä¶É Eòä ºÉÉ¨ÉxÉä ½þè, =xÉEòÉ ºÉÉ´ÉÇVÉÊxÉEò VÉÒ´ÉxÉ {ÉÚ®úä nùä¶É´ÉÉºÉÒ VÉÉxÉiÉä ½þèÆ* <x½þÉäÆxÉä ½þ¨Éä¶ÉÉ BEò ¨ÉÉè®ú±É ¤Éäºb÷ {ÉÉäÊ±ÉÊ]õEºÉ Eò®úxÉä EòÒ iÉèªÉÉ®úÒ ÊnùJÉÉ<Ç* VÉ¤É ºÉ¨ÉlÉÇxÉ ´ÉÉ{ÉºÉ ±ÉäxÉä EòÉ EòÉ¨É EòÖUô ºÉÉÊlÉªÉÉäÆ xÉä ÊEòªÉÉ iÉ¤É ½þ¨ÉäÆ ±ÉMÉiÉÉ lÉÉ ÊEò ´É½þ ¶ÉÉªÉnù JÉÖnù ®úÉ¹]Å{ÉÊiÉ ¦É´ÉxÉ VÉÉBÆMÉä +Éè®ú ºÉnùxÉ Eòä ºÉÉ¨ÉxÉä ªÉ½þ xÉÉè¤ÉiÉ xÉ½þÒÆ ±ÉÉBÆMÉä* `öÒEò ½þè, <x½þÉäÆxÉä nùÚºÉ®úÉ ®úÉºiÉÉ º´ÉÒEòÉ®ú ÊEòªÉÉ, <ºÉEòÒ ¦ÉÒ {ÉÊ®úÊºlÉÊiÉ nùÉä ÊnùxÉ ¨ÉäÆ {ÉÚ®úä nùä¶É´ÉÉÊºÉªÉÉäÆ Eòä ºÉÉ¨ÉxÉä +ÉxÉä ´ÉÉ±ÉÒ ½þè, VÉÉä EòÉ¨É ªÉ½þ Eò±É Eò®ú ºÉEòiÉä lÉä ±ÉäÊEòxÉ <x½þÉäÆxÉä xÉ½þÒÆ ÊEòªÉÉ* ´É½þ {ÉÊ®úÊºlÉÊiÉ ¶ÉÉªÉnù ¶ÉÊxÉ´ÉÉ®ú EòÉä <ºÉ ºÉnùxÉ ¨ÉäÆ ¤É½þÖ¨ÉiÉ nùäJÉxÉä Eòä ¤ÉÉnù <xÉEòä >ð{É®ú +ÉBMÉÒ* nùä¶É´ÉÉºÉÒ nùäJÉ ®ú½þä ½þèÆ ÊEò BäºÉÒ {ÉÊ®úÊºlÉÊiÉ EòÉ ºÉÉ¨ÉxÉÉ nùÚºÉ®úÒ ¤ÉÉ®ú +]õ±É VÉÒ EòÉä Eò®úxÉÉ {Éc÷ ®ú½þÉ ½þè* ½þ¨É ±ÉÉäMÉÉäÆ xÉä 13 ÊnùxÉ EòÒ ºÉ®úEòÉ®ú ¦ÉÒ nùäJÉÒ +Éè®ú +¤É 13 ¨É½þÒxÉä ¨ÉäÆ ¦ÉÒ nùäJÉ Ê±ÉªÉÉ ½þè* ¨ÉèÆ ºÉÉäSÉ ®ú½þÉ lÉÉ, What exactly is the achievement of this Government? What exactly has this Government done in the last twelve or thirteen months? The sole achievement of this Government is, in spite of so many contradictions, this Government has survived. I have to accept it. Apart from that, I do not find any other single contribution of this Government in the last twelve or thirteen months. ªÉ½þ ºÉ®úEòÉ®ú 13 ¨É½þÒxÉä ¤ÉSÉ MÉ<Ç* +ÉVÉ {ÉÚ®úÒ nùÖÊxÉªÉÉ EòÒ BEò +±ÉMÉ {ÉÊ®úÊºlÉÊiÉ ½þÉä MÉ<Ç ½þè* +ÉVÉ VÉMÉ½þ-VÉMÉ½þ 21´ÉÒÆ ºÉnùÒ ¨ÉäÆ VÉÉxÉä EòÒ ¤ÉÉiÉ ½þÉä ®ú½þÒ ½þè* ºÉ¦ÉÒ ºÉÉäSÉ ®ú½þä ½þèÆ ÊEò <ºÉ ºÉ¨ÉºªÉÉ EòÉä EòèºÉä ½þ±É Eò®ú ºÉEòiÉä ½þèÆ, ½þ¨ÉÉ®úä nùä¶É ¨ÉäÆ VÉÉä MÉ®úÒ¤ÉÒ B´ÉÆ ¤Éä®úÉäVÉMÉÉ®úÒ ½þè, =ºÉä nùÚ®ú Eò®úxÉä Eòä Ê±ÉB EªÉÉ ={ÉÉªÉ Eò®ú ºÉEòiÉä ½þèÆ, ½þ¨ÉÉ®úÒ +ÉÊlÉÇEò {ÉÊ®úÊºlÉÊiÉ EòèºÉä ¨ÉVÉ¤ÉÚiÉ ½þÉä ºÉEòiÉÒ ½þè, +ÉvÉÖÊxÉEò Ê´ÉYÉÉxÉ +Éè®ú iÉÆjÉ EòÉä º´ÉÒEòÉ®ú Eò®úEòä ½þ¨É EòèºÉä 21´ÉÒÆ ºÉnùÒ ¨ÉäÆ VÉÉ ºÉEòiÉä ½þèÆ, +ÉVÉ ªÉ½þ Ê´ÉSÉÉ®úvÉÉ®úÉ nùÖÊxÉªÉÉ ¨ÉäÆ |ÉºiÉÖiÉ ½þÉä ®ú½þÒ ½þè* ºÉÆ{ÉÚhÉÇ nùä¶É EòÉä BEò ®úJÉ Eò®ú, <ºÉ¨ÉäÆ ¶ÉÉªÉnù ½þ¨É ¦ÉÒ EòÖUô Eò®ú ºÉEòiÉä lÉä, ¨ÉMÉ®ú 13 ¨É½þÒxÉä Eòä +]õ±É VÉÒ Eòä EòÉ®úÉä¤ÉÉ®ú EòÉä nùäJÉxÉä Eòä ¤ÉÉnù nùä¶É Eòä ½þ®ú ´ªÉÊEiÉ Eòä ¨ÉxÉ ¨ÉäÆ ªÉ½þ +É ®ú½þÉ ½þè ÊEò ªÉ½þ Eò¨ÉÉ<Ç nùä¶É´ÉÉÊºÉªÉÉäÆ xÉä EòÒ* EªÉÉ +ÉÊlÉÇEò {ÉÊ®úÊºlÉÊiÉªÉÉäÆ Eòä ºÉÖvÉÉ®ú Eòä Ê±ÉB EòÉä<Ç JÉÉºÉ Eònù¨É =`öÉB MÉªÉä, ¨ÉÆnùÒ Eòä ºÉÆEò]õ ºÉä =¤É®úxÉä Eòä Ê±ÉB EòÉä<Ç ¨ÉVÉ¤ÉÚiÉ Eònù¨É =`öÉB MÉªÉä* +ÉÊlÉÇEò =i{ÉÉnùxÉ VÉÉä PÉ]õ MÉªÉÉ ½þè ´É½þ +Éè®ú ¦ÉÒ PÉ]õ ®ú½þÉ ½þè <ºÉEòÉä nùÖ°üºiÉ Eò®úxÉä Eòä Ê±ÉB EªÉÉ EòÉä<Ç Eònù¨É =`öÉªÉä MÉªÉä, ¤Éä®úÉäVÉMÉÉ®úÒ EòÉä nùÚ®ú Eò®úxÉä Eòä Ê±ÉB EòÉä<Ç Eònù¨É =`öÉB MÉªÉä, {Éc÷ÉäºÉÒ nùä¶ÉÉäÆ Eòä ºÉÉlÉ ´ªÉÉ{ÉÉ®ú EòÉä ºÉÖvÉÉ®úxÉä Eòä Ê±ÉB EòÉä<Ç Eònù¨É =`öÉB MÉªÉä ªÉÉ nùä¶É Eòä ®úÉVÉº´É EòÉä ¤ÉgøÉxÉä Eòä Ê±ÉB EòÉä<Ç Eònù¨É =`öÉB MÉªÉä? ªÉ½þ nùä¶É Eòä +½þ¨É ºÉ´ÉÉ±É ½þèÆ* SÉÉ½þä ªÉÚÊxÉ´ÉºÉÇ±ÉÉ<VÉä¶ÉxÉ +Éì¡ò |ÉÉ<¨É®úÒ BVÉÚEòä¶ÉxÉ EòÉ ºÉ´ÉÉ±É ½þÉä ªÉÉ ¨ÉÊ½þ±ÉÉ+ÉäÆ EòÉä ºÉ¨ÉÉxÉiÉÉ nùäxÉä EòÉ ºÉ´ÉÉ±É ½þÉä, BäºÉä ¨É½þi´É{ÉÚhÉÇ ºÉ´ÉÉ±ÉÉäÆ {É®ú EªÉÉ EòÉä<Ç Eònù¨É =`öÉB MÉªÉä* ¨ÉÖZÉä nùÖJÉ ½þÉäiÉÉ ½þè ÊEò <xÉ ºÉ¦ÉÒ ºÉ´ÉÉ±ÉÉäÆ EòÉ VÉ´ÉÉ¤É "xÉ" ½þè* <xÉ 13 ¨É½þÒxÉÉäÆ ¨ÉäÆ <ºÉ ¤ÉÉ®úä ¨ÉäÆ EòÉä<Ç ºÉJiÉ Eònù¨É =`öÉªÉÉ MÉªÉÉ ½þÉä, BäºÉÒ {ÉÊ®úÊºlÉÊiÉ nùä¶É´ÉÉºÉÒ nùäJÉ xÉ½þÒÆ ®ú½þä ½þèÆ* ¦ÉÉ®úiÉ VÉèºÉä nùä¶É ¨ÉäÆ VÉ¤É ½þ¨É ºÉ¨ÉºªÉÉ+ÉäÆ {É®ú ¤ÉÉiÉ Eò®úEòä +ÉMÉä VÉÉxÉä EòÒ ¤ÉÉiÉ Eò®úiÉä ½þèÆ, Ê´ÉEòÉºÉ EòÒ ¤ÉÉiÉ Eò®úiÉä ½þèÆ, =tÉäMÉ ¤ÉgøÉxÉä EòÒ ¤ÉÉiÉ Eò®úiÉä ½þèÆ, ¤Éä®úÉäVÉMÉÉ®úÒ nùÚ®ú Eò®úxÉä EòÒ ¤ÉÉiÉ Eò®úiÉä ½þèÆ, nùä¶É EòÉä ¶ÉÊEiÉ¶ÉÉ±ÉÒ ¤ÉxÉÉxÉä EòÒ ¤ÉÉiÉ Eò®úiÉä ½þèÆ iÉÉä ºÉ¤ÉºÉä {É½þ±Éä ½þ¨ÉÉ®úÉ ¡òVÉÇ ½þÉäiÉÉ ½þè ÊEò ½þ¨É +{ÉxÉä ºÉ¨ÉÉVÉ EòÉä BEò EòèºÉä ®úJÉ ºÉEòiÉä ½þèÆ, ºÉ¨ÉÉVÉ ¨ÉäÆ BEòiÉÉ EòèºÉä ®úJÉ ºÉEòiÉä ½þèÆ* Ê{ÉUô±Éä 12-13 ¨É½þÒxÉÉäÆ ¨ÉäÆ VÉÉä {ÉÊ®úºlÉÊiÉªÉÉÆ nùä¶É´ÉÉÊºÉªÉÉäÆ xÉä nùäJÉÒÆ, JÉÉºÉEò®ú UôÉä]õä ´ÉMÉÉäÇÆ +Éè®ú +±{ÉºÉÆJªÉEòÉäÆ xÉä nùäJÉÒÆ, ´É½þ Ê{ÉUô±Éä 50 ºÉÉ±ÉÉäÆ ¨ÉäÆ Eò¦ÉÒ xÉ½þÒÆ nùäJÉÒÆ lÉÒÆ* <ºÉEòÒ BEò Ê¨ÉºÉÉ±É ¨ÉèÆ nùäxÉÉ SÉÉ½þiÉÉ ½þÚÆ* <ÇºÉÉ<ªÉÉäÆ {É®ú ÊVÉiÉxÉä ½þ¨É±Éä Ê{ÉUô±Éä 50 ºÉÉ±ÉÉäÆ ¨ÉäÆ ½þÖB ... (´ªÉ´ÉvÉÉxÉ) =xÉEòä 50 |ÉÊiÉ¶ÉiÉ ºÉä VªÉÉnùÉ ½þ¨É±Éä <xÉ 13 ¨É½þÒxÉÉäÆ ¨ÉäÆ ½þÉä MÉªÉä* ... (´ªÉ´ÉvÉÉxÉ) ªÉ½þ EªÉÉ ¶É¨ÉÇxÉÉEò ¤ÉÉiÉ xÉ½þÒÆ ½þè* ... (´ªÉ´ÉvÉÉxÉ) VÉÉä {ÉÊ®úÊºlÉÊiÉ ½þ¨ÉxÉä =c÷ÒºÉÉ ¨ÉäÆ nùäJÉÒ, EªÉÉ ªÉ½þ |É¶ÉÆºÉÉ Eò®úxÉä ´ÉÉ±ÉÒ {ÉÊ®úÊºlÉÊiÉ ½þè* +Éº]ÅäÊ±ÉªÉxÉ Ê¨É¶ÉxÉ®úÒ +Éè®ú =xÉEòä ¨ÉÉºÉÚ¨É ¤ÉSSÉÉäÆ EòÉä ´É½þÉÆ {É®ú ÊVÉºÉ iÉ®ú½þ ºÉä VÉ±ÉÉªÉÉ MÉªÉÉ, <ºÉºÉä EªÉÉ nùÖÊxÉªÉÉ ¨ÉäÆ ¦ÉÉ®úiÉ EòÒ |ÉÊiÉ¹`öÉ ¤Égø VÉÉiÉÒ ½þè +Éè®ú ºÉ¤ÉºÉä VªÉÉnùÉ MÉÆ¦ÉÒ®ú ¤ÉÉiÉ ªÉ½þ ½þè ÊEò VÉ¤É BäºÉÒ {ÉÊ®úÊºlÉÊiÉ ½þÉäiÉÒ ½þèÆ +Éè®ú =xÉEòä Ê±ÉB VÉÉä ¶ÉÊEiÉªÉÉÆ +Éè®ú ºÉÆMÉ`öxÉ ÊVÉ¨¨ÉänùÉ®ú ½þÉäiÉä ½þèÆ =xÉEòÉä ºÉ¨ÉlÉÇxÉ nùäxÉä EòÉ EòÉ¨É ½þ¨ÉÉ®úä MÞÉ½þ ¨ÉÆjÉÒ VÉÒ Eò®úiÉä ½þèÆ* ½þ¨ÉÉ®úä MÞÉ½þ ¨ÉÆjÉÒ VÉÒ xÉä Eò½þÉ ÊEò ¨ÉèÆ =xÉ ºÉÆMÉ`öxÉÉäÆ EòÉä VÉÉxÉiÉÉ ½þÚÆ +Éè®ú =xÉEòä uÉ®úÉ ´É½þÉÆ EòÉä<Ç MÉÖÆb÷ÉMÉnùÒÇ ªÉÉ EòÉä<Ç ÊFò¨ÉxÉ±É BE]õÒÊ´É]õÒ Eò®úxÉä Eòä ¤ÉÉ®úä ¨ÉäÆ EòÉä<Ç ¤ÉÉiÉ xÉ½þÒÆ ½þè* =x½þÉäÆxÉä Ê¤ÉxÉÉ EòÉä<Ç VÉÉÆSÉ Eò®úÉªÉä =xÉEòÉä ºÉÊ]õÇÊ¡òEòä]õ nùä ÊnùªÉÉ* ®úIÉÉ ¨ÉÆjÉÒ VÉÒ xÉä <ºÉ ¤ÉÉ®úä ¨ÉäÆ EªÉÉ Eò½þÉ* nùÉä PÉÆ]õä ¨ÉäÆ =x½þÉäÆxÉä =c÷ÒºÉÉ ¨ÉäÆ VÉÉEò®ú ºÉÉ®úÒ {ÉÊ®úÊºlÉÊiÉªÉÉÆ nùäJÉÒÆ +Éè®ú nùä¶É EòÉä ¤ÉiÉÉªÉÉ ÊEò ´ÉÉVÉ{ÉäªÉÒ ºÉ®úEòÉ®ú EòÉä Êb÷º]õä¤É±ÉÉ<VÉ Eò®úxÉä Eòä Ê±ÉB ªÉ½þ Ê´Énùä¶ÉÒ ºÉÉÊVÉ¶É ½þè* +¦ÉÒ <x´Éäº]õÒMÉä¶ÉxÉ {ÉÚ®úÉ ¦ÉÒ xÉ½þÒÆ ½þÖ+É lÉÉ +Éè®ú nùÉä PÉÆ]õä ¨ÉäÆ ªÉ½þ Ê´Énùä¶ÉÒ ºÉÉÊVÉ¶É ½þÉä MÉªÉÒ* {ÉÚ®úä nùä¶É´ÉÉÊºÉªÉÉäÆ EòÉä ¨ÉÉ±ÉÚ¨É ½þè ÊEò <ºÉ ºÉÉÊVÉ¶É ¨ÉäÆ <ºÉ ºÉ®úEòÉ®ú EòÉä ¨Énùnù Eò®úxÉä ´ÉÉ±ÉÒ EòÖUô ºÉÉ¨|ÉnùÉÊªÉEò ¶ÉÊEiÉªÉÉÆ-ºÉÆMÉ`öxÉ ½þèÆ, =xÉ ±ÉÉäMÉÉäÆ EòÉ ½þÉlÉ ½þè* <ºÉÊ±ÉB <ºÉ ºÉ®úEòÉ®ú EòÉä ®ú½þxÉä EòÉ ÊEòiÉxÉÉ +ÊvÉEòÉ®ú ½þè <ºÉ {É®ú ¤ÉÉä±ÉxÉä EòÒ ½þ¨ÉäÆ +É´É¶ªÉEòiÉÉ ½þè* ¨ÉèÆ ºÉ¨ÉZÉiÉÉ lÉÉ ÊEò BäºÉÒ {ÉÊ®úÊºlÉÊiÉ ¨ÉäÆ Eò¨É ºÉä Eò¨É |ÉvÉÉxÉ ¨ÉÆjÉÒ VÉÒ nùä¶É´ÉÉÊºÉªÉÉäÆ EòÉä xÉªÉÉ ®úÉºiÉÉ ÊnùJÉÉBÆMÉä* =x½þÉäÆxÉä <ºÉ ¤ÉÉ®úä ¨ÉäÆ ¤ÉÉiÉ ¶ÉÖ¯û EòÒ +Éè®ú Eò½þÉ ÊEò EòxÉ´É¶ÉÇxÉ {É®ú ¤É½þºÉ ½þÉä VÉÉB, vÉ¨ÉÉÇxiÉ®úhÉ {É®ú ¤É½þºÉ ½þÉä VÉÉB* <ºÉ nùä¶É ¨ÉäÆ <iÉxÉÒ MÉ¨¦ÉÒ®ú ÊºlÉÊiÉ {ÉènùÉ ½þÖ<Ç* Ê{ÉUô±Éä 50 ºÉÉ±ÉÉäÆ ºÉä <ÇºÉÉ<ªÉÉäÆ EòÒ ÊºlÉÊiÉ ½þ¨É ºÉ¤É nùäJÉ ®ú½þä ½þèÆ* BEò vÉ¨ÉÇ BäºÉÉ ½þè ÊVÉºÉ EòÒ +É¤ÉÉnùÒ ÊnùxÉ-¤É-ÊnùxÉ Eò¨É ½þÉä ®ú½þÒ ½þè VÉ¤ÉÊEò ¤ÉÉEòÒ ºÉ¦ÉÒ vÉ¨ÉÉäÇÆ Eòä ±ÉÉäMÉÉäÆ EòÒ +É¤ÉÉnùÒ ¤Égø ®ú½þÒ ½þè +Éè®ú <ÇºÉÉ<ªÉÉäÆ EòÒ {ÉÉ{ÉÖ±Éä¶ÉxÉ Eò¨É ½þÉä ®ú½þÒ ½þè* ... (´ªÉ´ÉvÉÉxÉ) ºÉ¤É +ÉÆEòc÷ä ºÉ®úEòÉ®úÒ ½þèÆ* BäºÉÒ {ÉÊ®úÊºlÉÊiÉ ¨ÉäÆ |ÉvÉÉxÉ ¨ÉÆjÉÒ xÉä nùä¶É Eòä ºÉÉ¨ÉxÉä EòxÉ´É¶ÉÇxÉ Eòä <¶ÉÚ {É®ú xÉä¶ÉxÉ±É Êb÷¤Éä]õ EòÉ Ê´É¹ÉªÉ ®úJÉÉ* ¨ÉèÆ =xÉEòÒ ªÉ½þ ¤ÉÉiÉ ºÉ¨ÉZÉ ºÉEòiÉÉ lÉÉ ÊEò +MÉ®ú ´É½þ Eò½þiÉä ÊEò ¤Éä®úÉäVÉMÉÉ®úÒ Eòä <¶ÉÚ {É®ú xÉä¶ÉxÉ±É Êb÷¤Éä]õ EòÒ ¤ÉÉiÉ ½þÉä, MÉÉÆ´É ´ÉÉ±ÉÉäÆ EòÒ ÊºlÉÊiÉ nùÖ¯ûºiÉ Eò®úxÉä Eòä Ê±ÉB EòÖUô ºÉJiÉ Eònù¨É =`öÉxÉä Eòä Ê±ÉB xÉä¶ÉxÉ±É Êb÷¤Éä]õ EòÒ ¤ÉÉiÉ ½þÉä, º]õä]õ +Éè®ú ºÉèÆ]Å±É ¡òÆb÷ EòèºÉä <ºiÉä¨ÉÉ±É Eò®ú ºÉEòiÉä ½þèÆ, ºÉ¤ÉÊºÉb÷Ò Eòä ¤ÉÉ®úä ¨ÉäÆ EªÉÉ ½þÉä ºÉEòiÉÉ ½þè* <xÉ <¶ÉÚVÉ {É®ú xÉä¶ÉxÉ±É Êb÷¤Éä]õ ½þÉä ºÉEòiÉÒ lÉÒ ¨ÉMÉ®ú ªÉä <¶ÉÚVÉ |ÉvÉÉxÉ ¨ÉÆjÉÒ VÉÒ EòÉä ¨É½þi´É{ÉÚhÉÇ xÉ½þÒÆ ±ÉMÉä* =x½þäÆ EòxÉ´É¶ÉÇxÉ EòÉ <¶ÉÚ ¨É½þi´É{ÉÚhÉÇ ±ÉMÉÉ* =xÉEòÒ nùä¶É Eòä ¤ÉÉ®úä ¨ÉäÆ VÉÉä ºÉÉäSÉ ½þè, ´É½þ ºÉÉäSÉ Ênù±±ÉÒ ¨ÉäÆ ¤Éè`ö Eò®ú {ÉÚ®úä nùä¶É EòÉ xÉE¶ÉÉ ¨ÉqäxÉVÉ®ú ®úJÉiÉä ½þÖB vªÉÉxÉ ¨ÉäÆ ®úJÉxÉä EòÒ +É´É¶ªÉEòiÉÉ lÉÒ ±ÉäÊEòxÉ ´É½þ +É´É¶ªÉEòiÉÉ |ÉvÉÉxÉ ¨ÉÆjÉÒ VÉÒ xÉä xÉ½þÒÆ ÊnùJÉÉ<Ç* ¶ÉÉªÉnù =xÉEòÉä xÉÉMÉ{ÉÖ®ú ºÉä ºÉÆnùä¶É +ÉªÉÉ lÉÉ* =ºÉ ºÉÆnùä¶É EòÉ +ÉvÉÉ®ú ±ÉäEò®ú =x½þÉäÆxÉä EòxÉ´É¶ÉÇxÉ {É®ú Êb÷¤Éä]õ Eò®úxÉä EòÒ ¤ÉÉiÉ nùä¶É´ÉÉÊºÉªÉÉäÆ Eòä ºÉÉ¨ÉxÉä Eò½þÒ* ¸ÉÒ |É¦ÉÖxÉÉlÉ ÊºÉÆ½þ (¨É½þÉ®úÉVÉMÉÆVÉ): <]õ±ÉÒ ºÉä xÉ½þÒÆ +ÉªÉÉ lÉÉ* ¸ÉÒ ¶É®únù {É´ÉÉ®ú (¤ÉÉ®úÉ¨ÉiÉÒ) : <ºÉEòÒ EòÉä<Ç VÉ°ü®úiÉ xÉ½þÒÆ lÉÒ* VÉÉä {ÉÊ®úºlÉÊiÉ {ÉènùÉ ½þÉä ®ú½þÒ lÉÒ +Éè®ú ÊVÉºÉ iÉ®ú½þ ºÉä ºÉ®úEòÉ®ú SÉ±É ®ú½þÒ lÉÒ, =xÉEòÒ ºÉ®úEòÉ®ú EòÉä ºÉ¨ÉlÉÇxÉ nùäxÉä ´ÉÉ±Éä ºÉÉÊlÉªÉÉäÆ Eòä ¨ÉxÉ ¨ÉäÆ =ºÉEòÉä ±ÉäEò®ú xÉÉ®úÉVÉMÉÒ lÉÒ* ´É½þ xÉÉ®úÉVÉMÉÒ ºÉ¨ÉlÉÇxÉ nùäxÉä ´ÉÉ±Éä ºÉÉÊlÉªÉÉäÆ iÉEò ºÉÒÊ¨ÉiÉ xÉ½þÒÆ lÉÒ ¤ÉÊ±Eò =xÉEòä ¨ÉÆÊjÉ¨Éb÷±É ¨ÉäÆ EòÉ¨É Eò®úxÉä ´ÉÉ±Éä ±ÉÉäMÉÉäÆ Eòä ¨ÉxÉ ¨ÉäÆ ¦ÉÒ xÉÉ®úÉVÉMÉÒ lÉÒ* ¨ÉèÆ <ºÉEòÒ Ê¨ÉºÉÉ±É ¨ÉnùxÉ ±ÉÉ±É JÉÖ®úÉxÉÉ VÉÒ EòÉ VÉÉä JÉiÉ ... (´ªÉ´ÉvÉÉxÉ) +¤É ºÉÖ¹É¨ÉÉ VÉÒ EòÉ SÉä½þ®úÉ ¦ÉÒ ¤Énù±É MÉªÉÉ ½þè* =x½þÉäÆxÉä Ê±ÉJÉÉ "I have earlier sent a letter to Shri Advaniji and stated that the Central leaders are surrounded by terrorists and power brokers which has resulted in decisions not being objective but according to the persons, place and wish." JÉÖ®úÉxÉÒ VÉÒ xÉä ªÉ½þ Eò½þÉ* ´É½þ ¤ÉäSÉÉ®úä iÉÆMÉ +É MÉB* =x½þÉäÆxÉä ºÉ½þÒ Eò½þÉ +Éè®ú <ºiÉÒ¡òÉ nùä ÊnùªÉÉ* ´É½þ ºÉnùxÉ ¨ÉäÆ EòÖUô ¤ÉÉä±ÉxÉÉ SÉÉ½þiÉä lÉä ±ÉäÊEòxÉ =x½þäÆ ¤ÉÉä±ÉxÉä xÉ½þÒÆ ÊnùªÉÉ* =xÉEòÉä +Énùä¶É ½þÉä MÉªÉÉ ÊEò <ºÉ {É®ú xÉ½þÒÆ ¤ÉÉä±ÉxÉÉ ½þè* ¨ÉÖZÉä Ê´É¶´ÉÉºÉ ½þè ÊEò ´É½þ +ÉVÉ ªÉÉ Eò±É ¤ÉÉä±ÉäÆMÉä +Éè®ú nùä¶É´ÉÉÊºÉªÉÉäÆ Eòä ºÉÉ¨ÉxÉä <ºÉ ºÉ®úEòÉ®ú EòÉ +xÉÖ¦É´É ®úJÉäÆMÉä* ¨ÉèÆ <iÉxÉÉ Eò½þxÉÉ SÉÉ½þiÉÉ ½þÚÆ ÊEò ºÉ¨ÉÉVÉ Eòä UôÉä]õä ´ÉMÉÉäÇÆ EòÉä Ê´É¶´ÉÉºÉ Ênù±ÉÉxÉä ¨ÉäÆ ªÉ½þ ºÉ®úEòÉ®ú Ê´É¡ò±É ®ú½þÒ* ¤ÉÉiÉ ½þ¨Éä¶ÉÉ Ê½þxnùÖi´É EòÒ ½þÉäiÉÒ ½þè* ½þ¨É ±ÉÉäMÉÉäÆ xÉä Ê½þxnùÖi´É Eòä ¤ÉÉ®úä ¨ÉäÆ ¤ÉSÉ{ÉxÉ ºÉä VÉÉä ºÉÒJÉÉ =ºÉ¨ÉäÆ ºÉÊ½þ¹hÉÖiÉÉ EòÒ ¤ÉÉiÉ Ê½þxnùÖi´É ¨ÉäÆ VªÉÉnùÉ ºÉÒJÉÒ* ºÉÊ½þ¹hÉÖiÉÉ VÉÉä Ê½þxnùÚ vÉ¨ÉÇ EòÒ BEò ¨ÉÖJªÉ Ê´ÉSÉÉ®úvÉÉ®úÉ ½þè, =ºÉ Ê´ÉSÉÉ®úvÉÉ®úÉ EòÉä ... (´ªÉ´ÉvÉÉxÉ) ¸ÉÒ ¨ÉnùxÉ ±ÉÉ±É JÉÖ®úÉxÉÉ (Ênù±±ÉÒ ºÉnù®ú) : +vªÉIÉ ¨É½þÉänùªÉ, ¨Éä®úÉ xÉÉ¨É +ÉªÉÉ ½þè, ¨ÉèÆ º{É¹]õÒEò®úhÉ nùäxÉÉ SÉÉ½þiÉÉ ½þÚÆ* SHRI SHARAD PAWAR (BARAMATI): Sir, I have not yielded.

MR. SPEAKER: He is not yielding. ¸ÉÒ ¨ÉnùxÉ ±ÉÉ±É JÉÖ®úÉxÉÉ (Ênù±±ÉÒ ºÉnù®ú) : ¶É®únù VÉÒ, BEò iÉÉä ¨ÉèÆ ªÉ½þ Eò½þxÉÉ SÉÉ½þiÉÉ ½þÚÆ ÊEò +É{ÉxÉä +ÆOÉäVÉÒ ¨ÉäÆ Eò½þÉ ±ÉäÊEòxÉ ¨ÉèÆ {ÉjÉ iÉÉä Ê½þxnùÒ ¨ÉäÆ Ê±ÉJÉiÉÉ ½þÚÆ, +ÆOÉäVÉÒ ¨ÉäÆ xÉ½þÒÆ Ê±ÉJÉiÉÉ* VÉÉä EòÖUô +É{É Eò½þ ®ú½þä ½þèÆ, =ºÉEòÉ ´É½þ ¨ÉiÉ±É¤É xÉ½þÒÆ ½þè* <ºÉEòä +±ÉÉ´ÉÉ ¨ÉèÆ EòÖUô Eò½þxÉä ´ÉÉ±ÉÉ xÉ½þÒÆ* ¸ÉÒ ¶É®únù {É´ÉÉ®ú: ¨Éä®úÉ +É{ÉºÉä ÊºÉ¡òÇ ªÉ½þÒ +xÉÖ®úÉävÉ ½þè ÊEò +É{ÉEòä ¨ÉxÉ ¨ÉäÆ VÉÉä ¤ÉÉiÉ ½þè, Eò¦ÉÒ iÉÉä <ºÉ ºÉnùxÉ Eòä ºÉÉ¨ÉxÉä ®úÊJÉªÉä* VÉÉä Eò½þxÉÉ SÉÉ½þiÉä ½þèÆ, BEò ¤ÉÉ®ú nùä¶É´ÉÉÊºÉªÉÉä Eòä ºÉÉ¨ÉxÉä <ºÉ ºÉnùxÉ Eòä ¨ÉÉvªÉ¨É ºÉä ®úJÉäÆ* ¨ÉÖZÉä ¨ÉÉ±ÉÚ¨É ½þè +É{ÉEòÒ {ÉÒc÷É EªÉÉ ½þè? ¸ÉÒ ¨ÉnùxÉ ±ÉÉ±É JÉÖ®úÉxÉÉ (Ênù±±ÉÒ ºÉnù®ú) : ¨ÉèÆ +{ÉxÉÒ ¤ÉÉiÉ +{ÉxÉä ¶É¤nùÉäÆ ¨ÉäÆ ®úJÉÚÆMÉÉ, +É{ÉEòä Eò½þxÉä ºÉä xÉ½þÒÆ ®úJÉÚÆMÉÉ* ¸ÉÒ ¶É®únù {É´ÉÉ®ú: `öÒEò ½þè, +É{É +{ÉxÉä ¶É¤nùÉä ¨ÉäÆ ®úÊJÉªÉä ±ÉäÊEòxÉ VÉÉä {ÉÒc÷É ½þè, ´É½þ {ÉÒc÷É iÉÉä ®ú½þäMÉÒ ½þÒ, ¨ÉÖZÉä <ºÉ ¤ÉÉ®úä ¨ÉäÆ Ê´É¶´ÉÉºÉ ½þè* ºÉ´ÉÉ±É ªÉ½þ ½þè ÊEò <ºÉ ºÉ®úEòÉ®ú EòÉ EòÆ]ÅÒ¤ªÉÚ¶ÉxÉ ºÉÉføä ¤ÉÉ®ú½þ ªÉÉ 13 ¨É½þÒxÉä ¨ÉäÆ UôÉä]õä ´ÉMÉÇ ¨ÉäÆ MÉè®ú-Ê´É¶´ÉÉºÉ EòÒ ¦ÉÉ´ÉxÉÉ Eòä ºÉÉlÉ ºÉÉ¨|ÉnùÉÊªÉEòiÉÉ nùäxÉÉ ½þè* <xÉEòÉ Ê½þxnùÖi´É ªÉÉ Ê½þxnùÚ´ÉÉnù- ºÉ¤É SÉÖxÉÉ´É Eòä Ê±ÉªÉä xÉÉ®úä lÉä ÊVÉºÉEòä ¤ÉÉ®úä ¨ÉäÆ nùä¶É´ÉÉÊºÉªÉÉäÆ EòÉä {ÉiÉÉ SÉ±ÉÉ ½þè* ¨ÉÉxÉxÉÒªÉ |ÉvÉÉxÉ¨ÉÆjÉÒ VÉÒ, ¨ÉèÆ 10 ÊnùxÉ {É½þ±Éä ´ÉÉ®úÉhÉºÉÒ MÉªÉÉ lÉÉ* ¨ÉèÆ ºÉÖ¤É½þ =`öEò®ú MÉÆMÉÉ PÉÉ]õ nùäJÉxÉä Eòä Ê±ÉªÉä MÉªÉÉ* VÉÉä {ÉÊ®úÊºlÉÊiÉ ¨ÉèÆxÉä ´É½þÉÆ nùäJÉÒ, VÉÉä {ÉÉxÉÒ nùäJÉÉ, ÊVÉºÉ iÉ®ú½þ ºÉä ¨É®úä ½þÖªÉä VÉÉxÉ´É®ú ´É½þÉÆ nùäJÉä +Éè®ú ´É½þÉÆ ±ÉÉäMÉÉäÆ ºÉä ÊVÉºÉ iÉ®ú½þ ºÉä ¤ÉÉiÉ EòÒ, ºÉ¤É ±ÉÉäMÉ Eò½þiÉä lÉä ÊEò º´É. ®úÉVÉÒ´É MÉÉÆvÉÒ xÉä MÉÆMÉÉ BE¶ÉxÉ {±ÉÉxÉ ¶ÉÖ¯û ÊEòªÉÉ lÉÉ, =ºÉ {±ÉÉxÉ EòÒ iÉ®ú¡ò SÉÉ½þä =iiÉ®ú |Énùä¶É EòÒ ºÉ®úEòÉ®ú ½þÉä ªÉÉ Ênù±±ÉÒ EòÒ ºÉ®úEòÉ®ú ½þÉä, ÊEòºÉÒ xÉä <ºÉ {É®ú vªÉÉxÉ xÉ½þÒÆ ÊnùªÉÉ ½þè* MÉÆMÉÉ Eòä xÉÉ¨É {É®ú, +ªÉÉävªÉÉ Eòä xÉÉ¨É {É®ú, ´ÉÉ®úÉhÉºÉÒ EòÉ xÉÉ¨É ±ÉäEò®ú ®úÉVÉxÉèÊiÉEò ¡òÉªÉnùÉ ±ÉäxÉä EòÉ EòÉ¨É ÊVÉºÉ {ÉÉ]õÒÇ xÉä ÊEòªÉÉ, Eò¨É ºÉä Eò¨É <ºÉ nùä¶É EòÒ VÉxÉiÉÉ EòÒ ¦ÉÉ´ÉxÉÉ+ÉäÆ EòÉ vªÉÉxÉ ®úJÉEò®ú ºÉ®úEòÉ®ú xÉä Eònù¨É =`öÉªÉÉ ½þÉäiÉÉ, BäºÉÉ ´É½þÉÆ EòÒ VÉxÉiÉÉ xÉä Eò½þÉ ½þè* =xÉEòÉ ªÉ½þ ¦ÉÒ Eò½þxÉÉ ½þè ÊEò Ê{ÉUô±Éä 13 ¨É½þÒxÉä Eòä EòÉ¨ÉÉä EòÉä nùäJÉxÉä Eòä ¤ÉÉnù <ºÉ ºÉ®úEòÉ®ú {É®ú Ê¤É±ÉEòÖ±É Ê´É¶´ÉÉºÉ xÉ½þÒÆ ®ú½þÉ ½þè, +É{É EòÉä<Ç nùÚºÉ®úÉ Ê´ÉEò±{É VÉ±nùÒ nùÒÊVÉªÉä, iÉ¤É ªÉ½þÉÆ EòÒ ºlÉÊiÉ ºÉÖvÉ®úäMÉÒ* VÉ½þÉÆ iÉEò nùä¶É EòÒ BEòiÉÉ EòÉ ºÉ´ÉÉ±É ½þè, ºÉ¤ÉºÉä ¨É½þi´É{ÉÚhÉÇ ¤ÉÉiÉ nùä¶É EòÒ +ÉÊlÉÇEò ÊºlÉÊiÉ EòÒ ºÉ¨ÉºªÉÉ ½þè* +ÉVÉ +ÉètÉäÊMÉEò =i{ÉÉnùxÉ Eò¨É ½þÉä ®ú½þÉ ½þè* ¨ÉèÆ <ºÉ ºÉnùxÉ ¨ÉäÆ ÊVÉºÉ IÉäjÉ EòÉ |ÉÊiÉÊxÉÊvÉi´É Eò®úiÉÉ ½þÚÆ, ´É½þÉÆ Ê{É¨{É®úÒ, ]õè±ÉEòÉä, ¤ÉVÉÉVÉ +Éì]õÉä, ÊEò±ÉÉäÇºEò®ú ¡òèE]õ®úÒ +Éè®ú nùÚºÉ®úÒ ¨ÉäVÉ®ú <Æb÷º]ÅÒVÉ ½þ¨ÉÉ®úä IÉäjÉ ¨ÉäÆ ½þèÆ* +É{ÉEòÉä ªÉ½þ VÉÉxÉEò®ú iÉÉVVÉÖ¤É ½þÉäMÉÉ ÊEò 50 |ÉÊiÉ¶ÉiÉ ºÉä VªÉÉnùÉ xÉªÉä EòÉ®úJÉÉxÉä ¤ÉÆnù ½þÉä MÉªÉä ½þèÆ +Éè®ú ¨ÉäVÉ®ú <Æb÷º]ÅÒVÉ EòÉä ¨Énùnù Eò®úxÉä ´ÉÉ±Éä UôÉä]õä EòÉ®úJÉÉxÉä lÉä, JÉÉºÉEò®ú BÆÊºÉ±É®úÒ <Æb÷º]ÅÒVÉ ÊVÉºÉ¨ÉäÆ ºÉ¨ÉÉVÉ EòÉ UôÉä]õÉ EòÉ®úÒMÉ®ú +{ÉxÉä PÉ®ú {É®ú EòÉ®úÉä¤ÉÉ®ú SÉ±ÉÉiÉÉ lÉÉ, 70 {É®úºÉäÆ]õ ºÉä VªÉÉnùÉ <Æb÷º]ÅÒ ¤ÉÆnù ½þÖ<Ç ½þè* +ÉVÉ BEò ¶É½þ®ú ¨ÉäÆ 50 ½þVÉÉ®ú ºÉä VªÉÉnùÉ ¨ÉVÉnùÚ®ú ¤Éä®úÉäVÉMÉÉ®ú ½þÉä MÉªÉä ½þèÆ, =xÉEòÉä ®úÉä]õÒ xÉ½þÒÆ Ê¨É±É ®ú½þÒ ½þè* ªÉ½þ {ÉÊ®úÊºlÉÊiÉ ºÉ¤ÉºÉä VªÉÉnùÉ b÷ä´É±É{b÷ <Æb÷º]ÅÒ ´ÉÉ±Éä ¶É½þ®ú EòÒ ½þè* +É{É ¤ÉiÉÉ ºÉEòiÉä ½þèÆ ÊEò {ÉÚ®úä nùä¶É EòÒ {ÉÊ®úÊºlÉÊiÉ EªÉÉ ½þÉäMÉÒ* {ÉÊ¤±ÉEò ºÉèE]õ®ú EòÒ EªÉÉ {ÉÊ®úÊºlÉÊiÉ ½þÉäMÉÒ? <ºÉ ¤Éä®úÉäVÉMÉÉ®úÒ EòÉä Eò¨É Eò®úxÉä Eòä Ê±ÉªÉä, EòÉ®úJÉÉxÉä SÉ±ÉÉxÉä Eòä Ê±ÉªÉä +Éè®ú +ÉètÉäÊMÉEò =i{ÉÉnùxÉ ¤ÉgøÉxÉä Eòä Ê±ÉªÉä <ºÉ ºÉ®úEòÉ®ú xÉä EòÉä<Ç Eònù¨É xÉ½þÒÆ =`öÉªÉÉ ÊVÉºÉEòÒ {ÉÚ®úÒ EòÒ¨ÉiÉ nùä¶É´ÉÉÊºÉªÉÉäÆ EòÉä SÉÖEòÉxÉÒ {Éc÷ ®ú½þÒ ½þè* ½þ¨É nùäJÉ ®ú½þä ½þèÆ ÊEò Ê{ÉUô±Éä Eò<Ç ºÉÉ±ÉÉäÆ ºÉä º´Énùä¶ÉÒ EòÉ xÉÉ®úÉ ÊnùªÉÉ VÉÉ ®ú½þÉ ½þè* <ºÉEòÒ {ÉÊ®úÊºlÉÊiÉ ªÉ½þ ½þè ÊEò +ÉVÉ {ÉÚ®úÒ nùÖÊxÉªÉÉ ¦ÉÉ®úiÉ EòÉä BEò b÷Ê¨{ÉÆMÉ OÉÉ=Æb÷ ¤ÉxÉÉ ®ú½þÒ ½þè* ¶ÉEEò®ú Eòä IÉäjÉ ¨ÉäÆ ªÉ½þÒ ½þÖ+É ½þè* <ºÉ nùä¶É Eòä ÊEòºÉÉxÉ ¨ÉäÆ nùä¶É Eòä ½þ®ú +Énù¨ÉÒ EòÒ VÉ°ü®úiÉ EòÉä {ÉÚ®úÉ Eò®úxÉä EòÒ iÉÉEòiÉ ½þè* ªÉ½þÉÆ MÉxxÉÉ ÊEòºÉÉxÉ EòÉ ¨É½þi´É EªÉÉ ½þè <ºÉ ¤ÉÉiÉ ºÉä ºÉÉÊ¤ÉiÉ ½þÉäiÉÉ ½þè ÊEò ½þ¨ÉÉ®úä nùä¶É ¨ÉäÆ <iÉxÉÒ SÉÒxÉÒ ¤ÉxÉxÉä Eòä ¤ÉÉnù ¦ÉÒ ¤ÉÉ½þ®ú ºÉä ±ÉÉxÉä Eòä Ê±ÉªÉä <VÉÉVÉiÉ nùä nùÒ MÉ<Ç ½þè* ½þ¨ÉÉ®úä nùä¶É ¨ÉäÆ SÉÉ®ú Eò®úÉäc÷ ]õxÉ MÉxxÉÉ {ÉènùÉ Eò®úxÉä ´ÉÉ±Éä ÊEòºÉÉxÉ EòÒ {ÉÊ®úÊºlÉÊiÉ JÉ®úÉ¤É Eò®úxÉä EòÉ EòÉ¨É <ºÉ ºÉ®úEòÉ®ú EòÒ xÉÒÊiÉªÉÉäÆ xÉä ÊEòªÉÉ ½þè* BäºÉÉ ºÉ¦ÉÒ IÉäjÉÉäÆ ¨ÉäÆ ½þÉä ®ú½þÉ ½þè* ¦ÉÉ®úiÉ +ÉVÉ b÷Ê¨{ÉÆMÉ OÉÉ=Æb÷ ½þÉä ®ú½þÉ ½þè +Éè®ú ªÉ½þ ºÉ®úEòÉ®ú º´Énùä¶ÉÒ EòÉ xÉÉ®úÉ nùä ®ú½þÒ ½þè* +ÉVÉ ªÉ½þ {ÉÊ®úÊºlÉÊiÉ nùäJÉxÉä Eòä ¤ÉÉnù nùä¶É EòÒ VÉxÉiÉÉ EòÉä ªÉ½þ Ê´É¶´ÉÉºÉ xÉ½þÒÆ ÊEò <ºÉ ºÉ®úEòÉ®ú EòÉä ¶ÉÉºÉxÉ SÉ±ÉÉxÉä EòÉ +ÊvÉEòÉ®ú ®ú½þä* ¨ÉÖZÉä ªÉÉnù ½þè ÊEò VÉ¤É Ênù±±ÉÒ ¨ÉäÆ SÉÖxÉÉ´É ½þÖªÉä iÉÉä =ºÉ ºÉ¨ÉªÉ {ªÉÉVÉ EòÒ ¤ÉÉiÉ ºÉÉ®úä nùä¶É ¨ÉäÆ ½þÖ<Ç lÉÒ* ªÉ½þÉÆ nùÖÊxÉªÉÉ¦É®ú ºÉä {ªÉÉVÉ 16-17-18 ¯û{ÉªÉä +Éè®ú ªÉ½þÉÆ iÉEò ÊEò 30 ¯û{ÉªÉä ÊEò±ÉÉä iÉEò ±ÉÉªÉÉ MÉªÉÉ lÉÉ* +ÉVÉ {ªÉÉVÉ EòÒ ¡òºÉ±É VªÉÉnùÉ ½þÉä MÉ<Ç ½þè* xÉÉÊºÉEò iÉlÉÉ nùÚºÉ®úÒ VÉMÉ½þÉäÆ Eòä ÊEòºÉÉxÉ ªÉ½þ ¨ÉÉÆMÉ Eò®ú ®ú½þä ½þèÆ ÊEò {É½þ±Éä ½þ¨ÉÉ®úÉ {ªÉÉVÉ nùÖÊxÉªÉÉ ¨ÉäÆ ¤ÉäSÉxÉä Eòä Ê±ÉªÉä <VÉÉVÉiÉ nùäÆ* <ºÉ ºÉ®úEòÉ®ú xÉä 25-30 ½þVÉÉ®ú ]õxÉ {É®ú ¨ÉÆlÉ EòÒ <VÉÉVÉiÉ nùÒ ½þè* <ºÉ ºÉ®úEòÉ®ú xÉä <iÉxÉÉ BEºÉ{ÉÉä]õÇ Eò®úxÉä EòÒ <VÉÉVÉiÉ iÉ¤É nùÒ VÉ¤É ÊEòºÉÉxÉ uÉ®úÉ ¨ÉÆb÷Ò ¨ÉäÆ {ªÉÉVÉ ¤ÉäSÉxÉä Eòä ¤ÉÉnù +Éè®ú VÉ¤É =ºÉä Eò±]õÒ´Éä¶ÉxÉ |ÉÉ<ºÉ iÉEò xÉ½þÒ Ê¨É±ÉÒ, ´ªÉÉ{ÉÉÊ®úªÉÉäÆ Eòä {ÉÉºÉ ¨ÉÉ±É VÉ¨ÉÉ ½þÉäxÉä Eòä ¤ÉÉnù BEºÉ{ÉÉä]õÇ Eò®úxÉä EòÒ <VÉÉVÉiÉ nùÒ +Éè®ú <ºÉ |ÉEòÉ®ú ºÉä ´ªÉÉ{ÉÉÊ®úªÉÉäÆ EòÉä ¨ÉÖxÉÉ¡òÉ nùäxÉä EòÉ {ÉÚ®úÉ |É¤ÉÆvÉ ÊEòªÉÉ iÉlÉÉ ÊEòºÉÉxÉÉäÆ EòÉä iÉÆMÉ Eò®úxÉä EòÉ EòÉ¨É <ºÉ ºÉ®úEòÉ®ú xÉä ÊEòªÉÉ* ªÉ½þÒ {ÉÊ®úÊºlÉÊiÉ +É±ÉÚ EòÒ ®ú½þÒ* +É±ÉÚ =MÉÉxÉä ´ÉÉ±Éä ÊEòºÉÉxÉÉäÆ EòÒ ªÉ½þÒ {ÉÊ®úÊºlÉÊiÉ ®ú½þÒ ÊVÉºÉEòÉ ¤ÉÖ®úÉ +ºÉ®ú ºÉÉ®úä nùä¶É {É®ú ½þÉä ®ú½þÉ ½þè* MÉÉÆ´É ¨ÉäÆ ®ú½þxÉä ´ÉÉ±ÉÉ ÊEòºÉÉxÉ iÉ®úºÉ ®ú½þÉ ½þè* VÉ¤É-VÉ¤É ½þ¨É ±ÉÉäMÉ Eò½þÒÆ ¦ÉÒ VÉÉiÉä ½þèÆ iÉÉä ±ÉÉäMÉ {É½þ±ÉÉ ºÉ´ÉÉ±É ªÉ½þ {ÉÚUôiÉä ½þèÆ ÊEò BäºÉÒ xÉÉè¤ÉiÉ Eò¤É iÉEò ®ú½þäMÉÒ +Éè®ú +É{É <ºÉä Eò¤É iÉEò nùÚ®ú Eò®úäÆMÉä* ¨ÉÖZÉä JÉÖ¶ÉÒ ½þè ÊEò ºÉÖ¸ÉÒ VÉªÉ±ÉÊ±ÉiÉÉ xÉä EòÖUô ºÉ¨ÉZÉnùÉ®úÒ ºÉä BäºÉÉ Eònù¨É =`öÉxÉä EòÒ iÉèªÉÉ®úÒ EòÒ ½þè +Éè®ú <ºÉ nùä¶É EòÒ VÉxÉiÉÉ EòÉä <ºÉ ºÉ®úEòÉ®ú ºÉä UôÖ]õEòÉ®úÉ Ênù±ÉÉxÉÉ SÉÉ½þiÉÒ ½þè* <ºÉEòÒ |ÉÊFòªÉÉ +ÉVÉ ¶ÉÖ¯û ½þÖ<Ç ½þè* +vªÉIÉ VÉÒ, <x£òÉº]ÅESÉ®ú Eòä ¤ÉÉ®úä ¨ÉäÆ ¤É½þÖiÉ ¤ÉÉiÉäÆ Eò½þÒ MÉ<Ç ½þèÆ* <xÉ¨ÉäÆ Ê¤ÉVÉ±ÉÒ EòÉ =i{ÉÉnùxÉ ¤ÉgøÉxÉä EòÒ ¤ÉÉiÉ ¤É½þÖiÉ ¤ÉÉ®ú EòÒ MÉ<Ç ½þè* |ÉvÉÉxÉ¨ÉÆjÉÒ VÉÒ xÉä <ºÉ EòÉä ¨É½þi´É ÊnùªÉÉ ½þè ¨ÉMÉ®ú Ê{ÉUô±Éä 13 ¨É½þÒxÉä ¨ÉäÆ VÉÉä {ÉÖ®úÉxÉä Ê¤ÉVÉ±ÉÒ Eòä |ÉEò±{É lÉä, =x½þäÆ {ÉÚ®úÉ Eò®úEòä <ºÉ nùä¶É EòÉä ºÉ¨ÉÊ{ÉÇiÉ ÊEòªÉä MÉªÉä ½þèÆ ±ÉäÊEòxÉ nùä¶É´ÉÉÊºÉªÉÉäÆ Eòä ºÉÉ¨ÉxÉä EòÉä<Ç xÉªÉÉ |ÉEò±{É ±ÉÉxÉä Eòä Ê±ÉªÉä ºÉ®úEòÉ®ú xÉä Eònù¨É =`öÉªÉÉ ½þÉä, BäºÉÉ ½þ¨ÉÉ®úä ºÉÉ¨ÉxÉä xÉ½þÒÆ +ÉªÉÉ* =iiÉ®ú |Énùä¶É ¨Éä iÉÉä Eò<Ç VÉMÉ½þ ºÉÖ¤É½þ 9 ¤ÉVÉä ºÉä ºÉÉªÉÆ 4 ¤ÉVÉä iÉEò Ê¤ÉVÉ±ÉÒ ½þ®ú ÊnùxÉ xÉ½þÒÆ Ê¨É±ÉiÉÒ ½þè* ... (´ªÉ´ÉvÉÉxÉ) ..+É{ÉxÉä ¤É½þÖiÉ ¤Éc÷É º±ÉÉäMÉxÉ ÊnùªÉÉ ÊEò {ÉÚ®úä nùä¶É ¨ÉäÆ ¨É½þÉ¨ÉÉMÉÇ ¤ÉxÉÉªÉäÆMÉä, Ê¤ÉVÉ±ÉÒ Eòä Eòäxpù ¤ÉxÉÉªÉäÆMÉä, xÉªÉä EòÉä]õÇºÉ ¤ÉxÉÉªÉäÆMÉä ¨ÉMÉ®ú Ê{ÉUô±Éä 13 ¨É½þÒxÉä ¨ÉäÆ ºÉ¦ÉÒ IÉäjÉ ¨ÉäÆ nùÖÊxÉªÉÉ ºÉä <x´Éèº]õ¨ÉäÆ]õ +ÉªÉÉ ªÉÉ <ºÉ nùä¶É ¨ÉäÆ iÉèªÉÉ®úÒ ½þÖ<Ç, BäºÉÒ Ê¨ÉºÉÉ±É <ºÉ ºÉ®úEòÉ®ú xÉä xÉ½þÒÆ nùÒ* <ºÉ ºÉ®úEòÉ®ú xÉä <x£òÉº]ÅESÉ®ú Eòä ¤ÉÉ®úä ¨ÉäÆ Ê¤É±ÉEòÖ±É xÉVÉ®ú+ÆnùÉVÉ Eò®úxÉä EòÉ EòÉ¨É ÊEòªÉÉ ½þè* ¨ÉèÆ ºÉÉäSÉiÉÉ lÉÉ ÊEò ]õä±ÉÒEòÉì¨É {ÉÉÊ±ÉºÉÒ Eòä ¤ÉÉ®úä ¨ÉäÆ ªÉ½þ ºÉ®úEòÉ®ú lÉÉäc÷É vªÉÉxÉ ®úJÉäMÉÒ ±ÉäÊEòxÉ nùÖÊxÉªÉÉ ºÉä <xÉ´Éèº]õ¨ÉäÆ]õ xÉ½þÒÆ ½þÖ+É ½þè* lÉÉäc÷É EòÖUô EòÉ¨É ÊEòªÉÉ ½þè ¨ÉMÉ®ú VÉÉä ÊEòªÉÉ ½þè, ´É½þ {ÉÚ®úÉ xÉ½þÒÆ ÊEòªÉÉ ½þè* ªÉ½þÉÆ ºÉä {ÉÚ®úÒ nùÖÊxÉªÉÉ EòÉä ªÉ½þ ¨ÉèºÉäVÉ ¦ÉäVÉxÉä EòÒ +É´É¶ªÉEòiÉÉ lÉÒ ÊEò ½þ¨É ]õä±ÉÒEòÉì¨É IÉäjÉ EòÉä ¨É½þi´É nùäiÉä ½þèÆ EªÉÉäÆÊEò nùÖÊxÉªÉÉ ¨ÉäÆ Eò¨ªÉÖÊxÉEòä¶ÉxÉ ¡òÒ±b÷ EòÒ EòÉ¡òÒ EòÒ¨ÉiÉ ½þè +Éè®ú <ºÉ IÉäjÉ ¨ÉäÆ ¦ÉÉ®úiÉ Ê¤É±ÉEòÖ±É Ê{ÉUôc÷É xÉ½þÒÆ ®ú½þxÉÉ SÉÉÊ½þªÉä* <ºÉ {É®ú ½þ¨ÉÉ®úÉ vªÉÉxÉ ½þè ¨ÉMÉ®ú ´É½þÉÆ ¦ÉÒ ¤ªÉÚ®úÉäFòäÊ]õEò +|ÉÉäSÉ ºÉ®úEòÉ®ú ¨ÉäÆ ¤Éè`öxÉä ´ÉÉ±Éä ºÉÉÊlÉªÉÉäÆ xÉä ÊnùJÉÉ<Ç, =ºÉºÉä {ÉÚ®úÒ nùÖÊxÉªÉÉ ¨ÉäÆ ªÉ½þ ¨ÉèºÉäVÉ MÉªÉÉ ½þè ÊEò <ºÉ nùä¶É ¨ÉäÆ EòÖUô xÉ½þÒÆ ½þÉä ºÉEòiÉÉ* <ºÉºÉä {ÉÚ®úä nùä¶É EòÉ <xÉ´Éèº]õ¨ÉäÆ]õ E±ÉÉ<¨Éä]õ JÉ®úÉ¤É ½þÉä MÉªÉÉ ½þè +Éè®ú <ºÉ nùä¶É ¨ÉäÆ xÉ<Ç {ÉÚÆVÉÒ +ÉxÉä Eòä ºÉ¤É ®úÉºiÉä ¤ÉÆnù ½þÉä MÉªÉä ½þèÆ* <ºÉ ºÉ¤É EòÒ ÊVÉ¨¨ÉänùÉ®úÒ ÊEòºÉ {É®ú ½þè? <ºÉ ºÉ®úEòÉ®ú Eòä ¤ÉÉ®úä ¨ÉäÆ nùÖÊxÉªÉÉ Eòä ¨ÉxÉ ¨ÉäÆ MÉè®ú-Ê´É¶´ÉÉºÉ EòÒ ¦ÉÉ´ÉxÉÉ +ÉVÉ nùä¶É ¨ÉäÆ ½þ¨É ±ÉÉäMÉÉäÆ EòÉä nùäJÉxÉä EòÉä Ê¨É±É ®ú½þÒ ½þè* ¨ÉÖZÉä JÉÖ¶ÉÒ ½þè ÊEò <ºÉ ´É¹ÉÇ ´É¹ÉÉÇ +SUôÒ ½þÖ<Ç ½þè* ÊEòºÉÉxÉÉäÆ xÉä ¨Éä½þxÉiÉ EòÒ +Éè®ú ¡òºÉ±É +SUôÒ ÊxÉEò±ÉÒ ½þè* ¨ÉMÉ®ú <ºÉºÉä {É½þ±Éä ¦ÉÒ <ºÉ ºÉnùxÉ ¨ÉäÆ ¤ÉÉiÉ ½þÖ<Ç ÊEò ½þÖEòÚ¨ÉiÉ ¨ÉäÆ +ÉxÉä Eòä ¤ÉÉnù ½þ¨É ÊEòºÉÉxÉÉäÆ Eòä Ê±ÉB BEò xÉªÉÒ EÞòÊ¹É xÉÒÊiÉ VÉ±nùÒ ºÉä VÉ±nùÒ ±ÉÉBÄMÉä* 12 ¨É½þÒxÉä ¨ÉäÆ EÞòÊ¹É xÉÒÊiÉ ±ÉÉxÉä Eòä Ê±ÉB EòÖUô `öÉäºÉ Eònù¨É =`öÉB MÉB ½þÉäÆ <ºÉEòä nù¶ÉÇxÉ <ºÉ ºÉnùxÉ EòÉä xÉ½þÒÆ ½þÖB +Éè®ú xÉ nùä¶É Eòä ÊEòºÉÉxÉÉäÆ EòÉä ½þÖB* ºÉ®úEòÉ®ú SÉ±ÉÉxÉÒ ½þÉä iÉÉä |É¶ÉÉºÉxÉ EòÉä ¦ÉÒ Ê´É¶´ÉÉºÉ ¨ÉäÆ ±ÉäEò®ú EòÉ¨É Eò®úxÉä EòÒ +É´É¶ªÉEòiÉÉ ½þÉäiÉÒ ½þè* Eò<Ç ºÉÉ±É ½þ¨É ±ÉÉäMÉ ¦ÉÒ ºÉ®úEòÉ®ú ¨ÉäÆ ®ú½þä* ®úÉVªÉÉäÆ ¨ÉäÆ ®ú½þä +Éè®ú Eòäxpù ¨ÉäÆ ®ú½þä ¨ÉMÉ®ú <iÉxÉä UôÉä]õä º{ÉèxÉ ¨ÉäÆ, 12 ¨É½þÒxÉä Eòä º{ÉèxÉ ¨ÉäÆ ºÉ®úEòÉ®ú ºÉä ºÉÆ¤ÉÆÊvÉiÉ ±ÉÉäMÉÉäÆ xÉä ªÉ½þÉÆ {É®ú VÉÉä º]ÅÉ<Eò {É®ú VÉÉxÉä EòÉ EòÉ¨É ÊEòªÉÉ, <ºÉºÉä {É½þ±Éä Eò¦ÉÒ xÉ½þÒÆ ½þÖ+É lÉÉ* EòÉèxÉ ±ÉÉäMÉ º]ÅÉ<Eò {É®ú MÉB? Bä¨ºÉ Eòä b÷ÉìE]õºÉÇ, ´É½þÉÆ Eòä Ê®úºÉSÉÇ ºEòÉì±ÉºÉÇ Eòä º]ÅÉ<Eò {É®ú VÉÉxÉä EòÒ {ÉÊ®úÊºlÉÊiÉ {ÉènùÉ ½þÉä MÉ<Ç* xªÉÉªÉÉ±ÉªÉ Eòä Eò¨ÉÇSÉÉ®úÒ º]ÅÉ<Eò {É®ú MÉB, ¤ÉèÆEò ¨ÉäÆ EòÉ¨É Eò®úxÉä ´ÉÉ±Éä Eò¨ÉÇSÉÉÊ®úªÉÉäÆ Eòä º]ÅÉ<Eò {É®ú VÉÉxÉä EòÒ xÉÉè¤ÉiÉ +É MÉ<Ç* EÞòÊ¹É IÉäjÉ ¨ÉäÆ VÉÉä ´ÉèYÉÉÊxÉEò ½þèÆ VÉÉä Eò¦ÉÒ º]ÅÉ<Eò EòÒ ¤ÉÉiÉ xÉ½þÒÆ Eò®úiÉä lÉä, =xÉEòä º]ÅÉ<Eò {É®ú VÉÉxÉä EòÒ {ÉÊ®úÊºlÉÊiÉ +É MÉ<Ç* BxÉ.]õÒ.{ÉÒ.ºÉÒ. Eòä Eò¨ÉÇSÉÉ®úÒ º]ÅÉ<Eò {É®ú MÉB* |ÉºÉÉ®ú ¦ÉÉ®úiÉÒ Eòä Eò¨ÉÇSÉÉ®úÒ Ê{ÉUô±Éä EòÖUô ¨É½þÒxÉÉäÆ ºÉä ºÉ¦ÉÒ ¨Éä¨¤ÉºÉÇ Eòä {ÉÉºÉ, {ÉÉäÊ±ÉÊ]õEò±É {ÉÉ]õÒÇWÉ Eòä ±ÉÒb÷ºÉÇ Eòä {ÉÉºÉ, +JÉ¤ÉÉ®ú ´ÉÉ±ÉÉäÆ Eòä nù®ú´ÉÉVÉä {É®ú VÉÉ ®ú½þä ½þèÆ, ¨ÉMÉ®ú ªÉ½þ ºÉ®úEòÉ®ú =xÉEòä ºÉÉlÉ ¤ÉÉiÉSÉÒiÉ Eò®úxÉä Eòä Ê±ÉB ¦ÉÒ iÉèªÉÉ®ú xÉ½þÒÆ ½þè* ºÉ¨ÉÉVÉ EòÉ BEò ¤É½þÖiÉ ¤Éc÷É ´ÉMÉÇ ÊVÉºÉEòÉä Ê´É¶´ÉÉºÉ Ênù±ÉÉEò®ú ½þ¨É nùä¶É EòÉ |É¶ÉÉºÉxÉ `öÒEò iÉ®ú½þ ºÉä SÉ±ÉÉ ºÉEòiÉä ½þèÆ, <ºÉ {É®ú vªÉÉxÉ nùäxÉä EòÒ {ÉÊ®úÊºlÉÊiÉ +ÉVÉ <ºÉ ºÉ®úEòÉ®ú EòÒ xÉ½þÒÆ ½þè* ¸ÉÒ ¨ÉÉä½þxÉ ÊºÉÆ½þ (nùä´ÉÊ®úªÉÉ) : =±]õä =xÉEòÒ Ê{É]õÉ<Ç ½þÉä ®ú½þÒ ½þè* ¨ÉÉ®úÉ VÉÉ ®ú½þÉ ½þè ±ÉÉÊ`öªÉÉäÆ ºÉä* ¸ÉÒ ¶É®únù {É´ÉÉ®ú (¤ÉÉ®úÉ¨ÉiÉÒ) : VÉÒ ½þÉÆ, =xÉEòÉä ¨ÉÉ®úÉ VÉÉ ®ú½þÉ ½þè* Ê´Énùä¶É xÉÒÊiÉ Eòä ¤ÉÉ®úä ¨ÉäÆ ¤É½þÖiÉ EòÖUô Eò½þÉ MÉªÉÉ* VÉÉä +SUôä Eònù¨É =`öÉB MÉB, =ºÉEòÉ <ºÉ ºÉnùxÉ xÉä º´ÉÉMÉiÉ ÊEòªÉÉ ½þè* ±ÉÉ½þÉè®ú ªÉÉjÉÉ EòÉ º´ÉÉMÉiÉ {ÉÚ®úä ºÉnùxÉ xÉä ÊEòªÉÉ* +SUôÒ ¤ÉÉiÉ ½þè, {Éc÷ÉäÊºÉªÉÉäÆ Eòä ºÉÉlÉ +SUôä Ê®ú¶iÉä ¤ÉxÉÉxÉä Eòä Ê±ÉB +SUôä Eònù¨É =`öÉxÉä EòÒ +É´É¶ªÉEòiÉÉ ½þè +Éè®ú <ºÉ ¤ÉÉ®úä ¨ÉäÆ +]õ±É VÉÒ xÉä VÉÉä ÊEòªÉÉ =ºÉEòÉ º´ÉÉMÉiÉ <ºÉ ºÉnùxÉ xÉä ÊEòªÉÉ lÉÉ* +ÉVÉ +ÊMxÉ-2 EòÒ ¤ÉÉiÉ {ÉÚ®úä nùä¶É ¨ÉäÆ ½þÉä ®ú½þÒ ½þè, {ÉÚ®úÒ nùÖÊxÉªÉÉ ¨ÉäÆ ½þÉä ®ú½þÒ ½þè* <ºÉ nùä¶É Eòä ´ÉèYÉÉÊxÉEò +Éè®ú ]õèEòxÉÒÊ¶ÉªÉxºÉ xÉä <ºÉ IÉäjÉ ¨ÉäÆ VÉÉä EòÉ¨É ÊEòªÉÉ +Éè®ú Eò<Ç ºÉÉ±ÉÉäÆ ºÉä VÉÉä |ÉÉäOÉÉ¨É ½þÉä ®ú½þä lÉä, ´É½þ +ÉMÉä ±Éä VÉÉxÉä Eòä Ê±ÉB VÉÉä EòÖUô Eònù¨É =`öÉB, <ºÉEòÉ º´ÉÉMÉiÉ ºÉ¦ÉÒ ±ÉÉäMÉÉäÆ xÉä ÊEòªÉÉ ½þè* ¨ÉMÉ®ú ½þ¨É {Éc÷ÉäºÉÒ nùä¶ÉÉäÆ Eòä ºÉÉlÉ Ê®ú¶iÉä ºÉÖvÉÉ®úxÉä Eòä Ê±ÉB VÉ¤É Eònù¨É =`öÉiÉä ½þèÆ +Éè®ú ºÉÉlÉ-ºÉÉlÉ <ºÉÒ ºÉ¨ÉªÉ {É®ú `+ÊMxÉ' VÉèºÉä Eònù¨É =`öÉiÉä ½þèÆ iÉÉä EªÉÉ ªÉ½þ EòÉìxÉÊ¡òb÷äxºÉ Ê¤ÉÊ±b÷ÆMÉ ¨ÉÒWÉºÉÇ ½þèÆ? +É{É <ÆÊb÷ªÉxÉ ºÉ¤É-EòÉìÊx]õxÉäx]õ ¨ÉäÆ +É¨ÉÇºÉ ®úäºÉ Eò®úxÉÉ SÉÉ½þiÉä ½þèÆ? ÊVÉºÉ ÊnùxÉ ½þ¨É ±ÉÉäMÉÉäÆ xÉä ªÉ½þ Eònù¨É =`öÉªÉÉ, =ºÉÒ ¶ÉÉ¨É EòÉä {ÉÉÊEòºiÉÉxÉ xÉä Eò½þÉ ÊEò <ºÉ ¤ÉÉ®úä ¨ÉäÆ ½þ¨É ¦ÉÒ EòÖUô Eò®úäÆMÉä +Éè®ú {ÉÚ®úÒ nùÖÊxÉªÉÉ xÉä nùäJÉÉ ÊEò {ÉÉÊEòºiÉÉxÉ xÉä EªÉÉ ÊEòªÉÉ* {Éc÷ÉäºÉÒ nùä¶ÉÉäÆ Eòä ºÉÉlÉ ½þ¨É +SUôä Ê®ú¶iÉä ÊºÉÊxºÉªÉ®ú±ÉÒ ®úJÉxÉÉ SÉÉ½þiÉä ½þèÆ, ´É½þ Ê®ú¶iÉä ½þ¨ÉäÆ SÉÉÊ½þB* ¦ÉÉ®úiÉ ½þÉä ªÉÉ {ÉÉÊEòºiÉÉxÉ ½þÉä ªÉÉ +ÉºÉ-{ÉÉºÉ Eòä nùä¶É ½þÉäÆ, ºÉ¦ÉÒ nùä¶ÉÉäÆ EòÒ ºÉ¨ÉºªÉÉ MÉ®úÒ¤ÉÒ EòÒ ½þè, ¤Éä®úÉäWÉMÉÉ®úÒ EòÒ ½þè* ½þ¨ÉÉ®úÉ {ÉÚ®úÉ vªÉÉxÉ <ºÉ {É®ú ®ú½þxÉä EòÒ +É´É¶ªÉEòiÉÉ ½þè* ½þ¨ÉÉ®úÉ {ÉÚ®úÉ vªÉÉxÉ ½þ¨É +É¨ÉÇºÉ ®úäºÉ {É®ú ±ÉMÉÉBÆMÉä iÉÉä ºÉ¤É-EòÉìÊx]õxÉäx]õ Eòä ÊVÉiÉxÉä MÉ®úÒ¤É ±ÉÉäMÉ ½þèÆ, <xÉEòÒ {ÉÊ®úÊºlÉÊiÉ ¨ÉäÆ ºÉÖvÉÉ®ú xÉ½þÒÆ ½þÉäMÉÉ* +ÉxÉä ´ÉÉ±Éä ºÉ¨ÉªÉ ¨ÉäÆ ªÉ½þ ºÉ¤É nùÖÊxÉªÉÉ Eòä Ê{ÉUôc÷ä ¦ÉÚ¦ÉÉMÉ ½þÉäÆMÉä +Éè®ú <ºÉÊ±ÉB ¨ÉÖZÉä ¨ÉÉ±ÉÚ¨É xÉ½þÒÆ ÊEò VÉÉä ºÉ¨ÉªÉ +]õ±É VÉÒ xÉä <ºÉEòä Ê±ÉB SÉÖxÉÉ, ´É½þ ºÉ¨ÉªÉ `öÒEò lÉÉ ªÉÉ xÉ½þÒÆ* <ºÉ ¤ÉÉ®úä ¨ÉäÆ =xÉEòÉä Ê´ÉSÉÉ®ú Eò®úxÉÉ {Éc÷äMÉÉ* {Éc÷ÉäºÉÒ nùä¶ÉÉäÆ Eòä ºÉÉlÉ VÉ¤É Ê®ú¶iÉä ºÉÖvÉÉ®úxÉä EòÒ ¤ÉÉiÉ +ÉiÉÒ ½þè iÉÉä VÉèºÉä {ÉÉÊEòºiÉÉxÉ ½þ¨ÉÉ®úä Ê±ÉB ¨É½þi´É{ÉÚhÉÇ nùä¶É ½þè, ´ÉèºÉä ½þÒ SÉÒxÉ ¦ÉÒ ½þ¨ÉÉ®úä Ê±ÉB ¨É½þi´É{ÉÚhÉÇ nùä¶É ½þè* Eò<Ç ºÉÉ±ÉÉäÆ ºÉä Eònù¨É =`öÉB VÉÉ ®ú½þä lÉä ÊEò ½þ¨É =xÉºÉä Ê®ú¶iÉä EòèºÉä ºÉÖvÉÉ®ú ºÉEòiÉä ½þèÆ* {É½þ±Éä ½þ¨ÉÉ®úä ®úÉ¹]Å{ÉÊiÉ ´É½þÉÆ MÉB, ®úÉVÉÒ´É MÉÉÆvÉÒ VÉÒ |ÉvÉÉxÉ ¨ÉÆjÉÒ lÉä iÉÉä ´Éä ´É½þÉÆ MÉB* =xÉEòÉ b÷äÊ±ÉMÉä¶ÉxÉ +É MÉªÉÉ +Éè®ú ºÉ¤ÉºÉä {É½þ±ÉÒ ¶ÉÖ°ü+ÉiÉ +]õ±É VÉÒ xÉä EòÒ lÉÒ VÉ¤É ´Éä ¡òÉì®úäxÉ Ê¨ÉÊxÉº]õ®ú lÉä* VÉ¤É ½þ¨ÉÉ®úä Ê®ú¶iÉä Ê¤É±EòÖ±É JÉi¨É ½þÉä MÉB lÉä, iÉ¤É +]õ±É VÉÒ xÉä ¶ÉÖ°ü+ÉiÉ EòÒ lÉÒ +Éè®ú =ºÉEòÉ º´ÉÉMÉiÉ ½þ¨É ±ÉÉäMÉÉäÆ xÉä ÊEòªÉÉ lÉÉ* xÉ®úÊºÉ¨½þÉ ®úÉ´É VÉÒ Eòä VÉ¨ÉÉxÉä ¨ÉäÆ EòÖUô BäOÉÒ¨ÉäÆ]õ ½þÉä MÉB +Éè®ú SÉÉ<xÉÉ +Éè®ú ¦ÉÉ®úiÉ ¨ÉäÆ BEò iÉ®ú½þ Eòä Ê´É¶´ÉÉºÉ EòÉ ¨ÉÉ½þÉè±É {ÉènùÉ ½þÉä ®ú½þÉ lÉÉ* ¨ÉMÉ®ú ½þ¨ÉÉ®úä ®úIÉÉ ¨ÉÆjÉÒ xÉä BEò º]õä]õ¨ÉäÆ]õ nùä ÊnùªÉÉ* ´ÉèºÉä º]õä]õ¨ÉäÆ]õ nùäxÉä EòÒ ¤É½þÖiÉ ºÉÉ±ÉÉäÆ ºÉä =xÉEòÒ +ÉnùiÉ ½þè* ´Éä ½þ¨ÉÉ®úä ¤Éc÷ä +SUôä nùÉäºiÉ ½þèÆ* ½þ¨É nùÉäxÉÉäÆ BEò ¶É½þ®ú ºÉä +ÉiÉä lÉä, <ºÉÊ±ÉB nùÉäxÉÉäÆ ½þÒ `öÒEò iÉ®ú½þ ºÉä BEò nùÚºÉ®úä EòÉä VÉÉxÉiÉä ½þèÆ* ÊEòºÉÒ Eòä >ð{É®ú ¤É®úºÉxÉÉ ½þè, BEò ¤ÉÉ®ú =xÉEòä ¨ÉxÉ ¨ÉäÆ +É MÉªÉÉ iÉÉä Eò¦ÉÒ UôÉäc÷iÉä xÉ½þÒÆ, ªÉ½þ ºÉ¦ÉÒ nùä¶É´ÉÉÊºÉªÉÉäÆ EòÉä ¦ÉÒ {ÉiÉÉ ±ÉMÉÉ* =xÉEòÉ ®úÉºiÉÉ `öÒEò ½þÉä ªÉÉ xÉ ½þÉä ¨ÉMÉ®ú ¤É®úºÉxÉä EòÒ ¤ÉÉiÉ BEò ¤ÉÉ®ú ¨ÉxÉ ¨ÉäÆ +É MÉ<Ç iÉÉä ¤É®úºÉiÉä ½þèÆ* =x½þÉäÆxÉä SÉÉ<xÉÉ Eòä >ð{É®ú EòÖUô Eò½þÉ +Éè®ú +]õ±É VÉÒ Eòä VÉ¨ÉÉxÉä ºÉä Eò±É iÉEò VÉÉä Ê®ú¶iÉä nùÖ¯ûºiÉ Eò®úxÉä Eòä Ê±ÉB Eònù¨É =`öÉB lÉä, ´É½þ ºÉ¤É VÉÉä ¨Éä½þxÉiÉ ½þÖ<Ç lÉÒ, ´É½þ ¨Éä½þxÉiÉ BEò ¤ÉªÉÉxÉ ºÉä JÉi¨É Eò®úxÉä EòÉ EòÉ¨É =x½þÉäÆxÉä ÊEòªÉÉ* <ºÉÊ±ÉB ¨ÉÖZÉä ¨ÉÉ±ÉÚ¨É ½þè ÊEò Ê´Énùä¶É xÉÒÊiÉ Eòä ¤ÉÉ®úä ¨ÉäÆ ¦ÉÒ <ºÉ ºÉ®úEòÉ®ú EòÉ EòÆ]ÅÒ¤ªÉÚ¶ÉxÉ ÊxÉÊ¶SÉiÉ °ü{É ¨ÉäÆ EªÉÉ ½þè* EòÉèxÉ ºÉÉ BäºÉÉ IÉäjÉ ½þè VÉ½þÉÆ 13 ¨É½þÒxÉä ¨ÉäÆ EòÖUô ÊEòªÉÉ ½þÉä? ¤É½þÖiÉ ºÉÒ ¤ÉÉiÉäÆ EòÒÆ* ºÉ¨ÉÉVÉ |É¤ÉÉävÉxÉ EòÒ ¤ÉÉiÉ EòÒ, ºÉÉ¨ÉÉÊVÉEò {ÉÊ®úÊºlÉÊiÉ nùÖ¯ûºiÉ Eò®úxÉä EòÒ ¤ÉÉiÉ EòÒ, ¨ÉÊ½þ±ÉÉ+ÉäÆ Eòä =ilÉÉxÉ EòÒ ¤ÉÉiÉ EòÒ* ¨ÉèÆ BEò ½þÒ ºÉ´ÉÉ±É {ÉÚUôxÉÉ SÉÉ½þiÉÉ ½þÚÆ ÊEò ºÉ¨ÉÉVÉ EòÒ 50 |ÉÊiÉ¶ÉiÉ +É¤ÉÉnùÒ ¨ÉÊ½þ±ÉÉ+ÉäÆ EòÒ ½þè* =xÉEòÉä +ÊvÉEòÉ®ú nùäxÉä EòÒ ¤ÉÉiÉ <ºÉ ºÉnùxÉ ¨ÉäÆ Eò<Ç ¤ÉÉ®ú EòÒ +Éè®ú =ºÉEòÒ iÉèªÉÉÊ®úªÉÉÆ ½þ¨ÉÉ®úÒ ½þèÆ, ªÉ½þ ¤ÉÉiÉ +É{ÉxÉä 50 ¤ÉÉ®ú ªÉ½þÉÆ +Éè®ú ¤ÉÉ½þ®ú Eò½þÒ ½þÉäMÉÒ ¨ÉMÉ®ú <ºÉ ¤ÉÉ®úä ¨ÉäÆ +É®úIÉhÉ nùäxÉä EòÒ VÉÉä iÉèªÉÉ®úÒ Eò®úEòä ºÉnùxÉ Eòä ºÉÉ¨ÉxÉä ÊVÉºÉ Ê¤É±É EòÉ |ÉÉ°ü{É ±ÉÉxÉä EòÒ +É´É¶ªÉEòiÉÉ lÉÒ =ºÉ {É®ú +ÉVÉ iÉEò +É{ÉxÉä Eònù¨É xÉ½þÒÆ =`öÉªÉÉ* ºÉ¤ÉºÉä VªÉÉnùÉ MÉÆ¦ÉÒ®ú ¤ÉÉiÉ ¨Éä®úä ºÉÉ¨ÉxÉä ªÉ½þ ½þè ÊEò ÊEò Êb÷¡òäxºÉ {ÉºÉÉäÇxÉ±É Eòä ºÉÉlÉ ½þ¨É ÊEòºÉ iÉ®ú½þ ºÉä ´ªÉ´É½þÉ®ú Eò®úiÉä ½þèÆ, =xÉEòÉä ÊEòºÉ iÉ®ú½þ EòÉ ]ÅÒ]õ¨ÉäÆ]õ nùäiÉä ½þèÆ* {ÉÚ®úÒ nùÖÊxÉªÉÉ ¨ÉäÆ +ÉVÉ ¦ÉÉ®úiÉ EòÒ Êb÷¡òäxºÉ Eòä ¤ÉÉ®úä ¨ÉäÆ SÉSÉÉÇ ½þÉä ®ú½þÒ ½þè* ¦ÉÉMÉ´Éi <¶ªÉÚ {É®ú ¨ÉèÆ ÊEòºÉÒ EòÉ ºÉ¨ÉlÉÇxÉ Eò®úxÉä Eòä Ê±ÉB ªÉ½þÉÆ JÉc÷É xÉ½þÒÆ ½þÖ+É ½þÚÆ ¨ÉMÉ®ú ÊVÉºÉ iÉ®ú½þ ºÉä ªÉä ¤ÉÉiÉäÆ +JÉ¤ÉÉ®úÉäÆ ¨ÉäÆ +É ®ú½þÒ lÉÒÆ ÊVÉºÉ iÉ®ú½þ ºÉä ºÉÆPÉ¹ÉÇ ¶ÉÖ°ü ½þÖ+É, ´É½þ nùä¶É EòÒ ®úIÉÉ Eòä Ê±ÉB `öÒEò xÉ½þÒÆ ½þè* ªÉ½þ ºÉäÊxºÉÊ]õ´É Ê¨ÉÊxÉº]ÅÒ ½þè* <ºÉ {É®ú ºÉ¨ÉZÉnùÉ®úÒ ºÉä nùäJÉ¦ÉÉ±É Eò®úxÉä EòÒ +É´É¶ªÉEòiÉÉ lÉÒ* <ºÉºÉä {É½þ±Éä EªÉÉ BäºÉÉ Eò¦ÉÒ xÉ½þÒÆ ½þÖ+É lÉÉ? <ºÉºÉä {É½þ±Éä ¦ÉÒ ½þÖ+É lÉÉ* VÉ¤É VÉxÉ®ú±É EÞò¹hÉÉ ¨ÉäxÉxÉ lÉä +Éè®ú VÉxÉ®ú±É ÊlÉ¨ÉªªÉÉ lÉä, iÉ¤É ¦ÉÒ ºÉÆPÉ¹ÉÇ ½þÖ+É +Éè®ú <ºÉ {É®ú vªÉÉxÉ ÊnùªÉÉ iÉ¤É Eòä |ÉvÉÉxÉ ¨ÉÆjÉÒ {ÉÆÊb÷iÉ VÉ´ÉÉ½þ®ú±ÉÉ±É xÉä½þ°ü xÉä* {ÉÆÊb÷iÉ xÉä½þ°ü VÉÒ xÉä ÊlÉ¨ÉªªÉÉ EòÉä ¤ÉÖ±ÉÉEò®ú ®úÉºiÉÉ ÊxÉEòÉ±ÉÉ* EÞò¹hÉÉ ¨ÉäxÉxÉ VÉÒ EòÉä VÉÉä ¤ÉiÉÉxÉä EòÒ +É´É¶ªÉEòiÉÉ lÉÒ ´É½þ ¤ÉiÉÉªÉÉ +Éè®ú {ÉÉÊ±ÉÇªÉÉ¨ÉäÆ]õ Eòä ºÉÉ¨ÉxÉä =x½þÉäÆxÉä Eò½þÉ ÊEò ]õè¨|ÉÉ¨Éäx]õ |ÉÉì¤É±É¨ºÉ ½þèÆ, nùÚºÉ®úÒ |ÉÉì¤É±É¨ºÉ ½þèÆ* <ºÉºÉä {É½þ±Éä ¦ÉÒ Eò<Ç ºÉ´ÉÉ±É JÉc÷ä ½þÖB lÉä ¨ÉMÉ®ú BEò ºÉÒ¨ÉÉ Eòä ¤ÉÉ½þ®ú |ÉvÉÉxÉ ¨ÉÆjÉÒ ªÉÉ ®úIÉÉ ¨ÉÆjÉÒ xÉä VÉÉxÉä EòÒ EòÉäÊ¶É¶É xÉ½þÒÆ EòÒ* ¨ÉMÉ®ú ÊVÉºÉ iÉ®ú½þ ºÉä BäEºÉ xÉä´É±É SÉÒ¡ò EòÉ <¶ªÉÚ ½þèhb÷±É ÊEòªÉÉ MÉªÉÉ, ¨ÉÖZÉä ±ÉMÉiÉÉ ½þè ÊEò Ê{ÉUô±Éä Eò<Ç ºÉÉ±ÉÉäÆ ºÉä SÉÒxÉ EòÒ ±Éc÷É<Ç ¨ÉäÆ ½þ¨ÉÉ®úÒ Êb÷¡òäxºÉ Ê¨ÉÊxÉº]ÅÒ +Éè®ú +É¨ÉÇb÷ ¡òÉäºÉÇäWÉ EòÉ ÊVÉiÉxÉÉ xÉÖEòºÉÉxÉ xÉ½þÒÆ ½þÖ+É, =ºÉºÉä VªÉÉnùÉ xÉÖEòºÉÉxÉ <ºÉ Ê´É¦ÉÉMÉ EòÉ <ºÉ <¶ªÉÚ EòÉä MÉ±ÉiÉ iÉ®úÒEòä ºÉä ½þèhb÷±É Eò®úxÉä ºÉä ½þÖ+É ½þÉäMÉÉ* ªÉ½þ ¤ÉÉiÉ Eò<Ç ¨É½þÒxÉÉäÆ iÉEò +JÉ¤ÉÉ®úÉäÆ ¨ÉäÆ +ÉiÉÒ ®ú½þäMÉÒ* ½þ¨ÉÉ®úä Eò<Ç ºÉÉlÉÒ <ºÉ <¶ªÉÚ {É®ú ¤É½þºÉ Eò®úxÉÉ SÉÉ½þiÉä lÉä* ½þ¨É ±ÉÉäMÉÉäÆ xÉä =xÉEòÉä ÊxÉ¨ÉÆÊjÉiÉ ÊEòªÉÉ +Éè®ú ¤ÉiÉÉªÉÉ ÊEò ®úIÉÉ ºÉä VÉÖc÷É ½þÖ+É ªÉ½þ ºÉ´ÉÉ±É ½þè, ºÉäÊxºÉÊ]õ´É <¶ªÉÚ ½þè, <ºÉ {É®ú ºÉnùxÉ ¨ÉäÆ ¤É½þºÉ Eò®úxÉÉ `öÒEò xÉ½þÒÆ ½þÉäMÉÉ* ¨ÉèÆxÉä +Éè®ú ¨ÉxÉ¨ÉÉä½þxÉ ÊºÉÆ½þ VÉÒ xÉä |ÉvÉÉxÉ ¨ÉÆjÉÒ ºÉä ¨ÉÖ±ÉÉEòÉiÉ Eò®úEòä VÉÉä EòÖUô ½þ¨ÉÉ®úÒ ¦ÉÉ´ÉxÉÉBÆ <ºÉ ¤ÉÉ®úä ¨ÉäÆ lÉÒ, ´É½þ =xÉEòä ºÉÉ¨ÉxÉä ®úJÉÒÆ* ½þ¨ÉÉ®úÒ +{ÉäIÉÉ ªÉ½þ lÉÒ ÊEò <ºÉ {É®ú ´É½þ vªÉÉxÉ nùäEò®ú EòÖUô xÉ EòÖUô Eònù¨É =`öÉBÆMÉä ÊVÉºÉºÉä ®úIÉÉ nù±É ¨ÉäÆ EòÉ¨É Eò®úxÉä ´ÉÉ±Éä ºÉ¦ÉÒ ºÉÉÊlÉªÉÉäÆ Eòä ¨ÉxÉÉä¤É±É {É®ú ¤ÉÖ®úÉ +ºÉ®ú xÉ ½þÉä* ¨ÉMÉ®ú BEò ÊnùxÉ ºÉÖxÉxÉÉ |Éc÷É ÊEò Naval Chief has been expelled. <ºÉEòä ¨ÉäÊ®ú]ºÉ +Éè®ú b÷Ò¨ÉäÊ®ú]ºÉ Eòä ¤ÉÉ®úä ¨ÉäÆ ¨ÉèÆ VªÉÉnùÉ EòÖUô xÉ½þÒÆ Eò½þxÉÉ SÉÉ½þiÉÉ ½þÚÆ ¨ÉMÉ®ú BEò ¤ÉÉiÉ WÉ°ü®ú Eò½þxÉÉ SÉÉ½þiÉÉ ½þÚÆ ÊEò ÊVÉºÉ iÉ®ú½þ ºÉä <ºÉ <¶ªÉÚ Eòä ¤ÉÉ®úä ¨ÉäÆ EòÉìxÉÊ¡òb÷äÊx¶ÉªÉ±É ®úäEòÉb÷Ç, ºÉÒFòä]õ {Éä{ÉºÉÇ {ÉÚ®úä nùä¶É´ÉÉÊºÉªÉÉäÆ Eòä ºÉÉ¨ÉxÉä MÉB, <ºÉEòÒ ¶ÉÖ°ü+ÉiÉ ½þÖ<Ç ºÉä±ÉäÊE]õ´É ±ÉÒEòäVÉ ºÉä* EòÖUô +JÉ¤ÉÉ®úÉäÆ EòÉä ºÉä±ÉäÊE]õ´É ±ÉÒEòäVÉ Eò®úxÉä EòÉ EòÉ¨É WÉ°ü®ú ÊEòªÉÉ MÉªÉÉ* EòÖUô ±ÉÒEòäÊVÉVÉ BäºÉÒ ½þèÆ, VÉÉä Êb÷¡òèÆºÉ Ê¨ÉÊxÉº]õ®ú xÉä ¡òÉ<±ÉÉäÆ Eòä {Éä{ÉºÉÇ ´É½þÉÆ =rÞiÉ ÊEòªÉä ½þèÆ* ®úIÉÉ ¨ÉÆjÉÒ Eòä nùÉä-iÉÒxÉ <Æ]õ®ú´ªÉÚVÉ nùä¶É´ÉÉÊºÉªÉÉäÆ xÉä nùäJÉä, `¨Éè]ÅÉä' ¨ÉäÆ nùäJÉÉ, `+É{ÉEòÒ +nùÉ±ÉiÉ' ¨ÉäÆ nùäJÉÉ +Éè®ú `º]õÉ®ú' iÉlÉÉ +xªÉ SÉèxÉ±ÉÉäÆ {É®ú nùäJÉÉ* ´É½þ ´É½þÉÆ ¤Éè`öä lÉä +Éè®ú ¤ÉÉ®ú-¤ÉÉ®ú EòÉMÉVÉÉiÉ ÊnùJÉÉiÉä lÉä Such-and-such decision was taken. Such-and-such papers were there. ºÉÒFòä]õ {Éä{ÉºÉÇ +Éè®ú ºÉèÊxºÉÊ]õ´É {Éä{ÉºÉÇ EòÉ ½þ¨É ±ÉÉäMÉÉäÆ EòÉä ÊEòºÉ iÉ®ú½þ ºÉä <ºiÉä¨ÉÉ±É Eò®úxÉÉ SÉÉÊ½þB, <ºÉEòÒ EòÖUô ¨ÉªÉÉÇnùÉ ½þÉäiÉÒ ½þè +Éè®ú =ºÉ ¨ÉªÉÉÇnùÉ EòÉ ºÉ¨¨ÉÉxÉ Eò®úxÉä EòÉ VÉÉä EòÉ¨É ®úIÉÉ ¨ÉÆjÉÒ VÉÒ EòÉ lÉÉ, ´É½þ =x½þÉäÆxÉä xÉ½þÒÆ ÊEòªÉÉ* ªÉ½þ ¤ÉÉiÉ ¨ÉÖZÉä ªÉ½þÉÆ Eò½þxÉÒ ½þè* ÊVÉºÉ iÉ®ú½þ EòÒ ¤ÉÉiÉäÆ +É<Ç, ¨ÉÖZÉä ªÉÉnù ½þè <ÆÊb÷ªÉxÉ BEºÉ|ÉèºÉ Eòä ¨ÉÖJªÉ ºÉÆ{ÉÉnùEò ¸ÉÒ ¶ÉäJÉ®ú MÉÖ{iÉÉ xÉä Ê±ÉJÉÉ lÉÉ ÊEò <ºÉ¨ÉäÆ nùÉäxÉÉäÆ ½þÒ ÊVÉ¨¨ÉänùÉ®ú ½þèÆ, =x½þÉäÆxÉä Ê±ÉJÉÉ lÉÉ -

"Documents relating to every single aspect of the controversy are now floating freely all over the capital from media offices to the diplomatic circuit. There is not one thing about the supposedly Super-secret Operation leach that the cocktail circuit does not know. Copies of the letters allegedly written by Morarji Desai to Fernandes cautioning him on his activism on among certain aspects of India's nuclear `relations' with Libya are freely circulating. Similarly, the photocopiers in the Ministry of Defence have worked overtime over the past few months making copies of adverse entries on Bhagwat's old Annual Confidential Reports."

There are a number of other things. ÊVÉiÉxÉä ÊVÉ¨¨ÉänùÉ®ú +JÉ¤ÉÉ®ú ½þèÆ, =xÉ ºÉ¦ÉÒ xÉä <ºÉ ¤ÉÉ®úä ¨ÉäÆ EòÖUô xÉ EòÖUô Ê±ÉJÉÉ lÉÉ* ÊVÉºÉ iÉ®ú½þ ºÉä EòÉMÉVÉÉäÆ EòÉ ¤ÉÆ]õ´ÉÉ®úÉ ½þÖ+É, ÊVÉºÉ iÉ®ú½þ ºÉä <Æ¡òÉì¨ÉÇäÆ¶ÉÆºÉ ±ÉÒEò ½þÖ<ÇÆ +Éè®ú ÊVÉºÉ iÉ®ú½þ ºÉä =ºÉEòÉ VÉ´ÉÉ¤É nùäxÉä Eòä Ê±ÉB ºÉ®úEòÉ®ú xÉä Eònù¨É =`öÉªÉÉ, =ºÉºÉä MÉè®ú ÊVÉ¨¨ÉänùÉ®úÒ ºÉÉÊ¤ÉiÉ ½þÉäiÉÒ ½þè* =xÉEòÉ VÉÉä {É½þ±ÉÉ º]õä]õ¨ÉèÆ]õ +ÉªÉÉ lÉÉ, ¨ÉèÆ ºÉ¨ÉZÉ ºÉEòiÉÉ lÉÉ* =x½þÉäÆxÉä Eò½þÉ -

"You can kill me. But I will not disclose certain things in the larger interests of the nation." ´É½þÉÆ iÉEò =xÉEòÒ ¦ÉÚÊ¨ÉEòÉ `öÒEò lÉÒ* ¨ÉMÉ®ú ¤ÉÉnù ¨ÉäÆ ÊVÉºÉ iÉ®ú½þ ºÉä =x½þÉäÆxÉä ¤ÉªÉÉxÉ ÊnùªÉä, ÊVÉºÉ iÉ®ú½þ Eòä º]õä]õ¨ÉèÆ]ºÉ +Éè®ú <Æ]õ®ú´ªÉÚVÉ ÊnùªÉä, =xÉEòä SÉä½þ®úä ºÉä ±ÉMÉiÉÉ lÉÉ ÊEò ªÉ½þ EòÉä<Ç b÷èÊº{É®úä]õ +Énù¨ÉÒ ½þè, EòÉä<Ç BEºÉ]ÅÒ¨É ±ÉÉ<xÉ ±ÉäEò®ú JÉi¨É Eò®úxÉä Eòä Ê±ÉB VÉÉ ®ú½þÉ ½þè - =x½þÉäÆxÉä <ºÉ iÉ®ú½þ Eòä Eònù¨É =`öÉªÉä* ªÉ½þ ¤ÉÉiÉ ¡òxÉÉÇÆb÷ÒVÉ ºÉÉ½þ¤É Eòä Ê±ÉB xÉ<Ç xÉ½þÒÆ ½þèÆ* VÉ¤É BEò ¤ÉÉiÉ ´É½þ ¨ÉxÉ ¨ÉäÆ `öÉxÉ ±ÉäiÉä ½þèÆ iÉÉä +ÉÊJÉ®ú iÉEò ±Éc÷É<Ç Eò®úxÉä EòÉ =xÉEòÉ º´É¦ÉÉ´É ½þè* ¨ÉÖZÉä ªÉÉnù ½þè -

I think, in 1977 or 1978, he was the Minister of Industry. ` Ê¡òEEòÒ' ¨ÉäÆ ´É½þ BEò ¨ÉÒÊ]õMÉ ¨ÉäÆ +ÉªÉä +Éè®ú ´É½þÉÆ VÉÉEò®ú =x½þÉäÆxÉä ®úÉì¤ÉºÉÇ, ®úè]ºÉ BäºÉÉ EòÖUô Eò½þÉ* He was saying so as the Minister of Industry. EòÉä<Ç ¦ÉÒ <¶ªÉÚ ½þÉä, =ºÉä ±ÉÉäMÉÉäÆ Eòä ºÉÉ¨ÉxÉä ¤Éc÷Ò +SUôÒ iÉ®ú½þ ºÉä ®úJÉxÉä EòÒ =xÉEòÒ ½þèÊºÉªÉiÉ ½þè, JÉÚ¤ÉÒ ½þè* ¨ÉÖZÉä ªÉÉnù ½þè BEò MÉè±É®úÒ ¨ÉäÆ ¤Éè`öEò®ú ¨ÉèÆxÉä |ÉèºÉ ¨ÉäÆ =xÉEòÉ ¦ÉÉ¹ÉhÉ ºÉÖxÉÉ lÉÉ* ¸ÉÒ ¨ÉÉä®úÉ®ú VÉÒ nùäºÉÉ<Ç Eòä ÊJÉ±ÉÉ¡ò VÉ¤É xÉÉä EòÉÆ¡òÒb÷äxºÉ ¨ÉÉä¶ÉxÉ +ÉªÉÉ lÉÉ, =x½þÉäxÉä EªÉÉ BOÉäÊºÉ´É±ÉÒ ¦ÉÉ¹ÉhÉ ÊEòªÉÉ lÉÉ +Éè®ú 48 PÉÆ]õä ¨ÉäÆ =x½þÉäÆxÉä +{ÉxÉÉ ®úÉºiÉÉ ¤Énù±É Ê±ÉªÉÉ* b÷É. ºÉÖ¥É½¨ÉhªÉ¨É º´ÉÉ¨ÉÒ (¨ÉnùÖ®úè): 48 xÉ½þÒÆ 24 PÉÆ]õä* SHRI SHARAD PAWAR (BARAMATI): I am sorry. I am ready to be corrected.

DR. SUBRAMANIAN SWAMY (MADURAI): I have been a witness.

SHRI SHARAD PAWAR (BARAMATI): Dr. Subramanian Swamy has been a witness. 24 PÉÆ]õä ¨ÉäÆ =x½þÉäÆxÉä +{ÉxÉÉ ®úÉºiÉÉ ¤Énù±É ÊnùªÉÉ* +MÉ®ú ÊEòºÉÒ EòÉ ºÉ¨ÉlÉÇxÉ Eò®úxÉä EòÒ ¤ÉÉiÉ ´É½þ ºÉÉäSÉ ±ÉäiÉä ½þèÆ iÉÉä ¤Éc÷Ò +SUôÒ iÉ®ú½þ ºÉä =ºÉEòÉ ºÉ¨ÉlÉÇxÉ Eò®ú ºÉEòiÉä ½þèÆ +Éè®ú ÊEòºÉÒ EòÉä Êb÷¨ÉÉäÊ±É¶É Eò®úxÉÉ ½þÉä, ÊVÉºÉ¨ÉäÆ EòÉä<Ç iÉlªÉ ½þÉä, SÉÉ½þä =ºÉ¨ÉäÆ EòÉä<Ç +ÉvÉÉ®ú ½þÉä ªÉÉ xÉ ½þÉä, ´É½þ Êb÷¨ÉÉìÊ±É¶É ¦ÉÒ ¤Éc÷Ò BOÉäÊºÉ´É±ÉÒ Eò®ú ºÉEòiÉä ½þèÆ +Éè®ú ªÉ½þ +É{É +ÉVÉ ªÉÉ Eò±É nùäJÉäÆMÉä* ¨ÉMÉ®ú <ºÉ ´ÉEiÉ ºÉ¤ÉºÉä MÉÆ¦ÉÒ®ú ºÉ¨ÉºªÉÉ ªÉ½þ ½þè ÊEò VÉÉä ¦ÉÉMÉ´ÉiÉ xÉä <¶ªÉÚVÉ ®úäVÉ ÊEòªÉä ½þèÆ, =xÉ¨ÉäÆ Eò½þÉÆ iÉEò ºÉSSÉÉ<Ç ½þè, <ºÉ ¤ÉÉ®úä ¨ÉäÆ ¨ÉèÆ EòÖUô xÉ½þÒÆ Eò½þ ºÉEòiÉÉ ½þÚÆ* ¨ÉèÆ <ºÉEòÉ ºÉ¨ÉlÉÇxÉ ¦ÉÒ xÉ½þÒÆ Eò®úxÉÉ SÉÉ½þiÉÉ ½þÚÆ* ÊVÉºÉ iÉ®ú½þ ºÉä =x½þÉäÆxÉä +JÉ¤ÉÉ®ú ´ÉÉ±ÉÉäÆ EòÉä EòÖUô EòÉMÉVÉÉiÉ nùä ÊnùªÉä, ´É½þ ¦ÉÒ MÉ±ÉiÉ ½þè, ¨ÉèÆ <ºÉEòÉ ¦ÉÒ Eò¦ÉÒ ºÉ¨ÉlÉÇxÉ xÉ½þÒÆ Eò°üÆMÉÉ* ¨ÉMÉ®ú VÉÉä <¶ªÉÚVÉ =x½þÉäÆxÉä ¤ÉxÉÉªÉä +Éè®ú Êb÷¡òäxºÉ Ê¨ÉÊxÉº]õ®ú xÉä ¨ÉÒÊb÷ªÉÉ Eòä ¨ÉÉvªÉ¨É ºÉä MÉÆ¦ÉÒ®ú <¶ªÉÚVÉ nùä¶É Eòä ºÉÉ¨ÉxÉä ®úJÉä, ¨ÉÖZÉä ±ÉMÉiÉÉ ½þè ÊEò =xÉEòÒ VÉÉÆSÉ ½þÉäxÉä EòÒ +É´É¶ªÉEòiÉÉ ½þè, ÊEòºÉÒ <ÆÊb÷{ÉäÆb÷äx]õ BVÉäxºÉÒ Eòä ¨ÉÉvªÉ¨É ºÉä =xÉEòÒ VÉÉÆSÉ ½þÉäxÉä EòÒ +É´É¶ªÉEòiÉÉ lÉÒ, <ºÉÊ±ÉB VÉä.{ÉÒ.ºÉÒ. EòÒ ¨ÉÉÆMÉ ½þÖ<Ç lÉÒ* ¨ÉMÉ®ú |ÉvÉÉxÉ ¨ÉÆjÉÒ xÉä VÉä.{ÉÒ.ºÉÒ. ½þ¨ÉäÆ ¨ÉÆVÉÚ®ú xÉ½þÒÆ, ªÉ½þ ¤ÉÉiÉ ºÉnùxÉ Eòä ¤ÉÉ½þ®ú {É½þ±Éä ½þÒ Eò½þ nùÒ* +vªÉIÉ ¨É½þÉänùªÉ, ¨ÉÖZÉä ªÉÉnù ½þè VÉ¤É <ºÉ ºÉnùxÉ ¨ÉäÆ UôÉä]õÒ-UôÉä]õÒ ¤ÉÉiÉÉäÆ EòÉä ±ÉäEò®ú, ºÉnùxÉ EòÉä nùÉä-nùÉä +Éè®ú iÉÒxÉ-iÉÒxÉ ÊnùxÉ iÉEò `ö{{É ®úJÉÉ MÉªÉÉ, ±ÉäÊEòxÉ VÉ¤É nùä¶É EòÒ ®úIÉÉ Eòä ¨ÉÉ¨É±Éä ¨ÉäÆ VÉä.{ÉÒ.ºÉÒ. ¤ÉxÉÉxÉä +Éè®ú =ºÉEòä ¨ÉÉvªÉ¨É ºÉä VÉÉÆSÉ Eò®úÉxÉä EòÉ |É¶xÉ <ºÉ ºÉ®úEòÉ®ú Eòä ºÉÉ¨ÉxÉä +ÉªÉÉ, iÉÉä º{É¹]õ ¨ÉxÉÉ Eò®ú ÊnùªÉÉ MÉªÉÉ* <ºÉºÉä <ºÉ Eò®úEòÉ®ú EòÒ ®úIÉÉ Eòä ¤ÉÉ®úä ¨ÉäÆ xÉÒÊiÉ +Éè®ú xÉÒªÉiÉ EªÉÉ ½þè, <ºÉEòÒ VÉÉxÉEòÉ®úÒ Ê¨É±ÉiÉÒ ½þè +Éè®ú ´É½þ ºÉÉ®úä nùä¶É´ÉÉÊºÉªÉÉäÆ Eòä ºÉÉ¨ÉxÉä +É MÉ<Ç ½þè* ¨É½þÉänùªÉ, ¨ÉèÆ Eò½þxÉÉ SÉÉ½þiÉÉ ½þÚÆ ÊEò <ºÉ ºÉ®úEòÉ®ú Eòä Ê{ÉUô±Éä 12 ¨É½þÒxÉä Eòä EòÉªÉÇEò±ÉÉ{É EòÉä nùäJÉEò®ú BäºÉÉ ±ÉMÉiÉÉ ½þè ÊEò BäºÉÉ EòÉä<Ç ¦ÉÒ IÉäjÉ xÉ½þÒÆ ½þè ÊVÉºÉ¨ÉäÆ ºÉ®úEòÉ®ú xÉä ¨ÉVÉ¤ÉÚiÉÒ Eòä ºÉÉlÉ Eònù¨É =`öÉªÉÉ ½þÉä* ¨ÉèÆ Eò½þxÉÉ SÉÉ½þiÉÉ ½þÚÆ ÊEò +É{É ÊEòºÉÒ ¦ÉÒ IÉäjÉ EòÉä nùäJÉ ±ÉäÆ, SÉÉ½þä ´É½þ +ÉÊlÉÇEò IÉäjÉ ½þÉä, +ÉètÉäÊMÉEò IÉäjÉ ½þÉä ªÉÉ ºÉÉ¨ÉÉÊVÉEò BEòiÉÉ EòÉä ¤ÉxÉÉB ®úJÉxÉä EòÉ IÉäjÉ ½þÉä, ªÉ½þ ºÉ®úEòÉ®ú ºÉ¦ÉÒ IÉäjÉÉäÆ ¨ÉäÆ EòÉ¨É Eò®úxÉä +Éè®ú ±ÉÉäMÉÉäÆ EòÉä Ê´É¶´ÉÉºÉ ¨ÉäÆ ±ÉäxÉä ¨ÉäÆ Ê¤É±ÉEòÖ±É +ºÉ¡ò±É ®ú½þÒ ½þè +Éè®ú <ºÉ +ºÉ¡ò±ÉiÉÉ EòÉ {ÉÊ®úhÉÉ¨É Ênù±±ÉÒ ¨ÉäÆ VÉxÉiÉÉ xÉä ÊnùJÉÉªÉÉ, ®úÉVÉºlÉÉxÉ ¨ÉäÆ VÉxÉiÉÉ xÉä ÊnùJÉÉªÉÉ, ¨ÉvªÉ |Énùä¶É ¨ÉäÆ VÉxÉiÉÉ xÉä ÊnùJÉÉªÉÉ +Éè®ú +É`ö-xÉÉè ={ÉSÉÖxÉÉ´ÉÉäÆ ¨ÉäÆ ¦ÉÉ®úiÉÒªÉ VÉxÉiÉÉ {ÉÉ]õÒÇ Eòä Ê´É®úÉävÉ ¨ÉäÆ ´ÉÉä]õ nùäEò®ú ÊnùJÉÉªÉÉ* <ºÉ ºÉ®úEòÉ®ú xÉä nùä¶É ¨ÉäÆ ºÉÉ¨|ÉnùÉÊªÉEò PÞÉhÉÉ ¡òè±ÉÉxÉä EòÉ EòÉ¨É ÊEòªÉÉ ½þè* nùä¶É´ÉÉÊºÉªÉÉäÆ EòÉä Ê´É¶´ÉÉºÉ Ênù±ÉÉxÉä +Éè®ú ºÉ¦ÉÒ IÉäjÉÉäÆ ¨ÉäÆ =xxÉÊiÉ Eò®úxÉä EòÒ ºÉ®úEòÉ®ú EòÒ VÉÉä ÊVÉ¨¨ÉänùÉ®úÒ lÉÒ, =ºÉ ÊVÉ¨¨ÉänùÉ®úÒ EòÉä <ºÉ ºÉ®úEòÉ®ú xÉä xÉ½þÒÆ ÊxÉ¦ÉÉªÉÉ +Éè®ú nùä¶É EòÉä {ÉÒUôä ±Éä VÉÉxÉä EòÉ EòÉ¨É ÊEòªÉÉ* <ºÉÊ±ÉB <ºÉ ºÉ®úEòÉ®ú EòÉä <ºÉ nùä¶É EòÒ ¤ÉÉMÉb÷Éä®ú ºÉÆ¦ÉÉ±ÉxÉä EòÉ BEò Ê¨ÉxÉ]õ ¦ÉÒ +ÊvÉEòÉ®ú xÉ½þÒÆ ½þè* +iÉ: ¨ÉèÆ ºÉ¦ÉÒ Ê´É®úÉävÉÒ nù±É Eòä ¦ÉÉ<ªÉÉäÆ ºÉä =¨¨ÉÒnù ®úJÉiÉÉ ½þÚÆ ÊEò ´Éä <ºÉ Ê´É¶´ÉÉºÉ¨ÉiÉ Eòä Ê´É®úÉävÉ ¨ÉäÆ ¨ÉiÉ nùäÆMÉä* ¨ÉèÆ ºÉ¦ÉÒ Ê´É®úÉävÉÒ nù±É Eòä ±ÉÉäMÉÉäÆ ºÉä +É¶ÉÉ Eò®úiÉÉ ½þÚÆ ÊEò ºÉèEòÖ±ÉÊ®úV¨É EòÉ ºÉ¨ÉlÉÇxÉ Eò®úxÉä ´ÉÉ±ÉÒ <ºÉ ºÉ®úEòÉ®ú Eòä Ê´É®úÉävÉ ¨ÉiÉ nùäÆ +Éè®ú <EEòÒºÉ´ÉÒÆ ºÉnùÒ ¨ÉäÆ nùä¶É EòÉä ±Éä VÉÉxÉä ´ÉÉ±ÉÒ ¨ÉVÉ¤ÉÚiÉ ºÉ®úEòÉ®ú EòÉä Ê´ÉEò±{É Eòä °ü{É ¨ÉäÆ ¤ÉxÉÉBÆ* ªÉ½þ Ê´É¶´ÉÉºÉ ¨ÉèÆ <ºÉ ºÉnùxÉ +Éè®ú <ºÉ ºÉnùxÉ Eòä ¨ÉÉvªÉ¨É ºÉä {ÉÚ®úä nùä¶É EòÉä nùäiÉÉ ½þÚÆ* (<ÊiÉ) 1153 ¤ÉVÉä MÞÉ½þ ¨ÉÆjÉÒ (¸ÉÒ ±ÉÉ±É EÞò¹hÉ +Éb÷´ÉÉhÉÒ): ¨ÉÉxÉxÉÒªÉ +vªÉIÉ VÉÒ, ºÉÉ¨ÉÉxªÉiÉ: <ºÉ |ÉEòÉ®ú Eòä Ê´É¶´ÉÉºÉ |ÉºiÉÉ´É {É®ú |ÉvÉÉxÉ ¨ÉÆjÉÒ VÉ¤É |ÉºiÉÉ´É ®úJÉiÉä ½þèÆ, =ºÉEòä ºÉÉlÉ-ºÉÉlÉ EòÖUô Ê´ÉºiÉÉ®ú ºÉä +{ÉxÉÒ ¤ÉÉiÉ Eò½þiÉä ½þèÆ* +ÉVÉ ´ÉÉVÉ{ÉäªÉÒ VÉÒ xÉä |ÉºiÉÉ´É Eòä ºÉÉlÉ-ºÉÉlÉ +{ÉxÉÒ ºÉ®úEòÉ®ú Eòä Ê{ÉUô±Éä ºÉÉ±É Eòä EòÉ¨É EòÉ EòÉä<Ç +ÉEò±ÉxÉ |ÉºiÉÖiÉ xÉ½þÒÆ ÊEòªÉÉ, ±ÉäÊEòxÉ EòÖUô ¶É¤nùÉäÆ ¨ÉäÆ, nùÉä-iÉÒxÉ ´ÉÉEªÉÉäÆ ¨ÉäÆ =x½þÉäÆxÉä VÉÉä ¤ÉÉiÉ Eò½þ nùÒ, ´É½þ ´ÉÉºiÉ´É ¨ÉäÆ +ÉVÉ EòÒ {ÉÊ®úÊºlÉÊiÉ EòÒ ¨ÉÚ±É ºÉ¨ÉºªÉÉ ½þè +Éè®ú ¨ÉèÆ +{ÉäIÉÉ Eò®úiÉÉ lÉÉ ÊEò =xÉ nùÉä-iÉÒxÉ ´ÉÉEªÉÉäÆ EòÉ EòÖUô Ê´ÉºiÉÉ®ú ºÉä =iiÉ®ú ¨ÉÖZÉä Ê´É{ÉIÉ Eòä xÉäiÉÉ ºÉä Ê¨É±ÉäMÉÉ +Éè®ú =x½þÉäÆxÉä ¶ÉÖ°ü ¨ÉäÆ Eò½þÉ ¦ÉÒ ÊEò ½þ¨ÉÉ®úÒ VÉ´ÉÉ¤ÉnùÉ®úÒ ½þè ÊEò ÊVÉºÉ ºÉ¨ÉªÉ ÊEòºÉÒ ºÉ®úEòÉ®ú EòÉ Ê´É®úÉävÉ Eò®úäÆ, iÉÉä =ºÉ ºÉ¨ÉªÉ ½þ¨É EªÉÉ Ê´ÉEò±{É |ÉºiÉÖiÉ Eò®ú ºÉEòiÉä ½þèÆ, <ºÉEòÉ ¦ÉÒ ÊVÉFò Eò®úäÆ* <ºÉÒÊ±ÉB 45-50 Ê¨ÉxÉ]õ iÉEò ¶É®únù {É´ÉÉ®ú VÉÒ ¤ÉÉä±ÉiÉä ®ú½þä +Éè®ú ¨ÉèÆ =x½þäÆ ¤Éc÷ä vªÉÉxÉ ºÉä ºÉÖxÉiÉÉ ®ú½þÉ ÊEò Eò½þÒÆ ¨ÉÖZÉä =ºÉEòÒ EòÖUô ZÉ±ÉEò Ê¨É±Éä* +vªÉIÉ VÉÒ, ¨ÉÖZÉä ªÉÉnù +ÉiÉÉ ½þè ÊEò +É{ÉEòä {ÉÚ´ÉÇ +ÊvÉEòÉ®úÒ ¸ÉÒ Ê¶É´É®úÉVÉ VÉÒ {ÉÉÊ]õ±É ¶ÉÉªÉnù ºÉnùxÉ ¨ÉäÆ ½þÉäÆMÉä, {ÉÒUôä ¤Éè`öä ½þèÆ, ¨ÉèÆ =xÉEòÉ ½þ¨Éä¶ÉÉ +Énù®ú Eò®úiÉÉ ½þÚÆ* ´Éä Eò¦ÉÒ-Eò¦ÉÒ ¤Éc÷Ò ¨ÉÉèÊ±ÉEò ¤ÉÉiÉ ºÉnùxÉ +Éè®ú nùä¶É Eòä ºÉÉ¨ÉxÉä Ê´ÉSÉÉ®ú Eòä Ê±ÉB ®úJÉiÉä ½þèÆ* =x½þÉäÆxÉä BEò ¤ÉÉ®ú ¤ÉÉiÉ Eò½þÒ lÉÒ ÊVÉºÉEòÉ +xÉÖ¨ÉÉänùxÉ |ÉvÉÉxÉ ¨ÉÆjÉÒ VÉÒ xÉä º´ÉªÉÆ ÊEòªÉÉ lÉÉ, ¶ÉÉªÉnù ´Éä =ºÉ ºÉ¨ÉªÉ Ê´É{ÉIÉ Eòä xÉäiÉÉ lÉä, ÊVÉºÉ ºÉ¨ÉªÉ =x½þÉäÆxÉä Eò½þÉ ÊEò nùÖÊxÉªÉÉ Eòä ºÉÆÊ´ÉvÉÉxÉÉäÆ ¨ÉäÆ +±ÉMÉ-+±ÉMÉ ´ªÉ´ÉºlÉÉBÆ ½þèÆ +Éè®ú =xÉ¨ÉäÆ ºÉä BEò ´ªÉ´ÉºlÉÉ VÉ¨ÉÇxÉÒ ¨ÉäÆ ½þè* VÉ¨ÉÇxÉÒ EòÒ ´ªÉ´ÉºlÉÉ +SUôÒ ½þè* ´É½þ <ºÉ EòÉ®úhÉ ºÉä ¤É½þÖiÉ +SUôÒ ½þè ÊEò ´É½þÉÆ Eò¦ÉÒ ¦ÉÒ +ÊºlÉ®úiÉÉ {ÉènùÉ xÉ½þÒÆ ½þÉäMÉÒ* ¨ÉèÆ VÉ¨ÉÇxÉ ºÉÆÊ´ÉvÉÉxÉ EòÉ =r®úhÉ ±ÉäEò®ú +ÉªÉÉ ½þÚÆ* ªÉ½þ ½þè-

Basu's `Select Constitutions of the World.' =ºÉEòä +xÉÖSUôänù 67 ¨ÉäÆ ... (´ªÉ´ÉvÉÉxÉ) ªÉ½þ ¨É½þi´É EòÒ ¤ÉÉiÉ ½þè +Éè®ú ªÉ½þ ¤ÉÉiÉ Ê¶É´É®úÉVÉ {ÉÉÊ]õ±É VÉÒ xÉä Eò½þÒ ½þè <ºÉÊ±ÉB ¨ÉèÆ <ºÉEòÉ ÊVÉFò Eò®úxÉÉ SÉÉ½þiÉÉ ½þÚÆ* <ºÉEòÉ ºÉÆ¤ÉÆvÉ ½þè ÊEò ºÉnùxÉ ºÉ®úEòÉ®ú Eòä |ÉÊiÉ +Ê´É¶´ÉÉºÉ |ÉºiÉÉ´É ÊEòºÉ |ÉEòÉ®ú ºÉä Eò®ú ºÉEòiÉÉ ½þè* VÉ¨ÉÇxÉÒ Eòä ºÉÆÊ´ÉvÉÉxÉ ¨ÉäÆ ´ªÉ´ÉºlÉÉ ½þè ÊEò +MÉ®ú ÊEòºÉÒ ºÉ®úEòÉ®ú Eòä ÊJÉ±ÉÉ¡ò +Ê´É¶´ÉÉºÉ EòÉ |ÉºiÉÉ´É ®úJÉxÉÉ ½þÉä, iÉÉä Article 67 says:

"The Bundstag...", means the Parliament, "...can express its lack of confidence in the Federal Chancellor only by electing a successor with the majority of its Members and by requesting the Federal President to dismiss the Federal Chancellor." xÉ<Ç ºÉ®úEòÉ®ú SÉÖxÉxÉä ºÉä {É½þ±Éä ´Éä ÊEòºÉ ºÉ®úEòÉ®ú EòÉä ¤ÉxÉÉxÉÉ SÉÉ½þiÉä ½þèÆ, <ºÉEòä Ê±ÉB |ÉºiÉÉ´É ±ÉÉxÉÉ {Éc÷iÉÉ ½þè +Éè®ú =ºÉEòä +ÉvÉÉ®ú {É®ú ®úÉ¹]Å{ÉÊiÉ ºÉä +xÉÖ®úÉävÉ Eò®úxÉÉ {Éc÷iÉÉ ½þè ÊEò ´ÉiÉÇ¨ÉÉxÉ ºÉ®úEòÉ®ú EòÉä ½þ]õÉ nùÉä* ¸ÉÒ ¨ÉÉä½þxÉ ÊºÉÆ½þ (nùä´ÉÊ®úªÉÉ): +É{ÉxÉä <ºÉÒ ºÉÆÊ´ÉvÉÉxÉ EòÒ EòºÉ¨É JÉÉ<Ç ½þè* ... (´ªÉ´ÉvÉÉxÉ) ¸ÉÒ ±ÉÉ±É EÞò¹hÉ +Éb÷´ÉÉhÉÒ: ½þ¨ÉÉ®úä ºÉÆÊ´ÉvÉÉxÉ ¨ÉäÆ BäºÉÒ EòÉä<Ç ´ªÉ´ÉºlÉÉ xÉ½þÒÆ ½þè <ºÉÊ±ÉB ºÉÉ¨ÉÉxªÉiÉ: ´ªÉ´ÉºlÉÉ <iÉxÉÒ ½þè ÊEò ªÉ½þÉÆ {É®ú +MÉ®ú +É{ÉEòÉä ºÉ®úEòÉ®ú {ÉºÉÆnù xÉ½þÒÆ ½þè, ºÉ®úEòÉ®ú EòÉä +É{É ½þ]õÉxÉÉ SÉÉ½þiÉä ½þèÆ ªÉÉ ½þ]õÉxÉÉ iÉÉä UôÉäÊc÷ªÉä, ½þ¨É ±ÉÉäMÉ Ê´É{ÉIÉ ¨ÉäÆ iÉ¤É ®ú½þä ½þèÆ, ¸ÉÒ ´ÉÉVÉ{ÉäªÉÒ VÉÒ, ¨ÉèÆ, ºÉÒ.{ÉÒ.+É<Ç. +Éè®ú ºÉÒ.{ÉÒ.B¨É.Eòä ¤É½þÖiÉ ºÉÉ®úä ±ÉÉäMÉ Ê´É{ÉIÉ ¨ÉäÆ lÉä, Eò½þÒÆ ¦ÉÒ ºÉ®úEòÉ®ú EòÉä ½þ]õÉxÉä EòÒ MÉÖÆVÉÉ<¶É xÉ½þÒÆ lÉÒ Ê¡ò®ú ¦ÉÒ ½þ¨É +Ê´É¶´ÉÉºÉ EòÉ |ÉºiÉÉ´É ±ÉÉiÉä lÉä* +Ê´É¶´ÉÉºÉ Eòä |ÉºiÉÉ´É EòÉä ±ÉÉxÉä EòÉ =qä¶ªÉ ªÉ½þ ½þÉäiÉÉ lÉÉ ÊEò ½þ¨É ºÉ®úEòÉ®ú Eòä EòÉ¨É ºÉä ºÉ´ÉÇlÉÉ +ºÉÆiÉÖ¹]õ ½þèÆ +Éè®ú <ºÉÊ±ÉB +{ÉxÉÉ IÉÉä¦É ´ªÉEiÉ Eò®úxÉÉ SÉÉ½þiÉä ½þèÆ* ªÉ½þ VÉÉxÉiÉä ½þÖB ¦ÉÒ ÊEò ½þ¨ÉÉ®úä {ÉÉºÉ ¨ÉèVÉÉäÊ®ú]õÒ xÉ½þÒÆ ½þè, xÉ¨¤ÉºÉÇ xÉ½þÒÆ ½þèÆ +Éè®ú xÉ¨¤ÉºÉÇ Eòä {ÉÊ®úhÉÉ¨É Eòä +ÉvÉÉ®ú {É®ú ½þ¨ÉÉ®úÉ +Ê´É¶´ÉÉºÉ EòÉ |ÉºiÉÉ´É UôÚ]õ VÉÉªÉäMÉÉ, ½þÉ®ú VÉÉªÉäMÉÉ* ºÉÉä¨ÉxÉÉlÉ VÉÒ ªÉ½þÉÆ ¤Éè`öä ½þèÆ, <xpùVÉÒiÉ MÉÖ{iÉÉ VÉÒ ªÉ½þÉÆ ¤Éè`öä ½þèÆ, ½þ¨É ºÉ¤É VÉ¤É +Ê´É¶´ÉÉºÉ EòÉ |ÉºiÉÉ´É ±ÉÉiÉä lÉä iÉÉä =ºÉEòÉ {ÉÊ®úhÉÉ¨É ¦ÉÒ VÉÉxÉiÉä lÉä, Ê¡ò®ú ¦ÉÒ ±ÉÉiÉä lÉä* ¨ÉèÆ <ºÉ SÉÒVÉ EòÉ =±±ÉäJÉ <ºÉÊ±ÉB Eò®ú ®ú½þÉ ½þÚÆ EªÉÉäÆÊEò Ê{ÉUô±Éä {ÉÉÆSÉ-ºÉÉiÉ ÊnùxÉÉäÆ ¨ÉäÆ <ºÉEòÒ EòÉ¡òÒ SÉSÉÉÇ SÉ±ÉÒ ½þè ÊEò VÉ¤É B.+É<Ç.B.b÷Ò.B¨É.Eòä. +{ÉxÉÉ ºÉ¨ÉlÉÇxÉ ´ÉÉÊ{ÉºÉ ±Éä ±ÉäMÉÒ iÉÉä +Ê´É¶´ÉÉºÉ EòÉ |ÉºiÉÉ´É +ÉªÉäMÉÉ ªÉÉ Ê´É¶´ÉÉºÉ |ÉºiÉÉ´É {É®ú ¤É½þºÉ ½þÉäMÉÒ* ®úÉ¹]Å{ÉÊiÉ VÉÒ xÉä ½þ¨ÉÉ®úÒ ºÉ®úEòÉ®ú EòÉä, |ÉvÉÉxÉ ¨ÉÆjÉÒ VÉÒ EòÉä {ÉjÉ Ê±ÉJÉEò®ú ¦ÉäVÉÉ, =ºÉÒ Eòä +xÉÖºÉÉ®ú |ÉvÉÉxÉ ¨ÉÆjÉÒ VÉÒ xÉä Ê´É¶´ÉÉºÉ EòÉ |ÉºiÉÉ´É ®úJÉÉ ½þè ±ÉäÊEòxÉ ºÉ¨ÉZÉxÉä EòÒ ¤ÉÉiÉ ªÉ½þ ½þè ÊEò Ê´É{ÉIÉ ÊVÉºÉEòÉä {ÉiÉÉ ½þè ÊEò ½þ¨ÉÉ®úä °ü±ºÉ +Éì¡ò |ÉÉäºÉÒVÉ®ú ¨ÉäÆ, ½þ¨ÉÉ®úä ºÉÆÊ´ÉvÉÉxÉ ¨ÉäÆ +Ê´É¶´ÉÉºÉ |ÉºiÉÉ´É EòÒ ´ªÉ´ÉºlÉÉ iÉÉä ½þè ±ÉäÊEòxÉ Ê´É¶´ÉÉºÉ |ÉºiÉÉ´É EòÒ ´ªÉ´ÉºlÉÉ xÉ½þÒÆ ½þè* Ê´É¶´ÉÉºÉ |ÉºiÉÉ´É iÉÉä ]Åäb÷Ò¶ÉxÉ ºÉä b÷è´É±É{É ½þÖ+É ½þè +Éè®ú ´É½þ ]Åäb÷Ò¶ÉxÉ =ºÉ ºÉ¨ÉªÉ b÷è´É±É{É ½þÖ+É VÉ¤É ¶ÉÖ°ü-¶ÉÖ°ü ¨ÉäÆ ®úÉ¹]Å{ÉÊiÉ ÊEòºÉÒ EòÉä +É¨ÉÆÊjÉiÉ Eò®úiÉÉ ½þè +Éè®ú =ºÉEòä {ÉÉºÉ º{É¹]õ ¤É½þÖ¨ÉiÉ xÉ½þÒÆ ½þè iÉÉä =ºÉEòÉä Eò½þiÉÉ ½þè ÊEò <iÉxÉä ÊnùxÉÉäÆ ¨ÉäÆ iÉÖ¨É +{ÉxÉÉ º{É¹]õ ¤É½þÖ¨ÉiÉ {ÉÊ®ú¨ÉÉÊhÉiÉ Eò®úÉä* <ºÉ iÉ®ú½þ ´É½þ ¶ÉÖ°ü ½þÖ+É +Éè®ú ´É½þ ¶ÉÖ°ü ½þÉäiÉä-½þÉäiÉä ¤ÉÒSÉ ¨ÉäÆ BäºÉÉ EòÉ±É ¦ÉÒ +ÉªÉÉ VÉ¤É ºÉnùxÉ ¨ÉäÆ SÉ±ÉiÉä ½þÖB ÊEòºÉÒ xÉä +{ÉxÉÉ ºÉ¨ÉlÉÇxÉ ´ÉÉÊ{ÉºÉ ±Éä Ê±ÉªÉÉ iÉÉä =ºÉ ºÉ¨ÉªÉ ¦ÉÒ ®úÉ¹]Å{ÉÊiÉ VÉÒ xÉä Eò½þÉ ÊEò +É{É +{ÉxÉÉ ¤É½þÖ¨ÉiÉ {ÉÊ®ú¨ÉÉÊhÉiÉ EòÊ®úªÉä* =ºÉÒ Eòä +xÉÖºÉÉ®ú +ÉVÉ ¦ÉÒ ÊEòªÉÉ ½þè* ¨ÉèÆ =ºÉEòÒ ¤É½þºÉ ¨ÉäÆ VÉÉxÉÉ xÉ½þÒÆ SÉÉ½þiÉÉ ½þÚÆ EªÉÉäÆÊEò ¨ÉÖZÉä ±ÉMÉiÉÉ ½þè ÊEò +Ê´É¶´ÉÉºÉ Eòä |ÉºiÉÉ´É ªÉÉ Ê´É¶´ÉÉºÉ Eòä |ÉºiÉÉ´É {É®ú nùÉä ÊnùxÉ ¤ÉÉnù ªÉÉ iÉÒxÉ ÊnùxÉ ¤ÉÉnù VÉ¤É ¤É½þºÉ ºÉ¨ÉÉ{iÉ ½þÉäMÉÒ iÉÉä {ÉÊ®úhÉÉ¨É ´É½þÒ ÊxÉEò±ÉäMÉÉ VÉÉä ½þ®ú ºÉnùxÉ ¨ÉäÆ Ê{ÉUô±Éä ºÉÉ±É ¦É®ú ¨ÉäÆ ÊxÉEò±ÉiÉÉ ®ú½þÉ +Éè®ú VÉÉä +¦ÉÒ-+¦ÉÒ <ºÉ ºÉnùxÉ ¨ÉäÆ Ê¤É½þÉ®ú Eòä ¨ÉÉ¨É±Éä EòÉä ±ÉäEò®ú ÊxÉEò±ÉÉ lÉÉ +Éè®ú +É{É ªÉ½þÉÆ ºÉä ÊxÉ®úÉ¶É ½þÉäEò®ú ÊxÉEò±ÉäÆMÉä* ... (´ªÉ´ÉvÉÉxÉ) ±ÉäÊEòxÉ ¨É½þi´É EòÒ ¤ÉÉiÉ ªÉ½þ ½þè ÊEò <iÉxÉÉ +ÉOÉ½þ EªÉÉäÆ lÉÉ ÊEò +Ê´É¶´ÉÉºÉ EòÉ |ÉºiÉÉ´É xÉ ½þÉä, Ê´É¶´ÉÉºÉ EòÉ |ÉºiÉÉ´É ½þÉä? ¨ÉèÆ ¨ÉÉxÉiÉÉ ½þÚÆ ÊEò +Ê´É¶´ÉÉºÉ EòÉ |ÉºiÉÉ´É ±ÉÉxÉä ´ÉÉ±ÉÉ ´ªÉÊEiÉ ªÉÉ ±ÉÉxÉä ´ÉÉ±ÉÒ {ÉÉ]õÒÇ Eòä >ð{É®ú VÉ´ÉÉ¤ÉnùÉ®úÒ ½þè* |É¨ÉÉÊhÉiÉ Eò®úä, ºÉÆJªÉÉ xÉ½þÒÆ, |É¨ÉÉÊhÉiÉ Eò®úä ÊEò <ºÉ ºÉ®úEòÉ®ú xÉä +SUôÉ EòÉ¨É xÉ½þÒÆ ÊEòªÉÉ, <iÉxÉÉ JÉ®úÉ¤É EòÉ¨É ÊEòªÉÉ ½þè ÊEò <ºÉä ½þ]õÉxÉÉ {É®ú¨É +É´É¶ªÉEò ½þÉä MÉªÉÉ ½þè* {ÉÚ®úÒ nùä®ú ºÉÉ®úä Ê´É{ÉIÉ EòÉä ±ÉMÉiÉÉ lÉÉ ÊEò ÊVÉºÉ ºÉ®úEòÉ®ú xÉä {ÉÉäJÉ®úhÉ ÊEòªÉÉ, ÊVÉºÉ ºÉ®úEòÉ®ú xÉä +ÊMxÉ ÊEòªÉÉ, ÊVÉºÉ ºÉ®úEòÉ®ú xÉä +¦ÉÒ-+¦ÉÒ EòÉ ¤ÉVÉ]õ ÊEòªÉÉ, ÊVÉºÉ ºÉ®úEòÉ®ú xÉä ±ÉÉ½þÉè®ú EòÒ ªÉÉjÉÉ EòÒ, VÉÉä ºÉ®úEòÉ®ú Eò¶¨ÉÒ®ú ¨ÉäÆ <iÉxÉÉ {ÉÊ®ú´ÉiÉÇxÉ ±ÉÉ<Ç, VÉÉä ºÉ®úEòÉ®ú ºÉÉ®úä BÊ¶ÉªÉÉ ¨ÉäÆ, VÉ¤É ¤ÉÉEòÒ +lÉÇ´ªÉ´ÉºlÉÉBÆ Ê½þ±É-b÷Ö±É MÉ<Ç lÉÒÆ iÉ¤É ¦ÉÒ ªÉ½þÉÆ {É®ú ÊºlÉ®úiÉÉ ±ÉÉ<Ç, =ºÉ ºÉ®úEòÉ®ú Eòä ÊJÉ±ÉÉ¡ò ´ÉÉºiÉ´É ¨ÉäÆ Eò½þxÉä EòÉä EªÉÉ ½þè* EòÖUô xÉ½þÒÆ* <ºÉÒÊ±ÉB BEò ½þÒ ¤ÉÉiÉ ½þè ÊEò +É{ÉEòä BEò ºÉ½þªÉÉäMÉÒ nù±É, ÊVÉºÉxÉä ºÉ¨ÉlÉÇxÉ ÊnùªÉÉ lÉÉ, ÊVÉºÉEòä +ÉvÉÉ®ú {É®ú ®úÉ¹]Å{ÉÊiÉ VÉÒ xÉä +É{ÉEòÉä ¤ÉÖ±ÉÉªÉÉ lÉÉ, xÉä +¤É ºÉ¨ÉlÉÇxÉ ´ÉÉÊ{ÉºÉ ±Éä Ê±ÉªÉÉ ½þè* +¤É +É{É +±{É¨ÉiÉ ¨ÉäÆ ®ú½þ MÉB ½þèÆ <ºÉÊ±ÉB +É{É iªÉÉMÉ {ÉjÉ nùÒÊVÉB* +vªÉIÉ VÉÒ, ¨ÉèÆ º¨É®úhÉ Eò®úÉxÉÉ SÉÉ½þÚÆMÉÉ, ÊVÉºÉ ºÉ¨ÉªÉ B.+É<Ç.B.b÷Ò.B¨É.Eòä. xÉä ½þ¨ÉEòÉä ºÉ¨ÉlÉÇxÉ ÊnùªÉÉ lÉÉ, =ºÉ ºÉ¨ÉªÉ ¦ÉÒ ½þ¨ÉÉ®úÒ EòÖ±É ºÉÆJªÉÉ 252 lÉÒ, ¤É½þÖ¨ÉiÉ xÉ½þÒÆ lÉÉ* ¨ÉÖZÉä <ºÉ ¤ÉÉiÉ EòÒ JÉÖ¶ÉÒ ½þè ÊEò ¸ÉÒ ¶É®únù {É´ÉÉ®ú xÉä º´ÉÒEòÉ®ú ÊEòªÉÉ ÊEò =xÉEòÉä VÉxÉÉnùä¶É xÉ½þÒÆ Ê¨É±ÉÉ* ±ÉäÊEòxÉ ´Éä Eò½þxÉä EòÒ EòÉäÊ¶É¶É Eò®úxÉä ±ÉMÉä ÊEò ÊEòºÉÒ EòÉä VÉxÉÉnùä¶É xÉ½þÒÆ Ê¨É±ÉÉ* ¨ÉèÆ <ºÉºÉä ºÉ½þ¨ÉiÉ xÉ½þÒÆ ½þÚÆ* ±ÉÉäEòiÉÆjÉ EòÒ <ºÉ ´ªÉ´ÉºlÉÉ ¨ÉäÆ ¤É½þÖnù±ÉÒªÉ |ÉhÉÉ±ÉÒ ¨ÉäÆ VÉÉä ºÉ¤ÉºÉä ¤Éc÷É EòÉè¨¤ÉÒxÉä¶ÉxÉ ½þè, ´É½þ SÉÉ½þä ¨ÉèVÉÉäÊ®ú]õÒ xÉ ¦ÉÒ ½þÉä, <ºÉÒÊ±ÉB ®úÉ¹]Å{ÉÊiÉ VÉÒ xÉä ÊVÉºÉ ºÉ¨ÉªÉ ´ÉÉVÉ{ÉäªÉÒ VÉÒ EòÉä <ºÉ ºÉÉ®úä Bä±ÉÉªÉÆºÉ Eòä xÉäiÉÉ Eòä xÉÉiÉä ¤ÉÖ±ÉÉªÉÉ, =x½þÉäÆxÉä VÉxÉÉnùä¶É EòÉ +Énù®ú ÊEòªÉÉ* =x½þÉäÆxÉä ªÉ½þ xÉ½þÒÆ Eò½þÉ ÊEò +É{É ¨ÉÖZÉä {É½þ±Éä 272 ÊnùJÉÉ<B, Ê¡ò®ú ¨ÉèÆ ¤ÉÖ±ÉÉ>ðÆMÉÉ* ... (´ªÉ´ÉvÉÉxÉ) SHRI BASU DEB ACHARIA (BANKURA): There is no mandate. ...(Interruptions) ¸ÉÒ ±ÉÉ±É EÞò¹hÉ +Éb÷´ÉÉhÉÒ : ¨ÉÖZÉä º¨É®úhÉ ½þè VÉ¤É B.+É<Ç.B.b÷Ò.B¨É.Eòä. EòÒ xÉäiÉÉ xÉä, VÉèºÉä ¤ÉÉEòÒ ºÉ¤ÉxÉä {ÉjÉ ¦ÉäVÉä, ºÉ¨ÉiÉÉ {ÉÉ]õÒÇ xÉä ¦ÉäVÉÉ, +EòÉ±ÉÒ nù±É xÉä ¦ÉäVÉÉ, ¤ÉÒVÉÚ VÉxÉiÉÉ nù±É xÉä ¦ÉäVÉÉ, Ê¶É´É ºÉäxÉÉ xÉä ¦ÉäVÉÉ, iÉ¤É ¦ÉÒ =x½þÉäÆxÉä +{ÉxÉÉ {ÉjÉ xÉ½þÒÆ ¦ÉäVÉÉ lÉÉ* =ºÉ ºÉ¨ÉªÉ ½þ¨ÉxÉä +É{ÉºÉ ¨ÉäÆ Ê´ÉSÉÉ®ú ÊEòªÉÉ ÊEò +¤É iÉÉä ½þ¨ÉÉ®úÒ ºÉÆJªÉÉ ¶ÉÉªÉnù 238 ½þÉä MÉ<Ç* ½þ¨É ®úÉ¹]Å{ÉÊiÉ VÉÒ EòÉä Eò½þ nùäÆ ÊEò +É{É ÊEòºÉÒ +Éè®ú EòÉä ¤ÉÖ±ÉÉ<B +Éè®ú ´ÉÉVÉ{ÉäªÉÒ VÉÒ xÉä Ê½þÆ]õ ¦ÉÒ ÊEòªÉÉ ÊEò +É{É ¤ÉÖ±ÉÉxÉÉ SÉÉ½þäÆ iÉÉä ÊEòºÉÒ +Éè®ú EòÉä ¤ÉÖ±ÉÉ<B, ÊVÉxÉEòÒ <ºÉºÉä ¤Éc÷Ò ºÉÆJªÉÉ ½þÉä* =x½þÉäÆxÉä Eò½þÉ ÊEò <ºÉºÉä ¤Éc÷Ò ºÉÆJªÉÉ xÉ½þÒÆ ½þè* ±ÉäÊEòxÉ <ºÉ ¤ÉÒSÉ ´É½þ {ÉjÉ +É MÉªÉÉ +Éè®ú ½þ¨ÉÉ®úÒ 252 EòÒ ºÉÆJªÉÉ Eòä +ÉvÉÉ®ú {É®ú ¶É{ÉlÉ Ênù±ÉÉ<Ç MÉ<Ç* iÉ¤É ¦ÉÒ ½þ¨É +±{É¨ÉiÉ ¨ÉäÆ lÉä* +ÉVÉ 18 Eò¨É ½þÉä MÉB, 18 xÉ½þÒÆ ¨ÉèÆ BEò +Éè®ú ¦ÉÒ ÊMÉxÉÚÆMÉÉ, 19 Eò¨É ½þÉä MÉB* ... (´ªÉ´ÉvÉÉxÉ) <ºÉÒÊ±ÉB ¨ÉèÆ {É½þ±Éä <ºÉ ¤ÉÉiÉ {É®ú ¤É±É nùäxÉÉ SÉÉ½þÚÆMÉÉ ÊEò 1998 Eòä ±ÉÉäEò ºÉ¦ÉÉ Eòä SÉÖxÉÉ´É ¨ÉäÆ Ê½þxnùÖºiÉÉxÉ EòÒ VÉxÉiÉÉ xÉä <ºÉ |ÉhÉÉ±ÉÒ Eòä +vÉÒxÉ BEò ¨ÉiÉ ´ªÉEiÉ ÊEòªÉÉ +Éè®ú VÉÉä VÉxÉÉnùä¶É ½þè, ´É½þ º{É¹]õ ½þè ÊEò ¸ÉÒ +]õ±É Ê¤É½þÉ®úÒ ´ÉÉVÉ{ÉäªÉÒ VÉÒ Eòä xÉäiÞÉi´É ¨ÉäÆ Bä±ÉÉªÉÆºÉ EòÒ ºÉ®úEòÉ®ú ¤ÉxÉä* ªÉ½þ nùä¶É EòÉ VÉxÉÉnùä¶É ½þè +Éè®ú 1996 ºÉä Ê¦ÉxxÉ ½þè* 1996 ¨ÉäÆ ¨ÉÖZÉä ªÉÉnù ½þè ÊEò ´É½þ VÉxÉÉnùä¶É BEò |ÉEòÉ®ú ºÉä ¤ÉÒ.VÉä.{ÉÒ. Eòä Ê±ÉB lÉÉ ÊEò ºÉ¤ÉºÉä ¤Éc÷Ò {ÉÉ]õÒÇ Eò®úEòä =¦É®úä* <ºÉÊ±ÉB =ºÉ ºÉ¨ÉªÉ ¦ÉÒ b÷É. ¶ÉÆEò®ú nùªÉÉ±É ¶É¨ÉÉÇ xÉä ´ÉÉVÉ{ÉäªÉÒ VÉÒ EòÉä ¤ÉÖ±ÉÉªÉÉ* ±ÉäÊEòxÉ ªÉ½þ ¤ÉÉiÉ ºÉ½þÒ ½þè ÊEò =xÉ ÊnùxÉÉäÆ ÊºlÉÊiÉ BäºÉÒ lÉÒ ÊEò +Éè®ú EòÉä<Ç {ÉÉ]õÒÇ ½þ¨ÉÉ®úä ºÉÉlÉ +ÉxÉä EòÉä iÉèªÉÉ®ú xÉ½þÒÆ lÉÒ ÊºÉ´ÉÉB Ê¶É´É ºÉäxÉÉ Eòä, VÉÉä ½þ¨ÉÉ®úä ºÉÉlÉ SÉÖxÉÉ´É ¨ÉäÆ ¦ÉÒ lÉÒ +Éè®ú SÉÖxÉÉ´É Eòä iÉÖ®úÆiÉ ¤ÉÉnù +EòÉ±ÉÒ nù±É ½þ¨ÉÉ®úä ºÉÉlÉ +ÉªÉÉ lÉÉ, SÉÖxÉÉ´É ¨ÉäÆ ´É½þ ¦ÉÒ xÉ½þÒÆ lÉÉ* ªÉä {ÉÊ®ú´ÉiÉÇxÉ, Ê½þxnùÖºiÉÉxÉ EòÒ ®úÉVÉxÉÒÊiÉEò MÉÊiÉÊ´ÉÊvÉªÉÉäÆ +Éè®ú ®úÉVÉxÉÒÊiÉEò ´ªÉ´ÉºlÉÉ ¨ÉäÆ VÉÉä {ÉÊ®ú´ÉiÉÇxÉ ½þÉäiÉä ®ú½þä ½þèÆ, =xÉEòÒ +Éä®ú ºÉÆEòäiÉ Eò®úiÉä ½þèÆ* ÊVÉºÉ {ÉÉ]õÒÇ Eòä {ÉÉºÉ +ÉVÉ ºÉä nùºÉ ºÉÉ±É {É½þ±Éä 1989 ¨ÉäÆ Eòä´É±É nùÉä ºÉnùºªÉ lÉä, +ÉVÉ =ºÉ {ÉÉ]õÒÇ Eòä ºÉÉlÉ <iÉxÉä ºÉ½þªÉÉäMÉÒ nù±É VÉÖc÷ä ÊEò ½þ¨É 252 EòÒ ºÉÆJªÉÉ ¨ÉäÆ {É½þÖÆSÉä* ¶ÉÊEiÉ {É®úÒIÉhÉ ½þÖ+É iÉÉä EòÉÆOÉäºÉ {ÉÉ]õÒÇ +Éè®ú <vÉ®ú ¤Éè`öä ½þÖB ±ÉèÊ¡]õº]õ ±ÉÉäMÉ, BºÉ.{ÉÒ. +Éè®ú +É®ú.VÉä.b÷Ò. ºÉ¤ÉEòÉä Ê¨É±ÉÉEò®ú 29 ´ÉÉä]õÉäÆ ºÉä <ºÉÒ ºÉnùxÉ ¨ÉäÆ {É®úÉÊVÉiÉ ÊEòªÉÉ +Éè®ú ªÉ½þ VÉxÉÉnùä¶É VªÉÉäÆ EòÉ iªÉÉäÆ ½þè* +ÉVÉ ¨ÉÖZÉä ¤É½þÖiÉ JÉÖ¶ÉÒ ½þÖ<Ç ¸ÉÒ ¶É®únù {É´ÉÉ®ú xÉä <ºÉ ¤ÉÉiÉ EòÉ ÊVÉFò ÊEòªÉÉ ÊEò ¸ÉÒ ´ÉÉVÉ{ÉäªÉÒ VÉÒ EòÉ {ÉÚ®úÉ VÉÒ´ÉxÉ ®úÉVÉxÉÒÊiÉ ¨ÉäÆ ºÉiiÉÉ Eòä Ê±ÉB xÉ ½þÉäEò®ú ¨ÉÚ±ªÉÉäÆ Eòä Ê±ÉB ½þÖ+É ½þè* xÉèÊiÉEòiÉÉ Eòä >ð{É®ú +ÉvÉÉÊ®úiÉ ®ú½þÉ ½þè +Éè®ú <ºÉÒÊ±ÉB =x½þÉäÆxÉä Eò½þÉ ÊEò ¨ÉèÆ iÉÉä +{ÉäIÉÉ Eò®úiÉÉ lÉÉ ÊEò ÊVÉºÉ ºÉ¨ÉªÉ B.+É<Ç.B.b÷Ò.B¨É.Eòä. +{ÉxÉÉ ºÉ¨ÉlÉÇxÉ ´ÉÉ{ÉºÉ ±Éä ±ÉäMÉÒ iÉÉä ´ÉÉVÉ{ÉäªÉÒ VÉÒ iÉÖ®úxiÉ VÉÉEò®ú <ºiÉÒ¡òÉ nùä nùäÆMÉä-ªÉ½þ =x½þÉäÆxÉä Eò½þÉ* +MÉ®ú ´ÉÉVÉ{ÉäªÉÒ VÉÒ <ºiÉÒ¡òÉ nùäiÉä iÉÉä ´Éä VÉxÉiÉÉ EòÒ <SUôÉ+ÉäÆ EòÉ +Énù®ú xÉ½þÒÆ Eò®úiÉä* +ÉVÉ |ÉÉiÉ&EòÉ±É ½þÒ ¨ÉèÆ nùäJÉ ®ú½þÉ lÉÉ, ¨Éä®úä {ÉÉºÉ ªÉä +ÉVÉ EòÒ ÊE±ÉÊ{ÉÆMºÉ ½þèÆ, ÊVÉºÉ¨ÉäÆ BEò +ÉäÊ{ÉÊxÉªÉxÉ {ÉÉä±É Ê±ÉªÉÉ MÉªÉÉ ½þè, ÊVÉºÉ +ÉäÊ{ÉÊxÉªÉxÉ {ÉÉä±É ¨ÉäÆ ... (´ªÉ´ÉvÉÉxÉ) ªÉ½þ +ÉäÊ{ÉÊxÉªÉxÉ {ÉÉä±É B.+É<Ç.B.b÷Ò.B¨É.Eòä. Eòä ºÉ¨ÉlÉÇxÉ ´ÉÉ{ÉºÉ ±ÉäxÉä Eòä ¤ÉÉnù Ê±ÉªÉÉ MÉªÉÉ ½þè* +vªÉIÉ VÉÒ, <ºÉ +ÉäÊ{ÉÊxÉªÉxÉ {ÉÉä±É Eòä +xÉÖºÉÉ®ú +xxÉÉpù¨ÉÖEò ...

... (Interruptions)

MR. SPEAKER: No interruption, please. ¸ÉÒ ±ÉÉ±É EÞò¹hÉ +Éb÷´ÉÉhÉÒ :

I am not yielding. +xxÉÉpù¨ÉÖEò Eòä ºÉ¨ÉlÉÇxÉ ´ÉÉ{ÉºÉ ±ÉäxÉä Eòä ¤ÉÉnù +ÉäÊ{ÉÊxÉªÉxÉ {ÉÉä±É Ê±ÉªÉÉ MÉªÉÉ ½þè ÊEò EªÉÉ ´ÉÉVÉ{ÉäªÉÒ VÉÒ EòÒ ºÉ®úEòÉ®ú EòÉä iÉÖ®úxiÉ iªÉÉMÉ-{ÉjÉ nùä nùäxÉÉ SÉÉÊ½þB ªÉÉ ºÉiiÉÉ ¨ÉäÆ ¤ÉxÉä ®ú½þxÉÉ SÉÉÊ½þB +Éè®ú pù¨ÉÖEò ´É +xªÉ nù±ÉÉäÆ EòÉ ºÉ¨ÉlÉÇxÉ VÉÖ]õÉxÉÉ SÉÉÊ½þB, <ºÉ {É®ú =x½þÉäÆxÉä ¨ÉiÉ Ê±ÉªÉÉ* =ºÉ¨ÉäÆ 22 |ÉÊiÉ¶ÉiÉ ±ÉÉäMÉÉäÆ xÉä Eò½þÉ ÊEò =xÉEòÉä iªÉÉMÉ-{ÉjÉ nùäxÉÉ SÉÉÊ½þB +Éè®ú 71 |ÉÊiÉ¶ÉiÉ ±ÉÉäMÉÉäÆ xÉä Eò½þÉ ÊEò=xÉEòÉä iªÉÉMÉ-{ÉjÉ xÉ½þÒÆ nùäxÉÉ SÉÉÊ½þB +Éè®ú =xÉEòÉä b÷Ò.B¨É.Eòä. +Éè®ú +xªÉ {ÉÉÊ]õÇªÉÉäÆ EòÉ ºÉ¨ÉlÉÇxÉ VÉÖ]õÉEò®ú ÊVÉºÉ |ÉEòÉ®ú ºÉä ºÉÉ±É ¦É®ú ºÉä ´Éä nùä¶É EòÒ ºÉä´ÉÉ Eò®úiÉä +ÉªÉä ½þèÆ, ´ÉèºÉä =xÉEòÉä Eò®úiÉä ®ú½þxÉÒ SÉÉÊ½þB* <ºÉÒÊ±ÉB ¨ÉèÆ ¨ÉÉxÉiÉÉ ½þÚÆ ÊEò <ºÉ ºÉ¨ÉªÉ BEò b÷è¨ÉÉäFòäÊ]õEò ±ÉÒb÷®ú Eòä xÉÉiÉä VÉxÉÉnùä¶É EòÉ +Énù®ú Eò®úiÉä ½þÖB ´ÉÉVÉ{ÉäªÉÒ VÉÒ xÉä ªÉ½þ Eò½þÉ +Éè®ú ®úÉ¹]Å{ÉÊiÉ Eòä ÊxÉnùÇä¶É EòÉä ¨ÉÉxÉiÉä ½þÖB Eò½þÉ ÊEò ¨ÉèÆ ºÉnùxÉ Eòä ºÉÉ¨ÉxÉä ®úJÉiÉÉ ½þÚÆ ÊEò +É{É Ê´É¶´ÉÉºÉ Eòä |ÉºiÉÉ´É {É®ú +{ÉxÉÉ ¨ÉiÉ nùÒÊVÉB, VÉÉä ¦ÉÒ +É{ÉEòÉ ÊxÉhÉÇªÉ ½þÉäMÉÉ, =ºÉä ¨ÉèÆ Ê¶É®úÉävÉÉªÉÇ Eò°üÆMÉÉ* ¶É®únù VÉÒ xÉä BEò ¤ÉÉiÉ Eò½þÒ* =x½þÉäÆxÉä ½þ¨ÉÉ®úä JÉÖ®úÉxÉÉ VÉÒ EòÉä Eò½þÉ ÊEò +{ÉxÉÒ {ÉÒc÷É ´ªÉEiÉ EòÊ®úªÉä* ½þ¨ÉÉ®úÒ {ÉÉ]õÒÇ ¨ÉäÆ ÊEòºÉÒ EòÉä +MÉ®ú {ÉÒc÷É ½þè, ÊEòºÉÒ EòÉä Eò¹]õ ½þè iÉÉä ´É½þ ÊEòºÉÒ xÉäiÉÉ Eòä {ÉÉºÉ +ÉEò®ú +{ÉxÉÒ {ÉÚ®úÒ ¤ÉÉiÉ Eò½þ ºÉEòiÉÉ ½þè, Ê±ÉJÉ ºÉEòiÉÉ ½þè* ªÉ½þ +É{É VÉèºÉÒ ÊºlÉÊiÉ xÉ½þÒÆ ½þè ÊEò +É{É +{ÉxÉÒ {ÉÒc÷É <vÉ®ú-=vÉ®ú ´ªÉEiÉ Eò®úiÉä ®ú½þä, ±ÉäÊEòxÉ +É{É +{ÉxÉä xÉäiÉÉ EòÉä +{ÉxÉÒ {ÉÒc÷É ´ªÉEiÉ Eò®úiÉä ½þÖB, ´ªÉlÉÉ ´ªÉEiÉ Eò®úiÉä ½þÖB ÊSÉ_Ò Ê±ÉJÉxÉä EòÉ ºÉÉ½þºÉ Eò¦ÉÒ xÉ½þÒÆ Eò®ú ºÉEòiÉä* ªÉ½þ {ÉÉ]õÒÇ BäºÉÒ ½þè, ÊVÉºÉ {ÉÉ]õÒÇ ¨ÉäÆ ºÉÉvÉÉ®úhÉ ºÉä ºÉÉvÉÉ®úhÉ EòÉªÉÇEòiÉÉÇ ¦ÉÒ ¤Éc÷ä ºÉä ¤Éc÷ä xÉäiÉÉ Eòä {ÉÉºÉ VÉÉEò®ú +{ÉxÉä Ênù±É EòÒ ¤ÉÉiÉ Eò½þ ºÉEòiÉÉ ½þè* +É{ÉEòä ªÉ½þÉÆ EòÉ ´ÉÉiÉÉ´É®úhÉ ½þ¨ÉÉ®úä ªÉ½þÉÆ xÉ½þÒÆ ½þè ÊEò ÊVÉºÉ ´ÉÉiÉÉ´É®úhÉ ¨ÉäÆ ... (´ªÉ´ÉvÉÉxÉ) PROF. P.J. KURIEN (MAVELIKARA): Shri Khurana was not allowed to make his statement. Why did you not allow that? Please allow him to make a statement. ¸ÉÒ ±ÉÉ±É EÞò¹hÉ +Éb÷´ÉÉhÉÒ : JÉÖ®úÉxÉÉ VÉÒ, Eò¦ÉÒ ¦ÉÒ EòÖUô Eò½þxÉÉ SÉÉ½þäÆ iÉÉä =xÉEòÉä Eò½þÒÆ EòÉä<Ç ¤ÉÆvÉxÉ xÉ½þÒÆ ½þè* ´Éä +É{ÉEòÒ ºÉÉ®úÒ EòÒ ºÉÉ®úÒ {ÉÉä±É JÉÉä±É nùäÆMÉä* ... (´ªÉ´ÉvÉÉxÉ) ¸ÉÒ +xÉÆiÉ MÉÆMÉÉ®úÉ¨É MÉÒiÉä (®úixÉÉÊMÉÊ®ú): +É{É EòÖUô ½þÒ ÊnùxÉÉäÆ ¨ÉäÆ ´ÉÉ{ÉºÉ ¤ÉÉ®úÉ¨ÉiÉÒ ¦ÉäVÉä VÉÉxÉä ´ÉÉ±Éä ½þèÆ* ... (´ªÉ´ÉvÉÉxÉ) ¸ÉÒ ¶É®únù {É´ÉÉ®ú (¤ÉÉ®úÉ¨ÉiÉÒ) : ¨ÉèÆ ´É½þÉÆ VÉ°ü®ú VÉÉ>ðÆMÉÉ* ... (´ªÉ´ÉvÉÉxÉ) ¸ÉÒ ±ÉÉ±É EÞò¹hÉ +Éb÷´ÉÉhÉÒ : <ºÉ xÉÉiÉä iÉÉä ¤ÉÉiÉ ºÉ½þÒ ½þè ÊEò ¶É®únù VÉÒ xÉä +Éè®ú =xÉEòä Eò<Ç ºÉÉÊlÉªÉÉäÆ xÉä ªÉÉ Ê´É{ÉIÉ ¨ÉäÆ ¤Éè`öä ½þÖB EòÖUô ±ÉÉäMÉÉäÆ xÉä {É½þ±Éä ÊnùxÉ ºÉä ªÉ½þ Eò½þxÉÉ ¶ÉÖ°ü ÊEòªÉÉ ½þè ÊEò ªÉ½þ ºÉ®úEòÉ®ú SÉ±ÉäMÉÒ xÉ½þÒÆ, ªÉ½þ ºÉ®úEòÉ®ú iÉÉä +¦ÉÒ ÊMÉ®úÒ* ½þ®ú ºÉè¶ÉxÉ ¶ÉÖ°ü ½þÉäiÉÉ ½þè iÉÉä ½þ¨É ªÉ½þÒ ¤ÉÉiÉ +JÉ¤ÉÉ®úÉäÆ ¨ÉäÆ ºÉÖxÉiÉä ½þèÆ ÊEò <ºÉ ¤ÉÉ®ú iÉÉä ºÉ®úEòÉ®ú MÉ<Ç* +¦ÉÒ Ê{ÉUô±Éä ¤ÉVÉ]õ +ÊvÉ´Éä¶ÉxÉ ¨ÉäÆ Eò½þxÉÉ ¶ÉÖ°ü ÊEòªÉÉ lÉÉ ÊEò ¤ÉVÉ]õ +ÊvÉ´Éä¶ÉxÉ EòèºÉä {ÉÉ®ú Eò®úäÆMÉä, iÉ¤É ºÉä Eò½þxÉÉ ¶ÉÖ°ü ÊEòªÉÉ lÉÉ +Éè®ú <ºÉÒÊ±ÉB ¶ÉÉªÉnù ¤É½þÖiÉ ±ÉÉäMÉÉäÆ Eòä Ê±ÉB ªÉ½þ ¦ÉÒ ={É±ÉÊ¤vÉ ±ÉMÉiÉÒ ½þè* Ê{ÉUô±ÉÒ {ÉÉÆSÉ ºÉ®úEòÉ®úäÆ, ´ÉèºÉä iÉÉä EòÖ±É Ê¨É±ÉÉEò®ú 1989 Eòä ¤ÉÉnù {ÉÉÆSÉ MÉè®ú-EòÉÆOÉäºÉÒ |ÉvÉÉxÉ ¨ÉÆjÉÒ ½þÖB ½þèÆ* Ê´É¶´ÉxÉÉlÉ |ÉiÉÉ{É ÊºÉÆ½þ VÉÒ ½þÖB, SÉxpù¶ÉäJÉ®ú VÉÒ ½þÖB, Ê¡ò®ú <xpùEòÖ¨ÉÉ®ú MÉÖVÉ®úÉ±É VÉÒ ½þÖB, nùä´ÉäMÉÉèc÷É VÉÒ ½þÖB +Éè®ú ´ÉÉVÉ{ÉäªÉÒ VÉÒ ½þÖB +Éè®ú <xÉ {ÉÉÆSÉ |ÉvÉÉxÉ ¨ÉÆÊjÉªÉÉäÆ ¨ÉäÆ ºÉä ¤ÉÉEòÒ SÉÉ®úÉäÆ |ÉvÉÉxÉ ¨ÉÆjÉÒ BEò ºÉÉ±É xÉ½þÒÆ Ê¤ÉiÉÉ {ÉÉªÉä* BEò ºÉÉ±É EòÉ EòÉªÉÇEòÉ±É Ê¤ÉiÉÉ {ÉÉªÉä, ´ÉÉVÉ{ÉäªÉÒ VÉÒ xÉä ºÉÉ±É ¦É®ú Ê¤ÉiÉÉªÉÉ, <ºÉÒ {É®ú +É{ÉEòÉä +É¶SÉªÉÇ ½þÉäiÉÉ ½þè, ±ÉäÊEòxÉ ¨ÉèÆ ¨ÉÉxÉiÉÉ ½þÚÆ ... (´ªÉ´ÉvÉÉxÉ) I am talking of post 1989. After 1989, five Prime Ministers were from non-Congress parties. I am referring to that. ±ÉäÊEòxÉ ¨ÉèÆ <ºÉ ¤ÉÉiÉ ºÉä {ÉÚ®úÒ iÉ®ú½þ ºÉä ºÉ½þ¨ÉiÉ ½þÚÆ ÊEò Eòä´É±É ºÉÉ±É ¦É®ú ºÉ®úEòÉ®ú SÉ±ÉÉxÉÉ EòÉä<Ç ={É±ÉÊ¤vÉ xÉ½þÒÆ ½þè* <ºÉ ºÉÉ±É ¦É®ú ¨ÉäÆ ½þ¨ÉxÉä ¦ÉÉ®úiÉ ¨ÉäÆ BEò nùÚºÉ®úä |ÉEòÉ®ú EòÉ ´ÉÉiÉÉ´É®úhÉ JÉc÷É ÊEòªÉÉ ½þè* ¦ÉÉ®úiÉ EòÉä Ê´É¶´É ¦É®ú ¨ÉäÆ BEò ºlÉÉxÉ |ÉÉ{iÉ Eò®ú´ÉÉªÉÉ ½þè, ªÉ½þ VÉÉä ={É±ÉÊ¤vÉ ½þè, ªÉ½þ ºÉ¤ÉºÉä ¤Éc÷Ò ={É±ÉÊ¤vÉ ½þè* ¨ÉèÆ iÉÉä <ºÉ EòÉÆOÉäºÉ {ÉÉ]õÒÇ {É®ú iÉÉVVÉÖ¤É Eò®úiÉÉ ½þÚÆ ÊEò ÊVÉºÉxÉä {ÉÉäEò®úhÉ-

II EòÒ +É±ÉÉäSÉxÉÉ EòÒ +Éè®ú +ÉVÉ ¨ÉèÆ ºÉÖxÉEòÉ®ú ½þè®úÉxÉ ½þÖ+É, VÉ¤É +ÊMxÉ-

II EòÉ ÊVÉFò Eò®úiÉä ½þÖB Eò½þiÉä ½þèÆ ÊEò ½þ¨É BEò +Éè®ú +É¨ÉÇºÉ ®úäºÉ ¶ÉÖ°ü Eò®ú ®ú½þä ½þèÆ* ½þ¨ÉEòÉä <ºÉ ¤ÉÉ®úä ¨ÉäÆ EòÉä<Ç ºÉÆEòÉäSÉ xÉ½þÒÆ, {ÉÉäEò®úhÉ-

II ºÉä ±ÉäEò®ú +ÊMxÉ-

II iÉEò ¦ÉÉ®úiÉ EòÉä <ºÉ ºÉ®úEòÉ®ú xÉä +Éè®ú ºÉ¤É±É ÊEòªÉÉ ½þè, +Éè®ú +ÊvÉEò ¨ÉVÉ¤ÉÚiÉ ÊEòªÉÉ ½þè* <ºÉ {É®ú +É{ÉEòÒ {ÉÉ]õÒÇ +{ÉÉä±ÉÉäVÉäÊ]õEò ½þÉä ºÉEòiÉÒ ½þè, +É{ÉEòÒ {ÉÉ]õÒÇ +É¨ÉÇºÉ ®úäºÉ EòÒ ¤ÉÉiÉ Eò®ú ºÉEòiÉÒ ½þè ... (´ªÉ´ÉvÉÉxÉ) ¸ÉÒ ¦ÉVÉxÉ±ÉÉ±É (Eò®úxÉÉ±É) : ¨Éä®úÉ {ÉÉ<Æ]õ +Éì¡ò +Éìb÷Ç®ú ½þè* EªÉÉ ªÉ½þ {ÉÉäEò®úhÉ ´ÉÉ±ÉÉ Ê´Éº¡òÉä]õ +Éè®ú +ÊMxÉ EòÉ {É®úÒIÉhÉ +É{ÉEòÒ nùäxÉ ½þè, <ºÉ nùä¶É EòÉä* ªÉ½þ EòÉÆOÉäºÉ EòÒ xÉÒÊiÉªÉÉäÆ EòÉ ¡ò±É ½þè* ... (´ªÉ´ÉvÉÉxÉ) SHRI L.K. ADVANI: There is no point of order.

... (Interruptions)

MR. SPEAKER: No. ¸ÉÒ ºÉiªÉ {ÉÉ±É VÉèxÉ (SÉÆb÷ÒMÉgø): ªÉä +É{ÉEòÉä ¨ÉÆjÉÒ xÉ½þÒÆ ¤ÉxÉÉBÆMÉä* ¸ÉÒ ±ÉÉ±É EÞò¹hÉ +Éb÷´ÉÉhÉÒ : ¨ÉèÆ xÉ½þÒÆ VÉÉxÉiÉÉ ½þÚÆ ÊEò ½þ¨ÉÉ®úä Ê´Énùä¶É ¨ÉÆjÉÒ ¸ÉÒ VÉºÉ´ÉxiÉ ÊºÉÆ½þ VÉÒ <ºÉ ¤ÉÉ®ú EòÒ ¤É½þºÉ ¨ÉäÆ ¤ÉÉä±ÉäÆMÉä ÊEò xÉ½þÒÆ ¤ÉÉä±ÉäÆMÉä, ±ÉäÊEòxÉ +MÉ®ú ´Éä ¤ÉÉä±ÉäÆMÉä iÉÉä ÊxÉÊ¶SÉiÉ °ü{É ºÉä ¨É<Ç Eòä ¨É½þÒxÉä ¨ÉäÆ EòÉÆOÉäºÉ {ÉÉ]õÒÇ EòÒ +Éä®ú ºÉä VÉÉä-VÉÉä ¤ÉªÉÉxÉ ½þÖB lÉä, VÉÉä-VÉÉä ´ÉEiÉ´ªÉ ÊnùªÉä MÉªÉä lÉä ÊEò <ºÉ ºÉ®úEòÉ®ú xÉä ¦ÉÉ®úiÉ EòÉä +±ÉMÉ-lÉ±ÉMÉ Eò®ú ÊnùªÉÉ ½þè, <ºÉ ºÉ®úEòÉ®ú xÉä MÉÉÆvÉÒ EòÉä, ¤ÉÖr EòÉä ¦ÉÖ±ÉÉ ÊnùªÉÉ ½þè, <ºÉ ºÉ®úEòÉ®ú xÉä {ÉÉäEò®úhÉ-

II Eò®úEòä nùä¶É Eòä >ð{É®ú BEò ¤É½þÖiÉ ¤Éc÷É ¤ÉÉäZÉ ±ÉÉnù ÊnùªÉÉ ½þè* nùÖÊxÉªÉÉ ¦É®ú EòÒ +±ÉMÉ-+±ÉMÉ ¤ÉÉiÉäÆ Eò½þÒÆ* ªÉ½þÉÆ {É®ú xÉ]õ´É®ú ÊºÉÆ½þ VÉÒ ½þÉäÆMÉä, =xÉEòÉ ¤ÉªÉÉxÉ =`öÉEò®ú {ÉÊgøªÉä, ´Éä EªÉÉ-EªÉÉ ¤ÉÉä±Éä lÉä +Éè®ú =ºÉEòäºÉÉ±É ¦É®ú ¤ÉÉnù, ºÉÉ±É ¦É®ú ¦ÉÒ +¦ÉÒ {ÉÚ®úÉ xÉ½þÒÆ ½þÖ+É ½þè, EªÉÉ ÊºlÉÊiÉ ½þÖ<Ç ½þè? +ÉVÉ EòÉä<Ç <ºÉ ¤ÉÉiÉ EòÒ+É±ÉÉäSÉxÉÉ xÉ½þÒÆ Eò®úiÉÉ* Pokharan-II was regarded as an achievement not only by India and Indians but even the world over, it is treated with respect. ¸ÉÒ ¦ÉVÉxÉ±ÉÉ±É (Eò®úxÉÉ±É) : ªÉ½þ +ÉVÉ EòÒ ºÉ®úEòÉ®ú xÉä ¤ÉxÉÉªÉÉ ½þè EªÉÉ? ¸ÉÒ ±ÉÉ±É EÞò¹hÉ +Éb÷´ÉÉhÉÒ : ½þ¨É =xÉ¨ÉäÆ ºÉä xÉ½þÒÆ ½þèÆ, VÉÉä Eòä´É±É Ê´É{ÉIÉ ¨ÉäÆ ¤Éè`öEò®ú +É±ÉÉäSÉxÉÉ ½þÒ Eò®úäÆ* VÉ¤É <Êxnù®úÉ VÉÒ xÉä 1974 ¨ÉäÆ {ÉÉäEò®úhÉ EòÉ {É½þ±ÉÉ-{É½þ±ÉÉ Ê´Éº¡òÉä]õ ÊEòªÉÉ lÉÉ iÉÉä ¶ÉÉªÉnù ´ÉÉVÉ{ÉäªÉÒ VÉÒ ºÉ¤ÉºÉä {É½þ±Éä ´ªÉÊEiÉ lÉä, ÊVÉx½þÉäÆxÉä =xÉEòÒ iÉÉ®úÒ¡ò EòÒ lÉÒ +Éè®ú ºÉ®úEòÉ®ú EòÒ iÉÉ®úÒ¡ò EòÒ lÉÒ* ½þ¨É +É{ÉEòÒ iÉ®ú½þ xÉ½þÒÆ Eò®úiÉä +Éè®ú <ºÉÒÊ±ÉB ¨ÉÖZÉä ¤Éc÷É nùÖJÉ ½þÖ+É, VÉ¤É +ÉVÉ JÉÉºÉEò®ú {ÉÚ´ÉÇ ®úIÉÉ ¨ÉÆjÉÒ +ÊMxÉ-

II Eòä ¤ÉÉ®úä ¨ÉäÆ ªÉ½þ ´ÉÉEªÉ ¤ÉÉä±ÉiÉä ½þèÆ ÊEò +ÊMxÉ-

II EòÉ {É®úÒIÉhÉ <ºÉ ºÉ¨ÉªÉ Eò®úxÉä EòÒ EªÉÉ VÉ°ü®úiÉ lÉÒ, VÉ¤É ½þ¨ÉxÉä BEò Ê½þº]õÉäÊ®úEò <xÉÒÊ¶ÉBÊ]õ´É Ê±ÉªÉÉ ½þè,¤ÉºÉ ®úÉ<b÷ Eò®úEòä {ÉÉÊEòºiÉÉxÉ ºÉä nùÉäºiÉÒ Eò®úxÉä EòÉ iÉÉä {ÉÉÊEòºiÉÉxÉ EòÉä <ºÉ |ÉEòÉ®ú ºÉä ÊSÉgøÉxÉä EòÉEªÉÉ +ÉèÊSÉiªÉ lÉÉ? ¨ÉèÆ ¨ÉÉxÉiÉÉ ½þÚÆ ÊEò Ê½þxnùÖºiÉÉxÉ +{ÉxÉä EòÉä ¨ÉVÉ¤ÉÚiÉ Eò®úä, Ê½þxnùÖºiÉÉxÉ nùä¶É Eòä +xnù®ú +ÉiÉÆEò´ÉÉnù EòÉä ºÉ¨ÉÉ{iÉ Eò®úä +Éè®ú {ÉÉÊEòºiÉÉxÉ Eòä ºÉÉlÉ nùÉäºiÉÒ Eò®úä, ªÉ½þ {É®úº{É®ú Ê´É®úÉävÉÒ B|ÉÉäÊSÉWÉ xÉ½þÒÆ ½þèÆ, ªÉä {É®úº{É®ú {ÉÚ®úEò B|ÉÉäSÉäWÉ ½þèÆ* ¨ÉÖZÉä ªÉÉnù +ÉiÉÉ ½þè, +ÉVÉ ºÉä Eò<Ç ºÉÉ±É {É½þ±Éä, SÉÉ®ú ºÉÉ±É ½þÉäÆ ªÉÉ {ÉÉÆSÉ ºÉÉ±É ½þÉäÆ, ¨ÉèÆ =ºÉ ºÉ¨ÉªÉ ¦ÉÉ®úiÉÒªÉ VÉxÉiÉÉ {ÉÉ]õÒÇ EòÉ +vªÉIÉ lÉÉ +Éè®ú {ÉÉÊEòºiÉÉxÉ ¨ÉäÆ VÉÉä Ê¥ÉÊ]õ¶É ½þÉ<Ç EòÊ¨É¶xÉ®ú ºÉ®ú ¤ÉèÊ®úÆM]õxÉ xÉÉ¨É Eòä lÉä, ´Éä ªÉ½þÉÆ {É®ú +ÉªÉä lÉä* ´Éä VÉ¤É ¨ÉÖZÉºÉä Ê¨É±Éä iÉÉä =x½þÉäÆxÉä Eò½þÉ ÊEò ¨ÉèÆ ¨ÉÖJªÉ °ü{É ºÉä +É{ÉºÉä Ê½þxnùÖºiÉÉxÉ {ÉÉÊEòºiÉÉxÉ ºÉ¨¤ÉxvÉÉäÆ Eòä ¤ÉÉ®úä ¨ÉäÆ, Eò¶¨ÉÒ®ú ºÉ¨ÉºªÉÉ Eòä ¤ÉÉ®úä ¨ÉäÆ SÉSÉÉÇ Eò®úxÉä +ÉªÉÉ ½þÚÆ +Éè®ú +É{ÉEòÉ nÞùÊ¹]õEòÉähÉ, +É{ÉEòÒ {ÉÉ]õÒÇ EòÉ nÞùÊ¹]õEòÉähÉ ¨ÉèÆ ºÉ¨ÉZÉxÉÉ SÉÉ½þÚÆMÉÉ* =ºÉ SÉSÉÉÇ ¨ÉäÆ =x½þÉäÆxÉä BEò ¤Éc÷Ò ¨É½þi´É{ÉÚhÉÇ ¤ÉÉiÉ Eò½þÒ, =x½þÉäÆxÉä Eò½þÉ ÊEò ¨Éä®úÉ ªÉ½þ Ê´É¶´ÉÉºÉ ½þè, ¨Éä®úÉ ªÉ½þ EòÊx´ÉE¶ÉxÉ ½þè +Éè®ú {ÉÉÊEòºiÉÉxÉ ¨ÉäÆ VÉÉä B±ÉÒ]õ ½þè, =ºÉEòÉ ¦ÉÒ EòÊx´ÉE¶ÉxÉ ½þè ÊEò Ê½þxnùÖºiÉÉxÉ +Éè®ú {ÉÉÊEòºiÉÉxÉ Eòä ºÉ¨¤ÉxvÉ ºÉ¤ÉºÉä +SUôä iÉ¤É ¤ÉxÉäÆMÉä, VÉ¤É xÉ<Ç Ênù±±ÉÒ ¨ÉäÆ ¦ÉÉ®úiÉÒªÉ VÉxÉiÉÉ {ÉÉ]õÒÇ EòÒ ºÉ®úEòÉ®ú ½þÉäMÉÒ* =x½þÉäÆxÉä VÉ¤É ªÉ½þ Eò½þÉ iÉÉä Ê¡ò®ú =x½þÉäÆxÉä nùÖÊxÉªÉÉ ¦É®ú EòÒ BxÉÉä±ÉÉäVÉÒWÉ nùäiÉä ½þÖB Eò½þÉ ÊEò +¨ÉäÊ®úEòÉ +Éè®ú SÉÉ<xÉÉ Eòä ºÉ¨¤ÉxvÉ iÉ¤É +SUôä ½þÖB, VÉ¤É |ÉäVÉÒb÷äÆ]õ ÊxÉEºÉxÉ ½þÖB, ÊVÉxÉEòä ¤ÉÉ®úä ¨ÉäÆ SÉÒxÉ ¨ÉäÆ ¨ÉÉxÉÉ VÉÉiÉÉ lÉÉ ÊEò ´Éä ¡òÉ¨ÉÇÚºÉÉ ºÉ¨ÉlÉÇEò ½þèÆ, ´Éä SÉÒxÉ Eòä ÊJÉ±ÉÉ¡ò ½þèÆ, ´Éä Eò^®ú BÆ]õÒEò¨ªÉÖÊxÉº]õ ½þèÆ, ´ÉèºÉÒ ½þÒ vÉÉ®úhÉÉ ¤ÉÒ.VÉä.{ÉÒ. Eòä ¤ÉÉ®úä ¨ÉäÆ, ´ÉÉVÉ{ÉäªÉÒ VÉÒ Eòä ¤ÉÉ®úä ¨ÉäÆ +Éè®ú +É{ÉEòä ¤ÉÉ®úä ¨ÉäÆ ¤ÉxÉÒ ½þÖ<Ç ½þè* ¨ÉÖZÉä ªÉEòÒxÉ ½þè ÊVÉºÉ ÊnùxÉ +É{ÉEòÒ ºÉ®úEòÉ®ú +ÉBMÉÒ, =ºÉ ÊnùxÉ ÊxÉÊ¶SÉiÉ°ü{É ºÉä ¦ÉÉ®úiÉ-{ÉÉÊEòºiÉÉxÉ Eòä ¤ÉÒSÉ ºÉ¨¤ÉxvÉ ºÉÖvÉÉ®úxÉä EòÒ Ênù¶ÉÉ ¨ÉäÆ Eònù¨É =`öÉB VÉÉBÆMÉä* ¨ÉèÆ iÉÉ®úÒ¡ò Eò®úiÉÉ ½þÚÆ, ´ÉÉVÉ{ÉäªÉÒ VÉÒ EòÉä ¤ÉvÉÉ<Ç nùäiÉÉ ½þÚÆ ÊEò ºÉÉ±É¦É®ú ¦ÉÒ xÉ½þÒÆ ¤ÉÒiÉxÉä ÊnùªÉÉ, {ÉÉäJÉ®úhÉ Eòä ¤ÉÉ´ÉVÉÚnù, +ÊMxÉ EòÒ iÉèªÉÉ®úÒ Eò®úxÉä Eòä ¤ÉÉ´ÉVÉÚnù =x½þÉäÆxÉä ±ÉÉ½þÉè®ú EòÒ ªÉÉjÉÉ EòÒ, ÊVÉºÉEòÒ {ÉÉÊEòºiÉÉxÉ ¨ÉäÆ iÉÉ®úÒ¡ò ½þÖ<Ç, nùÖÊxÉªÉÉ ¦É®ú ¨ÉäÆ iÉÉ®úÒ¡ò ½þÖ<Ç ÊEò <iÉxÉÒ ¶ÉÉxÉnùÉ®ú +Éè®ú BäÊiÉ½þÉÊºÉEò {É½þ±É +Éè®ú ÊEòºÉÒ nùä¶É EòÒ ºÉ®úEòÉ®ú xÉä xÉ½þÒÆ EòÒ* +É{É Eò®ú ºÉEòiÉä lÉä, EªÉÉäÆ xÉ½þÒÆ EòÒ, +É{É {ÉÉäJÉ®úhÉ ¨ÉäÆ Ê´Éº¡òÉä]õ Eò®ú ºÉEòiÉä lÉä, EªÉÉäÆ xÉ½þÒÆ ÊEòªÉÉ?

+ÉVÉ ¨ÉèÆ nùäJÉEò®ú ½þè®úÉxÉ ½þÉäiÉÉ ½þÚÆ ÊEò Eò¨ªÉÖÊxÉº]õ ÊEòºÉ =iºÉÉ½þ ºÉä EòÉÆOÉäºÉ EòÒ ºÉ®úEòÉ®ú ¤ÉxÉÉxÉä EòÉä iÉi{É®ú ½þèÆ* +VÉÒ¤É ½þèÆ ºÉSÉ¨ÉÖSÉ! +ÉVÉ ºÉä føÉ<Ç ºÉÉ±É {É½þ±Éä +É{ÉEòÉ BEò b÷ÉEªÉÖ¨ÉäÆ]õ ¨Éä®úä {ÉÉºÉ +ÉªÉÉ lÉÉ, EªÉÉäÆÊEò ¨ÉèÆ <ºÉ Ê´É¹ÉªÉ {É®ú ÊEò +É{É ºÉ®úEòÉ®ú Eòä +É±ÉÉäSÉEò ½þèÆ, BäºÉÉ xÉ½þÒÆ VÉÉxÉiÉÉ lÉÉ* <xÉ ÊnùxÉÉäÆ VÉ¤É ¨ÉèÆ nùäJÉxÉä ±ÉMÉÉ iÉÉä ¨ÉÖZÉä ±ÉMÉÉ ÊEò +É{É EòÉÆOÉäºÉ {ÉÉ]õÒÇ Eòä +É±ÉÉäSÉEò Eòä´É±É <ºÉ EòÉ®úhÉ xÉ½þÒÆ ½þèÆ ÊEò EòÉÆOÉäºÉ {ÉÉ]õÒÇ Eò®ú{]õ ½þè, EòÉÆOÉäºÉ {ÉÉ]õÒÇ ºÉÉ¨|ÉnùÉÊªÉEòiÉÉ EòÉä |ÉÉäiºÉÉ½þxÉ nùäiÉÒ ½þè, ±ÉäÊEòxÉ EòÉÆOÉäºÉ {ÉÉ]õÒÇ ÊºÉEªÉÉäÊ®ú]õÒ Eòä ¤ÉÉ®úä ¨ÉäÆ =nùÉºÉÒxÉ ½þè, ºÉÖ®úIÉÉ Eòä ¤ÉÉ®úä ¨ÉäÆ =xÉEòÉä EòÉä<Ç ÊSÉÆiÉÉ xÉ½þÒÆ ½þè* 1996 EòÉ ºÉÒ.{ÉÒ.+É<Ç. (B¨É) EòÉ BEò {ÉÊ¤±ÉEòä¶ÉxÉ ½þè* This is a l966 publication of CPI(M), entitled:

"RECORD OF COMPROMISING INDIA'S SECURITY": <ºÉ¨ÉäÆ ½þ¨ÉÉ®úä ºÉÒ.{ÉÒ.+É<Ç. (B¨É) Eòä Ê¨ÉjÉ EªÉÉ Eò½þiÉä ½þèÆ-

"Betraying India's security interests and compromising with its sovereignty should find an important place in the charge-sheet against the Congress. The last five years, l99l to l996, have seen a systematic building up of relentlesss pressure on the Indian Government by the U.S and its allies.

Time and again, the Congress Government has surrendered India's vital interests. The Americans were determined to prevent India developing missile technology, curbing our nuclear technology and while taking a position hostile to India's interests by their agenda for an independent Kashmir, have succeeded in becoming collaborators with India's military establishment, thanks to the Congress (I) Government's pro-imperialist policy." EòÉä±Éè¤ÉÉä®úä]õ®ú +¨ÉäÊ®úEòxÉ ½þèÆ <xÉEòä ªÉÉ +É{É ½þèÆ EòÉä±Éè¤ÉÉä®úä]õ®ú <xÉEòä?

SHRI SOMNATH CHATTERJEE (BOLPUR): You are a greater danger! DR. SUBRAMANIAN SWAMY (MADURAI): They may be collaborators but you have surrendered. ¸ÉÒ ±ÉÉ±É EÞò¹hÉ +Éb÷´ÉÉhÉÒ: EòÉä±Éè¤ÉÉä®úä]õ®ú EòÉèxÉ ½þèÆ, <ºÉÒÊ±ÉB ¨ÉèÆ ½þè®úÉxÉ ½þÉäiÉÉ ½þÚÆ* ¨ÉÖZÉä Ê´É¶´ÉÉºÉ ½þè ÊEò EòÉÆOÉäºÉ {ÉÉ]õÒÇ ¦ÉÒ VÉÉxÉiÉÒ ½þè ÊEò <ºÉ ºÉnùxÉ ¨ÉäÆ ... (´ªÉ´ÉvÉÉxÉ) ¸ÉÒ ¤É±É®úÉ¨É VÉÉJÉc÷ (¤ÉÒEòÉxÉä®ú): +Éb÷´ÉÉhÉÒ VÉÒ, ¨ÉèÆ BEò Ê¨ÉxÉ]õ ±ÉäxÉÉ SÉÉ½þiÉÉ ½þÚÆ* ¸ÉÒ ±ÉÉ±É EÞò¹hÉ +Éb÷´ÉÉhÉÒ: ¨ÉèÆ ½þ¨Éä¶ÉÉ +É{ÉEòÉ +Énù®ú Eò®úiÉÉ ½þÚÆ* ¸ÉÒ ¤É±É®úÉ¨É VÉÉJÉc÷(¤ÉÒEòÉxÉä®ú): ¨ÉèÆ <iÉxÉÉ ½þÒ Eò½þxÉÉ SÉÉ½þiÉÉ ½þÚÆ ÊEò EªÉÉ +É{É ¤ÉÆMÉ±ÉÉ nùä¶É EòÉä ¦ÉÚ±É MÉB, 95,000 EòÉä ¦ÉÚ±É MÉB, ¸ÉÒ ±ÉÉ±É EÞò¹hÉ +Éb÷´ÉÉhÉÒ: ¨ÉèÆ xÉ½þÒÆ ¦ÉÚ±ÉÉ ½þÚÆ* ¸ÉÒ ¤É±É®úÉ¨É VÉÉJÉc÷ (¤ÉÒEòÉxÉä®ú): ºÉÉiÉ´ÉÉÆ ¤Éäc÷É ¦ÉÒ SÉ±ÉÉ MÉªÉÉ, EªÉÉ ´É½þ ¦ÉÒ ¦ÉÚ±É MÉB, lÉÉäc÷É ºÉÉ <xÉ SÉÒVÉÉäÆ {É®ú vªÉÉxÉ Eò®úäÆ* +MÉ®ú ªÉ½þ xÉ½þÒÆ ½þÉäiÉÉ iÉÉä ¤ÉÉiÉ nùÚºÉ®úÒ ½þÉäiÉÒ ¸ÉÒ ±ÉÉ±É EÞò¹hÉ +Éb÷´ÉÉhÉÒ: ¨ÉèÆ xÉ½þÒÆ ¦ÉÚ±ÉÉ ½þÚÆ* VÉÉJÉc÷ VÉÒ, VÉ¤É ¤ÉÆMÉ±ÉÉ nùä¶É º´ÉiÉÆjÉ ½þÖ+É lÉÉ, +É{É ¶ÉÉªÉnù ¦ÉÚ±É MÉB ÊEò iÉ¤É ´ÉÉVÉ{ÉäªÉÒ VÉÒ xÉä <ÆÊnù®úÉ VÉÒ Eòä ¤ÉÉ®úä ¨ÉäÆ EªÉÉ Eò½þÉ lÉÉ, ±ÉäÊEòxÉ ¨ÉèÆ xÉ½þÒÆ ¦ÉÚ±ÉÉ ½þÚÆ* ¨ÉèÆ iÉÉä +É{ÉEòÉä ªÉÉnù Ênù±ÉÉ ®ú½þÉ ½þÚÆ ÊEò +É{É <xÉEòä ¦É®úÉäºÉä SÉ±É ®ú½þä ½þèÆ, <xÉEòä ¦É®úÉäºÉä ºÉ®úEòÉ®ú ¤ÉxÉÉxÉä EòÒ Eò±{ÉxÉÉ Eò®úiÉä ½þèÆ, <xÉEòÉä {É½þSÉÉÊxÉB +Éè®ú ºÉÉ®úÒ nùÖÊxÉªÉÉ <xÉEòÉä {É½þSÉÉxÉä* ¨ÉèÆ ªÉ½þ ¤ÉiÉÉxÉÉ SÉÉ½þiÉÉ ½þÚÆ* Eò¨ªÉÖÊxÉº]õ {ÉÉ]õÒÇ {É®ú ¨ÉÖZÉä MÉÖººÉÉ Eò¨É +ÉiÉÉ ½þè, ¨ÉÖZÉä <xÉ {É®ú nùªÉÉ +ÉiÉÒ ½þè* ... (´ªÉ´ÉvÉÉxÉ)Eò±É iÉEò VÉÉä {ÉÉ]õÒÇ ªÉ½þ ºÉÉäSÉiÉÒ lÉÒ ÊEò ... (´ªÉ´ÉvÉÉxÉ) +ÉvÉÒ nùÖÊxÉªÉÉ {É®ú ½þ¨ÉÉ®úÉ +ÊvÉEòÉ®ú ½þè +Éè®ú lÉÉäc÷ä ºÉÉ±ÉÉäÆ ¤ÉÉnù ºÉÉ®úÒ nùÖÊxÉªÉÉ {É®ú ½þ¨ÉÉ®úÉ +ÊvÉEòÉ®ú ½þÉä VÉÉBMÉÉ ÊVÉºÉ¨ÉäÆ ¦ÉÉ®úiÉ ¦ÉÒ BEò Ê½þººÉÉ ½þÉäMÉÉ, ´É½þÉÆ EòÒ ÊºlÉÊiÉ ªÉ½þ ½þè ÊEò ºÉÉ®úÒ nùÖÊxÉªÉÉ ºÉä ºÉÉ¡ò ½þÉäEò®ú Eòä´É±É ¦ÉÉ®úiÉ´É¹ÉÇ Eòä nùÉä EòÉäxÉÉäÆ ¨ÉäÆ +ÉEò®ú ºÉÒÊ¨ÉiÉ ½þÉä MÉ<Ç ½þè* ... (´ªÉ´ÉvÉÉxÉ) SHRI SOMNATH CHATTERJEE (BOLPUR): Not with your help, not at your mercy. Shri Advani, you have taken the help of motley crowd, not us. (Interruptions) We shall reply to you. (Interruptions). ¸ÉÒ ±ÉÉ±É EÞò¹hÉ +Éb÷´ÉÉhÉÒ : ªÉ½þ ¨ÉèÆxÉä 1996 EòÉ +É{ÉEòÉä {ÉgøEò®ú ºÉÖxÉÉªÉÉ ½þè* ªÉ½þ 1996 EòÉ b÷ÉìEªÉÚ¨ÉäÆ]õ lÉÉ ±ÉäÊEòxÉ 1998 EòÉ SÉÖxÉÉ´É VÉ¤É ½þ¨ÉÉ®úä ±ÉäÊ¡]õº]õ Ê¨ÉjÉÉäÆ xÉä ±Éc÷É lÉÉ iÉÉä =x½þÉäÆxÉä BEò ¨ÉèÊxÉ¡òäº]õÉä <¶ªÉÚ ÊEòªÉÉ lÉÉ* The 1998 Manifesto of the Left Parties, it applies to all of them, says:

"The Congress Party has degenerated both politically and organisationally. It is the Party in decline as it has pursued, when in power, economic policies which militate against the people. It betrayed the secular heritage by compromising with communal forces and it is the Party riddled with corruption." ªÉ½þ {ÉÉ]õÒÇ Eò½þiÉÒ ½þè ÊEò ºÉ®úEòÉ®ú ¤ÉxÉÉ ±ÉÉä, ½þ¨É +É{ÉEòÉä ¤ÉÉ½þ®ú ºÉä ºÉ¨ÉlÉÇxÉ Eò®úäÆMÉä* +É{ÉEòÉä ½þ¨É +xÉEòÆb÷Ò¶ÉxÉ±ÉÒ ºÉ¨ÉlÉÇxÉ Eò®úäÆMÉä* ... (´ªÉ´ÉvÉÉxÉ) ¸ÉÒ ¤ÉºÉÖnùä´É +ÉSÉÉªÉÇ (¤ÉÉÆEòÖ®úÉ) : +É{É +{ÉxÉä ¤ÉÉ®úä ¨ÉäÆ ¤ÉÉäÊ±ÉB* ¸ÉÒ ºÉÉä¨ÉxÉÉlÉ SÉ]õVÉÒÇ (¤ÉÉä±É{ÉÖ®ú) : ½þ¨ÉÉ®úä ¤ÉÉ®úä ¨ÉäÆ ½þ¨É ¤ÉÉä±ÉäÆMÉä, +É{É +{ÉxÉä ¤ÉÉ®úä ¨ÉäÆ ¤ÉÉäÊ±ÉB* ... (´ªÉ´ÉvÉÉxÉ) ¸ÉÒ ±ÉÉ±É EÞò¹hÉ +Éb÷´ÉÉhÉÒ : ¨ÉèÆ Ê¡ò®ú ºÉä =ºÉÒ {É®ú +ÉiÉÉ ½þÚÆ* <ºÉ ¤É½þºÉ ¨ÉäÆ ºÉÉlÉÇEòiÉÉ +ÉBMÉÒ +MÉ®ú +É{É Eò½þ nùäÆ ÊEò ½þ¨É <ºÉ ºÉ®úEòÉ®ú EòÉä ½þ]õÉEò®ú EªÉÉ Ê´ÉEò±{É |ÉºiÉÖiÉ Eò®úxÉÉ SÉÉ½þiÉä ½þèÆ, +É{É <Ç¨ÉÉxÉnùÉ®úÒ ºÉä Eò½þ nùÒÊVÉB* ºÉÉäÊxÉªÉÉ VÉÒ xÉä BEò ¤ÉÉ®ú Eò½þÉ ÊEò +¤É ªÉ½þ EòÉäBÊ±É¶ÉxÉ EòÉ VÉ¨ÉÉxÉÉ xÉ½þÒÆ ½þè* {ÉSÉ¨ÉgøÒ ¨ÉäÆ =x½þÉäÆxÉä Eò½þÉ ÊEò ½þ¨É +{ÉxÉÒ {ÉÉ]õÒÇ EòÒ ºÉ®úEòÉ®ú ¤ÉxÉÉBÆMÉä +Éè®ú <ºÉÒÊ±ÉB Ê{ÉUô±Éä ÊnùxÉÉäÆ, {ÉÉÆSÉ-ºÉÉiÉ ÊnùxÉ {É½þ±Éä =x½þÉäÆxÉä Eò½þÉ ÊEò +MÉ®ú EòÉÆOÉäºÉ {ÉÉ]õÒÇ ºÉ®úEòÉ®ú ¤ÉxÉÉBMÉÒ iÉÉä iÉ¤É ¤ÉxÉÉBMÉÒ VÉ¤É ¤ÉÉEòÒ ºÉ¤É {ÉÉ]õÒÇVÉ ½þ¨ÉäÆ ¤ÉÉ½þ®ú ºÉä ºÉ¨ÉlÉÇxÉ nùäÆMÉÒ* EòÉä<Ç Eò½þä ÊEò ¨ÉèÆ Êb÷{]õÒ |ÉÉ<¨É Ê¨ÉÊxÉº]õ®ú ¤ÉxÉÚÆMÉÉ, ¨ÉèÆ Ê´ÉiiÉ ¨ÉÆjÉÒ ¤ÉxÉÚÆMÉÉ, ¨ÉèÆ ´É½þ ¤ÉxÉÚÆMÉÉ, ½þ¨É ªÉ½þ ¤ÉnùÉÇ¶iÉ xÉ½þÒÆ Eò®úäÆMÉä* ½þ¨É ªÉ½þÉÆ ¤Éè`öä ½þèÆ +Éè®ú ¨ÉèÆ <xÉ ºÉ¤É ±ÉÉäMÉÉäÆ EòÉä ¤ÉiÉÉxÉÉ SÉÉ½þiÉÉ ½þÚÆ ÊEò EòÉÆOÉäºÉ {ÉÉ]õÒÇ EòÉ nÞùÊ¹]õEòÉähÉ +É{ÉºÉä VªÉÉnùÉ ºÉÉ¡ò ½þè* Eò¨É ºÉä Eò¨É =xÉEòÒ xÉÒªÉiÉ ºÉÉ¡ò ½þè* nÞùÊ¹]õEòÉähÉ ¦É±Éä ½þÒ ºÉÉ¡ò xÉ ½þÉä ±ÉäÊEòxÉ xÉÒªÉiÉ ºÉÉ¡ò ½þè* +ÉVÉ ºÉä Uô: ¨É½þÒxÉä {É½þ±Éä iÉEò, ÊºÉiÉ¨¤É®ú Eòä ¨É½þÒxÉä iÉEò, VÉ¤É iÉEò {ÉSÉ¨ÉgøÒ EòÉ +É{ÉEòÉ ºÉ¨¨Éä±ÉxÉ ½þÖ+É lÉÉ, iÉ¤É iÉEò =x½þÉäÆxÉä EªÉÉ nùäJÉÉ lÉÉ ÊEò ªÉ½þ ´ÉÉVÉ{ÉäªÉÒ VÉÒ EòÒ ºÉ®úEòÉ®ú ¤ÉxÉÒ +Éè®ú ºÉ®úEòÉ®ú ¤ÉxÉxÉä Eòä iÉÖ®úÆiÉ ¤ÉÉnù BEò ¤Éc÷Ò {ÉÉ]õÒÇ xÉä Eò½þÉ ÊEò ½þ¨É ÊSÉ_Ò ®úÉ¹]Å{ÉÊiÉ VÉÒ EòÉä xÉ½þÒÆ ¦ÉäVÉiÉä, <ºÉ |ÉEòÉ®ú Eòä B±ÉÉªÉÆºÉ ºÉä ªÉ½þ ºÉ®úEòÉ®ú EòèºÉä SÉ±ÉäMÉÒ? ¶ÉÖ¯û-¶ÉÖ¯û ¨ÉäÆ Eò½þ ÊnùªÉÉ ÊEò ÊVÉºÉxÉä SÉÖxÉÉ´É ¨ÉäÆ ºÉÉlÉ-ºÉÉlÉ ¦ÉÉMÉ Ê±ÉªÉÉ +Éè®ú ´É½þ ÊSÉ_Ò ¦ÉäVÉxÉä ¨ÉäÆ +ÉxÉÉEòÉxÉÒ Eò®úiÉÒ ½þè +Éè®ú Ê¡ò®ú ªÉ½þÉÆ ºÉä ÊEòºÉÒ nùÚiÉ EòÉä ¦ÉäVÉxÉÉ {Éc÷iÉÉ ½þè* VÉºÉ´ÉÆiÉ ÊºÉÆ½þ VÉÒ EòÉä Eò¹]õ Eò®úxÉÉ {Éc÷iÉÉ ½þè ÊEò ´É½þ VÉÉEò®ú =xÉEòÉä ¨ÉxÉÉB* ªÉ½þ ºÉ¤É SÉ±ÉÉ>ð ¯ûJÉ nùäJÉÉ* Ê¡ò®ú =x½þÉäÆxÉä ªÉ½þ ¦ÉÒ nùäJÉÉ ÊEò <ºÉ {ÉÉ]õÒÇ ¨ÉäÆ Eò<Ç ºÉÉ®úä ±ÉÉäMÉ ½þèÆ, =xÉEòÒ ¦ÉÒ |ÉvÉÉxÉ ¨ÉÆjÉÒ ¤ÉxÉxÉä EòÒ ¨É½þi´ÉÉEòÉÆIÉÉ ½þÉä ºÉEòiÉÒ ½þè* BEò ½þÒ lÉÉäc÷ä ½þÒ ½þè iÉÉä +Éè®ú EòÖUô xÉ½þÒÆ iÉÉä Eò¨É ºÉä Eò¨É ´ÉÉVÉ{ÉäªÉÒ VÉÒ +Éè®ú +Éb÷´ÉÉhÉÒ Eòä ¤ÉÒSÉ ¨ÉäÆ nù®úÉ®ú EòèºÉä b÷É±ÉÒ VÉÉB, ±ÉMÉÉiÉÉ®ú Ê¨ÉºÉ<Æ¡òÉì¨ÉÇä¶ÉxÉ ¡òè±ÉÉ+Éä +Éè®ú =x½þÉäÆxÉä ªÉ½þ ¤É½þÖiÉ ½þÒ ÊºÉº]õè¨ÉèÊ]õEò±ÉÒ ÊEòªÉÉ, ¨ÉÉxÉxÉÉ {Éc÷äMÉÉ, ªÉ½þ ¨ÉèÆ ¨ÉÉxÉÚÆMÉÉ* ... (´ªÉ´ÉvÉÉxÉ) ¸ÉÒ ºÉÉä¨ÉxÉÉlÉ SÉ]õVÉÒÇ (¤ÉÉä±É{ÉÖ®ú) : ¨ÉnùxÉ ±ÉÉ±É JÉÖ®úÉxÉÉ xÉä ÊEòªÉÉ ½þè* ¸ÉÒ ±ÉÉ±É EÞò¹hÉ +Éb÷´ÉÉhÉÒ : ¨ÉnùxÉ ±ÉÉ±É JÉÖ®úÉxÉÉ º´ÉªÉÆ nùäJÉäÆMÉä* ... (´ªÉ´ÉvÉÉxÉ) ¸ÉÒ ®úÉVÉä¶É {ÉÉªÉ±É]õ (nùÉèºÉÉ) : +Éb÷´ÉÉhÉÒ VÉÒ, ¨ÉèÆ +ÉVÉ ´É½þ JÉÖ¶É½þÉ±ÉÒ nùäJÉ ®ú½þÉ ½þÚÆ, +É{ÉEòä SÉä½þ®úä ºÉä ±ÉMÉ ®ú½þÉ ½þè VÉÉä Ê{ÉUô±Éä BEò ºÉÉ±É ¨ÉäÆ {É½þ±ÉÒ ¤ÉÉ®ú BäºÉÒ JÉÖ¶É½þÉ±ÉÒ nùäJÉÒ ½þè* ... (´ªÉ´ÉvÉÉxÉ) ¸ÉÒ ±ÉÉ±É EÞò¹hÉ +Éb÷´ÉÉhÉÒ : ®úÉVÉä¶É VÉÒ, ªÉ½þ {ÉÉ]õÒÇ ÊEòºÉ |ÉEòÉ®ú EòÒ ½þè, <ºÉEòÒ +É{ÉEòÉä Eò±{ÉxÉÉ ½þÒ Eò®úxÉÒ {Éc÷äMÉÒ* ¸ÉÒ ±ÉÉ±É EÞò¹hÉ +Éb÷´ÉÉhÉÒ : ªÉ½þ EòÉÆOÉäºÉ {ÉÉ]õÒÇ xÉ½þÒÆ ½þè* <ºÉ EòÉÆOÉäºÉ {ÉÉ]õÒÇ ¨ÉäÆ EªÉÉ ½þÉä ºÉEòiÉÉ ½þè, ªÉ½þ iÉÉä Ê{ÉUô±Éä +É{ÉEòä +vªÉIÉ ÊVÉºÉ |ÉEòÉ®ú ºÉä {ÉÚ´ÉÇ +vªÉIÉ EòÉä ½þ]õÉEò®ú ¤ÉxÉä, iÉ¤É ºÉ¤ÉxÉä nùäJÉÉ lÉÉ* ªÉ½þ {ÉÉ]õÒÇ ´ÉèºÉÒ xÉ½þÒÆ ½þè* ½þ¨ÉÉ®úÒ {ÉÉ]õÒÇ EòÉä ½þÒ UôÉäÊc÷B, ±ÉäÊEòxÉ Ê½þxnùÖºiÉÉxÉ ¦É®ú ¨ÉäÆ <ºÉ |ÉEòÉ®ú EòÉ xÉäiÉÉ +É{ÉEòÉä xÉ½þÒÆ Ê¨É±ÉäMÉÉ, nùä¶É EòÉä xÉ½þÒÆ Ê¨É±ÉäMÉÉ, VÉèºÉä +]õ±É Ê¤É½þÉ®úÒ ¤ÉÉVÉ{ÉäªÉÒ VÉÒ* <iÉxÉÉ Eònù ½þè, <iÉxÉÒ EònùÉ´É®ú ½þè +Éè®ú ¤ÉÉ´ÉVÉÚnù <ºÉEòä ÊEò =xÉEòÒ Ê´ÉSÉÉ®úvÉÉ®úÉ ¨ÉäÆ EòÊ¨É]õ¨ÉäÆ]õ ½þÉäiÉä ½þÖB ¦ÉÒ, ¨Éä®úÒ Ê´ÉSÉÉ®úvÉÉ®úÉ ¨ÉäÆ EòÊ¨É]õ¨ÉäÆ]õ ½þÉäiÉä ½þÖB ¦ÉÒ, ¨ÉèÆ Eò¦ÉÒ <ºÉ |ÉEòÉ®ú EòÒ <¨ÉäVÉ FòÒB]õ xÉ½þÒÆ Eò®ú {ÉÉªÉÉ, ÊVÉºÉ¨ÉäÆ ±ÉÉäMÉ ¨ÉÖZÉä Eò^®ú´ÉÉnùÒ ¨ÉÉxÉiÉä ½þèÆ, VÉ¤ÉÊEò Eò^®úiÉÉ <ºÉ Ê´ÉSÉÉ®úvÉÉ®úÉ ¨ÉäÆ ½þÒ xÉ½þÒ* ¶É®únù {É´ÉÉ®ú VÉÒ xÉä ºÉ½þÒ Eò½þÉ - Ê½þxnùÖi´É EòÒ ºÉ¤ÉºÉä ¤Éc÷Ò EòÉä<Ç Ê´É¶Éä¹ÉiÉÉ ½þè, iÉÉä =nùÉ®úiÉÉ ½þè, ´É½þ ºÉÊ½þ¹hÉÖiÉÉ ½þè +Éè®ú ºÉ¤É ±ÉÉäMÉÉäÆ EòÉä ºÉ¨Éä]õEò®ú SÉ±ÉxÉä EòÒ ¤ÉÉiÉ ½þè* +MÉ®ú ªÉ½þ xÉ ½þÉäiÉÒ, iÉÉä 1947 ¨ÉäÆ VÉÉä ºÉÆÊ´ÉvÉÉxÉ Eòä ÊxÉ¨ÉÉÇiÉÉ ¤Éè`öä, =x½þÉäÆxÉä 1950 ¨ÉäÆ ºÉÆÊ´ÉvÉÉxÉ xÉ ¤ÉxÉÉªÉÉ ½þÉäiÉÉ* ... (´ªÉ´ÉvÉÉxÉ) ¸ÉÒ +Eò¤É®ú +½þ¨Énù (+ÉVÉ¨ÉMÉgø) : +É{É Ê½þxnùÖi´É EòÒ ¤ÉÉiÉ Eò½þ ®ú½þä ½þèÆ, +É{ÉxÉä ®úÉ¨É®úÉVªÉ EòÒ ¤ÉÉiÉ EòÒ lÉÒ ... (´ªÉ´ÉvÉÉxÉ) MR. SPEAKER: Hon. Member, please take your seat. ¸ÉÒ ±ÉÉ±É EÞò¹hÉ +Éb÷´ÉÉhÉÒ : ¨ÉèÆ <ºÉ ¤ÉÉiÉ ºÉä <xEòÉ®ú xÉ½þÒÆ Eò®úiÉÉ ½þÚÆ ÊEò <iÉxÉä ¤Éc÷ä ºÉ¨ÉÉVÉ ¨ÉäÆ Eò<Ç |ÉEòÉ®ú Eòä ±ÉÉäMÉ ½þÉäiÉä ½þèÆ, ±ÉäÊEòxÉ EòÖ±É Ê¨É±ÉÉEò®ú Eòä Eò½þÉ VÉÉ ®ú½þÉ ½þè ÊEò ªÉ½þ ºÉ®úEòÉ®ú ¡òxb÷É¨ÉèÆ]õÊ±Éº]õ ½þÉä ®ú½þÒ ½þè* ¨ÉÖZÉä <ºÉ ¤ÉÉiÉ EòÉ JÉänù ½þè ÊEò ¤ÉÒVÉä{ÉÒ EòÒ ºÉ®úEòÉ®ú Eòä +ÉxÉä Eòä iÉÖ®úxiÉ ¤ÉÉnù ºÉä Ê´É¶´É¦É®ú ¨ÉäÆ <ºÉ ¤ÉÉiÉ EòÉ |ÉSÉÉ®ú ÊEòªÉÉ MÉªÉÉ ½þè +Éè®ú ½þ¨ÉÉ®úä ½þÒ ±ÉÉäMÉÉäÆ xÉä ÊEòªÉÉ ½þè ÊEò Ê½þxnùÖºiÉÉxÉ ¨ÉäÆ ¡òhb÷É¨ÉäÆ]õÊ±ÉV¨É +É MÉªÉÉ ½þè* EòÉä<Ç ¡òhb÷É¨ÉäÆ]õÊ±ÉV¨É xÉ½þÒÆ +ÉªÉÉ ½þè +Éè®ú ¡òhb÷É¨ÉäÆ]õÊ±ÉV¨É +É ½þÒ xÉ½þÒÆ ºÉEòiÉÉ ½þè* Ê½þxnùÖºiÉÉxÉ ¨ÉäÆ ºÉèEªÉÖ±É®ú´ÉÉnù ½þè +Éè®ú ªÉ½þ ½þ¨ÉÉ®úä ªÉ½þÉÆ EòÒ vÉ®úiÉÒ ¨ÉäÆ ½þè +Éè®ú VÉc÷-VÉc÷ ¨ÉäÆ ½þè* ... (´ªÉ´ÉvÉÉxÉ) ¨ÉèÆ, +vªÉIÉ VÉÒ, ÊxÉ´ÉÉºÉÒ =ºÉ ¦ÉÉMÉ EòÉ ½þÚÆ, VÉÉä +ÉVÉ {ÉÉÊEòºiÉÉxÉ EòÉ Ê½þººÉÉ ½þè* ¨ÉèÆ ÊºÉÆvÉ EòÉ ÊxÉ´ÉÉºÉÒ ½þÚÆ* <ºÉ IÉäjÉ ºÉä Eò®úÉäc÷Éä ±ÉÉäMÉ ¤ÉäPÉ®ú ½þÉäEò®ú <vÉ®ú +ÉB* 1947 ¨ÉäÆ VÉ¤É ¦ÉÉ®úiÉ EòÉ Ê´É¦ÉÉVÉxÉ ½þÖ+É, iÉÉä ÊEòºÉ +ÉvÉÉ®ú {É®ú ½þÖ+É? {ÉÆlÉ Eòä +ÉvÉÉ®ú {É®ú, ¨ÉVÉ½þ¤É Eòä +ÉvÉÉ®ú {É®ú, vÉ¨ÉÇ Eòä +ÉvÉÉ®ú {É®ú ÊEò Eò½þÉÆ {É®ú Ê½þxnùÖ+ÉäÆ EòÉ ¤É½þÖ¨ÉiÉ ½þè +Éè®ú Eò½þÉÆ {É®ú ¨ÉÖºÉ±ÉÉ¨ÉÉxÉÉäÆ EòÉ ¤É½þÖ¨ÉiÉ ½þè* =ºÉEòä +ÉvÉÉ®ú {É®ú xÉE¶Éä JÉÒÆSÉä MÉB +Éè®ú {ÉÉÊEòºiÉÉxÉ xÉä +{ÉxÉä EòÉä ¨ÉVÉ½þ¤ÉÒ ®úÉVªÉ PÉÉäÊ¹ÉiÉ ÊEòªÉÉ ÊEò ½þ¨ÉÉ®úÉ <º±ÉÉÊ¨ÉEò ®úÉVªÉ ½þÉäMÉÉ* <º±ÉÉÊ¨ÉEò ®úÉVªÉ +Éè®ú ¨É½þVÉ¤ÉÒ ®úÉVªÉ EòÉ +lÉÇ ½þè ÊEò ¨ÉÖºÉ±É¨ÉÉxÉÉäÆ |ÉlÉ¨É nùVÉÉÇ xÉÉMÉÊ®úEò ½þè +Éè®ú ¤ÉÉEòÒ ÊuiÉÒªÉ nùVÉÇä Eòä xÉÉMÉÊ®úEò ½þèÆ* +MÉ®ú ¦ÉÉ®úiÉ =ºÉ ºÉ¨ÉªÉ ªÉ½þÒ Eò®úiÉÉ, iÉÉä ¶ÉÉªÉnù nùÖÊxÉªÉÉ ½þ¨ÉEòÉä nùÉä¹É xÉ½þÒÆ nùäiÉÒ, nùÖÊxÉªÉÉ Eò½þiÉÒ ÊEò +ÉÊEò®ú EòÉÆOÉäºÉ {ÉÉ]õÒÇ {ÉÉÊ]õÇ¶ÉxÉ Eòä ÊJÉ±ÉÉ¡ò lÉÒ* EòÉÆOÉäºÉ {ÉÉ]õÒÇ EòÉä {ÉÉÊ]õÇ¶ÉxÉ EòÉä º´ÉÒEòÉ®ú Eò®úxÉä Eòä Ê±ÉB ¨ÉVÉ¤ÉÚ®ú ÊEòªÉÉ MÉªÉÉ* nùÖÊxÉªÉÉ SÉÉ½þä nùÉä¹É xÉ½þÒÆ nùäiÉÒ, ±ÉäÊEòxÉ ½þ¨É +{ÉxÉä EòÉä ¨ÉÉ¡ò xÉ½þÒÆ Eò®ú ºÉEòiÉä* Ê½þxnùÖºiÉÉxÉ EòÒ {É®ú¨{É®úÉ, Ê½þxnùÖºiÉÉxÉ EòÉ <ÊiÉ½þÉºÉ, Ê½þxnùÖºiÉÉxÉ EòÒ ºÉÆºEÞòÊiÉ Eò¦ÉÒ ¦ÉÒ ¨ÉVÉ½þ¤ÉÒ ®úÉVªÉ EòÒ Eò±{ÉxÉÉ º´ÉÒEòÉ®ú xÉ½þÒÆ Eò®úäMÉÒ, Eò¦ÉÒ xÉ½þÒÆ Eò®ú ºÉEòiÉÒ ½þè* xÉ {ÉÚ´ÉÇ ¨ÉäÆ ÊEòªÉÉ ½þè +Éè®ú xÉ ¦ÉÊ´É¹ªÉ ¨ÉäÆ Eò®úäMÉÒ* ºÉèEªÉÖ±ÉÊ®úV¨É EòÉ ¨ÉiÉ±É¤É ½þè, ºÉ¦ÉÒ vÉ¨ÉÉäÇÆ Eòä ºÉÉlÉ ºÉ¨ÉÉxÉ +Énù®ú, ºÉ¦ÉÒ ¨ÉVÉ½þ¤ÉÉäÆ Eòä ºÉ¨ÉÉxÉ +Énù®ú, ºÉÉ®úä xÉÉMÉÊ®úEò ÊEòºÉÒ ¦ÉÒ ¨ÉVÉ½þ¤É Eòä +xÉÖªÉÉªÉÒ ½þÉäÆ, =xÉEòä Ê±ÉB ºÉ¨ÉÉxÉ xªÉÉªÉ, ºÉ¨ÉÉxÉ ºÉÖ®úIÉÉ* ÊºÉEªÉÉäÊ®ú]õÒ +Éè®ú ºÉèEªÉÖ±ÉÊ®úV¨É ½þ¨ÉÉ®úä ºÉÆÊ´ÉvÉÉxÉ Eòä Ê½þººÉä ½þèÆ* ªÉ½þ ºÉ®úEòÉ®ú {ÉÚ®úÒ iÉ®ú½þ ºÉä =xÉEòä |ÉÊiÉ |ÉÊiÉ¤Ér ½þè* <ºÉ¨ÉäÆ Eò¦ÉÒ EòÉä<Ç Ê´ÉSÉÊ±ÉiÉ ½þÉäxÉä EòÉ EòÉ®úhÉ xÉ½þÒÆ ½þè* nùÖÊxÉªÉÉ ¦É®ú ¨ÉäÆ +É{ÉxÉä |ÉSÉÉ®ú ÊEòªÉÉ +Éè®ú ¨ÉÖZÉä nùÖ:JÉ ½þÖ+É, +ÉVÉ VÉ¤É ¶É®únù {É´ÉÉ®ú VÉÒ xÉä <ÇºÉÉ<Ç Eòä ¨ÉºÉ±Éä EòÉä =`öÉEò®ú nùÖÊxÉªÉÉ EòÉä ªÉ½þ ¤ÉiÉÉxÉä EòÒ EòÉäÊ¶É¶É EòÒ ÊEò <ÇºÉÉ<ªÉÉäÆ Eòä >ð{É®ú ¤Éc÷ä +iªÉÉSÉÉ®ú ½þÉä ®ú½þä ½þèÆ ... (´ªÉ´ÉvÉÉxÉ) ¨ÉèÆ <ºÉEòÉ VÉ´ÉÉ¤É BEò ¤ÉÉ®ú Ê´ÉºiÉÉ®ú ºÉä nùä SÉÖEòÉ ½þÚÆ, Ê¡ò®ú xÉ½þÒÆ nùÚÆMÉÉ* ±ÉäÊEòxÉ <iÉxÉÉ VÉ°ü®ú Eò½þÚÆMÉÉ ÊEò Eò¨É ºÉä Eò¨É Uô: PÉ]õxÉÉªÉäÆ nùÖÊxÉªÉÉ ¦É®ú ¨ÉäÆ BäºÉÒ |ÉSÉÉÊ®úiÉ ½þÖ<ÇÆ, ÊVÉxÉEòÉ +ÉvÉÉ®ú ½þÒ xÉ½þÒÆ lÉÉ, iÉlªÉ ½þÒ xÉ½þÒÆ lÉÉ* ZÉÉ¤ÉÖ+É EòÒ PÉ]õxÉÉ ºÉä, ¤ÉÉ®úÒ{Énù ¨ÉäÆ ÊEòºÉÒ xÉxÉ Eòä ¤É±ÉÉiEòÉ®ú EòÒ PÉ]õxÉÉ ºÉä ±ÉäEò®ú VÉÉä Fò¨É ¶ÉÖ¯û ½þÖ+É, ªÉä ºÉÉ®úä |ÉEò®úhÉ MÉ±ÉiÉ ºÉÉÊ¤ÉiÉ ½þÖB* ªÉä Eò½þÒÆ xÉ½þÒÆ Uô{Éä, <xÉEòÉ EòÉìx]ÅÉÊb÷E¶ÉxÉ xÉ½þÒÆ Uô{ÉÉ* ... (´ªÉ´ÉvÉÉxÉ) ¨ÉèÆxÉä Eò½þÉ ÊEò BäºÉÒ Uô: PÉ]õxÉÉBÆ ½þÖ<ÇÆ, <±ÉÉ½þÉ¤ÉÉnù, =c÷ÒºÉÉ +ÉÊnù +xªÉ VÉMÉ½þÉäÆ {É®ú ½þÖ<ÇÆ* <xÉ ºÉÉ®úÒ PÉ]õxÉÉ+ÉäÆ ¨ÉäÆ ¨ÉèÆ ªÉ½þ º´ÉÒEòÉ®ú Eò°üÆMÉÉ ÊEò ªÉä VÉÉä PÉ]õxÉÉBÆ ½þÖ<Ç ½þèÆ ´Éä xÉ½þÒÆ ½þÉäxÉÒ SÉÉÊ½þB* ºÉ®úEòÉ®ú EòÉ EòÉ¨É ½þè ÊEò Eò½þÒÆ {É®ú ¦ÉÒ ÊEòºÉÒ Eòä ºÉÉlÉ +xªÉÉªÉ B´ÉÆ +iªÉÉSÉÉ®ú xÉ ½þÉä, JÉÉºÉ Eò®ú +MÉ®ú +±{ÉºÉÆJªÉEòÉäÆ {É®ú +iªÉÉSÉÉ®ú ½þÉäiÉÉ ½þè iÉÉä ¨Éä®úÒ ºÉ®úEòÉ®ú EòÉä +{ÉxÉä EòÉä ÊVÉ¨¨ÉänùÉ®ú ¨ÉÉxÉiÉÒ ½þè, ½þ¨ÉÉ®úÉ =xÉEòä |ÉÊiÉ JÉÉºÉ nùÉÊªÉi´É ½þè* ±ÉäÊEòxÉ ÊVÉºÉ |ÉEòÉ®ú ºÉä +iªÉÉSÉÉ®ú ½þÖB ½þèÆ =xÉºÉä ªÉ½þ ºÉÆ¶ÉªÉ {ÉènùÉ ½þÉäiÉä ½þèÆ, ÊVÉxÉEòÒ ¨Éä®úä Ê¨ÉjÉ VÉÉVÉÇ ¡òxÉÉÇxb÷ÒWÉ xÉä +Ê¦É´ªÉÊEiÉ EòÒ, ¨ÉèÆxÉä xÉ½þÒÆ EòÒ, EªÉÉäÆÊEò =x½þäÆ ±ÉMÉÉ ÊEò ¨ÉèÆ Eò½þÚÆMÉÉ iÉÉä EòÉä<Ç <ºÉ |ÉEòÉ®ú EòÉ +É®úÉä{É xÉ½þÒÆ ±ÉMÉäMÉÉ* BäºÉÉ ±ÉMÉiÉÉ ½þè ÊEò <ºÉEòä {ÉÒUôä EòÉä<Ç ¹Éb÷ªÉÆjÉ ½þè +Éè®ú <ºÉÊ±ÉB ºÉ®úEòÉ®ú xÉä {É½þ±ÉÒ ¤ÉÉ®ú Ê½þxnùÖºiÉÉxÉ Eòä <ÊiÉ½þÉºÉ ¨ÉäÆ BEò PÉ]õxÉÉ EòÉä ±ÉäEò®ú BäºÉÉ ÊEòªÉÉ* BEò +Éº]ÅäÊ±ÉªÉxÉ xÉä¶ÉxÉ±É lÉä, ÊVÉxÉEòä nùÉä ¤ÉSSÉÉäÆ EòÒ ½þiªÉÉ ½þÖ<Ç* =x½þäÆ ÊVÉxnùÉ VÉ±ÉÉªÉÉ MÉªÉÉ, ´É½þ ¤Éc÷É ¦ÉªÉÆEò®ú ¦ÉÒ¹ÉhÉ EòÉÆb÷ lÉÉ* ½þ¨ÉxÉä Eò½þÉ ÊEò <ºÉEòä Ê±ÉB ºÉÉvÉÉ®úhÉ Eò¨ÉÒ¶ÉxÉ +Éì¡ò <ÆE´ÉÉªÉ®úÒ xÉ½þÒÆ, ¤ÉÊ±Eò VÉèºÉä ®úÉVÉÒ´É MÉÉÆvÉÒ VÉÒ EòÒ ½þiªÉÉ Eòä ºÉ¨ÉªÉ Eò¨ÉÒ¶ÉxÉ +Éì¡ò <ÆE´ÉÉªÉ®úÒ ¤ÉxÉÉªÉÉ MÉªÉÉ lÉÉ ÊEò ºÉÖ|ÉÒ¨É EòÉä]õÇ EòÉ ÊºÉÊ]õÆMÉ VÉVÉ ½þÉäMÉÉ ´ÉèºÉä ½þ¨É ±ÉäÆMÉä* ½þ¨ÉxÉä Ê´É¶Éä¹É °ü{É ºÉä ¨ÉÖJªÉ xªÉÉªÉÉvÉÒ¶É ¸ÉÒ +ÉxÉxnù ºÉä +xÉÖ®úÉävÉ ÊEòªÉÉ ÊEò ªÉ½þ PÉ]õxÉÉ BäºÉÒ ½þè <ºÉÊ±ÉB <ºÉ PÉ]õxÉÉ Eòä EòÉ®úhÉ ½þ¨É +É{ÉºÉä ÊxÉ´ÉänùxÉ Eò®úxÉä +ÉB ½þèÆ ÊEò +É{É ÊEòºÉÒ ÊºÉÊ]õÆMÉ VÉVÉ EòÉä º{ÉäªÉ®ú EòÊ®úB* =x½þÉäÆxÉä Eò½þÉ ÊEò ¨Éä®úä {ÉÉºÉ ´ÉèºÉä ½þÒ ºÉÒÊ]õÆMÉ VÉVÉ Eò¨É ½þèÆ, ¨ÉèÆ ÊEòºÉÒ Ê®ú]õÉªÉ®ú VÉVÉ EòÉä ±Éä ±ÉÚÆMÉÉ, +É{É ÊºÉÊ]õÆMÉ VÉVÉ EòÉ +ÉOÉ½þ EªÉÉäÆ Eò®úiÉä ½þèÆ* iÉ¤É ½þ¨ÉxÉä Eò½þÉ ÊEò xÉ½þÒÆ, ½þ¨É <ºÉ ¤ÉÉ®úä ¨ÉäÆ Ê´É¶´ÉºÉxÉÒªÉiÉÉ {ÉènùÉ Eò®úxÉÉ SÉÉ½þiÉä ½þèÆ <ºÉÊ±ÉB +É{É ºÉÒÊ]õÆMÉ VÉVÉ EòÉä º{ÉäªÉ®ú EòÊ®úB* =x½þÉäxÉä ½þ¨ÉÉ®úÒ ¤ÉÉiÉ EòÉä ¨ÉÉxÉÉ +Éè®ú +¤É BEò ÊºÉÊ]õÆMÉ VÉVÉ =ºÉEòÒ VÉÉÆSÉ Eò®ú ®ú½þÉ ½þè* ¨ÉèÆ =ºÉEòä ¤ÉÉ®úä ¨ÉäÆ <ºÉ ºÉ¨ÉªÉ +xªÉ EòÖUô xÉ½þÒÆ Eò½þÚÆMÉÉ, ÊºÉ´ÉÉB <ºÉEòä ÊEò VÉ½þÉÆ iÉEò ªÉ½þ ºÉ®úEòÉ®ú ½þè, <ºÉ ºÉ®úEòÉ®ú EòÉä <ºÉ ¤ÉÉiÉ EòÉ MÉ´ÉÇ ½þè ÊEò Ê{ÉUô±Éä nùºÉ ºÉÉ±ÉÉäÆ ¨ÉäÆ 1989 ºÉä ±ÉäEò®ú 1998 iÉEò Eò¦ÉÒ ¦ÉÒ ºÉÉ¨|ÉnùÉÊªÉEò PÉ]õxÉÉBÆ <iÉxÉÒ Eò¨É xÉ½þÒÆ ½þÖ<ÇÆ, ºÉÉ¨|ÉnùÉÊªÉEò nùÆMÉä xÉ½þÒÆ ½þÖB, ÊVÉºÉ |ÉEòÉ®ú 1998 ®ú½þÉ* This year 1998 has been a riot-free year by and large. ¨ÉèÆ +É{ÉEòÉä ¤ÉiÉÉxÉÉ SÉÉ½þiÉÉ ½þÚÆ ÊEò <ºÉ ºÉnùxÉ ¨ÉäÆ ºÉä EòÉä<Ç ´ÉèEòÊ±{ÉEò ºÉ®úEòÉ®ú xÉ½þÒÆ =¦É®ú ºÉEòiÉÒ, ªÉ½þ EòÉÆOÉäºÉ {ÉÉ]õÒÇ EòÉ ¦ÉÒ EòÆÊ´ÉE¶ÉxÉ ½þè* <ºÉÊ±ÉB ªÉä ºÉ¤É EòÉä =EòºÉÉ ®ú½þä ½þèÆ ÊEò SÉ±ÉÉä, +É{ÉEòÒ ºÉ®úEòÉ®ú ¤ÉxÉ VÉÉBMÉÒ, nùä´ÉäMÉÉèc÷É EòÒ ¤ÉxÉ VÉÉBMÉÒ, lÉb÷Ç £òÆ]õ ¤ÉxÉÉ ±Éä, ½þ¨ÉÉ®úÒ ¤ÉxÉÉ ±ÉÉä, ½þ¨ÉäÆ ¤ÉÉ½þ®ú ºÉä ºÉ¨ÉlÉÇxÉ Eò®úÉä, =x½þäÆ {ÉiÉÉ ½þè ÊEò EòÉä<Ç ¤ÉÉ½þ®ú ºÉä ºÉ¨ÉlÉÇxÉ Eò®úEòä +É{ÉEòÒ ºÉ®úEòÉ®ú xÉ½þÒÆ ¤ÉxÉÉBMÉÉ* <ºÉÊ±ÉB +É{É {É½þ±Éä ½þ¨ÉÉ®úä ºÉÉlÉ Ê¨É±É Eò®ú <ºÉ ºÉ®úEòÉ®ú EòÉä ½þ]õÉ nùÉä* +MÉ®ú EòÉä<Ç |É¨ÉÉhÉ nùäxÉÉ lÉÉ iÉÉä ¶É®únù {É´ÉÉ®ú VÉÒ Eòä =iiÉ®ú ¨ÉäÆ nùäxÉÉ lÉÉ* VÉèºÉä ±ÉÉ±ÉÚ |ÉºÉÉnù VÉÒ xÉä Eò½þÉ ÊEò BEò Ê¨ÉxÉ]õ ±ÉMÉäMÉÉ, ½þ¨É ¤Éè`ö Eò®ú ¡òèºÉ±ÉÉ Eò®ú ±ÉäÆMÉä* ... (´ªÉ´ÉvÉÉxÉ) ªÉ½þ iÉEò±ÉÒ¡ò +É{ÉEòÉä xÉ½þÒÆ Eò®úxÉÒ {Éc÷äMÉÒ, ªÉ½þ ¨ÉèÆ Ê´É¶´ÉÉºÉ Ênù±ÉÉiÉÉ ½þÚÆ* ¨ÉèÆ +{ÉxÉä b÷ÒB¨ÉEòä Eòä Ê¨ÉjÉÉäÆ EòÉ +É¦ÉÉ®úÒ ½þÚÆ, ÊVÉx½þÉäÆxÉä ºÉÉ®úÒ ÊºlÉÊiÉ EòÉä {É½þSÉÉxÉ Eò®ú ºÉ½þÒ iÉ®úÒEòä ºÉä ÊxÉhÉÇªÉ ÊEòªÉÉ ÊEò ½þ¨ÉäÆ SÉÉ½þä ÊVÉiÉxÉÉ ¦ÉÒ Eò`öÉä®ú Eònù¨É =`öÉxÉÉ {Éc÷ä ±ÉäÊEòxÉ ½þ¨É ÊxÉÊ¶SÉiÉ °ü{É ºÉä nùäJÉäÆMÉä ÊEò ªÉ½þ VÉÉä ºÉ®úEòÉ®ú EòÉä ÊMÉ®úÉxÉä EòÉ ¹Éb÷ªÉÆjÉ ½þè ´É½þ Ê´É¡ò±É ½þÉä* ¨ÉèÆ =xÉEòÉä ¤É½þÖiÉ-¤É½þÖiÉ vÉxªÉ´ÉÉnù nùäiÉÉ ½þÚÆ* +ÉVÉ iÉEò iÉÉä ½þ¨É ºÉ¨ÉZÉiÉä lÉä ÊEò Ê½þxnùÖºiÉÉxÉ EòÒ ®úÉVÉxÉÒÊiÉ ¨ÉäÆ ½þ¨ÉäÆ +UôÚiÉ ¤ÉxÉÉxÉä EòÉ |ÉªÉixÉ ... (´ªÉ´ÉvÉÉxÉ) SHRI R. MUTHIAH (PERIYAKULAM): The same DMK told that they will not allow this pandaram and pardesi to enter Tamil Nadu. ....(Interruptions) The same DMK called them pandaram and pardesi. ....(Interruptions) ¸ÉÒ ±ÉÉ±É EÞò¹hÉ +Éb÷´ÉÉhÉÒ : ¨ÉÖZÉä iÉ¤É ¤É½þÖiÉ +SUôÉ ±ÉMÉÉ VÉ¤É +ÉVÉ ºÉä nùÉä ÊnùxÉ {É½þ±Éä <x½þÉäÆxÉä ¨ÉÉEòÇºÉ´ÉÉnùÒ {ÉÉ]õÒÇ EòÉ ´ÉEiÉ´ªÉ nùäJÉÉ* ½þ¨É +xxÉÉb÷ÒB¨ÉEòä Eòä ºÉÉlÉ xÉ½þÒÆ VÉÉªÉäÆMÉä* ¨ÉèÆxÉä ªÉ½þ Eò½þÉ ÊEò ªÉ½þ EªÉÉ ½þÉä MÉªÉÉ, EªÉÉ Ê´ÉÊSÉjÉ ¤ÉÉiÉ ½þÉä MÉ<Ç* +ÉVÉ +xxÉÉb÷ÒB¨ÉEòä ¦ÉÒ +xÉ]õSÉä¤É±É ½þÉä MÉªÉÉ* ½þ¨ÉÉ®úä Ê±ÉB EòÉä<Ç {ÉÉ]õÒÇ +xÉ]õSÉä¤É±É xÉ½þÒÆ ½þè, ¨ÉÉEòÇºÉ´ÉÉnùÒ ¦ÉÒ xÉ½þÒÆ ½þè* Ê½þxnùÖºiÉÉxÉ EòÒ ®úÉVÉxÉÒÊiÉ b÷è¨ÉÉäFòäÊ]õEò ®úÉVÉxÉÒÊiÉ ½þè* ½þ¨É ÊEòºÉÒ EòÉä ¦ÉÒ +xÉ]õSÉä¤É±É xÉ½þÒÆ ¨ÉÉxÉiÉä ½þèÆ* ªÉ½þ +xÉ]õSÉä¤É±É B|ÉÉäSÉ +É{ÉEòÒ ½þÉä ºÉEòiÉÒ ½þè, Eò¦ÉÒ +Éè®ú ÊEòºÉÒ EòÒ ½þÉä ºÉEòiÉÒ ½þè, Eò¦ÉÒ EòÉÆOÉäºÉ EòÒ ¦ÉÒ ½þÉä ºÉEòiÉÒ ½þè* ½þ¨ÉÉ®úä ªÉ½þÉÆ ½þ¨ÉEòÉä {ÉÆÊb÷iÉ nùÒxÉnùªÉÉ±É ={ÉÉvªÉÉªÉ VÉÒ xÉä +É<Êb÷ªÉÉä±ÉÉäVÉÒ EòÒ Ê¶ÉIÉÉ nùÒ * =x½þÉäÆxÉä 1966 ¨ÉäÆ VÉ¤É {É]õxÉÉ, Ê¤É½þÉ®ú ¨ÉäÆ Eò¨ªÉÖÊxÉº]õ +Éè®ú ½þ¨ÉÉ®úÒ Ê¨É±ÉEò®ú ºÉ®úEòÉ®ú ¤ÉxÉÒ lÉÒ, iÉÉä ½þ¨ÉÉ®úä EòÖUô b÷è±ÉÒMÉä]ºÉ xÉä EòÉ±ÉÒEò]õ ¨ÉäÆ Eò½þÉ ÊEò {ÉÆÊb÷iÉ nùÒxÉnùªÉÉ±É ={ÉÉvªÉÉªÉ VÉÒ ªÉ½þ +É{ÉxÉä EªÉÉ ÊEòªÉÉ, ªÉ½þ EòèºÉä º´ÉÒEòÉ®ú ÊEòªÉÉ ÊEò Eò¨ªÉÖÊxÉº]õ +Éè®ú VÉxÉºÉÆPÉ nùÉäxÉÉäÆ BEò ½þÒ ¨ÉäÆ ®ú½þäÆ? =x½þÉäÆxÉä Eò½þÉ ÊEò ªÉ½þ VÉÉä ºÉ®úEòÉ®ú ¤ÉxÉÒ ½þè, BEò EòÉªÉÇFò¨É Eòä +ÉvÉÉ®ú {É®ú ¤ÉxÉÒ ½þè* ½þ¨É Eò¨ªÉÖÊxÉº]õÉäÆ ºÉä +É<ÊVÉªÉÉä±ÉÉäÊVÉEò±ÉÒ ¨Énù¦Éänù ®úJÉiÉä ½þèÆ, ±ÉäÊEòxÉ =ºÉºÉä {É½þ±Éä ½þ¨É =xÉEòä ºÉÉlÉ ¤Éè`öäÆMÉä xÉ½þÒÆ, =xÉEòä ºÉÉlÉ Ê¨É±ÉEò®ú EòÉ¨É xÉ½þÒÆ Eò®úäÆMÉä, =xÉEòä ºÉÉlÉ ®úÉ¹]Å ªÉÉ Ê¤É½þÉ®ú Eòä Ê½þiÉ ¨ÉäÆ EòÉä<Ç EòÉªÉÇFò¨É ¤ÉxÉÉEò®ú =ºÉEòÉä EòÉªÉÉÇÊx´ÉiÉ xÉ½þÒÆ Eò®úäÆMÉä, ªÉ½þ +º{ÞÉ¶ªÉiÉÉ EòÉ EòÉªÉÇ ½þè, ªÉ½þ Eò¦ÉÒ EòÉä<Ç VÉxÉºÉÆPÉ EòÉ ´ªÉÊEiÉ xÉ ¨ÉÉxÉäÆ* ªÉä =xÉEòä ¶É¤nù lÉä ÊEò ¤Éc÷Ò Ê´Éb÷¨¤ÉxÉÉ ½þè ÊEò ºÉÉ¨ÉÉÊVÉEò IÉäjÉ ¨ÉäÆ +º{ÞÉ¶ªÉiÉÉ EòÉä {ÉÉ{É ¨ÉÉxÉÉ VÉÉiÉÉ ½þè, +{É®úÉvÉ ¨ÉÉxÉÉ VÉÉiÉÉ ½þè, ±ÉäÊEòxÉ ®úÉVÉxÉÒÊiÉEò IÉäjÉ ¨ÉäÆ EòÖUô nù±É ½þè, VÉÉä Eò½þiÉä ½þèÆ ÊEò <ºÉEòÉä +MÉ®ú +º{ÞÉ¶ªÉ xÉ½þÒÆ ¨ÉÉxÉÉäÆ, iÉÉä iÉÖ¨É {ÉÉ{É Eò®úiÉä ½þÉä* <ºÉÊ±ÉB <ºÉEòÉä +º{ÞÉ¶ªÉ ¨ÉÉxÉÉä* ¨ÉèÆ +xxÉÉb÷ÒB¨ÉEòä, b÷ÒB¨ÉEòä, Eò¨ªÉÖÊxÉ¹]õ {ÉÉ]õÒÇ, ¨ÉÖÊº±É¨É ±ÉÒMÉ EòÉä ªÉÉ ÊEòºÉÒ EòÉä ¦ÉÒ +º{ÞÉ¶ªÉ xÉ½þÒÆ ¨ÉÉxÉiÉÉ ½þÚÆ* ±ÉäÊEòxÉ ½þ¨É ªÉ½þ ¨ÉÉxÉiÉä ½þèÆ ÊEò <ºÉ ºÉ¨ÉªÉ nùä¶É EòÒ ®úÉVÉxÉÒÊiÉ ÊVÉºÉ ºlÉÉxÉ {É®ú {É½þÖÆSÉÒ ½þè, =ºÉ¨ÉäÆ ºÉä ªÉ½þ VÉÉä Eò±{ÉxÉÉ EòÉÆOÉäºÉ {ÉÉ]õÒÇ Eò®úiÉÒ ½þè ÊEò ½þ¨ÉEòÉä º{É¹]õ ¤É½þÖ¨ÉiÉ Ê¨É±É VÉÉBMÉÉ, ¤É½þÖiÉ ¤Éc÷Ò MÉ±ÉiÉ¡ò½þ¨ÉÒ ¨ÉäÆ ½þè* =iiÉ®ú |Énùä¶É ¨ÉäÆ iÉÖ¨½þÉ®úÉ EªÉÉ ½þÉ±É ½þè +Éè®ú Ê¤É½þÉ®ú ¨ÉäÆ EªÉÉ ½þÉ±ÉiÉ ½þè, ªÉ½þ ÊEòºÉÒ ºÉä ÊUô{ÉÒ xÉ½þÒÆ ½þè* +ÉVÉ +MÉ®ú ±ÉÉ±ÉÚ |ÉºÉÉnù VÉÒ +É{ÉEòä ºÉÉlÉ ½þèÆ, iÉÉä Eòä´É±É <ºÉÊ±ÉB ÊEò @ñhÉ SÉÖEòÉ ®ú½þä ½þèÆ, EòVÉÉÇ SÉÖEòÉ ®ú½þä ½þèÆ +Éè®ú +¦ÉÒ +É{ÉxÉä =xÉEòÉä ¤ÉSÉÉªÉÉ ½þè* +xªÉlÉÉ, =xÉEòÉ ¨Éä±É +É{ÉEòä ºÉÉlÉ xÉ½þÒÆ ½þè* ´Éä EòÉäÊ¶É¶É Eò®úäÆMÉä ÊEò +É{ÉEòÉ ÊiÉ±É ¦É®ú ¦ÉÒ ´É½þÉÆ xÉ ½þÉä +Éè®ú =xÉEòÉä {ÉiÉÉ ½þè ÊEò +É{ÉEòÉ ´É½þÉÆ EòÖUô ½þè xÉ½þÒÆ, <ºÉÊ±ÉB +É{ÉEòÉ ºÉÉlÉ nùä ®ú½þä ½þèÆ* ¨ÉÖ±ÉÉªÉ¨É ÊºÉÆ½þ VÉÒ EòÉä lÉÉäc÷Ò ÊSÉxiÉÉ ½þè, ºÉ{ÉÉ EòÉä lÉÉäc÷Ò ºÉÒ ÊSÉxÉiÉÉ ½þè ÊEò ´Éä EªÉÉ Eò®úäÆMÉä* ¨ÉèÆ xÉ½þÒÆ VÉÉxÉiÉÉ ½þÚÆ, ±ÉäÊEòxÉ ¨ÉèÆ <iÉxÉÉ VÉ°ü®ú VÉÉxÉiÉÉ ½þÚÆ ÊEò =iiÉ®ú |Énùä¶É +Éè®ú Ê¤É½þÉ®ú ¨ÉäÆ ÊVÉiÉxÉÒ +É{ÉEòÒ nùÖMÉÇÊiÉ ½þè, =ºÉEòä +ÉvÉÉ®ú {É®ú ªÉ½þ Eò±{ÉxÉÉ Eò®úxÉÉ ÊEò +É{ÉEòÉä º{É¹]õ ¤É½þÖ¨ÉiÉ Ê¨É±ÉäMÉÉ, ªÉ½þ EòÉä®úÒ Eò±{ÉxÉÉ ½þè +Éè®ú <ºÉ {ÉÊ®úÊºlÉÊiÉ ºÉä EòÖUô xÉ½þÒÆ ½þÉäxÉÉ ½þè* ½þÉÆ, <ºÉºÉä +SUôÉ ½þÉäiÉÉ ÊEò +É{É ºÉ¤ÉEòÉä ºÉÉ¡ò Eò½þiÉä ÊEò +ÉVÉ ºÉä Uô: ¨É½þÒxÉä {É½þ±Éä VÉÉä ÊºlÉÊiÉ lÉÒ, ±ÉäÊEòxÉ +¤É ºÉ®úEòÉ®ú EòÒ ±ÉÉäEòÊ|ÉªÉiÉÉ JÉi¨É ½þÉä ®ú½þÒ ½þè +Éè®ú ªÉ½þ xÉÉxÉ-{É®ú¡òÉä¨ÉÇäÆºÉ MÉ´ÉxÉÇ¨ÉäÆ]õ ½þè* <xÉ Ê{ÉUô±Éä iÉÒxÉ-SÉÉ®ú ¨É½þÒxÉä ¨ÉäÆ ÊVÉºÉ |ÉEòÉ®ú ºÉä <ºÉ ºÉ®úEòÉ®ú xÉä ±ÉÉ½þÉè®ú EòÒ ¤ÉºÉ ªÉÉjÉÉ EòÒ, ÊVÉºÉ |ÉEòÉ®ú ºÉä ¤ÉVÉ]õ {Éä¶É ÊEòªÉÉ, ÊVÉºÉ |ÉEòÉ®ú ºÉä Ê¤É½þÉ®ú Eòä ¤ÉÉ®úä ¨ÉäÆ ÊEòªÉÉ, ÊVÉºÉ |ÉEòÉ®ú ºÉä ]õèExÉÉä±ÉÉVÉÒ Eòä ¤ÉÉ®úä ¨ÉäÆ Eònù¨É =`öÉB, ÊVÉºÉ |ÉEòÉ®ú ºÉä ªÉ½þ ÊºlÉÊiÉ ±ÉÉEò®ú JÉc÷Ò Eò®ú nùÒ ½þè ÊEò ¤É±ÉÇb÷ ¤ÉèÆEò EòÉä Eò½þxÉÉ {Éc÷É ÊEò -

"India is now the most sought after destination in this region." ´É±ÉÇb÷ ¤ÉèÆEò EòÒ Ê®ú{ÉÉä]õÇ ¨ÉäÆ Eò½þÉ MÉªÉÉ ½þè ÊEò <ºÉ ¤ÉÉ®ú <ºÉ ®úÒVÉxÉ ¨ÉäÆ ÊVÉiÉxÉÉ <x´Éèº]õ¨ÉäÆ]õ ½þÖ+É ½þè, =ºÉ¨ÉäÆ ºÉä 80 |ÉÊiÉ¶ÉiÉ ¦ÉÉ®úiÉ ¨ÉäÆ ½þÖ+É ½þè* <xÉ ºÉÉ®úÒ SÉÒVÉÉäÆ EòÉä nùäJÉEò®ú +É{ÉEòÉä ±ÉMÉÉ ÊEò ÊºlÉÊiÉ vÉÒ®úä-vÉÒ®úä ¤Énù±É ®ú½þÒ ½þè +Éè®ú ªÉ½þ ºÉ®úEòÉ®ú SÉ±ÉxÉä ±ÉMÉÒ iÉÉä nùÉä-SÉÉ®ú ¨É½þÒxÉä ¨ÉäÆ ªÉ½þ ºÉ®úEòÉ®ú BäºÉÒ ÊºlÉÊiÉ Eò®ú ±ÉäMÉÒ, VÉ¤É iÉEò +ÉxwÉ |Énùä¶É +Éè®ú EòxÉÉÇ]õEò ¨ÉäÆ SÉÖxÉÉ´É +ÉªÉäÆMÉä, iÉÉä EòÉÆOÉäºÉ EòÉ ºÉ¡òÉªÉÉ ½þÉä VÉÉBMÉÉ, <ºÉÊ±ÉB ÊVÉiÉxÉÒ VÉ±nùÒ <ºÉ ºÉ®úEòÉ®ú EòÉä ÊMÉ®úÉ ºÉEòÉä, =iÉxÉÉ +SUôÉ ½þè* +É{É ºÉ¤ÉEòÉä Eò½þiÉä ½þèÆ ÊEò SÉÉ½þä +É{É +{ÉxÉÒ ºÉ®úEòÉ®ú ¤ÉxÉÉ ±ÉÉä, ½þ¨É ºÉ®úEòÉ®ú ¤ÉxÉÉ ±ÉäÆ, EòÉä<Ç ºÉ®úEòÉ®ú ¤ÉxÉÉ ±ÉäÆ, EòÉä<Ç-xÉ-EòÉä<Ç ºÉ®úEòÉ®ú ¤ÉxÉxÉÒ SÉÉÊ½þB* <xÉEòÒ xÉÒªÉiÉ ½þè ÊEò ªÉ½þ ºÉ®úEòÉ®ú VÉÉB +Éè®ú VÉ±nùÒ ºÉä VÉ±nùÒ SÉÖxÉÉ´É ½þÉäÆ* <ºÉ xÉÒªÉiÉ EòÉä {É½þSÉÉxÉÉ SÉÉÊ½þB* ¨ÉÖZÉä Ê´É¶´ÉÉºÉ ½þè ÊEò +É{É ºÉ¦ÉÒ ±ÉÉäMÉ ºÉÉäSÉäÆMÉä +Éè®ú Ê´ÉSÉÉ®ú Eò®úäÆMÉä +Éè®ú <xÉEòÉä Eò½þäÆMÉä ÊEò Ê´ÉEò±{É |ÉºiÉÖiÉ Eò®úä* VÉÉä Ê´ÉEò±{É |ÉvÉÉxÉ ¨ÉÆjÉÒ VÉÒ xÉä ¤ÉiÉÉªÉÉ ½þè ÊEò +É{É EªÉÉ Eò®úxÉÉ SÉÉ½þiÉä ½þèÆ, ´ÉèºÉÉ Ê´ÉEò±{É ºÉÉEòÉ®ú ½þÉäxÉä ´ÉÉ±ÉÉ xÉ½þÒÆ ½þè, EªÉÉäÆÊEò ¨ÉèÆ ºÉ¨ÉZÉiÉÉ ½þÚÆ ÊEò ¤É½þÖ¨ÉiÉ +ÉVÉ ¦ÉÒ <vÉ®ú ½þè* ´É½þ ¤É½þÖ¨ÉiÉ ¶ÉÒQÉ |É¨ÉÉÊhÉiÉ ½þÉäMÉÉ, Eò±É ½þÉäMÉÉ, {É®úºÉÉäÆ ½þÉäMÉÉ, ´É½þ iÉÉä +vªÉIÉ {É®ú ÊxÉ¦ÉÇ®ú ½þè* ¨ÉèÆxÉä EòÖUô ¤ÉÉiÉäÆ xÉ½þÒÆ Eò½þÒÆ ½þèÆ EªÉÉäÆÊEò ¨ÉÖZÉä Ê´É¶´ÉÉºÉ ½þè ÊEò ½þ¨ÉÉ®úä |ÉÊiÉ®úIÉÉ ¨ÉÆjÉÒ, Ê´ÉiiÉ ¨ÉÆjÉÒ, ½þ¨ÉÉ®úä +xªÉ ºÉ½þªÉÉäMÉÒ <xÉ ºÉÉ®úÒ ¤ÉÉiÉÉäÆ {É®ú |ÉEòÉ¶É b÷É±ÉäÆMÉä, ÊVÉxÉEòÉ ÊVÉFò ¶É®únù {É´ÉÉ®ú VÉÒ xÉä ÊEòªÉÉ ½þè* ¨ÉèÆ EòÉÆOÉäºÉ ºÉä VªÉÉnùÉ +{ÉäIÉÉ xÉ½þÒÆ Eò®úiÉÉ, ¨ÉÉÊÇEºÉº]õÉäÆ ºÉä VªÉÉnùÉ +{ÉäIÉÉ xÉ½þÒÆ Eò®úiÉÉ ±ÉäÊEòxÉ +Éè®ú ºÉ¦ÉÒ ºÉä +{ÉäIÉÉ Eò®úiÉÉ ½þÚÆ ÊEò <ºÉ ¤ÉÉiÉ {É®ú MÉÆ¦ÉÒ®úiÉÉ ºÉä Ê´ÉSÉÉ®ú EòÊ®úªÉä ÊEò EªÉÉ ªÉ½þ =ÊSÉiÉ ½þÉäMÉÉ ... (´ªÉ´ÉvÉÉxÉ) ¨ÉÉÊÇEºÉº]õÉäÆ ºÉä iÉÉä ¨ÉèÆ +{ÉäIÉÉ Eò®úiÉÉ ½þÒ xÉ½þÒÆ ½þÚÆ, lÉÉäc÷Ò ¤É½þÖiÉ ºÉÒ.{ÉÒ.+É<Ç. ºÉä Eò®úiÉÉ ½þÚÆ, ´É½þ Eò¦ÉÒ-Eò¦ÉÒ ºÉ¨ÉZÉnùÉ®úÒ EòÒ ¤ÉÉiÉ Eò®úiÉä ½þèÆ, ¤ÉÉEòÒ EòÉÆOÉäºÉ EòÒ iÉÉä nùªÉxÉÒªÉ ÊºlÉÊiÉ ½þè* SHRI SOMNATH CHATTERJEE (BOLPUR): You are against principled politics. ¸ÉÒ ±ÉÉ±É EÞò¹hÉ +Éb÷´ÉÉhÉÒ: <xÉEòÒ ÊºlÉÊiÉ ¨ÉèÆ ºÉ¨ÉZÉ ºÉEòiÉÉ ½þÚÆ, +SUôÒ iÉ®ú½þ ºÉä ºÉ¨ÉZÉ ºÉEòiÉÉ ½þÚÆ, Ê´É{ÉIÉ Eòä xÉäiÉÉ ½þèÆ, ¨ÉèÆ =xÉEòä ¤ÉÉ®úä ¨ÉäÆ EªÉÉ Eò½þÚÆ* ¨ÉèÆ <iÉxÉÉ ½þÒ Eò½þÚÆMÉÉ ÊEò +É{É <ºÉ {É®ú {ÉÖxÉÊ´ÉÇSÉÉ®ú Eò®ú ºÉEòiÉä ½þèÆ* VÉÉä +|ÉÉäSÉ +ÉVÉ ºÉä 6 ¨É½þÒxÉä {É½þ±Éä +É{ÉxÉä +{ÉxÉÉ<Ç lÉÒ +Éè®ú ÊVÉºÉEòÒ |ÉÊiÉv´ÉÊxÉ ½þ¨ÉEòÉä +É{ÉEòä {ÉÆSÉ¨ÉgøÒ Eòä |ÉºiÉÉ´É ¨ÉäÆ Ê¨É±ÉÒ lÉÒ, =ºÉ¨ÉäÆ EòÖUô ºÉÚZÉ¤ÉÚZÉ ±ÉMÉiÉÒ lÉÒ, EòÖUô ¤ÉÖÊr¨ÉiiÉÉ ±ÉMÉiÉÒ lÉÒ* =ºÉ +ÉvÉÉ®ú {É®ú +É{É SÉ±ÉäÆMÉä iÉÉä +É{É nùä¶É Eòä Ê±ÉB +ÊvÉEò ªÉÉäMÉnùÉxÉ Eò®ú ºÉEòäÆMÉä* VÉÉä <ºÉ ºÉ¨ÉªÉ xÉèMÉäÊ]õ´É {ÉÉì±ÉÊ]õEºÉ +É{É JÉä±É ®ú½þä ½þèÆ, ´É½þ nùä¶É Eòä Ê±ÉB iÉÉä +Ê½þiÉEò®ú ½þè ½þÒ, +É{ÉEòÒ {ÉÉ]õÒÇ Eòä Ê±ÉB ¦ÉÒ +Ê½þiÉEò®ú ½þè* ¨ÉèÆxÉä VÉÉä ¤ÉÉiÉ Ê¤É½þÉ®ú Eòä ¤ÉÉ®úä ¨ÉäÆ Eò½þÒ lÉÒ ... (´ªÉ´ÉvÉÉxÉ) ¨ÉèÆxÉä Ê¤É½þÉ®ú Eòä ¤ÉÉ®úä ¨ÉäÆ Eò½þÉ lÉÉ ÊEò +É{É Ê¤É½þÉ®ú ¨ÉäÆ ±ÉÉ±ÉÚ |ÉºÉÉnù VÉÒ EòÒ ºÉ®úEòÉ®ú EòÉä ´ÉÉ{ÉºÉ ¤Éè`öÉ ®ú½þä ½þèÆ, ´É½þ Ê¤É½þÉ®ú Eòä Ê±ÉB +Ê½þiÉEò®ú ½þÉäMÉÉ +Éè®ú ¨Éä®úÒ {ÉÉ]õÒÇ Eòä Ê±ÉB ±ÉÉ¦ÉEò®ú ½þÉäMÉÉ* ±ÉäÊEòxÉ ¨ÉèÆ +É{ÉºÉä Eò½þiÉÉ ½þÚÆ ÊEò ¨Éä®úÒ {ÉÉ]õÒÇ EòÉ +Ê½þiÉ Eò®úiÉä ½þÖB ¦ÉÒ +É{É Ê¤É½þÉ®ú +Éè®ú nùä¶É EòÉ ¦É±ÉÉ Eò®úäÆ* =ºÉÒ |ÉEòÉ®ú ºÉä ¨ÉèÆ +É{ÉºÉä Eò½þiÉÉ ½þÚÆ ÊEò +É{É {ÉÖxÉÊ´ÉÇSÉÉ®ú EòÊ®úªÉä* ¶É®únù {É´ÉÉ®ú VÉÒ xÉä EòÖUô ¦ÉÒ Eò½þÉ ½þÉä ±ÉäÊEòxÉ +MÉ®ú +ÉVÉ Ê¶É´É¶ÉÆEò®ú VÉÒ ¡òèºÉ±ÉÉ Eò®ú ±ÉäÆ ÊEò ½þ¨É +ÉVÉ ´ÉÉVÉ{ÉäªÉÒ VÉÒ EòÒ ºÉ®úEòÉ®ú EòÉ ºÉ¨ÉlÉÇxÉ Eò®úäÆMÉä iÉÉä ÊºlÉÊiÉ ¤Énù±É VÉÉBMÉÒ* <xÉEòÉ ´ÉVÉxÉ VªÉÉnùÉ ½þè, ¶É®únù {É´ÉÉ®ú VÉÒ EòÉ ´ÉVÉxÉ xÉ½þÒÆ ½þè* ¶É®únù {É´ÉÉ®ú VÉÒ iÉÉä +Éè{ÉSÉÉÊ®úEò °ü{É ºÉä Ê´É{ÉIÉ Eòä xÉäiÉÉ ½þèÆ, +ºÉ±ÉÒ iÉÉä ªÉ½þ ½þèÆ +Éè®ú +MÉ®ú +ºÉ±ÉÒ +Énù¨ÉÒ +{ÉxÉÒ ¤ÉÉiÉ Eò½þ nùä iÉÉä ºÉÉ®úÉ ´ÉÉiÉÉ´É®úhÉ ¤Énù±É VÉÉBMÉÉ* <x½þÒÆ ¶É¤nùÉäÆ Eòä ºÉÉlÉ ¨ÉèÆ ¤É½þÖiÉ VÉÉä®únùÉ®ú føÆMÉ ºÉä ´ÉÉVÉ{ÉäªÉÒ VÉÒ Eòä |ÉºiÉÉ´É EòÉ ºÉ¨ÉlÉÇxÉ Eò®úiÉÉ ½þÚÆ +Éè®ú ºÉnùxÉ ºÉä +xÉÖ®úÉävÉ Eò®úiÉÉ ½þÚÆ ÊEò ´É½þ ¦ÉÒ <ºÉEòÉ ºÉ¨ÉlÉÇxÉ Eò®úä* (<ÊiÉ) 1243 ¤ÉVÉä ¸ÉÒ ±ÉÉ±ÉÚ |ÉºÉÉnù (¨ÉvÉä{ÉÖ®úÉ) : +vªÉIÉ ¨É½þÉänùªÉ, ¨ÉÉxÉxÉÒªÉ |ÉvÉÉxÉ ¨ÉÆjÉÒ VÉÒ VÉÉä Ê´É¶´ÉÉºÉ EòÉ ¨ÉÉä¶ÉxÉ ±ÉÉB ½þèÆ =ºÉEòä Ê´É®úÉävÉ ¨ÉäÆ ¤ÉÉä±ÉxÉä Eòä Ê±ÉB ¨ÉèÆ JÉc÷É ½þÖ+É ½þÚÆ* ¨ÉÉxÉxÉÒªÉ |ÉvÉÉxÉ ¨ÉÆjÉÒ VÉÒ xÉä ¤ÉÉä±ÉxÉä ºÉä {É½þ±Éä {ÉÚ®úä |ÉÊiÉ{ÉIÉ ºÉä VÉÉxÉxÉÉ SÉÉ½þÉ ÊEò EªÉÉ Ê´ÉEò±{É ½þè, EòèºÉÒ ºÉ®úEòÉ®ú +É{É ¤ÉxÉÉ ®ú½þä ½þèÆ, lÉÉäc÷É ½þ¨ÉEòÉä ¤ÉiÉÉ nùÒÊVÉB iÉÉÊEò ¤ÉÉnù ¨ÉäÆ ¦ÉÒ ½þ¨É +{ÉxÉÉ EòÉ¨É SÉ±ÉÉ ±ÉäÆMÉä* ¨ÉèÆ |ÉvÉÉxÉ ¨ÉÆjÉÒ VÉÒ EòÉä vÉxªÉ´ÉÉnù nùäiÉÉ ½þÚÆ ÊEò ´Éä BEò ÊSÉÆiÉxÉ¶ÉÒ±É ´ªÉÊEiÉ ½þèÆ* +ÉVÉ ºÉä SÉÉ®ú ÊnùxÉ {É½þ±Éä ¨ÉÉxÉxÉÒªÉ |ÉvÉÉxÉ ¨ÉÆjÉÒ VÉÒ xÉä +ÊMxÉ {É®úÒIÉhÉ Eòä ºÉ¨ÉªÉ ¶ÉÉ¨É EòÉä ®úÉ¹]Å EòÉä ºÉÆnùä¶É ÊnùªÉÉ lÉÉ* BEòÉBEò VÉ¤É ½þ¨É ±ÉÉäMÉÉäÆ xÉä ºÉÖxÉÉ ÊEò |ÉvÉÉxÉ ¨ÉÆjÉÒ VÉÒ ®úÉ¹]Å EòÉä ºÉÆ¤ÉÉäÊvÉiÉ Eò®úxÉä ´ÉÉ±Éä ½þèÆ iÉÉä ºÉ¤É EòÉªÉÇFò¨É UôÉäc÷Eò®ú ½þ¨É ±ÉÉäMÉ ]õÒ.´ÉÒ. Eòä ºÉÉ¨ÉxÉä ¤Éè`ö MÉªÉä +Éè®ú ½þ¨É ±ÉÉäMÉ <ÆiÉVÉÉ®ú ¨ÉäÆ lÉä ÊEò ´Éä ÊSÉÆiÉxÉ¶ÉÒ±É ´ªÉÊEiÉ ½þèÆ, 1245 ¤ÉVÉä (={ÉÉvªÉIÉ ¨É½þÉänùªÉ {ÉÒ`öÉºÉÒxÉ ½þÖB) MÉ±ÉiÉ EòÖºÉÆMÉÊiÉ ¨ÉäÆ ¡òÆºÉä lÉä* +¦ÉÒ SÉäiÉxÉÉ VÉMÉÒ* VÉèºÉä ®ú½þÒ¨É xÉä Eò½þÉ " VÉÉä ®ú½þÒ¨É =iiÉ¨É |ÉEÞòÊiiÉ EòÉ EòÊ®ú ºÉEòiÉ EòÖºÉÆMÉ, SÉÆnùxÉ Ê´É¹É ´ªÉÉ{ÉiÉ ®ú½þä Ê±É{É]õä ®ú½þiÉ ¦ÉÖVÉÆMÉ*" <ºÉEòÉ ªÉ½þ ¨ÉiÉ±É¤É ½þÖ+É ÊEò VÉÉä +SUôä <ÆºÉÉxÉ ½þÉäiÉä ½þèÆ, +MÉ®ú ´Éä MÉ±ÉiÉ EòÖºÉÆMÉÊiÉ ¨ÉäÆ ¡òÆºÉ MÉB iÉÉä =xÉEòä >ð{É®ú EòÉä<Ç +ºÉ®ú xÉ½þÒÆ ½þÉäiÉÉ ½þè VÉèºÉä SÉÆnùxÉ EòÉä Ê´É¹ÉvÉ®ú ±É{Éä]õ ±ÉäiÉÉ ½þè iÉÉä ¦ÉÒ SÉÆnùxÉ {É®ú =ºÉEòÉ +ºÉ®ú xÉ½þÒÆ ½þÉäiÉÉ ½þè ±ÉäÊEòxÉ nùä¶É EòÉ nùÖ¦ÉÉÇMªÉ ½þè ÊEò xÉèÊiÉEòiÉÉ EòÉ {ÉÉ`ö {ÉgøÉxÉä ´ÉÉ±Éä, ½þ¨É VÉèºÉä ±ÉÉäMÉÉäÆ EòÉä ¤ÉiÉÉxÉä ´ÉÉ±Éä <ºÉ ¤ÉÉiÉ EòÉä xÉ½þÒÆ ºÉ¨ÉZÉiÉä* ºÉiiÉÉ BäºÉÒ SÉÒVÉ ½þÉäiÉÒ ½þè, ºÉiiÉÉ EòÒ ¦ÉÚJÉ BäºÉÒ ½þÉäiÉÒ ½þè, xÉ VÉÉxÉä ÊEòiÉxÉä ®úÉVÉÉ-¨É½þÉ®úÉVÉÉ +Éè®ú °ü±É®ú nùä¶É ¨ÉäÆ +ÉB +Éè®ú ¤ÉÉä±ÉiÉä SÉ±Éä MÉB ÊEò ½þ¨É vÉ®úiÉÒ {É®ú Eò¤VÉÉ Eò®ú ±ÉäÆMÉä, ½þ¨É ÊEòºÉÒ EòÉä +ÉxÉä xÉ½þÒÆ nùäÆMÉä* ®úÉ´ÉhÉ ¦ÉÒ +ÉB +Éè®ú =x½þÉäÆxÉä Eò½þÉ ÊEò ´É½þ º´ÉMÉÇ ¨ÉäÆ ºÉÒgøÒ ±ÉMÉÉBÆMÉä ±ÉäÊEòxÉ vÉ®úiÉÒ VªÉÉäÆ EòÒ iªÉÉäÆ ½þè +Éè®ú JÉÉ¨ÉÉä¶É ½þè* ªÉ½þ ¨ÉxÉ <iÉxÉÉ ¨ÉiÉ´ÉÉ±ÉÉ ½þè ... (´ªÉ´ÉvÉÉxÉ) =ºÉ¨ÉäÆ ½þ¨É ºÉ¤É ±ÉÉäMÉ ½þèÆ ... (´ªÉ´ÉvÉÉxÉ) ¨ÉÖZÉä +¡òºÉÉäºÉ ½þè ÊEò +É{É VÉÉ ®ú½þä ½þÉä* Eò½þÒÆ ¨Éä®úä MÉ¡òÚ®ú SÉÉSÉÉ ¤Éè`öä ½þèÆ, Eò½þÒÆ ¨Éä®úä ¦ÉÉ<Ç xÉÒiÉÒ¶É EòÖ¨ÉÉ®ú VÉÒ ¤Éè`öä ½þèÆ* +¤É vÉ¨ÉÇ-+vÉ¨ÉÇ EòÒ ¤ÉÉ®úÒ +É<Ç ½þè* ½þ¨ÉäÆ +ÉVÉ +É{É ±ÉÉäMÉÉäÆ EòÒ {ÉÒ`ö {É®ú MÉnùÉ SÉ±ÉÉxÉÉ {Éc÷É ½þè* ÊSÉxiÉÉ ¨ÉiÉ Eò®úÉä* ªÉ½þ ¨ÉxÉ ¨ÉiÉ´ÉÉ±ÉÉ ½þè* Eò½þÒÆ ½þ¨ÉÉ®úä MÉÖ¯û VÉÉVÉÇ ºÉÉ½þ¤É ¤Éè`öä ½þèÆ* ¨ÉÉxÉxÉÒªÉ |ÉvÉÉxÉ ¨ÉÆjÉÒ VÉÒ, ªÉ½þ ¨ÉxÉ ¨ÉiÉ´ÉÉ±ÉÉ ½þè, ¦ÉÉä±ÉÉ ½þè, `öÖ¨ÉEò-`öÖ¨ÉEò Eò®ú ÊlÉ®úEòiÉÉ ½þè SÉÉ½þä ½þÉä±ÉÒ ½þÉä ªÉÉ EòÖUô +Éè®ú ½þÉä* VÉ¤É +É{É ÊlÉ®úEò ®ú½þä lÉä, ½þ¨É Eò{Éc÷É ¡òÉc÷ Eò®ú {É]õxÉÉ +Éè®ú Ênù±±ÉÒ ¨ÉäÆ MÉÉ ®ú½þä lÉä* vÉ®úiÉÒ VªÉÉäÆ EòÒ iªÉÉäÆ ½þè +Éè®ú JÉÉ¨ÉÉä¶É ½þè* <ºÉ nùä¶É ¨ÉäÆ ºÉÚ¡òÒ-ºÉÆiÉ +ÉB* +¦ÉÒ +Éb÷´ÉÉhÉÒ VÉÒ ºÉÚ¡òÒ-ºÉÆiÉ EòÒ iÉ®ú½þ {ÉÉ`ö {ÉgøÉ ®ú½þä lÉä* +É{ÉxÉä ºÉÉäSÉÉ xÉ½þÒÆ, +É{ÉEòÉ ºÉiªÉÉxÉÉ¶É EòèºÉä ½þÖ+É +Éè®ú ÊEòºÉ xÉä ÊEòªÉÉ? =xÉ ÊnùxÉÉäÆ ¨ÉäÆ ºÉÚ¡òÒ-ºÉÆiÉ ½þÖB +Éè®ú ¦É]õEòiÉä <xºÉÉxÉ EòÉä, ¨ÉiÉ´ÉÉ±Éä <xºÉÉxÉ EòÉä VÉÉä ¤ÉÉÆvÉ EòÉä ¤ÉÉÆvÉ xÉ½þÒÆ ºÉ¨ÉZÉiÉä, nùÚºÉ®úä EòÒ ¨ÉÉÆ EòÉä ¨ÉÉÆ xÉ½þÒÆ ºÉ¨ÉZÉiÉä +Éè®ú nùÚºÉ®úä Eòä ¤ÉÉ{É EòÉä ¤ÉÉ{É xÉ½þÒÆ ºÉ¨ÉZÉiÉä iÉlÉÉ |ÉhÉÉ¨É xÉ½þÒÆ Eò®úiÉä* ºÉÚÊ¡òªÉÉäÆ +Éè®ú ¨ÉÉè±ÉÊ´ÉªÉÉäÆ xÉä Eò½þÉ ÊEò nùÉè±ÉiÉ, nùÖÊxÉªÉÉ ¨ÉÉ±É JÉVÉÉxÉÉ, ºÉ¤É ªÉ½þÒÆ ®ú½þ VÉÉBMÉÉ, <xºÉÉxÉ ¨ÉÖ_Ò ¤ÉÆnù Eò®ú +ÉªÉÉ, ½þÉlÉ {ÉºÉÉ®úä SÉ±ÉÉ VÉÉBMÉÉ ±ÉäÊEòxÉ ¨ÉxÉ ¨ÉÉxÉiÉÉ xÉ½þÒÆ* ®úÒiÉÉ ´É¨ÉÉÇ VÉÒ, +¤É +É{ÉEòÉ º´ÉÉÊ¦É¨ÉÉxÉ VÉMÉxÉÉ SÉÉÊ½þB* =x½þäÆ Êb÷{]õÒ º{ÉÒEò®ú ¦ÉÒ ±ÉÉäMÉ xÉ½þÒÆ ¤ÉxÉÉ ºÉEòä* ... (´ªÉ´ÉvÉÉxÉ) |ÉÉä. ®úÒiÉÉ ´É¨ÉÉÇ (vÉxÉ¤ÉÉnù): +É{É ¦ÉÒ ½þÉlÉ {ÉºÉÉ®úä >ð{É®ú VÉÉBÆMÉä* ¸ÉÒ ±ÉÉ±ÉÚ |ÉºÉÉnù (¨ÉvÉä{ÉÖ®úÉ) : ½þ¨ÉxÉä 13 ¨É½þÒxÉä Eòä ¶ÉÉºÉxÉ ¨ÉäÆ <xÉEòÒ nù¶ÉÉ nùäJÉÒ ±ÉäÊEòxÉ ½þ¨ÉÉ®úä MÉÖ¯û VÉÉVÉÇ ºÉÉ½þ¤É Eòä Eò{Éc÷ä-±ÉiiÉä ¨ÉäÆ EòÉä<Ç {ÉÊ®ú´ÉiÉÇxÉ xÉ½þÒÆ ½þÖ+É* +É{É nùäJÉiÉä ½þèÆ ÊEò ½þ¨É ±ÉÉäMÉ ]õÉ<]õ Eò{Éc÷É {É½þxÉEò®ú +ÉiÉä ½þèÆ +Éè®ú VÉÉìVÉÇ ºÉÉ½þ¤É EòÉ {ÉÉä¶ÉÉEò nùäJÉ ±ÉÒÊVÉªÉä ±ÉäÊEòxÉ VÉ¤É Ê¤É½þÉ®ú VÉÉiÉä ½þèÆ iÉÉä +É{É ´É½þÉÆ EòÒ {ÉÉä¶ÉÉEò nùäJÉ ±ÉÒÊVÉªÉä* +¤É =xÉEòÒ ªÉ½þ ÊºlÉÊiÉ ®ú½þ MÉ<Ç ½þè, +¤É =xÉEòÉ EªÉÉ nùÉä¹É ½þÉä ºÉEòiÉÉ ½þè? +ÉÊJÉ®ú =xÉEòÉ +Éè®ú ®úªÉÚ¨É®ú ¡±ÉÉäÊ]õÆMÉ ºÉäÆ]õ®ú EòÉ VÉÉä Ê¨É±ÉxÉ ½þÖ+É ½þè, ªÉ½þ ¤É½þÖiÉ ºÉÉäSÉ-ºÉ¨ÉZÉEò®ú ½þÖ+É ½þè* VÉÉìVÉÇ ºÉÉ½þ¤É EòÒ §É¹]õÉSÉÉ®ú Eòä ¤ÉÉ®úä ¨ÉäÆ VÉÉä ºÉÉäSÉ ½þè +Éè®ú ½þ¨É ±ÉÉäMÉÉäÆ EòÉä ¤ÉiÉÉiÉä ®ú½þiÉä ½þèÆ, VÉä±É Ê¦ÉVÉ´ÉÉiÉä ®ú½þä ½þèÆ* ®úÉ¤Éc÷Ò nùä´ÉÒ BEò ¨ÉÊ½þ±ÉÉ ¨ÉÖJªÉ¨ÉÆjÉÒ ½þÒÆ +Éè®ú ÊVÉºÉEòÉ xÉÉ¨É ¨ÉÖEònù¨Éä ¨ÉäÆ xÉ ½þÉä, Ê¡ò®ú ¦ÉÒ +{É¨ÉÉxÉ Eò®úÉiÉä ®ú½þä ½þèÆ* ¨Éä®úä ºÉÉlÉ ®úÉ¤Éc÷Ò ¨ÉÉxÉxÉÒªÉ |ÉvÉÉxÉ¨ÉÆjÉÒ VÉÒ ºÉä Ê¨É±ÉiÉÒ ½þèÆ* |ÉvÉÉxÉ¨ÉÆjÉÒ VÉÒ xÉä ¨ÉÉxÉÉ ÊEò ¤É½þÖiÉ MÉ±ÉiÉ EòÉ¨É ½þÖ+É ½þè +Éè®ú +É{ÉxÉä Eò½þÉ lÉÉ ÊEò ¨ÉèÆ Ê¡ò®ú +É>ðÆMÉÉ* +É{ÉxÉä ªÉ½þ Eò½þÉ lÉÉ ÊEò nùÖÊxÉªÉÉ ¨ÉäÆ ºÉ¤ÉºÉä ¤Éc÷É EòÉ¨É {É¶ÉÖ-{ÉÉ±ÉxÉ EòÉ ½þè* ªÉ½þÉÆ ºÉÉ®úä ±ÉÉäMÉ ¤Éè`öä ½þÖªÉä ½þèÆ, nùÚvÉ EòÉ nùÚvÉ +Éè®ú {ÉÉxÉÒ EòÉ {ÉÉxÉÒ ½þÉäMÉÉ* <ºÉ ¨ÉÖ±Eò ¨ÉäÆ EòÉèxÉ ¤ÉSÉÉ ½þè +Éè®ú EòÉèxÉ ¤ÉänùÉMÉ ¤Éè`öÉ ½þÖ+É ½þè* ¨ÉèÆ <ºÉ SÉÒVÉ ºÉä Uôäc÷UôÉc÷ Eò®úEòä ÊEòºÉÒ Eòä ÊJÉ±ÉÉ¡ò xÉ½þÒÆ VÉÉxÉÉ SÉÉ½þiÉÉ ½þÚÆ ±ÉäÊEòxÉ ¤ÉÉiÉäÆ nù¤ÉÉ<Ç xÉ½þÒÆ VÉÉ ºÉEòiÉÒ ½þèÆ* SÉÉ½þä ÊVÉiÉxÉÒ ¤ÉÉiÉäÆ ]õÒ.´ÉÒ. {É®ú lÉÉ{É®ú ºÉÉ½þ¤É ºÉä Eò½þ b÷É±ÉäÆ, ¤ÉÉiÉ nù¤ÉiÉÒ xÉ½þÒÆ ½þè, +Ê¦É±ÉäJÉ Ê¨É]õiÉÉ xÉ½þÒÆ ½þè* ¨ÉÉxÉxÉÒªÉ |ÉvÉÉxÉ¨ÉÆjÉÒ xÉä ÊSÉxiÉÉ VÉiÉÉªÉÒ ±ÉäÊEòxÉ MÞÉ½þ¨ÉÆjÉÒ VÉÒ xÉä +É{ÉEòÉ OÉ½þ JÉ®úÉ¤É ÊEòªÉÉ* +É{É ¨ÉiÉ´ÉÉ±Éä EòÒ iÉ®ú½þ ½þèÆ* <ºÉ¨ÉäÆ +É{ÉEòÉ VªÉÉnùÉ nùÉä¹É xÉ½þÒÆ ½þè* ¨ÉèÆ ÊEòºÉÒ EòÉ +{É¨ÉÉxÉ Eò®úxÉä Eòä Ê±ÉªÉä xÉ½þÒÆ Eò½þiÉÉ ½þÚÆ* ={ÉÉvªÉIÉ VÉÒ, ¨Éä®úÉ VÉx¨É MÉÉä{ÉÉ±ÉMÉÆVÉ ÊVÉ±ÉÉ EòäÆ ¡òÖ±É´ÉÊc÷ªÉÉ MÉÉÆ´É ¨ÉäÆ ½þÖ+É* MÉÉÆ´É ¨ÉäÆ ½þ¨É ±ÉÉäMÉÉäÆ EòÉä ¨ÉÉ±ÉÚ¨É xÉ½þÒÆ ÊEò ½þ¨ÉÉ®úä ¦ÉÊ´É¹ªÉ ¨ÉäÆ EªÉÉ Ê±ÉJÉÉ ½þè* MÉÉäºÉÉ<ÇÆ ±ÉÉäMÉ BEò BäºÉÉ {É¶ÉÖ ¤Éè±É ®úJÉiÉä lÉä ÊVÉºÉEòÒ +ÉÆJÉ {É®ú ¨ÉÉ¶ÉÉ, {ÉÒ`ö {É®ú {Éè®ú ½þè, UôÉä]õÉ xÉÉ]õÉ, ÊVÉºÉä =iiÉ®ú |Énùä¶É ¨ÉäÆ xÉÉÊnùªÉÉ Eò½þiÉä ½þèÆ ±ÉäÊEòxÉ ½þ¨ÉÉ®úä Ê¤É½þÉ®ú ¨ÉäÆ ¤ÉºÉÉ½þ ¤Éè±É Eò½þÉ VÉÉiÉÉ ½þè ªÉÉxÉÒ ¦ÉÉä±Éä ¤ÉÉ¤ÉÉ, ¶ÉÆEò®ú ¤ÉÉ¤ÉÉ EòÉ +´ÉiÉÉ®ú ¤ÉºÉÉ½þ Eò½þiÉä ½þèÆ* MÉÉäºÉÉ<ÇÆ =ºÉÒ ¤Éè±É {É®ú Eò{Éc÷É +ÉègøÉEò®ú, MÉä°ü+É ´ÉºjÉ {É½þxÉEò®ú, ½þVÉÉ®úÉäÆ ºÉ¡òänù EòÉèÊc÷ªÉÉÆ ±ÉMÉÉEò®ú ®úJÉiÉÉ ½þè +Éè®ú PÉÖ¨ÉÉiÉä ®ú½þiÉä ½þèÆ*½þ¨ÉÉ®úä ºÉÉvÉÚ ¤ÉÉ¤ÉÉ ªÉ½þÉÆ ¤Éè`öä ½þÖªÉä ½þèÆ VÉÉä <ºÉÒ °ü{É ¨ÉäÆ +ÉiÉä ½þèÆ* ´É½þ ¤ÉºÉÉ½þ ¤ÉäSÉÉ®úÉ MÉ®úÒ¤É ½þè* =xÉEòä MÉÉÆ´É ¨ÉäÆ PÉÚ¨ÉiÉä ½þèÆ* BEò ÊnùxÉ ¨Éä®úä MÉÉÆ´É ¨ÉäÆ +ÉªÉÉ +Éè®ú ¨Éä®úÒ ¨ÉÉÆ ¤Éè`öÒ lÉÒ, =ºÉxÉä Eò{Éc÷É vÉ®úEò®ú ¤Éè`öÉ ÊnùªÉÉ* ¨Éä®úÒ ¨ÉÉÆ xÉä {ÉÚUôÉ, ¤ÉÉ¤ÉÉ ¨Éä®úä ¤Éä]õä Eòä ¦ÉÉMªÉ ¨ÉäÆ EªÉÉ Ê±ÉJÉÉ ½þÖ+É ½þè* ¨ÉèÆ +Eòä±ÉÉ xÉ½þÒÆ ½þÚÆ, MÉÉÆ´É ºÉä ±ÉÉJÉÉäÆ ±ÉÉäMÉ +ÉiÉä ½þèÆ ÊVÉx½þäÆ <ºÉ ¤ÉÉiÉ EòÒ VÉÉxÉEòÉ®úÒ ½þè* MÉÉäºÉÉ<ÇÆ ¤ÉÉ¤ÉÉ nùÉäxÉÉäÆ ½þÉlÉ EòÒ ¨ÉÖ^Ò ¤ÉÉÆvÉEò®ú {ÉÚUôiÉä ½þèÆ xÉÉèEò®úÒ Ê¨É±ÉäMÉÒ ªÉÉ xÉ½þÒÆ? <ºÉ¨ÉäÆ xÉ½þÒÆ Ê¨É±ÉäMÉÒ iÉÉä VÉ¤É nùÉäxÉÉäÆ ¨ÉÖ_Ò +ÉMÉä Eò®úiÉä ½þèÆ +Éè®ú MÉÉäºÉÉ<ÇÆ ¤ÉÉä±Éä nùäJÉÉä ¦ÉÉä±Éä <ºÉ ½þÉlÉ ¨ÉäÆ EªÉÉ Ê±ÉJÉÉ ½þè* ¤Éè±É EòÉ º´É¦ÉÉ´É ½þè ÊEò VÉ¤É ¨ÉÖ_Ò +ÉMÉä ¤ÉgøÉ<ªÉä iÉÉä ´É½þ ºÉ¨ÉZÉiÉÉ ½þè ÊEò =ºÉä JÉÉxÉä EòÉä EòÖUô nùä ®ú½þä ½þèÆ* Eò¦ÉÒ ¤ÉÉÆªÉä +Éè®ú Eò¦ÉÒ nùÉªÉäÆ ½þÉlÉ EòÉä SÉÚ¨ÉiÉÉ ½þè* iÉ¤É ¦ÉÉä±ÉÉ ¤ÉÉ¤ÉÉ ºÉ¨ÉZÉ +ÉiÉÉ ½þè ÊEò ´É½þ ½þ¨ÉäÆ `öMÉ ®ú½þÉ ½þè. iÉ¦ÉÉ MÉÉèºÉÉ<ÇÆ ¤ÉÉä±ÉiÉÉ ®ú½þiÉÉ ½þè, {ÉÒ`ö `öÉäÆEòiÉÉ ®ú½þiÉÉ ½þè VÉ¤É ½þÉlÉ xÉ½þÒÆ SÉÚ¨ÉiÉÉ iÉÉä MÉÉäºÉÉ<ÇÆ {ÉÒUôä ºÉä EòÉänùiÉÉ ½þè +Éè®ú ¤ÉºÉÉ½þ PÉÆ]õÒ ZÉxÉZÉxÉÉiÉÉ ½þè* +É{É Eò¦ÉÒ-Eò¦ÉÒ ¤ÉgøiÉä lÉä EòÉä<Ç EòÉ¨É Eò®úxÉä Eòä Ê±ÉB, ±ÉäÊEòxÉ Ê¡ò®ú Ê®ú´ÉºÉÇ ÊMÉªÉ®ú ¨ÉäÆ SÉ±Éä VÉÉiÉä lÉä* VÉÉä xÉÉÊnùªÉÉ EòÉ ½þÉ±É ®ú½þÉ ´É½þÒ 13 ¨É½þÒxÉä ¨ÉäÆ +É{ÉEòÉ ½þÉ±É ½þÉä MÉªÉÉ* 13 ¨É½þÒxÉä ¨ÉäÆ +É{ÉEòÉä BEò ¨ÉÉèEòÉ lÉÉ* +É{É EòÉÆOÉäºÉ EòÒ ¤ÉÉiÉ Eò®úiÉä, ºÉÒ.{ÉÒ.+É<Ç. ºÉÒ.{ÉÒ.B¨É. EòÒ ¤ÉÉiÉ Eò®úiÉä* VÉÉVÉÇ ºÉÉ½þ¤É ´É½þÉÆ ¤Éè`öä ½þèÆ* ºÉx 1977 ¨ÉäÆ Uô{É®úÉ ºÉä ¨ÉèÆ B¨É.{ÉÒ. ¤ÉxÉEò®ú ±ÉÉäEò ºÉ¦ÉÉ ¨ÉäÆ +ÉªÉÉ lÉÉ* ½þ¨É ºÉ¤É ±ÉÉäMÉ BEò ºÉÉlÉ lÉä* ºÉ¦ÉÒ ±ÉÉäMÉ +ÉÆnùÉä±ÉxÉ ¨ÉäÆ lÉä* +É{É ±ÉÉäMÉ ¦ÉÒ VÉä±É ¨ÉäÆ lÉä +Éè®ú ½þ¨É ±ÉÉäMÉÉä ¦ÉÒ VÉä±É ¨ÉäÆ lÉä* EòÉÆOÉäºÉ Eòä ÊJÉ±ÉÉ¡ò ½þ¨É ±ÉÉäMÉ ±Éc÷ä lÉä* =ºÉ ºÉ¨ÉªÉ ªÉ¶É´ÉxiÉ ¤ÉÉ¤ÉÚ VÉä±É ¨ÉäÆ xÉ½þÒÆ lÉä VÉÉä Ê´ÉiiÉ ¨ÉÆjÉÒ ½þèÆ* lÉä EªÉÉ +É{É VÉä±É ¨ÉäÆ?

... (´ªÉ´ÉvÉÉxÉ) Eò¦ÉÒ VÉä±É xÉ½þÒÆ MÉB* +É{É iÉÉä Ê¤ÉxÉÉ ½þÉ®úä EòÉä<Ç xÉ EòÉä<Ç {Énù ±Éä ½þÒ ±ÉäiÉä ½þèÆ* SÉÉ½þä =vÉ®ú ½þÉäÆ ªÉÉ <vÉ®ú ½þÉäÆ, nùÉäxÉÉäÆ {ÉÉÊ]õÇªÉÉäÆ ¨ÉäÆ* =ºÉ¨ÉäÆ +É{É +Eòä±Éä xÉ½þÒÆ ½þèÆ* Ênù±±ÉÒ ¨ÉäÆ BäºÉä ¤ÉÖÊrVÉÒ´ÉÒ ±ÉÉäMÉ ½þèÆ* ¤ÉÖÊr xÉ½þÒÆ ½þè ±ÉäÊEòxÉ ¤ÉÖÊr ºÉä VÉÒ ®ú½þä lÉä* JÉè®ú UôÉäÊc÷ªÉä =xÉ ¤ÉÉiÉÉäÆ EòÉä, VªÉÉnùÉ +É{ÉEòÉä ]õÉìSÉÇ®ú Eò®úxÉä EòÒ WÉ°ü®úiÉ xÉ½þÒÆ ½þè* ¨É½þÉänùªÉ, ¨ÉèÆ ¤ÉiÉÉxÉÉ SÉÉ½þ ®ú½þÉ lÉÉ ÊEò ªÉä VÉÉVÉÇ ºÉÉ½þ¤É ½þèÆ* ºÉx 77 ¨ÉäÆ ½þ¨É ±ÉÉäMÉÉäÆ EòÉä Ênù±±ÉÒ ºÉ¨ÉZÉ ¨ÉäÆ xÉ½þÒÆ +É<Ç* Ênù±±ÉÒ ¨ÉäÆ ½þ¨É ±ÉÉäMÉ VÉ¤É +ÉB iÉÉä ®úÉVÉxÉÉ®úÉªÉhÉ VÉÒ, VÉÉVÉÇ ºÉÉ½þ¤É, SÉÉèvÉ®úÒ SÉ®úhÉ ÊºÉÆ½þ VÉÒ lÉä* ½þ¨É ±ÉÉäMÉ =ºÉÒ {ÉÊ®ú´ÉÉ®ú Eòä ±ÉÉäMÉ ½þèÆ, SÉÉ½þä ¨ÉÖ±ÉÉªÉ¨É ÊºÉÆ½þ VÉÒ ½þÉäÆ ªÉÉ +Éè®ú EòÉä<Ç ½þÉäÆ, ªÉÉ xÉÒiÉÒ¶É VÉÒ VÉÉä =vÉ®ú SÉ±Éä MÉB ½þèÆ* ½þ¨ÉÉ®úä ¨ÉÖÆ½þ ¨ÉäÆ ºÉÒvÉä 32 nùÉÆiÉ ½þèÆ, ¨ÉMÉ®ú xÉÒiÉÒ¶É VÉÒ Eòä {Éä]õ ¨ÉäÆ nùÉÆiÉ ½þèÆ VÉÉä =vÉ®ú SÉ±Éä MÉB ½þèÆ* {Éä]õ ´ÉÉ±ÉÉ nùÉÆiÉ ¤Éc÷É JÉiÉ®úxÉÉEò ½þÉäiÉÉ ½þè* iÉÉä ¨É½þÉänùªÉ, ¨ÉèÆ ºÉx 77 EòÒ ªÉÉnù Ênù±ÉÉxÉÉ SÉÉ½þiÉÉ ½þÚÆ* ½þ¨É iÉÉä +É{ÉºÉä ±Éc÷É<Ç ¶ÉÖ°ü ºÉä ±Éc÷ ®ú½þä ½þèÆ, ªÉ½þ xÉªÉÒ ¤ÉÉiÉ xÉ½þÒÆ ½þè, ÊEòºÉÒ EòÉ®úhÉ ºÉä xÉ½þÒÆ* VÉxÉiÉÉ {ÉÉ]õÒÇ EòÉ JÉÆb÷-JÉÆb÷ ½þÖ+É, EòÉä<Ç ªÉ½þÉÆ ÊMÉ®úÉ, EòÉä<Ç ´É½þÉÆ ÊMÉ®úÉ* ¤ÉÆMÉ±ÉÉè®ú ¨ÉäÆ ½þ¨É ±ÉÉäMÉ VÉÖ]õä iÉÉä xÉÉ¨É EòÉ ºÉÉ®úÉ ZÉMÉc÷É ½þÉä MÉªÉÉ* ±ÉäÊEòxÉ ºÉx 77 EòÒ ºÉiiÉÉ EòÉä ½þ¨É ±ÉÉäMÉÉäÆ xÉä ±ÉÉiÉ ¨ÉÉ®úÒ lÉÒ* EªÉÉäÆ ¨ÉÉ®úÒ? ½þ¨É ºÉiiÉÉ Eòä ¦ÉÚJÉä xÉ½þÒÆ ½þèÆ* ½þ¨ÉxÉä =ºÉ ºÉ´ÉÉ±É EòÉä =`öÉªÉÉ lÉÉ* ... (´ªÉ´ÉvÉÉxÉ) +®úä, +É{É xÉªÉä xÉªÉä ¨Éä¨¤É®ú +ÉB ½þèÆ, ¨ÉÖZÉä +¡òºÉÉäºÉ ½þè ÊEò +É{É ±ÉÉäMÉ <xÉ ±ÉÉäMÉÉäÆ EòÒ ´ÉVÉ½þ ºÉä VÉÉ ®ú½þä ½þèÆ* ºÉx 77 ¨ÉäÆ nùÉä½þ®úÒ ºÉnùºªÉiÉÉ EòÉ ºÉ´ÉÉ±É ½þ¨É ±ÉÉäMÉÉäÆ uÉ®úÉ ¨ÉWÉ¤ÉÚiÉÒ ºÉä =`öÉªÉÉ MÉªÉÉ ÊEò +É®ú.BºÉ.BºÉ. ¨ÉäÆ ®ú½þxÉÉ ½þè ªÉÉ VÉxÉiÉÉ {ÉÉ]õÒÇ ¨ÉäÆ ®ú½þxÉÉ ½þè* VÉÉVÉÇ ºÉÉ½þ¤É ¦ÉÒ ¤ÉÉä±ÉiÉä lÉä, UôÉiÉÒ {É®ú ½þÉlÉ ®úJÉEò®ú ¤ÉÉä±ÉäÆ ÊEò <x½þÉäÆxÉä ½þÒ ªÉ½þ ¤ÉÉiÉ =`öÉ<Ç lÉÒ* ½þ¨É ±ÉÉäMÉ iÉÉä xÉªÉä lÉä* =x½þÉäÆxÉä Eò½þÉ lÉÉ ÊEò ªÉÉ iÉÉä +É®ú.BºÉ.BºÉ. ¨ÉäÆ ®úÊ½þªÉä ªÉÉ VÉxÉiÉÉ {ÉÉ]õÒÇ ¨ÉäÆ ®úÊ½þªÉä* nùÉä½þ®úÒ ºÉnùºªÉiÉÉ <ºÉ ¨ÉÖ±Eò ¨ÉäÆ xÉ½þÒÆ SÉ±ÉäMÉÒ +Éè®ú nùä¶É Eòä ºÉäEªÉÚ±É®ú Eòè®úäE]õ®ú ¡òÉ=Æb÷ä¶ÉxÉ EòÉä ½þ¨É ±ÉÉiÉ xÉ½þÒÆ ¨ÉÉ®úäÆMÉä* +É{ÉEòÉä ªÉÉnù ½þÉäMÉÉ <ºÉÒÊ±ÉB ½þ¨É ±ÉÉäMÉ ]õÚ]õä* ½þ¨É ±ÉÉäMÉÉäÆ xÉä xÉÉ®úÉ ÊnùªÉÉ `SÉ®úhÉ xÉ½þÒÆ iÉÉä SÉÖxÉÉ´É' +Éè®ú ½þ¨É ±ÉÉäMÉ SÉÖxÉÉ´É ¨ÉäÆ MÉB* ½þ¨ÉÉ®úÒ ±Éc÷É<Ç +É{ÉºÉä ½þè* +É{ÉxÉä Eò½þÉ +¤É ¤ÉiÉÉ<B Ê½þxnùÖi´É-Ê½þxnùÖi´É +Éè®ú Ê½þxnùÚ-Ê½þxnùÚ EòÉ EòÉèxÉ Ê´É®úÉävÉ Eò®úiÉÉ ½þè? ½þ¨É ±ÉÉäMÉÉäÆ Eòä {ÉÖ®úÉäÊ½þiÉ +Éb÷´ÉÉhÉÒ VÉÒ EòèºÉä ½þÉä ºÉEòiÉä ½þèÆ? ªÉ½þ ½þ¨ÉÉ®úä {ÉÆÊb÷iÉ EòèºÉä ½þÉä ºÉEòiÉä ½þèÆ? ½þ¨ÉÉ®úÒ ¨ÉÉÆ-¤ÉÊ½þxÉ, MÉÉÆ´É MÞÉ½þºlÉ Eòä ºÉÉ®úä ±ÉÉäMÉ {ÉÆÊb÷iÉ ºÉä {ÉÚVÉÉ Eò®úÉiÉä ½þèÆ* ªÉ½þ `öäEòÉ +É{ÉxÉä EòèºÉä ±Éä Ê±ÉªÉÉ? +ÉVÉ <ºÉ nùä¶É EòÉ ºÉäEªÉÚ±É®ú Eòè®úäE]õ®ú ºÉäEªÉÚ±ÉÊ®úWÉ¨É ½þè* <ºÉÊ±ÉB ®úÉ¤Éc÷Ò nùä´ÉÒ MÉÉÆ´É EòÒ ¤Éä]õÒ ¨ÉÖJªÉ ¨ÉÆjÉÒ ¤ÉxÉiÉÒ ½þè* nùä¶É EòÒ BEòiÉÉ-+JÉÆb÷iÉÉ Eòä ¨ÉÉ¨É±Éä ¨ÉäÆ VÉ¤É xÉÉEò iÉEò {ÉÉxÉÒ +ÉªÉÉ iÉÉä ½þ¨ÉºÉä ¨ÉÒÊb÷ªÉÉ Eòä ±ÉÉäMÉÉäÆ xÉä {ÉÚUôÉ ÊEò EªÉÉ Eò®úÉäMÉä* ½þ¨ÉxÉä BEò Eòè±Éähb÷®ú Eò½þ ÊnùªÉÉ SÉÚÆÊEò ´É½þ ®úÉäWÉ ¤ÉÉä±ÉiÉä lÉä Ênù±±ÉÒ ¨ÉäÆ ÊEò xÉ½þÒÆ-xÉ½þÒÆ, VÉªÉ±ÉÊ±ÉiÉÉ VÉÒ ºÉä {ÉèSÉ +{É ½þÉä MÉªÉÉ* ±ÉÉ±ÉÚ +Éè®ú ¨ÉÖ±ÉÉªÉ¨É ¨ÉäÆ Ê´ÉMÉiÉ ÊnùxÉÉäÆ ¨ÉäÆ ±Éc÷É<Ç ½þÉä MÉ<Ç, EòÉä<Ç EòÖUô Eò½þiÉÉ ½þè iÉÉä EòÉä<Ç EòÖUô Eò½þiÉÉ ½þè* SÉÚÆÊEò ½þ¨É {É½þ±Éä ¤ÉÉä±É nùäiÉä lÉä* ±ÉäÊEòxÉ <ºÉ ¤ÉÉ®ú ½þ¨ÉxÉä ºÉÉ<ÆÊ]õÊ¡òEò iÉ®úÒEòä ºÉä EòÉ¨É ÊEòªÉÉ ½þè, SÉÚÆÊEò ºÉÉ<ÆºÉ +Éè®ú ]õèExÉÉä±ÉÉäVÉÒ EòÉ ªÉÖMÉ ½þè* +É{É VÉxÉiÉÉ {É½þxÉÉ´ÉÉ UôÉäc÷Eò®ú +ÊMxÉ ¨ÉäÆ |É´Éä¶É Eò®ú MÉªÉä +Éè®ú {ÉÉäJÉ®úhÉ Ê´Éº¡òÉä]õ ÊEòªÉä iÉÉä ½þ¨É ±ÉÉäMÉÉäÆ xÉä ¦ÉÒ +{ÉxÉä ºÉÉ<ÆÊ]õÊ¡òEò iÉ®úÒEòä EòÉ <ºiÉä¨ÉÉ±É ÊEòªÉÉ* +É{É {ÉÚUô ®ú½þä ½þèÆ EªÉÉ °ü{É ½þÉäMÉÉ, EªÉÉ ®úÆMÉ ½þÉäMÉÉ, <ºÉ¨ÉäÆ ®úÆMÉ +VÉÚ¤ÉÉ ½þÉäMÉÉ, <ºÉ ®úÆMÉ EòÉ EòÉä<Ç VÉ´ÉÉ¤É +É{ÉEòä {ÉÉºÉ xÉ½þÒÆ ½þÉäMÉÉ* +É{É VÉÉ<ªÉä* +¦ÉÒ ¦ÉÒ +É{ÉEòÉä ¨Éä®úÉ ºÉÖZÉÉ´É ½þè, ½þÉ±ÉÉÆÊEò +É{ÉEòÒ =©É Eòä +Énù¨ÉÒ EòÉä ºÉÖZÉÉ´É nùäxÉä EòÉ ½þEònùÉ®ú ½þ¨É +{ÉxÉä EòÉä xÉ½þÒÆ ºÉ¨ÉZÉiÉä* ±ÉäÊEòxÉ ¨ÉÉxÉxÉÒªÉ |ÉvÉÉxÉ ¨ÉÆjÉÒ VÉÒ +É{ÉxÉä Eò½þÉ lÉÉ ÊEò {ÉÚ®úä nùä¶É Eòä EòÉÆOÉäºÉ Eòä ±ÉÉäMÉÉäÆ EòÉä Ê´ÉxÉ +Éä´É®ú Eò®úxÉä Eòä Ê±ÉB, ÊºÉ¨{ÉèlÉÒ ±ÉäxÉä Eòä Ê±ÉB xÉä½þ°ü VÉÒ xÉä Eò½þÉ lÉÉ ÊEò +]õ±É BEò ÊnùxÉ iÉÖ¨É nùä¶É Eòä |ÉvÉÉxÉ ¨ÉÆjÉÒ ¤ÉxÉÉäMÉä* ªÉ½þ Ê±ÉJÉÉ ½þÖ+É ½þè, Ê®úEòÉb÷Ç ¨ÉäÆ ½þè, +É{ÉxÉä Eò½þÉ lÉÉ* iÉÉä +É{É BEò ¤ÉÉ®ú xÉ½þÒÆ nùÉä ¤ÉÉ®ú |ÉvÉÉxÉ ¨ÉÆjÉÒ ½þÉä MÉªÉä* xÉä½þ°ü VÉÒ BEò ¤ÉÉ®ú ¤ÉÉä±Éä, +É{É nùÉä ¤ÉÉ®ú |ÉvÉÉxÉ ¨ÉÆjÉÒ ½þÉä MÉªÉä, +¤É iÉÉä ¨ÉÖ±Eò EòÒ VÉÉxÉ UôÉäÊc÷ªÉä* +É{É ½þ¨É ±ÉÉäMÉÉäÆ EòÉä {ÉÉ`ö {ÉgøÉiÉä ½þèÆ* +Éb÷´ÉÉhÉÒ VÉÒ =`öEò®ú SÉ±Éä MÉªÉä, +É{É ½þ¨ÉäÆ {ÉÉ`ö {ÉgøÉiÉä ½þèÆ, ½þ¨ÉäÆ Ê¶ÉIÉÉ nùäiÉä ½þèÆ* VÉÉä ½þ¨ÉÉ®úä ¨ÉÖ±Eò Eòä +Énù®úhÉÒªÉ SÉÉä]õÒ Eòä xÉäiÉÉ lÉä ÊVÉxÉ¨ÉäÆ xÉä½þ°ü VÉÒ, ±ÉÉäÊ½þªÉÉ, VÉªÉ|ÉEòÉ¶É xÉÉ®úÉªÉhÉ +Éè®ú ¤É½þÖiÉ ºÉÉ®úä +ÊOÉ¨É {ÉÆÊEiÉ Eòä xÉäiÉÉ lÉä, =x½þÉäÆxÉä +É{ÉEòÉä VÉ°ü®ú +É¶ÉÒ´ÉÉÇnù ÊnùªÉÉ +Éè®ú =xÉEòä +É¶ÉÒ´ÉÉÇnù ºÉä +É{É nùÉä ¤ÉÉ®ú |ÉvÉÉxÉ ¨ÉÆjÉÒ ½þÉä MÉªÉä* ±ÉäÊEòxÉ +¦ÉÒ +É{ÉxÉä <ºÉÒ ½þÉ=ºÉ ¨ÉäÆ +{ÉxÉä EòÉªÉÇFò¨ÉÉäÆ EòÒ VÉÉä PÉÉä¹ÉhÉÉ EòÒ lÉÒ =ºÉ¨ÉäÆ +É{ÉxÉä VÉ´ÉÉ½þ®ú ®úÉäVÉMÉÉ®ú ªÉÉäVÉxÉÉ EòÉä EªÉÉäÆ Ê¨É]õÉ ÊnùªÉÉ, ®úÒxÉä¨É EªÉÉäÆ Eò®ú ÊnùªÉÉ, ºÉÉ®úÒ SÉÒVÉÉäÆ EòÉä Eò¨{ÉÉ<±É EªÉÉäÆ Eò®ú ÊnùªÉÉ, <ÆÊnù®úÉ +É´ÉÉºÉ EòÉä +É{ÉxÉä EªÉÉäÆ ®úÒEò¨{ÉÉ<±É Eò®ú ÊnùªÉÉ? +É{É <ÊiÉ½þÉºÉ EòÉä Ê¨É]õÉEò®ú nùä¶É EòÒ VÉxÉiÉÉ EòÉä ±ÉÉ±ÉSÉ ÊnùJÉÉEò®ú +É®ú.BºÉ.BºÉ. EòÒ ºÉÆºEÞòÊiÉ ±ÉÉnùxÉÉ SÉÉ½þiÉä ½þÉä ... (´ªÉ´ÉvÉÉxÉ) ºÉiiÉÉ ¨ÉäÆ EòÉèxÉ EªÉÉ ½þÉäMÉÉ, EòÉèxÉ ¨ÉÆjÉÒ ½þÉä, ÊEòºÉEòÉ ¨ÉÆjÉÒ ½þÉä? ¨ÉÆjÉÒ +ÉªÉäÆMÉä +Éè®ú VÉÉªÉäÆMÉä, ±ÉäÊEòxÉ ¨ÉÖ±Eò BEò ¤ÉÉ®ú ¨ÉÖaÒ ºÉä ÊxÉEò±É MÉªÉÉ iÉÉä Ê¡ò®ú ¤ÉÉiÉ ºÉÆ¦ÉÉ±É ºÉä ¤ÉÉ½þ®ú ½þÉä VÉÉªÉäMÉÒ* <ºÉÊ±ÉB ¨Éä®úÉ ÊxÉ´ÉänùxÉ ½þè ÊEò +É{É ´ÉÉäÊ]õÆMÉ ºÉä {É½þ±Éä ºÉÒvÉä ®úÉ¹]Å{ÉÊiÉ ¦É´ÉxÉ SÉ±Éä VÉÉ<ªÉä, +É{ÉxÉä {É½þ±Éä ¦ÉÒ ªÉ½þ EòÉ¨É ÊEòªÉÉ ½þè, ªÉä ±ÉÉäMÉ PÉä®ú-PÉä®úEò®ú +É{ÉEòÉ +{É¨ÉÉxÉ Eò®ú´ÉÉ ®ú½þä ½þèÆ, Eò½þ ®ú½þä ½þèÆ ÊEò VÉÒiÉ VÉÉªÉäÆMÉä, VÉÒiÉä Eò½þÉÆ, +É{É iÉÉä ½þÉ®ú SÉÖEòä ½þÉä, +É{É MÉ±ÉiÉ¡ò½þ¨ÉÒ ¨ÉäÆ ¨ÉiÉ ®ú½þxÉÉ* ªÉÊnù ´ÉÉäÊ]õÆMÉ ½þÖ<Ç iÉÉä <ºÉ ¤ÉÉ®ú ´ÉÉäÊ]õÆMÉ JÉc÷ä ½þÉäEò®ú ½þÉäMÉÒ, ½þ¨É ±ÉÉäMÉ ]õèExÉÒEò±É EòÉ¨É ¨ÉäÆ xÉ½þÒÆ VÉÉªÉäMÉä* =ºÉ ¤ÉÉ®ú +É{ÉxÉä ¦ÉÒ MÉ±ÉiÉÒ Eò®ú nùÒ lÉÒ +Éè®ú ½þ¨ÉÉ®úÉ ¤É]õxÉ ¦ÉÒ MÉ±ÉiÉ nù¤É MÉªÉÉ lÉÉ* <ºÉÊ±ÉB ¨Éä®úÉ ÊxÉ´ÉänùxÉ ½þè ... (´ªÉ´ÉvÉÉxÉ) ¨ÉäVÉ®ú VÉxÉ®ú±É ¦ÉÖ´ÉxÉ SÉxpù JÉhb÷Ú®úÒ, B´ÉÒBºÉB¨É (MÉgø´ÉÉ±É) : VÉ¤É BEò ¤ÉÉäMÉºÉ ´ÉÉä]õ {Éc÷Ò lÉÒ, =ºÉEòÉ EªÉÉ ½þÖ+É? ¸ÉÒ ±ÉÉ±ÉÚ |ÉºÉÉnù (¨ÉvÉä{ÉÖ®úÉ) : +¤É EòÒ ¤ÉÉiÉ BäºÉÒ nùÖ¯ûºiÉ ´ÉÉä]õ {Éc÷ ®ú½þÒ ½þè ÊEò +É{ÉEòÉä ½þ¨Éä¶ÉÉ Eòä Ê±ÉB ªÉÉnù ®ú½þäMÉÒ* <ºÉÊ±ÉB ¨ÉèÆxÉä Eò½þÉ ÊEò <ºÉ ¤ÉÉ®ú {ÉÒ±ÉÉ, ±ÉÉ±É, ½þ®úÉ EòÉMÉVÉ xÉ½þÒÆ ½þÉäMÉÉ* VÉÉìVÉÇ ºÉÉ½þ¤É EòÉä nùäÊJÉªÉä, nùä´ÉäMÉÉèc÷É VÉÒ {ÉÒUôä ¤Éè`öä ½þèÆ, xÉÒiÉÒ¶É VÉÒ, ¦ÉÉ<Ç ®úÉ¨ÉÊ´É±ÉÉºÉ {ÉÉºÉ´ÉÉxÉ VÉÒ ¦ÉÒ ¤Éè`öä ½þèÆ* ½þ¨ÉxÉä Eò½þÉ ÊEò ºÉÉäxÉ{ÉÖ®ú ¨ÉäÆ VÉ¤É MÉÆMÉÉ {É®ú {ÉÖ±É xÉ½þÒÆ ¤ÉxÉÉ iÉÉä ´É½þÉÆ {É®ú nùä¶É |ÉvÉÉxÉ ¨ÉÆjÉÒ VÉÒ EòÉä ±Éä VÉÉEò®ú EªÉÉäÆ =nPÉÉ]õxÉ Eò®ú´ÉÉ ÊnùªÉÉ* xÉÒiÉÒ¶É VÉÒ xÉä º´ÉÒEòÉ®ú ÊEòªÉÉ* {É½þ±Éä VÉ½þÉÆ Ê¤É½þÉ®ú ¶É®úÒ¡ò ¨ÉäÆ |ÉvÉÉxÉ ¨ÉÆjÉÒ VÉÒ MÉªÉä* ªÉ½þ xÉÒÊiÉ ½þè, ½þ¨ÉÉ®úÒ {ÉÉìÊ±ÉºÉÒ ½þè ÊEò EòÉä±É {ÉÒ`ö VÉ½þÉÆ ½þÉäMÉÉ, ´É½þÒÆ lÉ¨ÉÇ±É ½þÉäMÉÉ* ={ÉÉvªÉIÉ ¨É½þÉänùªÉ, +Éè®úÆMÉÉ¤ÉÉnù ¨ÉäÆ Ê¤ÉVÉ±ÉÒ EòÉ |ÉÉäVÉèE]õ lÉÉ* ½þ¨ÉÉ®úä Ê¨ÉjÉ ¸ÉÒ ±ÉÉä]õxÉ ÊºÉÆ½þ Eòä {ÉÖjÉ ¸ÉÒ ®úÉ¨É xÉ®úä¶É ¦ÉÉ<Ç ´É½þÉÆ ºÉä ºÉ¨ÉiÉÉ {ÉÉ]õÒÇ Eòä ºÉÉÆºÉnù ½þèÆ* ´É½þÉÆ VÉÉEò®ú nùäÊJÉB +ÉVÉ ºÉ¨ÉiÉÉ {ÉÉ]õÒÇ EòÒ EªÉÉ ½þÉ±ÉiÉ ½þè EªÉÉäÆÊEò ´É½þÉÆ ºÉä Ê¤ÉVÉ±ÉÒ Eòä EòÉ®úJÉÉxÉä EòÉä xÉÒiÉÒ¶É VÉÒ ¤ÉÉgø ¨ÉäÆ ±Éä MÉB* ¤ÉÉgø ¨ÉäÆ VÉ½þÉÆ ´ÉÉ]õ®ú ±ÉÉÊMÉÆMÉ EòÒ ºÉ¨ÉºªÉÉ ½þè, ´É½þÉÆ lÉ¨ÉÇ±É {ÉÉ´É®ú xÉÒiÉÒ¶É VÉÒ EòèºÉä ±ÉMÉÉBÆMÉä? |ÉvÉÉxÉ ¨ÉÆjÉÒ VÉÒ, xÉÒiÉÒ¶É VÉÒ +É{ÉEòÉä ±ÉäEò®ú ´É½þÉÆ SÉ±Éä MÉB +Éè®ú =nùPÉÉ]õxÉ Eò®úÉ ÊnùªÉÉ* ½þ¨ÉxÉä |ÉvÉÉxÉ ¨ÉÆjÉÒ ºÉä Eò½þÉ +Éè®ú ¨ÉÖJªÉ ¨ÉÆjÉÒ ¨ÉÆ½þÉänùªÉ Eòä ¨ÉÉvªÉ¨É ºÉä ºÉÖZÉÉ´É ÊnùªÉÉ ÊEò ®úÉVÉäxpù ÊºÉÆ½þ VÉÒ ºÉä {ÉÚUôÉä ÊEò ªÉ½þ |ÉÉäVÉèE]õ Eò¤É ¤ÉxÉäMÉÉ, <ºÉEòä Ê±ÉB ÊEòiÉxÉä {ÉèºÉä EòÉ |ÉÉ´ÉvÉÉxÉ ÊEòªÉÉ MÉªÉÉ ½þè? ¨Éä®úä Eò½þxÉä EòÉ ¨ÉiÉ±É¤É ªÉ½þ ½þè ÊEò VÉÉä ½þ¨É Eò®ú ºÉEòiÉä ½þèÆ ´É½þÒ EòÉ¨É ½þ¨ÉäÆ Eò®úxÉÉ SÉÉÊ½þB* <ºÉ |ÉEòÉ®ú ºÉä Ê¤É½þÉ®ú EòÉä ÊEòiÉxÉÉ `öMÉÉ VÉÉBMÉÉ ¤ÉiÉÉ<B?

¨É½þÉänùªÉ, +¦ÉÒ 14 iÉÉ®úÒJÉ EòÉä xÉÒiÉÒ¶É VÉÒ, VÉÉVÉÇ ºÉÉ½þ¤É EòÉä ±ÉäEò®ú ®úÉVÉMÉÒ®ú SÉ±Éä MÉB* ®úÉVÉMÉÒ®ú-xÉÉ±ÉÆnùÉ, ½þ¨ÉÉ®úÉ ´É½þ {ÉÊ´ÉjÉ ºlÉÉxÉ ½þè VÉ½þÉÆ VÉ®úÉºÉÆvÉ EòÉ +JÉÉc÷É ½þè* ´É½þ Ê´ÉtÉ EòÉ Eòäxpù ½þè, ´É½þÉÆ ¶ÉÉÆÊiÉ ºiÉÚ{É ½þè* <x½þÉäÆxÉä ´É½þÉÆ VÉÉEò®ú PÉÉä¹ÉhÉÉ Eò®ú nùÒ ÊEò ´É½þÉÆ ½þ¨É +ÉÊb÷ÇxÉäÆºÉ ¡òèE]ÅÒ ±ÉMÉÉBÆMÉä* VÉ¤É +É{ÉEòÉä ¨ÉÉ±ÉÚ¨É ½þè ÊEò +É{ÉEòÒ Ê´ÉnùÉ<Ç ½þÉä ®ú½þÒ ½þè, iÉÉä +É{ÉEòÉä ªÉ½þÉÆ B¨É.{ÉÒ.´ÉMÉè®ú½þ ºÉä +ÉEò®ú ¤ÉÉiÉ Eò®úxÉÒ SÉÉÊ½þB lÉÒ +Éè®ú +{ÉxÉÒ ºÉ®úEòÉ®ú EòÉä ¤ÉSÉÉxÉä EòÉ |ÉªÉÉºÉ Eò®úxÉÉ SÉÉÊ½þB, ±ÉäÊEòxÉ +É{É xÉÉ±ÉÆxnùÉ (Ê¤É½þÉ®ú) SÉ±Éä MÉB* ´É½þÉÆ EòÒ ¨ÉÖJªÉ ¨ÉÆjÉÒ ¸ÉÒ¨ÉiÉÒ ®úÉ´Éc÷Ò nùä´ÉÒ EòÉä ¦ÉÒ +É{ÉxÉä ¨ÉÖJªÉ +ÊiÉÊlÉ Eòä °ü{É ¨ÉäÆ +ÉxÉä Eòä Ê±ÉB ÊxÉ¨ÉÆjÉhÉ ¦ÉäVÉ ÊnùªÉÉ* VÉèºÉä {É½þ±Éä Ê¤É½þÉ®ú ¨ÉäÆ ÊVÉiÉxÉä ¦ÉÒ =nPÉÉ]õxÉ ½þÖB ½þèÆ ´Éä EòÉ¨É {ÉÚ®úä ½þÉä MÉB ½þÉäÆ* ¨Éä®úÉ Eò½þxÉÉ ½þè ÊEò Ê¤É½þÉ®ú ¨ÉäÆ ½þÖB =nPÉÉ]õxÉÉäÆ ¨ÉäÆ ºÉä +ÊvÉEòÉÆ¶É EòÉ¨É +¦ÉÒ iÉEò {ÉÚ®úä xÉ½þÒÆ ½þÖB ½þè* Ê¡ò®ú EªÉÉäÆ Ê¤É½þÉ®ú Eòä ±ÉÉäMÉÉäÆ EòÉä `öMÉxÉä EòÉ EòÉ¨É ÊEòªÉÉ VÉÉiÉÉ ½þè? ¨É½þÉänùªÉ, ¦ÉÉ®úiÉ ¨ÉäÆ ¡òèb÷®ú±É MÉ´ÉxÉÇ¨ÉäÆ]õ ½þè, ºÉÆPÉÒªÉ |ÉhÉÉ±ÉÒ ½þè +Éè®ú BEò ®úÉ¹]Å{ÉÊiÉ ½þè* ºÉÖ|ÉÒ¨ÉäºÉÒ {ÉÉÊ±ÉÇªÉÉ¨ÉäÆ]õ EòÒ ½þè* <ºÉ¨ÉäÆ IÉäjÉÒªÉ {ÉÉÊ]õÇªÉÉäÆ EòÉä ¨ÉVÉ¤ÉÚiÉ Eò®úxÉä EòÒ VÉ½þÉÆ iÉEò ¤ÉÉiÉ ½þè, ¨ÉèÆ Eò½þxÉÉ SÉÉ½þiÉÉ ½þÚÆ ÊEò +É{É =nPÉÉ]õxÉ Eò®úxÉä VÉÉ ®ú½þä ½þèÆ +Éè®ú =ºÉ |Énùä¶É EòÒ ¨ÉÖJªÉ ¨ÉÆjÉÒ EòÉä {ÉiÉÉ xÉ½þÒÆ ½þè* ªÉ½þ EòèºÉä SÉ±ÉäMÉÉ? +É{É Eò¤É iÉEò <ºÉ |ÉEòÉ®ú ºÉä Ê¤É½þÉ®ú Eòä ±ÉÉäMÉÉäÆ EòÉä `öMÉiÉä ®ú½þäÆMÉä? ¤É½þxÉ ¨É¨ÉiÉÉ VÉÒ Eòä Ê±ÉB ¤ÉÆMÉÉ±É ¨ÉäÆ +É{ÉxÉä VÉÉä {ÉèEòäVÉ ÊnùªÉÉ ½þè, =ºÉ {É®ú Eò½þÉÆ iÉEò EòÉªÉÇ ½þÖ+É ½þè, =ºÉEòä ¤ÉÉ®úä ¨ÉäÆ ´Éä ¤ÉiÉÉBÆMÉÒ* <ºÉ |ÉEòÉ®ú ºÉä +É{É ¤ÉÉ®ú-¤ÉÉ®ú +Éè®ú VÉMÉ½þ-VÉMÉ½þ =nPÉÉ]õxÉ Eò®úÉEòä nùä¶É +Éè®ú Ê´É¶Éä¹ÉEò®ú Ê¤É½þÉ®ú EòÒ VÉxÉiÉÉ EòÉä Eò¤É iÉEò vÉÉäJÉä ¨ÉäÆ ®úJÉäÆMÉä? ½þ¨ÉxÉä ½þ¨Éä¶ÉÉ Eò½þÉ ½þè ÊEò Ê¤É½þÉ®ú Eòä ±ÉÉäMÉ ½þ¨Éä¶ÉÉ `öMÉä VÉÉiÉä ®ú½þä ½þèÆ* +É{É ¤ÉiÉÉ<B +ÉªÉÖvÉ EòÉ®úJÉÉxÉÉ VÉ½þÉÆ ±ÉMÉiÉÉ ½þè, ´É½þÉÆ {É®ú ºÉ¡òÒÊ¶ÉBÆ]õ ´ÉÉ]õ®ú ½þÉäxÉÉ SÉÉÊ½þB, ±ÉäÊEòxÉ ´É½þÉÆ {ÉÉxÉÒ ½þè ½þÒ xÉ½þÒÆ +Éè®ú +É{É +ÉªÉÖvÉ EòÉ®úJÉÉxÉÉ ±ÉMÉÉxÉä EòÉ =nPÉÉ]õxÉ Eò®úxÉä VÉÉ ®ú½þä ½þè* <ºÉ |ÉEòÉ®ú ºÉä +É{É Ê¤É½þÉ®ú EòÒ VÉxÉiÉÉ EòÉä Eò¤É iÉEò ¤ÉÖrÚ ¤ÉxÉÉiÉä ®ú½þäÆMÉä? +¤É +É{ÉEòÒ MÉ´ÉxÉÇ¨ÉäÆ]õ VÉÉxÉä ´ÉÉ±ÉÒ ½þè +Éè®ú +É{É Eò½þ nùäÆMÉä ÊEò ½þ¨ÉxÉä iÉÉä +ÉªÉÖvÉ EòÉ®úJÉÉxÉÉ JÉÉä±É ÊnùªÉÉ lÉÉ, ±ÉäÊEòxÉ ½þ¨ÉÉ®úÒ ºÉ®úEòÉ®ú SÉ±ÉÒ MÉ<Ç ªÉÉ <xÉ ±ÉÉäMÉÉäÆ xÉä ½þ¨ÉÉ®úÒ ºÉ®úEòÉ®ú EòÉä ½þ]õÉ ÊnùªÉÉ* <ºÉ ¤ÉÉ®ú Ê¡ò®ú VÉÉä®ú ±ÉMÉÉ+Éä +Éè®ú ½þ¨ÉÉ®úÒ ºÉ®úEòÉ®ú ±ÉÉ+Éä, iÉÉä ½þ¨É Ê¡ò®ú EòÉ®úJÉÉxÉÉ JÉÉä±É nùäÆMÉä* nùä¶É EòÒ ¦ÉÉä±ÉÒ¦ÉÉ±ÉÒ +Éè®ú Ê´É¶Éä¹ÉEò®ú Ê¤É½þÉ®ú EòÒ VÉxÉiÉÉ Eòä ºÉÉlÉ <ºÉ |ÉEòÉ®ú ºÉä vÉÉäJÉÉ xÉ½þÒÆ ½þÉäxÉÉ SÉÉÊ½þB* <ºÉÊ±ÉB ¨ÉèÆ VÉÉVÉÇ ¡òxÉÉÇxb÷ÒVÉ ºÉÉ½þ¤É ºÉä {ÉÚUôxÉÉ SÉÉ½þiÉÉ ½þÚÆ ÊEò +ÉªÉÖvÉ EòÉ®úJÉÉxÉä Eòä Ê±ÉB ÊEòiÉxÉä vÉxÉ EòÉ |ÉÉ´ÉvÉÉxÉ ÊEòªÉÉ MÉªÉÉ ½þè, Eò¤É ´É½þ iÉèªÉÉ®ú ½þÉäMÉÉ, ÊEòiÉxÉä ±ÉÉäMÉÉäÆ EòÒ VÉ¨ÉÒxÉ ±ÉÒ VÉÉBMÉÒ, =xÉEòä {ÉÖxÉ´ÉÉÇºÉ EòÒ EªÉÉ ´ªÉ´ÉºlÉÉ ½þÉäMÉÒ? ¨É½þÉänùªÉ, +É{É ´É½þÉÆ +ÉªÉÖvÉ EòÉ®úJÉÉxÉÉ JÉÉä±ÉxÉä VÉÉ ®ú½þä ½þèÆ +Éè®ú ªÉ½þÉÆ ºÉä ÊxÉEòÊ±ÉB, ¨ÉÉänùÒxÉMÉ®ú ºÉä ¨ÉÖVÉ¡¡ò®úxÉMÉ®ú iÉEò, ½þ¨ÉÉ®úä ¨ÉÖ±ÉÉªÉ¨É ÊºÉÆ½þ ªÉÉnù´É VÉÉ ®ú½þä lÉä, ´É½þÉÆ ®úè±ÉÒ ÊxÉEò±É ®ú½þÒ lÉÒ, {ÉÚ®úÉ ¨ÉÉänùÒ{ÉÖ®ú¨É º´Énùä¶ÉÒ Eòä xÉÉ®úÉäÆ ºÉä {ÉèEò lÉÉ* xÉÉ®úä ±ÉMÉÉB VÉÉ ®ú½þä lÉä ÊEò ¦ÉÉ®úiÉ +{ÉxÉä {Éè®úÉäÆ {É®ú JÉc÷É ½þè +Éè®ú +¨É®úÒEòÉ EòÒ {É®ú´ÉÉ½þ xÉ½þÒÆ Eò®úiÉÉ, <EòxÉÉèÊ¨ÉEò ºÉèÆE¶ÉxºÉ EòÒ {É®ú´ÉÉ½þ xÉ½þÒÆ Eò®úiÉÉ* ½þ¨É ¦ÉÉ®úiÉ EòÉä +{ÉxÉä {Éè®úÉäÆ {É®ú JÉc÷É Eò®úäÆMÉä, +{ÉxÉÒ ®úIÉÉ º´ÉªÉÆ Eò®úäÆMÉä +Éè®ú +{ÉxÉÉ Ê´ÉEòÉºÉ Eò®úäÆMÉä, ±ÉäÊEòxÉ +ÉVÉ EªÉÉ ÊºlÉÊiÉ ½þè, +ÉVÉ +É{ÉxÉä ¦ÉÉ®úiÉ EòÒ VÉxÉiÉÉ EòÉä ´ÉÉÊ¶ÉÆMÉ]õxÉ Eòä ½þÉlÉÉäÆ ¨ÉäÆ Eòènù Eò®ú ÊnùªÉÉ ½þè* ºÉÉ®úÒ º´Énùä¶ÉÒ Ê¨É±ÉäÆ, Eò±É EòÉ®úJÉÉxÉä ¤ÉÆnù ½þèÆ* ¤Éc÷ä {Éè¨ÉÉxÉä {É®ú VÉÉä ¨ÉVÉnùÚ®ú ½þèÆ, MÉ®úÒ¤É ½þèÆ, =xÉEòÒ MÉ®úÒ¤ÉÒ +Éè®ú MÉÖ®ú¤ÉiÉ ¤Égø ®ú½þÒ ½þè* +xªÉ SÉÒVÉÉäÆ ¨ÉäÆ, EòxVªÉÚ¨É®ú MÉÖbºÉ Eòä ¤ÉÉ®úä ¨ÉäÆ, +MÉ®ú <xÉEòÉ ¶ÉÉºÉxÉ BEò IÉhÉ ¦ÉÒ <ºÉ ¨ÉÖ±Eò ¨ÉäÆ ®ú½þiÉÉ ½þè, iÉÉä xÉ VÉÉxÉä ÊEòiÉxÉÉ JÉÉÊ¨ÉªÉÉVÉÉ <ºÉ nùä¶É Eòä ¨É<xÉÉèÊ®ú]õÒVÉ EòÉä, VÉÉä ºÉ´ÉÇ½þÉ®úÉ ½þèÆ, =xÉ ºÉ´ÉÇ½þÉ®úÉ Eòä nùä¶É Eòä >ð{É®ú ½þ¨É±ÉÉ ½þÉäxÉä ´ÉÉ±ÉÉ ½þè SÉÉ½þä ÊEòºÉÉxÉ ½þÉä, ¨ÉVÉnùÚ®ú ½þÉä* VÉÉä ¦ÉÉ®úiÉ Eòä ¤Éä]õä +Éè®ú ¤ÉäÊ]õªÉÉÆ ½þèÆ, +É{ÉxÉä Eò½þÉ lÉÉ ÊEò Eò¨É ºÉä Eò¨É ½þ¨É {ÉÒxÉä Eòä {ÉÉxÉÒ EòÉ |É¤ÉÆvÉ Eò®ú nùäÆMÉä* ÊVÉºÉ ºÉ¨ÉªÉ +É{ÉEòÉ ºÉ¨¤ÉÉävÉxÉ ½þÉä ®ú½þÉ lÉÉ, {ÉÒxÉä Eòä {ÉÉxÉÒ Eòä ºÉ´ÉÉ±É {É®ú +JÉ¤ÉÉ®ú ´ÉÉ±ÉÉäÆ xÉä Ê±ÉJÉÉ ÊEò +ÉMÉä ±Éc÷É<Ç ½þè* nùä¶É Eòä ¨ÉÉä½þ±±Éä-¨ÉÉä½þ±±Éä ¨ÉäÆ {ÉÉxÉÒ Eòä ºÉ´ÉÉ±É {É®ú ½þ¨É ±Éc÷äÆMÉä, ±Éc÷É<Ç ½þÉäMÉÒ* +É{ÉxÉä {ÉÉxÉÒ EòÉ |É¤ÉÆvÉ xÉ½þÒÆ ÊEòªÉÉ ½þè* {ÉÚ®úä 13 ¨É½þÒxÉä ¨ÉäÆ ºÉÉ®úä ±ÉÉäMÉ VÉÉä ¤ÉÉä±ÉiÉä lÉä ÊEò ½þ¨É ºÉÉnùMÉÒ ´ÉÉ±Éä ±ÉÉäMÉ ½þèÆ, ¥É½¨ÉSÉÉ®úÒ ±ÉÉäMÉ ½þèÆ, ½þ¨ÉEòÉä ºÉiiÉÉ EòÒ {É®ú´ÉÉ½þ xÉ½þÒÆ ½þè* <xÉ 13 ¨É½þÒxÉÉäÆ ¨ÉäÆ ºÉiiÉÉ EòÒ ¦ÉÚJÉ ¨ÉäÆ +É{ÉEòÉ ºÉÉ®úÉ ¥É½¨ÉSÉÉªÉÇ ]õÚ]õÉ ½þè* +Éb÷´ÉÉhÉÒ VÉÒ, ½þ¨É ±ÉÉäMÉÉäÆ Eòä >ð{É®ú ªÉ½þ iÉÉä½þ¨ÉiÉ ¨ÉiÉ ¨ÉÊgøªÉä ÊEò +É{É ¨ÉäÆ +Éè®ú ´ÉÉVÉ{ÉäªÉÒ VÉÒ ¨ÉäÆ nù®úÉ®ú ½þ¨É ±ÉÉäMÉÉäÆ xÉä {ÉènùÉ EòÒ ½þè* ºÉiiÉÉ BäºÉÒ ½þè, ºÉiiÉÉ EòÒ ¦ÉÚJÉ BäºÉÒ ¨ÉiÉ´ÉÉ±ÉÒ ½þè ÊEò xÉ VÉÉxÉä ÊEòiÉxÉÒ nù®úÉ®úäÆ +Éè®ú ]õÖEòc÷ä +É{É ¨ÉäÆ ½þÉä SÉÖEòÒ ½þèÆ* +É{É +{ÉxÉä ¦ÉÒiÉ®ú ÊxÉ½þÉ®úEò®ú xÉ½þÒÆ nùäJÉ ®ú½þä ½þèÆ* +É{É ±ÉÉäMÉÉäÆ EòÉä ¤ÉiÉÉ ®ú½þä ½þèÆ, +É{ÉxÉä Eò½þÉ ÊEò ½þ¨É ¨ÉÆÊjÉ¨ÉÆb÷±É EòÉ Ê´ÉºiÉÉ®ú Eò®úäÆMÉä* ªÉä ±ÉÉäMÉ ¤Éè`öä ½þÖB ½þèÆ* ½þ¨ÉÉ®úÒ ¤É½þxÉ ¨É¨ÉiÉÉ ¤ÉxÉVÉÒÇ EòÉä<Ç ¨ÉÉ¨ÉÚ±ÉÒ +Énù¨ÉÒ xÉ½þÒÆ ½þèÆ* ´É½þ ¨ÉVÉ¤ÉÚiÉ +Énù¨ÉÒ ½þèÆ* =xÉEòÒ iÉÉEòiÉ ½þè ÊEò ´Éä VÉ½þÉÆ ºÉä ±Éc÷Eò®ú +ÉªÉäÆ, ¨É¨ÉiÉÉ VÉÒ xÉä Eò½þÉ lÉÉ ÊEò +MÉ®ú +É{É ½þ¨ÉäÆ ¨ÉÆjÉÒ ¤ÉxÉÉiÉä ½þèÆ iÉÉä ½þ¨É ®úä±É ¨ÉÆjÉÉ±ÉªÉ ±ÉäÆMÉä* xÉÒiÉÒ¶É VÉÒ ¤ÉÉä±Éä ÊEò ½þ¨É ®úä±É ¨ÉÆjÉÉ±ÉªÉ xÉ½þÒÆ UôÉäc÷äÆMÉä iÉ¤É VÉÉVÉÇ ºÉÉ½þ¤É SÉÉEò®úÒ Eò®úxÉä SÉ±Éä MÉªÉä ÊEò ¦ÉÉ<Ç ºÉ®úEòÉ®ú ]õÚ]õ VÉÉªÉäMÉÒ, xÉÒiÉÒ¶É VÉÒ +É{É ¨ÉÉxÉ VÉÉªÉäÆ* xÉÒiÉÒ¶É VÉÒ xÉä VÉÉVÉÇ ºÉÉ½þ¤É EòÉä Eò½þÉ ÊEò JÉ¤É®únùÉ®ú, Ê¡ò®ú Ê¤É½þÉ®ú ºÉä ±Éc÷xÉÉ xÉ½þÒÆ ½þè EªÉÉ?

... (´ªÉ´ÉvÉÉxÉ) ªÉ½þ ÊºlÉÊiÉ ½þè* +¦ÉÒ +É{ÉxÉä ¶ÉÖEòxÉÒ SÉÉèvÉ®úÒ, ½þ¨ÉÉ®úä SÉÉSÉÉ ¸ÉÒ MÉ¡òÚ®ú ºÉÉ½þ¤É EªÉÉ ¨ÉÉ¨ÉÚ±ÉÒ +Énù¨ÉÒ ½þèÆ? ®úÉVªÉ Eòä ¨ÉÖJªÉ¨ÉÆjÉÒ ®ú½þä ½þèÆ* ½þ¨É =xÉEòä ¤Éä]õä ½þèÆ, =xÉEòä ´ÉÉä]õ®ú ½þèÆ* ´Éä MÉÉä{ÉÉ±ÉMÉÆVÉ Eòä ½þèÆ* ´Éä ½þ¨ÉÉ®úä SÉÉSÉÉ ½þèÆ, =xÉEòÉ ºÉ¨¨ÉÉxÉ ½þè* BäºÉä ´ªÉÊEiÉªÉÉäÆ EòÉä +É{ÉxÉä iÉ®úVÉÒ½þ nùÒ? +É{É ±ÉÉäMÉÉäÆ EòÉä ¡òÆºÉÉEò®ú ®úJÉä ½þèÆ ÊEò ¯ûEòÉä-¯ûEòÉä +¦ÉÒ BEºÉ{ÉèÆ¶ÉxÉ ½þÉä ®ú½þÉ ½þè* +¤É ¨ÉÆÊjÉ¨ÉÆb÷±É EòÉ Ê´ÉºiÉÉ®ú ½þÉä ®ú½þÉ ½þè* VÉ¤É ±ÉÉä½þÉ MÉ¨ÉÇ ½þÉä MÉªÉÉ iÉÉä xÉÒiÉÒ¶É VÉÒ xÉä Eò½þÉ ÊEò ¨ÉÆÊjÉ¨ÉÆb÷±É EòÉ Ê´ÉºiÉÉ®ú ½þÉäxÉÉ SÉÉÊ½þB* EòÖ¨ÉÉ®úÒ ¨É¨ÉiÉÉ ¤ÉxÉVÉÒÇ (Eò±ÉEòiiÉÉ nùÊIÉhÉ) : ={ÉÉvªÉIÉ ¨É½þÉänùªÉ, ±ÉÉ±ÉÚ VÉÒ xÉä ¨Éä®úÉ xÉÉ¨É Ê¨ÉÊxÉº]ÅÒ Eòä ¤ÉÉ®úä ¨ÉäÆ ¤ÉÉä±ÉÉ ½þè* I would like to have only one minute to clarify my position. ¸ÉÒ ±ÉÉ±ÉÚ |ÉºÉÉnù (¨ÉvÉä{ÉÖ®úÉ) : ¨ÉèÆ ÊºÉ]õ b÷É=xÉ ½þÉä VÉÉiÉÉ ½þÚÆ* EòÖ¨ÉÉ®úÒ ¨É¨ÉiÉÉ ¤ÉxÉVÉÒÇ (Eò±ÉEòiiÉÉ nùÊIÉhÉ) : ªÉ½þ ¤ÉÉiÉ ºÉSÉ xÉ½þÒÆ ½þè ÊEò ½þ¨ÉÉ®úÒ {ÉÉ]õÒÇ Ê¨ÉÊxÉº]ÅÒ ¨ÉäÆ V´ÉÉ<xÉ Eò®úxÉÉ SÉÉ½þiÉÒ ½þè* VÉÉä ¤ÉÉiÉ |ÉÉ<¨É Ê¨ÉÊxÉº]õ®ú xÉä ½þ¨ÉÉ®úÒ {ÉÉ]õÒÇ EòÉä {É½þ±Éä ºÉä Eò½þÒ, ½þ¨É |ÉÉ<¨É Ê¨ÉÊxÉº]õ®ú Eòä +É¦ÉÉ®úÒ ½þèÆ* ÊEòºÉÒ xÉä {ÉÚUôÉ lÉÉ ÊEò ½þ¨ÉÉ®úÒ {ÉÉ]õÒÇ EòÉ EªÉÉ +Éì{¶ÉxÉ ½þè iÉÉä ½þ¨ÉxÉä ¤ÉiÉÉ ÊnùªÉÉ lÉÉ* ±ÉäÊEòxÉ ªÉ½þ ¤ÉÉiÉ xÉ½þÒÆ ½þè ÊEò ½þ¨É ±ÉÉäMÉÉäÆ xÉä Ê¨ÉÊxÉº]ÅÒ ¨ÉäÆ VÉÉxÉä Eòä Ê±ÉB ¨ÉxÉ iÉèªÉÉ®ú ÊEòªÉÉ lÉÉ* ½þ¨É ±ÉÉäMÉ ¤ÉÉ½þ®ú ºÉä ºÉ{ÉÉä]õÇ Eò®ú ºÉEòiÉä ½þèÆ ±ÉäÊEòxÉ +É{É xÉ½þÒÆ Eò®ú ºÉEòiÉä* +É{ÉEòÉä Ê¨ÉÊxÉº]ÅÒ EòÒ VÉ°ü®úiÉ ½þè, ½þ¨ÉäÆ xÉ½þÒÆ ½þè* ... (´ªÉ´ÉvÉÉxÉ) ¸ÉÒ ±ÉÉ±ÉÚ |ÉºÉÉnù (¨ÉvÉä{ÉÖ®úÉ) : ¨ÉÉxÉxÉÒªÉ ¨É¨ÉiÉÉ ¤É½þxÉ xÉä =ºÉ ¤ÉÉiÉ EòÉä VÉº]õÒ¡òÉ<b÷ +Éè®ú E±ÉÒªÉ®ú ÊEòªÉÉ ½þè* <xÉEòä ÊºÉrÉÆiÉ +Éè®ú =ºÉÚ±É {É®ú ½þ¨É +ÆMÉÖ±ÉÒ xÉ½þÒÆ ÊnùJÉÉ ®ú½þä ½þèÆ* EªÉÉ ªÉ½þ ¤ÉÉiÉ ºÉ½þÒ xÉ½þÒÆ ½þè ÊEò +É{ÉxÉä ®úä±É ¨ÉÆjÉÉ±ÉªÉ ¨ÉÉÆMÉÉ lÉÉ? EòÖ¨ÉÉ®úÒ ¨É¨ÉiÉÉ ¤ÉxÉVÉÒÇ (Eò±ÉEòiiÉÉ nùÊIÉhÉ) : ½þ¨ÉxÉä xÉ½þÒÆ ¨ÉÉÆMÉÉ lÉÉ* ¸ÉÒ ±ÉÉ±ÉÚ |ÉºÉÉnù (¨ÉvÉä{ÉÖ®úÉ) : xÉ½þÒÆ ¨ÉÉÆMÉÉ lÉÉ iÉÉä +¤É Eò¦ÉÒ ¦ÉÒ xÉ½þÒÆ Ê¨É±ÉäMÉÉ* ... (´ªÉ´ÉvÉÉxÉ) EòÖ¨ÉÉ®úÒ ¨É¨ÉiÉÉ ¤ÉxÉVÉÒÇ (Eò±ÉEòiiÉÉ nùÊIÉhÉ) : ±ÉÉ±ÉÚ VÉÒ, +É{ÉEòÉä EªÉÉ SÉÉÊ½þB* ... (´ªÉ´ÉvÉÉxÉ) ... (´ªÉ´ÉvÉÉxÉ) ½þ¨ÉxÉä ºÉÖxÉxÉä EòÒ EòÉäÊ¶É¶É EòÒ* ±ÉÉ±ÉÚ VÉÒ SÉÒ¡ò Ê¨ÉÊxÉº]õ®ú lÉä, {ÉÉ´É®ú ¥ÉÉäEò®ú lÉä* +¦ÉÒ <xÉEòä {ÉÉºÉ EòÉä<Ç ®úÉºiÉÉ xÉ½þÒÆ ½þè* ªÉä ºÉ¤É Ê¨É±ÉEò®ú ´ÉÉVÉ{ÉäªÉÒ VÉÒ EòÉä ½þ]õÉxÉÉ SÉÉ½þiÉä ½þèÆ, VÉÉä ¨ÉVÉÒÇ Eò®ú ºÉEòiÉä ½þèÆ ±ÉäÊEòxÉ nùä¶É EòÒ VÉxÉiÉÉ <xÉEòÉä IÉ¨ÉÉ xÉ½þÒÆ Eò®úäMÉÒ* ªÉä MÉ±ÉiÉ ¤ÉÉiÉ Eò½þiÉä ½þèÆ, {ÉÉÊ±ÉÇªÉÉ¨ÉèÆ]õ EòÉä Ê¨ÉºÉ±ÉÒb÷ Eò®úiÉä ½þèÆ* For God's sake, do not mislead the House. BäºÉÉ xÉ½þÒÆ ½þÉäxÉÉ SÉÉÊ½þB* ... (´ªÉ´ÉvÉÉxÉ) +É{É +{ÉxÉÒ ¤ÉÉiÉ Eò½þäÆ* +É{É ÊEòºÉÒ EòÉä `öÖEò®úÉ xÉ½þÒÆ ºÉEòiÉä* +MÉ®ú +É{É `öÖEò®úÉBÆMÉä iÉÉä ½þ¨É ¦ÉÒ +É{ÉEòÉä `öÖEò®úÉBÆMÉä* ... (´ªÉ´ÉvÉÉxÉ) MR. DEPUTY-SPEAKER: Shri Lalu Prasad, please address the Chair.

... (Interruptions)

MR. DEPUTY-SPEAKER: Shri Verma, that is over. He has yielded the floor to her. ... (Interruptions)

MR. DEPUTY-SPEAKER: Nothing will go on record.

(Interruptions) ... (Not recorded) ¸ÉÒ ®úÊiÉ±ÉÉ±É EòÉ±ÉÒnùÉºÉ ´É¨ÉÉÇ (vÉxvÉÖEòÉ): Ê¤É½þÉ®ú ¨ÉäÆ nùÊ±ÉiÉÉäÆ EòÒ ½þiªÉÉ ½þÖ<Ç ½þè* ... (´ªÉ´ÉvÉÉxÉ) MR. DEPUTY-SPEAKER: Please do not disturb him. Let him conclude now. ¸ÉÒ ±ÉÉ±ÉÚ |ÉºÉÉnù (¨ÉvÉä{ÉÖ®úÉ) : ¨ÉèÆxÉä <xÉ ¤ÉÉiÉÉäÆ EòÉä <ºÉÊ±ÉB Eò½þÉ ÊEò ¨ÉÉxÉxÉÒªÉ +Éb÷´ÉÉhÉÒ VÉÒ xÉä Eò½þÉ, =vÉ®ú EòÉèxÉ Ê´ÉiiÉ ¨ÉÆjÉÒ , EòÉèxÉ EªÉÉ ¤ÉxÉäMÉÉ, EòÉèxÉ ¤ÉxÉxÉä ´ÉÉ±ÉÉ ½þè, =vÉ®ú ½þè <vÉ®ú ½þè, <vÉ®ú ½þè =vÉ®ú ½þè* ½þ¨ÉxÉä VÉÉä +ÉÆJÉ ºÉä nùäJÉÉ +Éè®ú EòÉxÉ ºÉä ºÉÖxÉÉ ½þè, ±ÉÉ±ÉÚ ªÉÉnù´É xÉä xÉ½þÒÆ nùäJÉÉ ¤ÉÊ±Eò nùÖÊxÉªÉÉ xÉä nùäJÉÉ ½þè* ½þ¨ÉxÉä ¤É½þxÉ ¨É¨ÉiÉÉ EòÉ +{É¨ÉÉxÉ xÉ½þÒÆ ÊEòªÉÉ, ½þ¨ÉxÉä Eò½þÉ ÊEò ªÉ½þ ¤ÉÉiÉ lÉÒ* +É{É ¤ÉÉÆvÉEò®ú ®úJÉxÉÉ SÉÉ½þiÉä ½þèÆ* ½þ¨É ±ÉÉ±ÉÚ ªÉÉnù´É +Éè®ú ¨ÉÊ½þ±ÉÉ EòÉ +{É¨ÉÉxÉ? ½þ¨ÉºÉä ¤ÉgøEò®ú ¨ÉÊ½þ±ÉÉ EòÉä EòÉä<Ç ºÉ¨¨ÉÉxÉ xÉ½þÒÆ nùäMÉÉ* ... (´ªÉ´ÉvÉÉxÉ) +{ÉxÉÒ ºÉÒ]õ nùä nùÒ, ºÉ¤É EòÖUô nùä ÊnùªÉÉ, EòÖUô xÉ½þÒÆ Ê±ÉªÉÉ, "xÉ ±ÉÉä]õÉ xÉ lÉÉ®úÒ, {Éä]õ ¦É®úä ÊMÉ®úvÉÉ®úÒ"* ½þ¨É =ºÉÚ±É ´ÉÉ±Éä ±ÉÉäMÉ ½þèÆ, ªÉ½þ +É{É ºÉ¨ÉZÉ ±ÉÒÊVÉB* ªÉä VÉÉä ±ÉÉäMÉ ¤Éè`öä ½þÖB ½þèÆ, ... (´ªÉ´ÉvÉÉxÉ) ´É½þ ¦ÉÒ ½þè* =ºÉEòä ¤ÉÉnù ÊxÉEò±ÉäMÉÉ iÉÉä Eò½þÒÆ SÉä½þ®úÉ xÉ½þÒÆ ¤ÉSÉÉ ºÉEòäÆMÉä, iÉÖ®úÆiÉ +ÉxÉä ´ÉÉ±ÉÉ ½þè* Eò½þÉÆ-Eò½þÉÆ EòÉ®ú VÉÖ]õÉ, ÊEòiÉxÉÉ PÉ{É±ÉÉ ÊEòiÉxÉÉ ±ÉÚ]õÉ, ÊEòºÉEòÒ MÉnùÇxÉ Eò½þÉÆ ½þè, ½þªÉÉiÉ ½þÉä]õ±É ¨ÉäÆ 90 Eò®úÉäc÷, +¦ÉÒ VÉÉä {ÉEòc÷ÉªÉÉ ½þè, ½þÉºÉÇ ]ÅäÊb÷ÆMÉ Eòä Ê±ÉB ¯û{ÉªÉÉ nù¤ÉÉªÉÉ ½þè* ½þ¨É <ºÉ ¤ÉÉiÉ EòÉä Eò½þxÉÉ xÉ½þÒÆ SÉÉ½þiÉä lÉä, BäEòäb÷èÊ¨ÉEò Êb÷ºEò¶ÉxÉ Eò®úxÉÉ SÉÉ½þiÉä lÉä* ... (´ªÉ´ÉvÉÉxÉ) ¤ÉÒSÉ ¨ÉäÆ ¤ÉÉä±ÉäÆMÉä iÉÉä ½þ¨É <xÉ SÉÒVÉÉäÆ EòÉä ®úJÉäÆMÉä* ... (´ªÉ´ÉvÉÉxÉ) ¤ÉÉiÉ ºÉÖÊxÉB* ... (´ªÉ´ÉvÉÉxÉ) +Éb÷´ÉÉhÉÒ VÉÒ ºÉÖvÉÉ®ú nùäÆMÉä* ºÉÒiÉÉ º´ÉªÉÆ´É®ú ½þÉä ®ú½þÉ lÉÉ, EòÉèxÉ vÉxÉÖ¹É iÉÉäc÷äMÉÉ, b÷ÆEòÉ ¤ÉVÉ MÉªÉÉ, ¦ÉÉ®úÒ-¦ÉÉ®úÒ ¦ÉÉä{ÉÚ VÉÖ]õ MÉB, ºÉÒiÉÉ ½þ¨ÉÉ®úÒ ¨ÉÉÆ, ¦ÉÉ®úiÉ EòÒ ¤Éä]õÒ, ½þÉlÉ ¨ÉäÆ ¨ÉÉ±ÉÉ, SÉÉ®úÉäÆ iÉ®ú¡ò ´ÉÒ®ú ±ÉÉäMÉ ¤Éè`öä ½þÖB ½þèÆ ÊEò ¨Éä®úÒ MÉnùÇxÉ ¨ÉäÆ b÷É±ÉäMÉÒ, ¨Éä®úÒ MÉnùÇxÉ ¨ÉäÆ b÷É±ÉäMÉÒ, ºÉ¤É VÉMÉ½þ ºÉä Ê®úVÉèE]õ ½þÉäiÉä-½þÉäiÉä ... (´ªÉ´ÉvÉÉxÉ) ¸ÉÒ ±ÉÉ±ÉÚ |ÉºÉÉnù (¨ÉvÉä{ÉÖ®úÉ) : ªÉä ¤ÉÉä±ÉxÉä xÉ½þÒÆ nùäÆMÉä <ºÉÊ±ÉB +ÉVÉ VÉ±nùÒ ºÉä ´ÉÉäÊ]õÆMÉ Eò®ú´ÉÉ<B* +¦ÉÒ ½þ¨É <xÉEòÉ Ê®úVÉ±]õ ºÉÖxÉÉ nùäiÉä ½þèÆ* ... (´ªÉ´ÉvÉÉxÉ) =xÉ ´ÉÒ®úÉäÆ ¨ÉäÆ xÉÉ®únù VÉÒ ¦ÉÒ lÉä* VÉ¤É ´Éä Ê®úVÉèE]õ ½þÉä VÉÉBÆ Ê¡ò®ú +ÉMÉä +ÉEò®ú ¤Éè`ö VÉÉBÆ* ÊEòºÉÒ xÉä Eò½þÉ ÊEò +{ÉxÉÉ SÉä½þ®úÉ +É<xÉä ¨ÉäÆ nùäJÉäÆ* ... (´ªÉ´ÉvÉÉxÉ) ¸ÉÒ Ê´ÉVÉªÉ MÉÉäªÉ±É (SÉÉÆnùxÉÒ SÉÉèEò): ªÉ½þ {ÉÉÊ±ÉÇªÉÉ¨ÉèÆ]õ ½þè ªÉÉ ¨ÉVÉÉEò ½þÉä ®ú½þÉ ½þè* ... (´ªÉ´ÉvÉÉxÉ) ºÉÉ®úä EòÉÆOÉäºÉÒ ¨ÉVÉÉ ±Éä ®ú½þä ½þèÆ* ... (´ªÉ´ÉvÉÉxÉ) BEò +Énù¨ÉÒ ±ÉMÉÉiÉÉ®ú xÉÉè]õÆEòÒ Eò®ú ®ú½þÉ ½þè +Éè®ú +É{É ºÉ¤É ±ÉÉäMÉ ½þÆºÉ ®ú½þä ½þèÆ* ... (´ªÉ´ÉvÉÉxÉ) <iÉxÉä ºÉÒÊxÉªÉ®ú +Énù¨ÉÒ ½þèÆ, Ê¨ÉÊxÉº]õ®ú ®ú½þ SÉÖEòä ½þèÆ, BEò PÉÆ]õä ºÉä ®úÉ¨ÉÉªÉhÉ SÉ±É ®ú½þÒ ½þè* nùä¶É EòÉ <iÉxÉÉ {ÉèºÉÉ +Éè®ú ºÉ¨ÉªÉ ´Éäº]õ ½þÉä ®ú½þÉ ½þè, ¨ÉVÉÉEò ¤ÉxÉÉEò®ú ®úJÉÉ ½þè +Éè®ú +É{É ºÉ¤É ±ÉÉäMÉ ½þÆºÉ ®ú½þä ½þèÆ* ±ÉÉ±ÉÚ VÉÒ, ¨ÉèÆ +É{ÉEòÉ ¤Éc÷É ºÉ¨¨ÉÉxÉ Eò®úiÉÉ ½þÚÆ* ... (´ªÉ´ÉvÉÉxÉ) ¸ÉÒ ±ÉÉ±ÉÚ |ÉºÉÉnù (¨ÉvÉä{ÉÖ®úÉ) : ¨ÉèÆ iÉÉä ¤Éè`ö ½þÒ VÉÉ>ðÆMÉÉ* ¶ÉäªÉ®ú ¥ÉÉäEò®ú ½þèÆ, ¦ÉÉMÉÉä, ¨ÉÖ¨¤É<Ç VÉÉ+Éä, ¨ÉÖ¨¤É<Ç ¨ÉäÆ nù±ÉÉ±ÉÒ Eò®úÉä* ±ÉÉ]õ®úÒ ¤ÉäSÉÉä, ±ÉÉ]õ®úÒ* MR. DEPUTY-SPEAKER: Shri Goel, please sit down.

... (Interruptions)

MR. DEPUTY-SPEAKER: Do not disturb him.

... (Interruptions)

MR. DEPUTY-SPEAKER: Shri Goel, please sit down. He is concluding.

... (Interruptions)

MR. DEPUTY-SPEAKER: Do not provoke him. ¸ÉÒ Ê´ÉVÉªÉ MÉÉäªÉ±É (SÉÉÆnùxÉÒ SÉÉèEò): ªÉ½þ ¨ÉVÉÉEò EòÒ ¤ÉÉiÉ xÉ½þÒÆ ½þè* ... (´ªÉ´ÉvÉÉxÉ) ¸ÉÒ ±ÉÉ±ÉÚ |ÉºÉÉnù (¨ÉvÉä{ÉÖ®úÉ) : ½þ¨É xÉ½þÒÆ ¤ÉÉä±ÉxÉä nùäÆMÉä* +ÉVÉ <xÉEòÉä ¤ÉÉä±ÉxÉä xÉ½þÒÆ nùäÆMÉä* ¸ÉÒ Ê´ÉVÉªÉ MÉÉäªÉ±É (SÉÉÆnùxÉÒ SÉÉèEò): ºÉÉ®úä ±ÉÉäMÉ ¤Éè`öEò®ú ½þÆºÉ ®ú½þä ½þèÆ* ... (´ªÉ´ÉvÉÉxÉ) ¸ÉÒ ±ÉÉ±ÉÚ |ÉºÉÉnù (¨ÉvÉä{ÉÖ®úÉ) : ªÉä ¤ÉÉä±ÉxÉä xÉ½þÒÆ nùäÆMÉä* ´ÉÉ{ÉºÉ VÉÉ+Éä* ¨É½þÉänùªÉ, |ÉvÉÉxÉ ¨ÉÆjÉÒ VÉÒ +¦ÉÒ ±ÉÉ±ÉSÉ ¨ÉäÆ {Éc÷ä ½þÖB ½þèÆ* ={ÉÉvªÉIÉ ¨É½þÉänùªÉ : +¤É +É{É BäºÉÉ EòÒÊVÉB, SÉÚÆÊEò ½þÉ=ºÉ EòÉä ±ÉÆSÉ Eòä Ê±ÉB Bb÷VÉxÉÇ xÉ½þÒÆ ÊEòªÉÉ ½þè, <ºÉÊ±ÉB ºÉ¤É ±ÉÉäMÉ =ºÉEòÉ xÉiÉÒVÉÉ ¦ÉÖMÉiÉ ®ú½þä ½þèÆ, <ºÉÊ±ÉB VÉ±nùÒ ºÉä JÉi¨É EòÒÊVÉB* ¸ÉÒ ±ÉÉ±ÉÚ |ÉºÉÉnù (¨ÉvÉä{ÉÖ®úÉ) : iÉÉä ±ÉÆSÉ Eòä ¤ÉÉnù ®úÊJÉªÉä* {É½þ±Éä ½þ¨ÉEòÉä ±ÉÆSÉ ÊJÉ±ÉÉ<ªÉä* ={ÉÉvªÉIÉ ¨É½þÉänùªÉ : +¤É +É{É JÉi¨É EòÒÊVÉB* ¸ÉÒ ±ÉÉ±ÉÚ |ÉºÉÉnù (¨ÉvÉä{ÉÖ®úÉ) : ¨ÉèÆ ºÉÆIÉä{É ¨ÉäÆ ¤ÉÉä±É ®ú½þÉ lÉÉ, BEòäb÷äÊ¨ÉEò Êb÷ºEò¶ÉxÉ* |ÉvÉÉxÉ ¨ÉÆjÉÒ VÉÒ, ¨ÉèÆ <ºÉÊ±ÉB Eò½þ ®ú½þÉ lÉÉ ÊEò +É{ÉEòä ÊVÉiÉxÉä ºÉÉlÉÒ ±ÉÉäMÉ ½þèÆ, +É{ÉEòÉä lÉÉ½þ ±ÉMÉxÉä xÉ½þÒÆ nùä ®ú½þä ½þèÆ, +É{ÉEòÉä ¤ÉiÉÉ xÉ½þÒÆ ®ú½þä ½þèÆ, +É{ÉEòÒ VÉ¨ÉÒxÉ ÊJÉºÉEò SÉÖEòÒ ½þè* +É{ÉEòÉä ZÉÚ`ö-¨ÉÚ`ö Eòä xÉÉ®únù ¨ÉÉä½þ ¨ÉäÆ b÷É±Éä ½þÖB ½þèÆ, +É{É xÉÉ®únù ¨ÉiÉ ¤ÉÊxÉªÉä* VÉ¨ÉÒxÉ xÉ½þÒÆ ½þè, VÉ½þÉÆ +É{É JÉc÷ä lÉä, ´É½þ VÉ¨ÉÒxÉ ÊJÉºÉEò MÉ<Ç* VÉªÉ±ÉÊ±ÉiÉÉ VÉÒ EòÉ ÊEòiÉxÉÉ +{É¨ÉÉxÉ +É{ÉxÉä ÊEòªÉÉ, ¨ÉÖEònù¨Éä {É®ú ¨ÉÖEònù¨ÉÉ, ¨ÉÖEònù¨Éä {É®ú ¨ÉÖEònù¨ÉÉ, ±É]õEòÉEò®ú ®úJÉÉä, E±ÉSÉ ¨ÉäÆ ®úJÉÉä* ±ÉÉäMÉÉäÆ {É®ú ¶ÉÉºÉxÉ Eò®úiÉä ®ú½þä, <ºÉÊ±ÉB +É{ÉEòÉä ¨Éä®úÉ ºÉÖZÉÉ´É ½þè* ¨ÉèÆ Ê¡ò®ú Eò½þiÉÉ ½þÚÆ ... (´ªÉ´ÉvÉÉxÉ) ¸ÉÒ ºÉiªÉ {ÉÉ±É VÉèxÉ (SÉÆb÷ÒMÉgø): ºÉÖZÉÉ´É ºÉÉäÊxÉªÉÉ VÉÒ EòÉä nùÉä* ¸ÉÒ ±ÉÉ±ÉÚ |ÉºÉÉnù (¨ÉvÉä{ÉÖ®úÉ) : ºÉÖxÉÉä, ¤Éè`öÉä* +É{ÉEòÉä ¨Éä®úÉ ºÉÖZÉÉ´É ½þè ÊEò {É®úºÉÉäÆ 11 ¤ÉVÉä ´ÉÉäÊ]õÆMÉ ½þè, JÉ®ú´ÉÉÆºÉ Eò±É 14 iÉÉ®úÒJÉ EòÉä =iÉ®ú MÉªÉÉ* ½þ¨É ±ÉÉäMÉÉäÆ EòÉ, Ê½þxnùÚ ¦ÉÉ<Ç ±ÉÉäMÉÉäÆ EòÉ JÉ®ú´ÉÉÆºÉ =iÉ®ú MÉªÉÉ, ºÉiÉ´ÉÉxÉ ½þÉäiÉÉ ½þè, +É¨É EòÉ Ê]õEòÉäc÷É JÉÉEò®ú, ºÉiiÉÚ-´ÉiiÉÚ JÉÉEò®ú Eò®úiÉä ½þèÆ, ªÉ½þÒ ½þ¨ÉÉ®úÒ ºÉÆºEÞòÊiÉ ½þè, ªÉ½þÒ Ê½þxnùÖi´É ½þè* =ºÉEòä ¤ÉÉnù ºÉä ¶ÉÖ¦É EòÉ¨É ÊEòªÉÉ VÉÉiÉÉ ½þè* +¤É JÉ®ú´ÉÉÆºÉ =iÉ®ú MÉªÉÉ* {É®úºÉÉäÆ ¦ÉÉ¹ÉhÉ Eò®úEòä Ê¤ÉxÉÉ ´ÉÉäÊ]õÆMÉ Eò®úÉªÉä ®úÉ¹]Å{ÉÊiÉ VÉÒ EòÉä <ºiÉÒ¡òÉ nùä nùÒÊVÉB* ®úÉ¹]Å{ÉÊiÉ VÉÒ +¤É ½þ¨É ±ÉÉäMÉÉäÆ ºÉä {ÉÚUôäÆMÉä ÊEò ´ÉèEòÊ±{ÉEò ºÉ®úEòÉ®ú EòÉèxÉ-EòÉèxÉ Ê¨É±ÉEò®ú ¤ÉxÉÉ ®ú½þä ½þÉä* ªÉ½þ Ê½þºÉÉ¤É ½þ¨É ®úÉ¹]Å{ÉÊiÉ VÉÒ EòÉä nùäÆMÉä, +Éb÷´ÉÉhÉÒ VÉÒ EòÉä xÉ½þÒÆ nùäÆMÉä* ªÉ½þÒ ´Éè±É Bº]õèÊ¤±É¶b÷ {ÉÉÊ±ÉÇªÉÉ¨ÉäÆ]õ®úÒ xÉÉä¨ÉÇ ¨ÉäÆ ½þè* +É{ÉEòÒ <ºÉ¨ÉäÆ <VVÉiÉ ¤ÉSÉ VÉÉªÉäMÉÒ* {ÉÒ`ö ¨ÉäÆ UôÖ®úÉ ±ÉMÉxÉä ºÉä +SUôÉ ½þè, ºÉÒvÉä VÉÉEò®ú ´É½þÉÆ nùä nùÒÊVÉB* <ºÉºÉä +É{ÉEòÒ <VVÉiÉ ¤ÉSÉ VÉÉªÉäMÉÒ ÊEò +É®ú.BºÉ.BºÉ. xÉä +É{ÉEòÉä SÉ±ÉÉxÉä xÉ½þÒÆ ÊnùªÉÉ, nùä¶É EòÉ xÉÉ¶É +É{ÉxÉä Eò®ú ÊnùªÉÉ, ºÉiªÉÉxÉÉ¶É {É®ú {É½þÖÆSÉ MÉªÉÉ* ½þ¨É ±ÉÉäMÉÉäÆ EòÉä +Éè®ú ¨ÉÖ±ÉÉªÉ¨É ÊºÉÆ½þ ªÉÉnù´É EòÉä EòÖUô xÉ½þÒÆ SÉÉÊ½þB, ºÉÖxÉ ±ÉÒÊVÉB, ºÉÉ¨|ÉnùÉÊªÉEòiÉÉ Eòä ÊJÉ±ÉÉ¡ò, BEò-BEò EòiÉ®úÉ JÉÚxÉ VÉ¤É iÉEò ½þ¨ÉÉ®úä ¶É®úÒ®ú ¨ÉäÆ ®ú½þäMÉÉ +Éè®ú <ºÉ ¤ÉÉ®ú ½þ¨É SÉÉ½þiÉä ½þèÆ, ¦ÉÉ®úiÉ ºÉä ½þ¨Éä¶ÉÉ Eòä Ê±ÉB ºÉÉ¨|ÉnùÉÊªÉEòiÉÉ EòÒ Ê´ÉnùÉ<Ç ½þÉä* nùÉä¤ÉÉ®úÉ Ê¡ò®ú +É{É +ÉxÉä ´ÉÉ±Éä xÉ½þÒÆ ½þè* ½þ¨É ±ÉÉäMÉ ¤ÉxÉÉBÆMÉä ªÉÉ ªÉä ¤ÉxÉÉBÆMÉä iÉÉä <xÉºÉä ¦ÉÒ ±Éc÷äÆMÉä, ½þ¨É ¤ÉxÉäÆMÉä iÉÉä ½þ¨É ¦ÉÒ ±Éc÷äÆMÉä, ±ÉäÊEòxÉ +É{ÉEòÒ EòÉä]õÇ ¨ÉäÆ ¦ÉÉ®úiÉ EòÒ VÉxÉiÉÉ xÉ½þÒÆ VÉÉxÉä ´ÉÉ±ÉÒ ½þè* +É{É EªÉÉ Ê´É¶´ÉÉºÉ ¨ÉiÉ ±ÉÉªÉä ½þèÆ, +É{É xÉ½þÒÆ ±ÉÉªÉä ½þèÆ, ´É½þ iÉÉä ®úÉ¹]Å{ÉÊiÉ VÉÒ xÉä +É{ÉºÉä ¤ÉÉä±ÉÉ* iÉÒxÉ ¨É½þi´É{ÉÚhÉÇ {ÉÉÊ±ÉÊ]õEò±É {ÉÉ]õÒÇWÉ, SÉÉè]õÉ±ÉÉ VÉÒ EòÒ {ÉÉ]õÒÇ, SÉÉè]õÉ±ÉÉ VÉÒ EòÒ {ÉÉ]õÒÇ EòÉä<Ç ¨ÉÉ¨ÉÚ±ÉÒ {ÉÉ]õÒÇ ½þè? ´É½þ ±ÉÉäEònù±É ½þè, Ê¤É½þÉ®ú ½þÊ®úªÉÉhÉÉ, ªÉÚ.{ÉÒ., SÉÉ®úÉäÆ iÉ®ú¡ò ½þ¨É ±ÉÉäMÉÉäÆ EòÉ OÉÉ=hb÷ ½þè* ®úÉVÉºlÉÉxÉ +Éè®ú MÉÖVÉ®úÉiÉ ¨ÉäÆ ½þ¨ÉÉ®úÒ OÉÉ=Æb÷ ½þè, <xÉEòä {ÉÉºÉ iÉÉä ¨ÉÉä®ú±ÉÒ OÉÉ=Æb÷ ¦ÉÒ xÉ½þÒÆ ½þè* nùä¶É Eòä iÉäVÉ-iÉ®úÉÇ®ú xÉäiÉÉ ºÉÖ¥É¨ÉÊhÉªÉ¨É º´ÉÉ¨ÉÒ ºÉÉ½þ¤É ¦ÉÒ ½þ¨ÉÉ®úä ºÉÉlÉ ½þèÆ* <xÉEòä nù±É Eòä ºÉnùºªÉÉäÆ EòÒ ºÉÆJªÉÉ ¦É±Éä ½þÒ VªÉÉnùÉ xÉ ½þÉä, ±ÉäÊEòxÉ ªÉä BäºÉä xÉäiÉÉ ½þèÆ, VÉèºÉä ½þ¨ÉÉ®úä Ê¤É½þÉ®úÒ EòÊ´É Eòä ¤ÉÉ®úä ¨ÉäÆ ÊEòºÉÒ xÉä Eò½þÉ ½þè- ºÉi ºÉÉ<ÇÆ Eòä nùÉä½þ®úä VÉÉä xÉÉ´ÉEò Eòä iÉÒ®ú nùäJÉxÉ ¨ÉäÆ UôÉä]õä ±ÉÉMÉäÆ PÉÉ´É Eò®úäÆ MÉ¨¦ÉÒ®ú* <ºÉ ºÉ®úEòÉ®ú Eòä iÉÒxÉ ºÉ¨ÉlÉÇEò nù±ÉÉäÆ xÉä ®úÉ¹]Å{ÉÊiÉ VÉÒ Eòä {ÉÉºÉ VÉÉEò®ú +{ÉxÉÉ ºÉ¨ÉlÉÇxÉ ´ÉÉ{ÉºÉ ±Éä Ê±ÉªÉÉ* ¤ÉÚ]õÉÊºÉÆ½þ VÉÒ iÉÉä {É½þ±Éä ½þÒ <xÉºÉä +±ÉMÉ ½þÉä MÉB lÉä* +¤É ªÉä iÉÒxÉ ®úÉVÉxÉÒÊiÉEò nù±É ½þ]õ MÉB ½þèÆ +Éè®ú ªÉä ½þ¨É {É®ú ¤±Éä¨É Eò®úiÉä ½þèÆ* ¨ÉèÆ Eò½þxÉÉ SÉÉ½þiÉÉ ½þÚÆ ÊEò +É{É ºÉ¨ÉÉ{iÉ ½þÉä SÉÖEòä ½þèÆ, nùä¶É EòÒ VÉxÉiÉÉ EòÉä ¨ÉÉ±ÉÚ¨É ½þè ÊEò ªÉ½þÉÆ ºÉä ¦ÉÉ¹ÉhÉ nùäEò®ú +Éè®ú SÉiÉÖ®úÉ<Ç ºÉä ªÉ½þ Eò½þEò®ú +¤É EòÉ¨É xÉ½þÒÆ SÉ±É ºÉEòiÉÉ ÊEò ½þ¨É ±ÉÉäMÉÉäÆ xÉä <xÉEòÒ ºÉ®úEòÉ®ú ÊMÉ®úÉ<Ç ½þè* +É{ÉEòÉä ÊVÉxÉEòÉ ºÉ¨ÉlÉÇxÉ |ÉÉ{iÉ lÉÉ, ´Éä ½þ]õ MÉB ½þèÆ, iÉÉä ½þ¨É EªÉÉäÆÊEò +É{ÉEòÉä ÊMÉ®úÉxÉä ±ÉMÉä* ½þ¨É ºÉ®úEòÉ®ú ÊMÉ®úxÉä Eòä ¤ÉÉnù EªÉÉ Eò®úäÆMÉä, EªÉÉ xÉ½þÒÆ Eò®úäÆMÉä, <ºÉEòÒ +É{ÉEòÉä EªÉÉäÆ ÊSÉÆiÉÉ ½þè* ½þ¨É iÉÉä ¦ÉèÆºÉäÆ SÉ®úÉEò®ú nùÚvÉ {ÉÒ ±ÉäÆMÉä +Éè®ú ¤ÉäSÉ nùäÆMÉä* +É{ÉxÉä +{ÉxÉä ¨ÉxÉ ºÉä ªÉ½þ Ê´É¶´ÉÉºÉ¨ÉiÉ ªÉ½þÉÆ xÉ½þÒÆ ®úJÉÉ ½þè* nùä¶É Eòä |ÉvÉÉxÉ ¨ÉÆjÉÒ VÉÒ, MÞÉ½þ ¨ÉÆjÉÒ VÉÒ +Éè®ú ºÉÆºÉnùÒªÉ EòÉªÉÇ ¨ÉÆjÉÒ VÉÒ ®úÉ¹]Å{ÉÊiÉ VÉÒ Eòä {ÉÉºÉ MÉB lÉä ÊEò BäºÉÉ xÉ Eò®úäÆ* ¨ÉèÆ {ÉÚUôxÉÉ SÉÉ½þiÉÉ ½þÚÆ ÊEò +É{É EòÉèxÉ ½þÉäiÉä ½þèÆ =xÉEòÉä BäºÉÉ Eò½þxÉä Eòä Ê±ÉB* +É{ÉxÉä ´É½þÉÆ VÉÉEò®ú <ºÉEòä Ê±ÉB EòÖiÉEòÇ ÊnùªÉÉ +Éè®ú ½þ¨É ±ÉÉäMÉÉäÆ xÉä ´É½þÉÆ VÉÉEò®ú iÉEòÇ ÊnùªÉÉ* ´ÉÒ.{ÉÒ. ÊºÉÆ½þ, nùä´ÉMÉÉèc÷É VÉÒ +Éè®ú MÉÖVÉ®úÉ±É VÉÒ EòÉ =nùÉ½þ®úhÉ ½þè ÊEò Ê¤ÉxÉÉ ½þÉ=ºÉ Eòä ¡±ÉÉä®ú {É®ú EòÉÆ¡òÒb÷äÆºÉ Ê±ÉB +É{É ¤ÉVÉ]õ EòÉä ½þÉlÉ ¨ÉäÆ xÉ½þÒÆ ±Éä ºÉEòiÉä* ½þ¨ÉÉ®úÉ ºÉÆÊ´ÉvÉÉxÉ BEò ½þè, ¦ÉÉ®úiÉ BEò ½þè +Éè®ú ®úÉ¹]Å{ÉÊiÉ VÉÒ BEò ½þèÆ* ªÉ½þ xÉ½þÒÆ ½þÉä ºÉEòiÉÉ ÊEò Ê¤É½þÉ®ú ¨ÉäÆ EòÖUô ½þÉä +Éè®ú ªÉ½þÉÆ EòÖUô ½þÉä* +É{É Ê¤É½þÉ®ú Eòä ¨ÉºÉ±Éä {É®ú ¦ÉÒ ®úÉ¹]Å{ÉÊiÉ VÉÒ EòÉä EòÖiÉEòÇ nùäxÉä MÉB lÉä, ±ÉäÊEòxÉ ®úÉ¹]Å{ÉÊiÉ VÉÒ xÉä +É{ÉEòÒ ¤ÉÉiÉ xÉ½þÒÆ ¨ÉÉxÉÒ* ½þ¨É <ºÉEòä Ê±ÉB =x½þäÆ ¤ÉvÉÉ<Ç nùäiÉä ½þèÆ +Éè®ú =xÉEòÉ vÉxªÉ´ÉÉnù Eò®úiÉä ½þèÆ* ={ÉÉvªÉIÉ ¨É½þÉänùªÉ: +¤É JÉi¨É Eò®úäÆ* ¸ÉÒ ±ÉÉ±ÉÚ |ÉºÉÉnù (¨ÉvÉä{ÉÖ®úÉ) : ¨ÉèÆ JÉi¨É Eò®ú ®ú½þÉ ½þÚÆ* =vÉ®ú VÉÉä ºÉÉvÉÖ ¤ÉÉ¤ÉÉ ±ÉÉäMÉ ¤Éè`öä ½þÖB ½þèÆ, ¨ÉèÆ =xÉºÉä Eò½þxÉÉ SÉÉ½þiÉÉ ½þÚÆ ÊEò +É{É <xÉºÉä ÊxÉVÉÉiÉ {ÉÉBÆ +Éè®ú BEò xÉªÉÉ ¦ÉÉ®úiÉ ¤ÉxÉÉBÆ* ½þ¨ÉÉ®úä JÉÖ®úÉxÉÉ VÉÒ =vÉ®ú ½þèÆ, ¤É½þxÉ ºÉÖ¹É¨ÉÉ VÉÒ EòÒ ´É½þÉÆ EªÉÉ ½þÉ±ÉiÉ ½þÖ<Ç, ºÉ¤É VÉÉxÉiÉä ½þèÆ* ºÉÖ¹É¨ÉÉ VÉÒ EòÉä ÊEòiÉxÉÉ ]õÉSÉÇ®ú ÊEòªÉÉ, VÉ¤É +É{É {ÉÊ®ú´ÉÉ®ú xÉ½þÒÆ SÉ±ÉÉ ºÉEòiÉä, nùä¶É EòÒ ÊVÉ¨¨ÉänùÉ®úÒ ½þ¨É +É{ÉEòä ½þÉlÉÉäÆ ¨ÉäÆ VªÉÉnùÉ ÊnùxÉ iÉEò xÉ½þÒÆ ®ú½þxÉä nùäÆMÉä* <ºÉÊ±ÉB ½þ¨É +É{ÉEòÒ ºÉ®úEòÉ®ú EòÉä ÊºÉ¡òÇ ZÉ]õEòÉ ½þÒ xÉ½þÒÆ nùäxÉÉ SÉÉ½þiÉä, BEò Ê¨ÉxÉ]õ ¨ÉäÆ ´ÉÉä]õ ºÉä {É]õEòÉ nùäEò®ú xÉ<Ç ºÉ®úEòÉ®ú ¤ÉxÉÉBÆMÉä +Éè®ú ¦ÉÉ®úiÉ EòÒ BEòiÉÉ, +JÉÆb÷iÉÉ +Éè®ú vÉ¨ÉÇÊxÉ®ú{ÉäIÉiÉÉ {É®ú +ÉÆSÉ xÉ½þÒÆ +ÉxÉä nùäÆMÉä* ªÉ½þÒ Eò½þEò®ú ¨ÉèÆ +{ÉxÉÒ ¤ÉÉiÉ ºÉ¨ÉÉ{iÉ Eò®úiÉÉ ½þÚÆ* (<ÊiÉ) 1330 hours The Lok Sabha then adjourned for Lunch till thirty minutes past Fourteen of the Clock. 14.35 ¤ÉVÉä ¨ÉvªÉÉ½xÉ ¦ÉÉäVÉxÉ Eòä {É¶SÉÉi ±ÉÉäEò ºÉ¦ÉÉ 14.35 ¤ÉVÉä {É®ú {ÉÖxÉ& ºÉ¨É´ÉäiÉ ½þÖ<Ç* (={ÉÉvªÉIÉ ¨É½þÉänùªÉ {ÉÒ`öÉºÉÒxÉ ½þÖB) Ê´ÉiiÉ ¨ÉÆjÉÒ (¸ÉÒ ªÉ¶É´ÉÆiÉ ÊºÉx½þÉ): ={ÉÉvªÉIÉ ¨É½þÉänùªÉ, |ÉvÉÉxÉ ¨ÉÆjÉÒ VÉÒ xÉä ºÉnùxÉ ¨ÉäÆ VÉÉä Ê´É¶´ÉÉºÉ ¨ÉiÉ |ÉºiÉÉ´É |ÉºiÉÖiÉ ÊEòªÉÉ ½þè, ¨ÉèÆ =ºÉEòä ºÉ¨ÉlÉÇxÉ ¨ÉäÆ ¤ÉÉä±ÉxÉä Eòä Ê±ÉB JÉc÷É ½þÖ+É ½þÚÆ* ¨É½þÉänùªÉ, <ºÉ SÉSÉÉÇ ¨ÉäÆ +¦ÉÒ iÉEò Ê´É®úÉävÉ {ÉIÉ EòÒ +Éä®ú ºÉä nùÉä ¦ÉÉ¹ÉhÉ ½þÖB ½þèÆ - BEò ¦ÉÉ¹ÉhÉ Ê´É®úÉävÉÒ nù±É xÉäiÉÉ EòÉ, ÊVÉºÉEòä ¤ÉÉ®úä ¨ÉäÆ +ÊvÉEòÉÆ¶É ºÉnùºªÉ, VÉÉä <ºÉ iÉ®ú¡ò ¤Éè`öä ½þèÆ, =xÉEòÉ ªÉ½þ ¨ÉiÉ lÉÉ ÊEò ¨ÉVÉÉ xÉ½þÒÆ +ÉªÉÉ, VÉ¨ÉÉ xÉ½þÒÆ +Éè®ú nùÚºÉ®úÉ ¦ÉÉ¹ÉhÉ ½þ¨ÉÉ®úä ½þÒ |Énùä¶É Eòä {ÉÚ´ÉÇ ¨ÉÖJªÉ¨ÉÆjÉÒ +Éè®ú ®úÉ¹]ÅÒªÉ VÉxÉiÉÉ nù±É Eòä ®úÉ¹]ÅÒªÉ +vªÉIÉ, ±ÉÉ±ÉÚ |ÉºÉÉnù VÉÒ EòÉ ½þÖ+É* ÊVÉºÉEòä ¤ÉÉ®úä ¨ÉäÆ ºÉnùºªÉÉäÆ EòÒ ®úÉªÉ lÉÒ ÊEò ¤É½þÖiÉ ½þÒ Bx]õ®ú]õäÊxÉÆMÉ ¦ÉÉ¹ÉhÉ ®ú½þÉ* =ºÉ¨ÉäÆ EòÖUô ±ÉÉäMÉÉäÆ EòÉ ªÉ½þ ¦ÉÒ Eò½þxÉÉ lÉÉ ÊEò xÉÉè]õÆEòÒ ´ÉÉ±ÉÉ ¦ÉÉ¹ÉhÉ lÉÉ, ±ÉäÊEòxÉ ªÉ½þ ¨Éä®úÉ Eò½þxÉÉ xÉ½þÒÆ ½þè* ±ÉÉ±ÉÚ |ÉºÉÉnù VÉÒ xÉä º´ÉÆªÉ Eò½þÉ ÊEò =xÉEòÉ ¦ÉÉ¹ÉhÉ ¤É½þÖiÉ BEòäb÷èÊ¨ÉEò lÉÉ* BEòäb÷èÊ¨ÉEò ¦ÉÉ¹ÉhÉ =x½þÉäÆxÉä ¤É½þÖiÉ ¨ÉiÉ´ÉÉ±Éä ¨ÉxÉ ºÉä ¶ÉÖ¯û ÊEòªÉÉ lÉÉ* +¦ÉÒ iÉÉä =ºÉ b÷É±É {É®ú nùÉä ½þÒ {ÉÆUôÒ ¤Éè`öä ½þèÆ - ±ÉÉ±ÉÚ |ÉºÉÉnù +Éè®ú ¨ÉÖ±ÉÉªÉ¨É ÊºÉÆ½þ - ±ÉäÊEòxÉ VÉ¤É ´Éä ¤ÉÉä±É ®ú½þä lÉä, iÉÉä =xÉEòä ¤ÉÒSÉ ¨ÉäÆ º´ÉÉ¨ÉÒ VÉÒ ¦ÉÒ ¤Éè`öä ½þÖB lÉä* ½þÉä ºÉEòiÉÉ ½þè ÊEò ±ÉÉ±ÉÚ VÉÒ EòÉ VÉÉä nùÉ¶ÉÇÊxÉEò ¦ÉÉ¹ÉhÉ ½þÖ+É, BEòäb÷èÊ¨ÉEò ¦ÉÉ¹ÉhÉ ½þÖ+É, =ºÉ¨ÉäÆ EòÖUô º´ÉÉ¨ÉÒ VÉÒ EòÉ ¦ÉÒ <x{ÉÖ]õ ½þÉä* ... (´ªÉ´ÉvÉÉxÉ) ¸ÉÒ ±ÉÉ±ÉÚ |ÉºÉÉnù (¨ÉvÉä{ÉÖ®úÉ) : º´ÉÉ¨ÉÒ ±ÉÉäMÉ ¤É½þÖiÉ JÉ®úiÉxÉÉEò ½þÉäiÉä ½þèÆ* MÉÖ¯ûº´ÉÉ¨ÉÒ iÉÉä +É{ÉEòÉä ±Éä b÷Ú¤Éä* ... (´ªÉ´ÉvÉÉxÉ) ¸ÉÒ ªÉ¶É´ÉxºÉ ÊºÉx½þÉ : +É{ÉEòÉä +¦ÉÒ iÉÖ®úxiÉ {ÉiÉÉ SÉ±É VÉÉBMÉÉ* ½þ¨ÉÉ®úÉ VÉÉä º´ÉÉ¨ÉÒ lÉÉ, =ºÉºÉä iÉÉä ½þ¨ÉxÉä UôÖ]õEòÉ®úÉ {ÉÉ Ê±ÉªÉÉ, ±ÉäÊEòxÉ +É{É <ºÉ º´ÉÉ¨ÉÒ Eòä SÉEEò®ú ¨ÉäÆ ¨ÉiÉ {ÉÊc÷B, BEò Ê¨ÉjÉ Eòä xÉÉiÉä +É{ÉEòÉä ºÉ±ÉÉ½þ nùä ®ú½þÉ ½þÚÆ* ±ÉÉ±ÉÚ |ÉºÉÉnù VÉÒ Eòä ¦ÉÉ¹ÉhÉ ¨ÉäÆ BäºÉÉ EòÖUô xÉ½þÒÆ lÉÉ, ÊVÉºÉEòÉ =iiÉ®ú ÊnùªÉÉ VÉÉ ºÉEòä* ±ÉäÊEòxÉ VÉÉä Ê´É®úÉävÉÒ nù±É Eòä xÉäiÉÉ xÉä ¦ÉÉ¹ÉhÉ ÊnùªÉÉ, =ºÉ¨ÉäÆ =x½þÉäÆxÉä EòÉ =±±ÉäJÉ ÊEòªÉÉ* VÉÉä ÊºlÉÊiÉ nùä¶É EòÒ +lÉÇ-´ªÉ´ÉºlÉÉ ºÉä ºÉÆ¤ÉÆÊvÉiÉ ½þè +Éè®ú =xÉEòä ¨ÉÖiÉÉÊ¤ÉEò Ê{ÉUô±Éä 13 ¨É½þÒxÉÉäÆ ¨ÉäÆ +lÉÇ-´ªÉ´ÉºlÉÉ Eòä IÉäjÉ ¨ÉäÆ ½þ¨ÉxÉä BäºÉÉ EòÖUô xÉ½þÒÆ ÊEòªÉÉ, ÊVÉºÉEòÉ =±±ÉäJÉ ¦ÉÒ =xÉEòä uÉ®úÉ ÊEòªÉÉ VÉÉ ºÉEòä - BäºÉÉ =xÉEòÉ ¨ÉÉxÉxÉÉ lÉÉ* ¨É½þÉänùªÉ, +ÉVÉ VÉ¤É <ºÉ SÉSÉÉÇ ¨ÉäÆ ¦ÉÉMÉ ±ÉäxÉä Eòä Ê±ÉB ¨ÉèÆ <ºÉ ºÉnùxÉ EòÒ iÉ®ú¡ò +É ®ú½þÉ lÉÉ, iÉÉä Eò<Ç {ÉjÉEòÉ®ú ¤ÉÆvÉÖ ¨ÉÖZÉä Ê¨É±Éä, ÊVÉxÉEòÉä Ê{ÉUô±Éä Eò<Ç ÊnùxÉÉäÆ ºÉä BEò ½þÒ ÊSÉxiÉÉ JÉÉB VÉÉ ®ú½þÒ ½þè, {ÉÚ®úä nùä¶É EòÉä {É®úä¶ÉÉxÉ Eò®ú ®ú½þÒ ½þè +Éè®ú ´É½þ ÊSÉxiÉÉ ½þè ÊEò ½þ¨ÉxÉä VÉÉä ¤ÉVÉ]õ {Éä¶É ÊEòªÉÉ ½þè, =ºÉEòÉ +xVÉÉ¨É EªÉÉ ½þÉäMÉÉ? ´É½þ <ºÉ ºÉnùxÉ Eòä uÉ®úÉ {ÉÉºÉ ½þÉäMÉÉ ªÉÉ xÉ½þÒÆ ½þÉäMÉÉ? ¨ÉèÆxÉä =xÉEòÉä +É¶´ÉÉºÉxÉ ÊnùªÉÉ ÊEò ½þ¨É Ê´É¶´ÉÉºÉ ¨ÉiÉ VÉÒiÉäÆMÉä, ¤ÉVÉ]õ ¦ÉÒ {ÉÉºÉ ½þÉäMÉÉ, ¡òÉ<xÉäÆºÉ Ê¤É±É ¦ÉÒ {ÉÉºÉ ½þÉäMÉÉ* ±ÉäÊEòxÉ ÊSÉxiÉÉ iÉÉä ±ÉMÉÒ ½þè +Éè®ú ½þ¨É ±ÉÉäMÉ <ºÉ ºÉnùxÉ ¨ÉäÆ ÊVÉxÉiÉä ¦ÉÒ ºÉnùºªÉ ¤Éè`öä ½þèÆ, ´Éä SÉÖxÉEò®ú +ÉB ½þèÆ* ±ÉÉ±ÉÚ |ÉºÉÉnù VÉÒ Eò½þ ®ú½þä lÉä ÊEò Ê¤ÉxÉÉ SÉÚxÉÉ Ê¡ò]õEò®úÒ ±ÉMÉÉB, ½þ¨É EòÉä<Ç-xÉ-EòÉä<Ç {Énù {ÉÉ ±ÉäiÉä ½þèÆ* ¨ÉèÆ =xÉºÉä Eò½þxÉÉ SÉÉ½þiÉÉ ½þÚÆ ÊEò <ºÉ ºÉnùxÉ ¨ÉäÆ ¨ÉèÆ =xÉºÉä VªÉÉnùÉ ´ÉÉä]õ ºÉä VÉÒiÉ Eò®ú +ÉªÉÉ ½þÚÆ +Éè®ú SÉÖxÉÉ´É VÉÒiÉxÉä ¨ÉäÆ ÊEòiÉxÉÉ SÉÚxÉÉ-Ê¡ò]õEò®úÒ ±ÉMÉÉxÉÉ {Éc÷iÉÉ ½þè, ªÉ½þ =xÉEòÉä ¦ÉÒ {ÉiÉÉ ½þè +Éè®ú ½þ¨ÉEòÉä ¦ÉÒ {ÉiÉÉ ½þè, EªÉÉäÆÊEò ¤É½þÖiÉ ÊnùxÉÉäÆ ºÉä <ºÉ {ÉÉ{Éc÷ EòÉä ¤Éä±É ®ú½þä ½þèÆ* ªÉ½þ VÉ°ü®ú ½þè ÊEò ¨ÉÖZÉä =xÉEòÒ iÉ®ú½þ VÉä±É ¨ÉäÆ ®ú½þxÉä EòÒ +ÉnùiÉ xÉ½þÒÆ ½þè* ±ÉäÊEòxÉ ¨ÉèÆ ªÉ½þ Eò½þxÉÉ SÉÉ½þiÉÉ ½þÚÆ ... (´ªÉ´ÉvÉÉxÉ) ¸ÉÒ ±ÉÉ±ÉÚ |ÉºÉÉnù (¨ÉvÉä{ÉÖ®úÉ) : +É{É VÉä±É VÉÉxÉä ºÉä EòèºÉä ¤ÉÊSÉBMÉÉ, ªÉ½þ ¤ÉiÉÉ nùÒÊVÉB* ... (´ªÉ´ÉvÉÉxÉ) ¸ÉÒ ªÉ¶É´ÉÆiÉ ÊºÉx½þÉ: nùäÊJÉB xÉ, +É{É ¤É½þÖiÉ EòÉäÊ¶É¶É ÊEòB ½þèÆ, Eò¨É EòÉäÊ¶É¶É xÉ½þÒÆ ÊEòB ½þèÆ* ½þ¨É ¤Éè`öä ½þÖB ½þèÆ, +É{É Eò½þÉÆ ¤Éè`öäÆMÉä* ¸ÉÒ ±ÉÉ±ÉÚ |ÉºÉÉnù (¨ÉvÉä{ÉÖ®úÉ) : ... (+vªÉIÉ{ÉÒ`ö Eòä +Énùä¶ÉÉxÉÖºÉÉ®ú EòÉªÉÇ´ÉÉ½þÒ-´ÞÉiiÉÉxiÉ ºÉä ÊxÉEòÉ±É ÊnùªÉÉ MÉªÉÉ*) ¸ÉÒ ªÉ¶É´ÉxiÉ ÊºÉx½þÉ: +É{É EòÒ ¤Énù nùÖ+É ÊEòºÉÒ EòÉä xÉ½þÒÆ ±ÉMÉiÉÒ ½þè, EªÉÉäÆÊEò ÊEòºÉÒ ... (+vªÉIÉ{ÉÒ`ö Eòä +Énùä¶ÉÉxÉÖºÉÉ®ú EòÉªÉÇ´ÉÉ½þÒ-´ÞÉiiÉÉxiÉ ºÉä ÊxÉEòÉ±É ÊnùªÉÉ MÉªÉÉ*) EòÒ ¤Énù nùÖ+É ÊEòºÉÒ EòÉä xÉ½þÒÆ ±ÉMÉiÉÒ ½þè* VÉ¤É ºÉä <ºÉ nùä¶É ¨ÉäÆ ®úÉVÉxÉèÊiÉEò +ÊºlÉ®úiÉÉ EòÉ nùÉè®ú ¶ÉÖ¯û ½þÖ+É ½þè iÉ¤É ºÉä nùä¶É EòÒ +lÉÇ´ªÉ´ÉºlÉÉ Eòä >ð{É®ú ÊEòiÉxÉÉ EòÖ|É¦ÉÉ´É {Éc÷É ½þè, EªÉÉ ½þ¨É ºÉ¤É ±ÉÉäMÉÉäÆ EòÉä <ºÉEòÒ ÊSÉxiÉÉ ½þè? ºÉ®úEòÉ®ú +ÉBMÉÒ, VÉÉBMÉÒ, ±ÉäÊEòxÉ <ºÉ nùä¶É EòÒ +lÉÇ´ªÉ´ÉºlÉÉ Eòä Ê±ÉB EªÉÉ ½þ¨É ºÉ¤É ±ÉÉäMÉ BEò ºÉÉlÉ Ê¨É±É Eò®ú ÊVÉ¨¨ÉänùÉ®ú xÉ½þÒÆ ½þèÆ? EªÉÉ <ºÉ ºÉnùxÉ ¨ÉäÆ ¤Éè`öä ½þÖB ºÉ¤É ±ÉÉäMÉÉäÆ EòÉ ªÉ½þÒ EòiÉÇ´ªÉ ½þè ÊEò ½þ¨É nùä¶É EòÉä ®úºÉÉiÉ±É iÉEò {É½þÖÆSÉÉ nùäÆ, <ºÉEòä ¦ÉÊ´É¹ªÉ EòÒ EòÉä<Ç ÊSÉxiÉÉ xÉ Eò®úäÆ* +É{É VÉÉxÉiÉä ½þèÆ ÊEò ¨ÉÖÆ¤É<Ç º]õÉEò ¨ÉÉEòÇä]õ EòÉ EªÉÉ ½þÉ±É ½þÖ+É* ¯û{ÉB Eòä >ð{É®ú <ºÉ ®úÉVÉxÉèÊiÉEò +ÊºlÉ®úiÉÉ Eòä ¤ÉÉnù ÊEòiÉxÉÉ nù¤ÉÉ´É ¤ÉgøÉ ½þè* ¨ÉèÆ iÉÉä +{ÉxÉä nùä¶É Eòä ºÉ¨ÉZÉnùÉ®ú ±ÉÉäMÉÉäÆ EòÉä ¨ÉÖ¤ÉÉ®úEò¤ÉÉnù nùäxÉÉ SÉÉ½þiÉÉ ½þÚÆ, ÊVÉx½þÉäÆxÉä <ºÉ ®úÉVÉxÉèÊiÉEò +ÊºlÉ®úiÉÉ Eòä ¤ÉÉ´ÉVÉÚnù ¦ÉÒ ºÉÚZÉ-¤ÉÚZÉ ºÉä EòÉ¨É Ê±ÉªÉÉ +Éè®ú VÉÉä ¤ÉÉiÉ ½þÉlÉ ºÉä ÊxÉEò±É ºÉEòiÉÒ lÉÒ =ºÉEòÉä ½þÉlÉ ºÉä ÊxÉEò±ÉxÉä ºÉä ¤ÉSÉÉªÉÉ* +ÉVÉ ¦ÉÒ ½þ¨É ¨ÉVÉ¤ÉÚiÉÒ Eòä ºÉÉlÉ nùä¶É EòÒ +lÉÇ´ªÉ´ÉºlÉÉ Eòä >ð{É®ú EòÉÊ¤ÉWÉ ½þèÆ ±ÉäÊEòxÉ Ê{ÉUô±Éä 12-13 ¨É½þÒxÉÉäÆ ¨ÉäÆ EªÉÉ ½þÖ+É, <ºÉEòä ¤É½þÖiÉ ºÉÉ®úä +ÉÆEòc÷ä {Éä¶É ½þÉäiÉä ½þèÆ* ¨ÉÖZÉä ªÉÉnù ½þè <ºÉ ºÉnùxÉ ¨ÉäÆ VÉ¤É Eò¦ÉÒ ½þ¨É +lÉÇ´ªÉ´ÉºlÉÉ Eòä >ð{É®ú SÉSÉÉÇ Eò®úiÉä lÉä, ½þ¨ÉäÆ ¤ÉÉ®ú-¤ÉÉ®ú ¤ÉiÉÉªÉÉ VÉÉiÉÉ lÉÉ ÊEò +É{ÉEòÉä +lÉÇ´ªÉ´ÉºlÉÉ EòÉä ºÉÆ¦ÉÉ±ÉxÉÉ xÉ½þÒÆ +ÉiÉÉ ½þè* +É{É EòÖUô xÉ½þÒÆ VÉÉxÉiÉä ½þèÆ, +É{ÉxÉä +lÉÇ´ªÉ´ÉºlÉÉ EòÉä iÉ½þºÉ-xÉ½þºÉ Eò®ú ÊnùªÉÉ, ±ÉMÉ¦ÉMÉ ªÉ½þÒ ¤ÉÉiÉ Ê´É®úÉävÉÒ nù±É Eòä xÉäiÉÉ +ÉVÉ Eò½þ ®ú½þä ½þèÆ* ªÉ½þÉÆ +ÉÆEòc÷ä ½þèÆ, ¨ÉèÆ +É{ÉEòÉä ¤ÉiÉÉxÉÉ SÉÉ½þiÉÉ ½þÚÆ ÊEò <ºÉ nùä¶É ¨ÉäÆ ¨ÉÆnùÒ EòÉ nùÉè®ú 1996 Eòä ¨ÉvªÉ ºÉä ¶ÉÖ¯û ½þÖ+É lÉÉ +Éè®ú =ºÉ ¨ÉÆnùÒ Eòä nùÉè®ú Eòä {ÉÒUôä VÉÉä EòÉ®úhÉ lÉä, ´Éä ºÉÒvÉä ´É½þÒÆ ½þ¨ÉÉ®úÉ vªÉÉxÉ +ÉEòÊ¹ÉÇiÉ Eò®úiÉä ½þèÆ, EòÉÆOÉäºÉ {ÉÉ]õÒÇ EòÒ VÉÉä xÉÒÊiÉªÉÉÆ 1991 ºÉä ±ÉäEò®ú 1996 iÉEò lÉÒÆ* +ÉVÉ ¶É®únù {É´ÉÉ®ú VÉÒ ¤É½þÖiÉ ÊSÉxiÉÉ ´ªÉEiÉ Eò®ú ®ú½þä lÉä ÊEò =xÉEòä ÊxÉ´ÉÉÇSÉxÉ IÉäjÉ ¨ÉäÆ =tÉäMÉ ¤ÉÆnù {Éc÷ä ½þèÆ iÉlÉÉ +xªÉ IÉäjÉÉäÆ ¨ÉäÆ ¦ÉÒ =tÉäMÉ ¤ÉÆnù {Éc÷ä ½þèÆ, {ÉÊ¤±ÉEò ºÉèE]õ®ú +Æb÷®ú]õèÊEòÆMºÉ ¤ÉÆnù {Éc÷Ò ½þèÆ* ½þ¨ÉÉ®úÒ ºÉ®úEòÉ®ú xÉä VÉÉä®ú nùäEò®ú Eò½þÉ ½þè ÊEò ¦ÉÉ®úiÉÒªÉ =tÉäMÉÉäÆ EòÒ ®úIÉÉ Eò®úxÉä Eòä Ê±ÉB ½þ¨ÉäÆ VÉÉä ¦ÉÒ EòÉ®úMÉ®ú Eònù¨É =`öÉxÉÉ {Éc÷äMÉÉ ´É½þ ½þ¨É =`öÉBÆMÉä +Éè®ú =ºÉEòÒ ®úIÉÉ Eò®úäÆMÉä* ¦ÉÉ®úiÉÒªÉ =tÉäMÉÉäÆ EòÉä +É´É¶ªÉEò °ü{É ºÉä xÉ¹]õ Eò®úEòä xÉªÉä =tÉäMÉ ¤ÉxÉÉxÉä EòÒ ½þ¨ÉÉ®úÒ xÉÒÊiÉ xÉ½þÒÆ ½þè* +ÉVÉ VÉÉä ±ÉÉäMÉ EòÉÆOÉäºÉ {ÉÉ]õÒÇ EòÒ MÉÉänù ¨ÉäÆ VÉÉEò®ú ¤Éè`ö ®ú½þä ½þèÆ, =xÉEòÉ ºÉ¨ÉlÉÇxÉ Eò®úxÉä Eòä Ê±ÉB +ÉiÉÖ®ú ½þèÆ, VÉÉä =xÉEòä ºÉÉlÉ Ê¨É±É Eò®ú ºÉ®úEòÉ®ú ¤ÉxÉÉxÉÉ SÉÉ½þiÉä ½þèÆ ¨ÉèÆ =xÉºÉä {ÉÚUôxÉÉ SÉÉ½þiÉÉ ½þÚÆ ÊEò 1991 +Éè®ú 1996 Eòä ¤ÉÒSÉ ¨ÉäÆ VÉÉä xÉÒÊiÉªÉÉÆ SÉ±ÉÒÆ =ºÉ ºÉ¨ÉªÉ =xÉEòä Ê´ÉSÉÉ®ú EªÉÉ lÉä, +ÉVÉ =xÉEòä Ê´ÉSÉÉ®ú EªÉÉäÆ ¤Énù±É MÉB?

... (´ªÉ´ÉvÉÉxÉ) +É{ÉEòä Ê´ÉSÉÉ®ú ¤Énù±É MÉB ½þèÆ* +É{É VÉ¤É MÉ`ö¤ÉÆvÉxÉ Eò®úäÆMÉä, =xÉEòä ºÉÉlÉ Ê¨É±É Eò®ú ºÉ®úEòÉ®ú ¤ÉxÉÉxÉä EòÒ ¤ÉÉiÉ ºÉÉäSÉ ®ú½þä ½þèÆ, +É{ÉEòÉä {ÉiÉÉ SÉ±É VÉÉBMÉÉ ÊEò nùä¶É Ê¡ò®ú =ºÉÒ iÉ®ú¡ò VÉÉ ®ú½þÉ ½þè* ½þ¨É nùä¶ÉÒ =tÉäMÉÉäÆ EòÒ ®úIÉÉ Eò®úxÉÉ SÉÉ½þiÉä ½þèÆ, ½þ¨É SÉÉ½þiÉä ½þèÆ ÊEò VÉÉä ½þ¨ÉÉ®úÉ nùÖÊxÉªÉÉ Eòä ºÉÉlÉ iÉÉ±É¨Éä±É ½þè ´É½þ vÉÒ®úä-vÉÒ®úä +ÉMÉä ¤Égøä, <ºÉÊ±ÉB ½þ¨ÉxÉä xÉä¶ÉxÉ±É BVÉäÆb÷É ¡òÉì®ú MÉ´ÉxÉÇäÆºÉ ¨ÉäÆ Eòä±ÉÒ¥Éä]õäb÷ M±ÉÉä¤É±ÉÉ<VÉä¶ÉxÉ EòÒ ¤ÉÉiÉ EòÒ ½þè +Éè®ú ½þ¨ÉxÉä BEò +ÆiÉ®ú ÊEòªÉÉ ½þè- "¨ÉÉ<Æb÷±ÉèºÉ M±ÉÉä¤É±ÉÉ<VÉä¶ÉxÉ" +Éè®ú "Eòä±ÉÒ¥Éä]õäb÷ M±ÉÉä¤É±ÉÉ<VÉä¶ÉxÉ"* Ê{ÉUô±Éä ºÉÉ±É VÉÒb÷Ò{ÉÒ EòÒ |ÉMÉÊiÉ nù®ú {ÉÉÆSÉ |ÉÊiÉ¶ÉiÉ lÉÒ, <ºÉ ºÉÉ±É VÉ¤É ¤ÉVÉ]õ {Éä¶É ÊEòªÉÉ lÉÉ =ºÉ ºÉ¨ÉªÉ ¨ÉèÆxÉä Eò½þÉ lÉÉ ÊEò ªÉ½þ 5.8 |ÉÊiÉ¶ÉiÉ ½þÉäMÉÒ* +¦ÉÒ VÉÉä EÞòÊ¹É EòÉ +ÉÆEòc÷É Ê±ÉªÉÉ lÉÉ, <ºÉ¨ÉäÆ ¡òÚb÷OÉäxÉ |ÉÉäb÷E¶ÉxÉ EòÉ +ÉÆEòc÷É 195 Ê¨ÉÊ±ÉªÉxÉ ]õxÉ lÉÉ* ½þ¨ÉÉ®úä {ÉÉºÉ VÉÉä xªÉÚxÉiÉ¨É +ÉÆEòc÷É ½þè, =ºÉ¨ÉäÆ ½þ¨É 200 Ê¨ÉÊ±ÉªÉxÉ ]õxÉ {ÉÉ®ú Eò®úäÆMÉä +Éè®ú 5.8 |ÉÊiÉ¶ÉiÉ VÉÉä ´ÞÉÊr EòÒ nù®ú ½þè =ºÉEòÉä +MÉ®ú ½þ¨É {ÉÉ®ú Eò®ú MÉB iÉÉä 1998-99 Eòä VÉ¤É +ÉÆEòc÷ä +ÉBÆMÉä =ºÉ¨ÉäÆ ½þ¨ÉäÆ EòÉä<Ç +É¶SÉªÉÇ xÉ½þÒÆ ½þÉäMÉÉ* ºÉÉ®úÒ ¨ÉÆnùÒ Eòä ¤ÉÉnù ¦ÉÒ ½þ¨ÉxÉä +lÉÇ´ªÉ´ÉºlÉÉ EòÉä +ÉMÉä ¤ÉgøÉxÉä EòÉ EòÉ¨É ÊEòªÉÉ ½þè +Éè®ú VÉÉä |ÉMÉÊiÉ EòÒ nù®ú ½þè ´É½þ +{ÉxÉä +É{É ¨ÉäÆ ºÉÉ®úÒ ¤ÉÉiÉÉäÆ EòÉä nùäJÉiÉä ½þÖB +iªÉÆiÉ ½þÒ ºÉÆiÉÉä¹É|Énù ¨ÉÉxÉÒ VÉÉBMÉÒ* ½þ¨ÉÉ®úä >ð{É®ú SÉÉVÉÇ ±ÉMÉÉªÉÉ MÉªÉÉ ÊEò ¨ÉÖpùÉº¡òÒÊiÉ Eòä >ð{É®ú +É{ÉEòÉ EòÉä<Ç ÊxÉªÉÆjÉhÉ xÉ½þÒÆ ½þè, EòÒ¨ÉiÉäÆ ¦ÉÉMÉ ®ú½þÒ ½þèÆ* ¨ÉèÆ Eò½þxÉÉ SÉÉ½þiÉÉ ½þÚÆ ÊEò +ÉVÉ ½þ¨É ¤ÉÉiÉ Eò®ú ®ú½þä ½þèÆ +|Éè±É Eòä ¨É½þÒxÉä ¨ÉäÆ* {ÉÉ<Æ]õ ]õÚ {ÉÉ<Æ]õ ¨ÉÉSÉÇ Eòä +ÉÊJÉ®ú ¨ÉäÆ VÉÉä ½þÉä±ÉºÉä±É |ÉÉ<ºÉ <Æb÷èEºÉ EòÒ nù®ú lÉÒ ´É½þ {ÉÉÆSÉ |ÉÊiÉ¶ÉiÉ ¨ÉÉjÉ lÉÒ +Éè®ú VÉÉä 1990 ºÉä ªÉ½þ nù¶ÉEò ¶ÉÖ°ü ½þÖ+É, =ºÉ ºÉ¨ÉªÉ 1995-96 ¨ÉäÆ VÉ¤É ªÉ½þ <ÆFòÒVÉ 4.4 lÉÒ, =ºÉEòÉä UôÉäc÷Eò®ú ªÉ½þ ºÉ¤ÉºÉä Eò¨É, {ÉÉ<Æ]õ ¤ÉÉ<Ç {ÉÉ<Æ]õ ºÉÉ±É Eòä +ÉÊJÉ®ú ¨ÉäÆ {ÉÉÆSÉ |ÉÊiÉ¶ÉiÉ ½þè* ªÉä {ÉÚ®úä +ÉÆEòc÷ä <Æ¡±Éä¶ÉxÉ Eòä 1990-91 ºÉä {ÉÚ®úä nù¶ÉEò Eòä ½þèÆ* ¨ÉèÆ Eò½þxÉÉ SÉÉ½þiÉÉ ½þÚÆ ÊEò 1996-97 +Éè®ú 1997-98 Eòä nùÉä ´É¹ÉÉäÇÆ ¨ÉäÆ VÉ¤ÉÊEò 1995-96 ¨ÉäÆ ¨ÉÖpùÉº¡òÒÊiÉ EòÒ nù®ú 6.4 |ÉÊiÉ¶ÉiÉ lÉÒ, 1997-98 ¨ÉäÆ 4.8 |ÉÊiÉ¶ÉiÉ lÉÒ +Éè®ú +¦ÉÒ VÉÉä |ÉÉìÊ´ÉVÉxÉ±É +ÉÆEòc÷äÆ ½þ¨ÉÉ®úä {ÉÉºÉ ½þèÆ =xÉEòä ¨ÉÖiÉÉÊ¤ÉEò 1998-99 ¨ÉäÆ ªÉ½þ 6.7 |ÉÊiÉ¶ÉiÉ ½þÉä ºÉEòiÉÒ ½þè, VÉÉä <xÉ nùÉä ´É¹ÉÉäÇÆ EòÉä UôÉäc÷Eò®ú xÉ¤¤Éä Eòä nù¶ÉEò ¨ÉäÆ ºÉ¤ÉºÉä Eò¨É ½þè* <ºÉÒ iÉ®ú½þ VÉÉä EòÆVªÉÚ¨É®ú |ÉÉ<ºÉ <Æb÷èEºÉ <Æb÷ºÊ]ÅªÉ±É ´ÉEòÇºÉÇ Eòä Ê±ÉB ½þè ´É½þ 8.6 |ÉÊiÉ¶ÉiÉ 1997-98 Eòä ¡ò®ú´É®úÒ ¨ÉäÆ lÉÉ +Éè®ú ½þ¨ÉÉ®úÉ 8.6 |ÉÊiÉ¶ÉiÉ ½þè* ´É½þÉÆ ¦ÉÒ ¦ÉÉ®úÒ ÊMÉ®úÉ´É]õ ¨ÉÖpùÉº¡òÒÊiÉ EòÒ nù®ú ¨ÉäÆ +É<Ç ½þè, =ºÉ {É®ú ÊxÉªÉÆjÉhÉ ½þ¨ÉxÉä {ÉÉªÉÉ ½þè* =ºÉÒ |ÉEòÉ®ú VÉ¤É ½þ¨É Ê´ÉÊ¦ÉxxÉ |ÉEòÉ®ú Eòä ¤ÉVÉ]õ Eòä PÉÉ]õÉäÆ EòÒ ¤ÉÉiÉ Eò®úiÉä ½þèÆ iÉÉä =xÉ {É®ú ¦ÉÒ ÊxÉªÉÆjÉhÉ {ÉÉxÉä EòÉ +Éè®ú +ÉMÉä Eòä Ê±ÉB ®úÉºiÉÉ |É¶ÉºiÉ Eò®úxÉä EòÉ EòÉ¨É ½þ¨ÉÉ®úÒ ºÉ®úEòÉ®ú xÉä ÊEòªÉÉ ½þè +Éè®ú ªÉ½þ ¦ÉÒ ÊxÉªÉÆjÉhÉ ¨ÉäÆ ½þè* ¸ÉÒ ¨ÉÉä½þ¨¨Énù +±ÉÒ +¶É®ú¡ò ¡òÉiÉ¨ÉÒ (nù®ú¦ÉÆMÉÉ): ¤ÉVÉ]õ iÉÉä {Éä¶É ½þÉä MÉªÉÉ ½þè* ¸ÉÒ ªÉ¶É´ÉÆiÉ ÊºÉx½þÉ: ´É½þ +É{É ±ÉÉäMÉÉäÆ Eòä ºÉ¨ÉZÉxÉä EòÒ ¤ÉÉiÉ xÉ½þÒÆ ½þè, =ºÉEòä Ê±ÉB Ê¤É½þÉ®ú Ê´ÉvÉÉxÉ ºÉ¦ÉÉ ¨ÉäÆ VÉÉ<ªÉä* ={ÉÉvªÉIÉ ¨É½þÉänùªÉ, ¨ÉèÆ Eò½þxÉÉ SÉÉ½þiÉÉ ½þÚÆ ÊEò VÉÉä 4.4 |ÉÊiÉ¶ÉiÉ JÉÉtÉxxÉ =i{ÉÉnùxÉ ´ÞÉÊr nù®ú ½þè +Éè®ú VÉÉä ½þ¨ÉÉ®úä {ÉÉºÉ ¡òÚb÷-OÉäxºÉ EòÉ º]õÉìEò ½þè ´É½þ ¤É½þÖiÉ ½þÒ +É®úÉ¨Énùä½þ ½þè* +ÉVÉ ½þ¨ÉÉ®úä {ÉÉºÉ 89 ±ÉÉJÉ ]õxÉ ®úÉ<ºÉ EòÉ º]õÉìEò ½þè, 87 ±ÉÉJÉ ]õxÉ ½þ¨ÉÉ®úä {ÉÉºÉ MÉä½þÚÆ EòÉ º]õÉìEò ½þè* VÉÉä xÉÉä¨ÉÇºÉ ½þèÆ =xÉºÉä Eò½þÒÆ VªÉÉnùÉ ½þ¨ÉÉ®úä {ÉÉºÉ º]õÉìEò ½þè* ®ú¤ÉÒ EòÒ ¡òºÉ±É VÉ¤É +ÉªÉäMÉÒ iÉÉä EòÒ¨ÉiÉä +Éè®ú xÉÒSÉä ½þÉäÆMÉÒ* <Æb÷ºÊ]ÅªÉ±É |ÉÉäb÷E¶ÉxÉ Eòä VÉÉä +ÉÆEòc÷äÆ ½þèÆ =xÉEòä +xÉÖºÉÉ®ú +Éè®ú ½þ¨ÉÉ®úä ®úè´ÉäxªÉÚ Eòä VÉÉä +ÉÆEòc÷ä ½þèÆ =xÉEòä +xÉÖºÉÉ®ú ½þ¨É BEò +{É]õxÉÇ VÉxÉ´É®úÒ, ¡ò®ú´É®úÒ +Éè®ú ¨ÉÉSÉÇ Eòä ¨É½þÒxÉä ¨ÉäÆ nùäJÉ ®ú½þä ½þèÆ* ¨ÉèÆ Eò½þxÉÉ SÉÉ½þiÉÉ ½þÚÆ ÊEò ¤ÉÉ®ú-¤ÉÉ®ú ªÉ½þÒ ½þÖ+É ½þè ÊEò VÉ¤É ºÉ¤É EòÖUô `öÒEò-`öÉEò ½þÉäxÉä ±ÉMÉä iÉÉä Eò½þÒÆ xÉ Eò½þÒÆ EòÖUô xÉ EòÖUô MÉc÷¤Éc÷Ò Eò®ú nùÉä* <ºÉÒ ºÉnùxÉ ¨ÉäÆ Eò½þÉ MÉªÉÉ ÊEò ½þ¨ÉÉ®úÉ VÉÉä Eò®úäÆ]õ BEòÉ>ðÆ]õ b÷èÊ¡òÊºÉ]õ ½þè ´É½þ iÉÒxÉ |ÉÊiÉ¶ÉiÉ ºÉä >ð{É®ú ½þÉä VÉÉBMÉÉ* VÉ¤É ¨ÉèÆ ¤ÉVÉ]õ ¦ÉÉ¹ÉhÉ EòÉ =iiÉ®ú nùä ®ú½þÉ lÉÉ iÉÉä ¨ÉèÆxÉä Eò½þÉ lÉÉ ªÉ½þ VÉÒ.b÷Ò.{ÉÒ. EòÉ 1.4 |ÉÊiÉ¶ÉiÉ ½þÉäMÉÉ* ¨ÉÖZÉä ºÉnùxÉ EòÉä ¤ÉiÉÉiÉä ½þÖB JÉÖ¶ÉÒ ½þÉä ®ú½þÒ ½þè ÊEò VÉÉä xªÉÚxÉiÉ¨É +ÉÆEòc÷ä ½þèÆ, the current account deficit is not going to exceed one per cent of the GDP. =ºÉÒEòÉ xÉiÉÒVÉÉ ½þè ÊEò 1998-99 ¨ÉäÆ ½þ¨ÉxÉä 3.6 Ê¤ÉÊ±ÉªÉxÉ b÷É±É®ú Bb÷ ÊEòªÉÉ ½þè* ªÉ½þ b÷®ú lÉÉ ÊEò Ê´Énùä¶ÉÒ ¨ÉÖpùÉ ¦ÉÆb÷É®ú JÉi¨É ½þÉä VÉÉBMÉÉ* VÉ¤É +¨ÉäÊ®úEòÉ +Éè®ú nùÚºÉ®úä nùä¶ÉÉäÆ xÉä {É®ú¨ÉÉhÉÖ {É®úÒIÉhÉ Eòä ¤ÉÉnù ½þ¨É {É®ú |ÉÊiÉ¤ÉÆvÉ ±ÉMÉÉB, VÉ¤É nùÖÊxÉªÉÉ ¦É®ú ¨ÉäÆ FòÉ<ÊºÉVÉ SÉ±É ®ú½þÉ lÉÉ iÉÉä ªÉ½þÉÆ {É®ú Eò½þÉ MÉªÉÉ ÊEò Ê´Énùä¶ÉÒ ¨ÉÖpùÉ Eòä ¦ÉÆb÷É®ú {É®ú nùä¶É EòÒ <EòÉìxÉÉä¨ÉÒ ®úxÉ ½þÉäMÉÒ, ½þ¨É ¯û{ÉB EòÒ EòÒ¨ÉiÉ EòÉä ¤É®úEò®úÉ®ú ®úJÉxÉä ¨ÉäÆ +IÉ¨É ½þÉäÆMÉä, {ÉiÉÉ xÉ½þÒÆ Eò½þÉÆ VÉÉEò®ú ªÉ½þ nùä¶É `ö½þ®úäMÉÉ? =ºÉ ºÉ¨ÉªÉ ½þ¨ÉÉ®úÒ iÉ®ú¡ò ºÉä VÉÉä Eò½þÉ MÉªÉÉ =ºÉEòÉ =±±ÉäJÉ +Éb÷´ÉÉhÉÒ VÉÒ ªÉ½þÉÆ Eò®ú ®ú½þä lÉä* ´É±ÉÇb÷ ¤ÉèÆEò xÉä VÉÉä EòÖUô Eò½þÉ ¨ÉèÆ =ºÉEòÉ ªÉ½þÉÆ =±±ÉäJÉ Eò®úxÉÉ SÉÉ½þiÉÉ ½þÚÆ* ¨ÉÖZÉä ´É±ÉÇb÷ ¤ÉèÆEò Eòä ºÉÊ]õÇÊ¡òEòä]õ EòÒ +É´É¶ªÉEòiÉÉ xÉ½þÒÆ ½þè* +ÉÆEòc÷ÉäÆ Eòä ¨ÉÖiÉÉÊ¤ÉEò ´É±ÉÇb÷ ¤ÉèÆEò xÉä Eò½þÉ ½þè :

"India, the dominant economy in the region, was protected by its large domestic markets and capital account restrictions that dampened the effects of turbulence in international capital markets. The recent estimates suggest that a growth of 5.8 per cent may be achieved during the fiscal year 1998-99." ¶É®únù {É´ÉÉ®ú VÉÒ Eò½þ ®ú½þä lÉä ÊEò <xÉ´Éèº]õ¨ÉèÆ]õ xÉ½þÒÆ ½þÉä ®ú½þÉ ½þè, ÊVÉiÉxÉä ¡òÉì®úäxÉ <xÉ´Éèº]õºÉÇ lÉä, =xÉEòÉ Ênù±É ]õÚ]õ MÉªÉÉ ½þè, ´Éä <ºÉ nùä¶É ¨ÉäÆ xÉ½þÒÆ +ÉxÉÉ SÉÉ½þiÉä ½þèÆ* ¨ÉèÆ =x½þäÆ ¤ÉiÉÉxÉÉ SÉÉ½þiÉÉ ½þÚÆ ÊEò ´É±ÉÇb÷ ¤ÉèÆEò EòÒ Ê®ú{ÉÉä]õÇ ¨ÉäÆ Eò½þÉ MÉªÉÉ ½þè :

Foreign Direct Investments in the South Asian Region equal 4.4 billion in 1998, down from 4.7 billion in 1997. India which received 80 per cent of the Region's Foreign Direct Investments experienced an increased inflows. VÉ¤É ºÉÉ®úÒ nùÖÊxÉªÉÉ ¨ÉäÆ ªÉ½þ SÉ±É ®ú½þÉ lÉÉ +Éè®ú B¨ÉÊVÉÇÆMÉ ¨ÉÉÊEòÇ]õ Eòä >ð{É®ú ºÉä ¡òÉì®úäxÉ <xÉ´Éèº]õºÉÇ EòÉ Ê´É¶´ÉÉºÉ JÉi¨É ½þÉä ®ú½þÉ lÉÉ, =ºÉ ºÉ¨ÉªÉ ½þ¨ÉÉ®úÒ |ÉMÉÊiÉ +Éè®ú {É®ú¡òÉì¨ÉÇäxºÉ ªÉ½þ lÉÉ* +ÉVÉ Eòä ÊnùxÉ $ 32.647 billion is the highest foreign exchange reserves ever in this country. This is the position today. +ÉVÉ iÉEò <iÉxÉÉ Ê´Énùä¶ÉÒ ¨ÉÖpùÉ ¦ÉÆb÷É®ú Eò¦ÉÒ <ºÉ nùä¶É ¨ÉäÆ <Eò_É xÉ½þÒÆ ½þÖ+É lÉÉ ÊVÉiÉxÉÉ +ÉVÉ Eòä ÊnùxÉ <Eò_É ½þÖ+É ½þè* ½þ¨ÉÉ®úä ¡òÉì®úäxÉ Eò®úèÆºÉÒ BäººÉä]ºÉ MÉÉä±b÷ +Éè®ú BºÉ.b÷Ò.+É®ú. VÉÉäc÷ Eò®ú 32.6 Ê¤ÉÊ±ÉªÉxÉ +Éè®ú Ê´Énù+É=]õ MÉÉä±b÷ BäÆb÷ BºÉ.b÷Ò.+É®ú 29.7 Ê¤ÉÊ±ÉªÉ±É b÷É±É®ú ½þèÆ* There are our foreign currency assets. <ºÉÊ±ÉB ¨ÉÖZÉä ªÉ½þ Eò½þiÉä JÉÖ¶ÉÒ ½þÉä ®ú½þÒ ½þè ÊEò ºÉÉ®úä ¤É´ÉÆb÷®ú Eòä ¤ÉÉ´ÉVÉÚnù ÊVÉiÉxÉä <ºÉ nùÖÊxÉªÉÉ ¨ÉäÆ º]õÉì¨ÉÇºÉ =`öä, ÊVÉiÉxÉÉ nù¤ÉÉxÉä EòÉ |ÉªÉÉºÉ nùÖÊxÉªÉÉ Eòä nùä¶ÉÉäÆ xÉä ÊEòªÉÉ, ªÉ½þÉÆ VÉÉä EòÖUô ¤ÉÉiÉ ½þÖ<Ç, <ºÉ ºÉnùxÉ +Éè®ú nùä¶É Eòä ¦ÉÒiÉ®ú ½þ¨ÉÉ®úä +{ÉxÉä ½þÒ ±ÉÉäMÉÉäÆ xÉä ÊVÉiÉxÉÉ ½þ¨ÉÉ®úÉ Ênù±É +Éè®ú ¨ÉxÉÉä¤É±É iÉÉäc÷xÉä EòÉ EòÉ¨É ÊEòªÉÉ, =ºÉEòä ¤ÉÉnù <ºÉ nùä¶É EòÒ +ÉÊlÉÇEò ´ªÉ´ÉºlÉÉ EòÒ ªÉ½þ ÊºlÉÊiÉ ½þè* ªÉÊnù xÉäiÉÉ Ê´É®úÉävÉÒ nù±É ¸ÉÒ ¶É®únù {É´ÉÉ®ú +Éè®ú +xªÉ ±ÉÉäMÉÉäÆ EòÉä ªÉ½þ ÊnùJÉÉ<Ç xÉ½þÒÆ nùä ®ú½þÉ ½þè iÉÉä ¨ÉèÆ Eò½þÚÆMÉÉ ÊEò ´Éä +ÉÆJÉ EòÒ VÉÉÆSÉ Eò®úÉBÆ ÊVÉºÉºÉä =x½þäÆ ÊnùJÉÉ<Ç nùäxÉä ±ÉMÉä ÊEò ºÉSSÉÉ<Ç EªÉÉ ½þè? ªÉä ºÉ¤É ½þ¨ÉÉ®úä ºÉÆiÉÉä¹É EòÉ EòÉ®úhÉ xÉ½þÒÆ ½þè* +lÉÇ´ªÉ´ÉºlÉÉ Eòä IÉäjÉ ¨ÉäÆ ±ÉÉ±ÉÚ VÉÒ +Éè®ú ½þ¨É Ê¤É½þÉ®ú Ê´ÉvÉÉxÉ ºÉ¦ÉÉ ¨ÉäÆ ¤É½þÖiÉ ¤É½þºÉ Eò®ú SÉÖEòä ½þèÆ* =x½þäÆ ªÉ½þ ªÉÉnù ½þÉäMÉÉ ... (´ªÉ´ÉvÉÉxÉ) ¸ÉÒ ±ÉÉ±ÉÚ |ÉºÉÉnù (¨ÉvÉä{ÉÖ®úÉ) : +É{É ¤ÉiÉÉBÆ ÊEò +ÉÆJÉ EòÒ VÉÉÆSÉ ÊEòºÉ +º{ÉiÉÉ±É ¨ÉäÆ Eò®úÉxÉÒ ½þè? ¸ÉÒ ªÉ¶É´ÉxiÉ ÊºÉx½þÉ : {É]õxÉÉ +º{ÉiÉÉ±É EòÉä UôÉäc÷ Eò®ú ºÉ¤É +º{ÉiÉÉ±É ¨ÉäÆ <ºÉEòÒ VÉÉÆSÉ Eò®úÉxÉÒ ½þè* ªÉ½þÉÆ nùä¶É Eòä =tÉäMÉÉäÆ EòÒ ¤ÉÉiÉ Eò½þÒ MÉ<Ç, º´Énùä¶ÉÒ EòÒ ¤ÉÉiÉ Eò½þÒ MÉ<Ç, +xÉB¨{É±ÉÉªÉ¨ÉèÆ]õ EòÒ ¤ÉÉiÉ Eò½þÒ MÉ<Ç* xÉäiÉÉ Ê´É®úÉävÉÒ nù±É EòÉä SÉÒxÉÒ =tÉäMÉ Eòä ¤ÉÉ®úä ¨ÉäÆ ¤É½þÖiÉ ÊSÉxiÉÉ ½þÉä ®ú½þÒ lÉÒ* ´É½þ Eò½þ ®ú½þä lÉä ÊEò <ºÉ nùä¶É ¨ÉäÆ ½þ¨ÉÉ®úÒ IÉ¨ÉiÉÉ ½þè +Éè®ú <ºÉ nùä¶É EòÒ VÉÉä +É´É¶ªÉEòiÉÉBÆ ½þèÆ, =ºÉEòÒ {ÉÚÊiÉÇ nùä¶É Eòä ¦ÉÒiÉ®ú VÉÉä =i{ÉÉnùxÉ ½þÉäiÉÉ ½þè, =ºÉºÉä EòÒ VÉÉ ºÉEòiÉÒ ½þèÆ* SÉÒxÉÒ EòÉä +Éä{ÉxÉ VÉxÉ®ú±É ±ÉÉ<ºÉäÆºÉ ¨ÉäÆ ®úJÉxÉä EòÉ EòÉ¨É ÊEòºÉ ºÉ®úEòÉ®ú xÉä ÊEòªÉÉ? EòÉÆOÉäºÉ EòÒ ºÉ®úEòÉ®ú xÉä ÊEòªÉÉ lÉÉ* SÉÒxÉÒ EòÉä +Éä{ÉxÉ VÉxÉ®ú±É ±ÉÉ<ºÉäÆºÉ {É®ú ®úJÉxÉä Eòä ¤ÉÉnù =ºÉ {É®ú VÉÒ®úÉä b÷ªÉÚ]õÒ <¨{ÉÉä]õÇ EòÉä B±ÉÉ>ð Eò®úxÉä EòÉ EòÉ¨É ÊEòºÉ ºÉ®úEòÉ®ú xÉä ÊEòªÉÉ lÉÉ? EòÉÆOÉäºÉ EòÒ ºÉ®úEòÉ®ú xÉä ÊEòªÉÉ lÉÉ* BEò ¨ÉÉxÉxÉÒªÉ ºÉnùºªÉ : +É{ÉxÉä EªÉÉ ÊEòªÉÉ? ¸ÉÒ ªÉ¶É´ÉxiÉ ÊºÉÆ½þÉ : ½þ¨ÉxÉä +ÉiÉä ½þÒ =ºÉ {É®ú 5 {É®úºÉèÆ]õ <¨{ÉÉä]õÇ b÷ªÉÚ]õÒ ±ÉMÉÉ<Ç* =ºÉEòä >ð{É®ú ºÉÉgøä +É`ö ºÉÉè ¯û{ÉB |ÉÊiÉ ]õxÉ EòÉ=Æ]õ®ú ´ÉäÊ±ÉÆMÉ b÷ªÉÚ]õÒ ±ÉMÉÉ<Ç* +ÉVÉ SÉÒxÉÒ {É®ú <¨{ÉÉä]õÇ b÷ªÉÚ]õÒ 25 {É®úºÉèÆ]õ ½þè* ªÉ½þ EòÉ¨É ½þ¨ÉxÉä ÊEòªÉÉ* +É{ÉxÉä EªÉÉ ÊEòªÉÉ? EªÉÉ +É{ÉEòÉä ªÉ½þ Eò½þxÉä EòÉ ½þEò ¤ÉxÉiÉÉ ½þè? ¨ÉèÆ nùÚºÉ®úÒ ¤ÉÉiÉ ªÉ½þ Eò½þxÉÉ SÉÉ½þiÉÉ ½þÚÆ ÊEò ´É±ÉÇb÷ ]Åäb÷ +ÉMÉÇäxÉÉ<VÉä¶ÉxÉ Eòä ... (´ªÉ´ÉvÉÉxÉ) ¸ÉÒ {ÞÉl´ÉÒ®úÉVÉ nùÉ. SÉ´½þÉhÉ (Eò®úÉc÷) : ºÉÉ®úÒ SÉÒxÉÒ iÉÉä +É MÉ<Ç* ¸ÉÒ ªÉ¶É´ÉxiÉ ÊºÉx½þÉ : +É MÉ<Ç ½þè iÉÉä Ê¡ò®ú +¦ÉÒ EªÉÉäÆ ÊSÉxiÉÉ Eò®ú ®ú½þä ½þèÆ? +É MÉ<Ç iÉÉä +É MÉ<Ç* ¸ÉÒ {ÞÉl´ÉÒ®úÉVÉ nùÉ. SÉ´½þÉhÉ (Eò®úÉc÷) : ÊEòºÉÉxÉ iÉÉä ¨É®ú MÉªÉÉ* ¸ÉÒ ªÉ¶É´ÉxiÉ ÊºÉx½þÉ : SÉ´½þÉhÉ ºÉÉ½þ¤É, +É{É iÉÉä EòÉÆOÉäºÉ {ÉÉ]õÒÇ Eòä ¤Éc÷ä ¦ÉÉ®úÒ b÷¤É±ªÉÚ.]õÒ.+Éä. Eòä BEºÉ{É]õÇ ¨ÉÉxÉä VÉÉiÉä ½þèÆ* VÉ¤É ]õäÊ±ÉÊ´ÉVÉxÉ ¨ÉäÆ SÉSÉÉÇ ½þÉäiÉÒ ½þè iÉÉä +É{É +ÉiÉä ½þèÆ, SÉSÉÉÇ ¨ÉäÆ ¦ÉÉMÉ ±ÉäiÉä ½þèÆ* ¤É½þÖiÉ +SUôÒ-+SUôÒ ¤ÉÉiÉäÆ Eò½þiÉä ½þèÆ* ¨ÉèÆ =xÉEòÉ +Énù®ú Eò®úiÉÉ ½þÚÆ ±ÉäÊEòxÉ ¨ÉèÆ {ÉÚUôxÉÉ SÉÉ½þiÉÉ ½þÚÆ ÊEò EªÉÉ +ÊvÉEòÉ®ú ½þè ÊEò ½þ¨É VÉ¤É SÉÉ½þäÆ, =ºÉ SÉÒVÉ Eòä +ÉªÉÉiÉ {É®ú ®úÉäEò ±ÉMÉÉ nùäÆ* ½þ¨É b÷¤É±ªÉÚ. ]õÒ.+Éä. ¨ÉäÆ ºÉº]õäxÉ Eò®ú {ÉÉBÆMÉä* b÷¤±ÉªÉÚ.]õÒ.+Éä. {É®ú ÊEòºÉ xÉä nùºiÉJÉiÉ ÊEòB* ¸ÉÒ {ÞÉl´ÉÒ®úÉVÉ nùÉ. SÉ´½þÉhÉ (Eò®úÉc÷) : +É{É ®úä]õ +É¡ò b÷ªÉÚ]õÒ EòÒ ¤ÉÉiÉ Eò®ú ®ú½þä ½þèÆ* ¸ÉÒ ªÉ¶É´ÉÆiÉ ÊºÉx½þÉ: ´É½þ 25 |ÉÊiÉ¶ÉiÉ +Éè®ú EòÉÆ=]õ®ú ´ÉäÊ±ÉÆMÉ bªÉÚ]õÒ =ºÉEòä >ð{É®ú ½þ¨É ±ÉÉäMÉÉäÆ xÉä ±ÉMÉÉªÉÒ ½þè* ¨ÉÉxÉxÉÒªÉ xÉäiÉÉ Ê´É®úÉävÉÒ nù±É VÉÉxÉEòÉ®ú ´ªÉÊEiÉ ½þèÆ* +MÉ®ú +É{É Eò½þ ®ú½þä ½þèÆ ÊEò SÉÒxÉÒ <¨{ÉÉä]õÇ EòÉä {ÉÚ®úÒ iÉ®ú½þ ºÉä ¤ÉèxÉ Eò®ú nùÉä, EªÉÉ ªÉ½þ ºÉÆ¦É´É ½þè* VÉ¤É iÉEò ½þ¨É Ê´É¶´É ´ªÉÉ{ÉÉ®ú ºÉÆMÉ`öxÉ Eòä ºÉnùºªÉ ½þèÆ, EªÉÉ ½þ¨É BäºÉÉ Eò®ú ºÉEòiÉä ½þèÆ? =ºÉ BOÉÒ¨ÉäÆ]õ {É®ú nùºiÉJÉiÉ +É{ÉxÉä ÊEòªÉä +Éè®ú =±]õÉ nùÉä¹É ½þ¨É {É®ú ±ÉMÉÉ ®ú½þä ½þèÆ, +É{É BäºÉÉ EªÉÉäÆ Eò®ú ®ú½þä ½þèÆ? +É{ÉxÉä ½þ¨É {É®ú +Éè®ú nùä¶É {É®ú +É¤±ÉÒMÉä¶ÉxÉ ±ÉMÉÉªÉÉ ½þè* ={ÉÉvªÉIÉ VÉÒ, ªÉ½þÉÆ +xÉB¨{É±ÉÉªÉ¨ÉäÆ]õ EòÒ ¤ÉÉiÉ Eò½þÒ MÉ<Ç* Eò½þÉ MÉªÉÉ ÊEò +xÉB¨{É±ÉÉªÉ¨ÉäÆ]õ ¤ÉgøiÉÉ VÉÉ ®ú½þÉ ½þè* ¨ÉèÆ Eò½þxÉÉ SÉÉ½þiÉÉ ½þÚÆ ÊEò ªÉ½þ EªÉÉäÆ ¤Égø ®ú½þÉ ½þè* VÉÉä Ê®ú¡òÉ¨ÉÇºÉ Ê´Énù+É=]õ ½ªÉÖ¨ÉxÉ ¡òäºÉ 1991-96 Eòä ¤ÉÒSÉ ¨ÉäÆ ½þÖ+É, VÉÉä ½þ¨ÉxÉä ¨ÉÉìb÷±É OÉÉälÉ +b÷É{]õ Eò®úxÉä EòÉ ¡òÉ¨ÉÇÚ±ÉÉ Ê±ÉªÉÉ, =ºÉEòä SÉ±ÉiÉä <ºÉ nùä¶É ¨ÉäÆ +xÉB¨{É±ÉÉªÉ¨ÉäÆ]õ EòÒ ÊºlÉÊiÉ ¨ÉäÆ Ê¤ÉMÉÉc÷ +ÉªÉÉ* EªÉÉäÆ +ÉªÉÉ? ´É±ÉÇb÷ ½ªÉÖ¨ÉxÉ b÷ä´É±Éä{É¨ÉäÆ]õ Ê®ú{ÉÉä]õÇ ¨ÉäÆ <ºÉ ¡òÉ¨ÉÇÚ±Éä Eòä ¤ÉÉ®úä ¨ÉäÆ Eò½þÉ MÉªÉÉ ÊEò This is jobless growth. ®úÉäWÉMÉÉ®ú xÉ½þÒÆ ¤ÉgøäÆMÉä ¨ÉMÉ®ú +ÉÊlÉÇEò Ê´ÉEòÉºÉ ½þÉäMÉÉ* <ºÉÒÊ±ÉªÉä ½þ¨ÉxÉä +{ÉxÉä xÉä¶ÉxÉ±É BVÉäÆb÷É ¡òÉ®ú MÉ´ÉxÉÇäÆºÉ ¨ÉäÆ =ºÉ ¨ÉÉìb÷±É EòÉä Ê®úVÉèE]õ Eò®ú ÊnùªÉÉ, ½þ¨ÉxÉä º´ÉÒEòÉ®ú xÉ½þÒÆ ÊEòªÉÉ* ½þ¨É SÉÉ½þiÉä ½þèÆ ÊEò <ºÉ nùä¶É EòÉ +ÉÊlÉÇEò Ê´ÉEòÉºÉ ¦ÉÒ ½þÉä, ®úÉäVÉMÉÉ®ú EòÉ ºÞÉVÉxÉ ½þÉä, ªÉ½þ ½þ¨ÉÉ®úÉ ¨ÉÉìb÷±É ½þè* +¦ÉÒ xÉäiÉÉ Ê´É®úÉävÉÒ nù±É ªÉ½þÉÆ xÉ½þÒÆ ½þèÆ* ½þ¨ÉÉ®úÉ ºÉÆiÉÉä¹É <ºÉ ¤ÉÉiÉ ºÉä xÉ½þÒÆ ½þÉäiÉÉ ÊEò ¨ÉÖ¨¤É<Ç ¨ÉäÆ ºÉäxÉºÉäEºÉ ¤Égø ®ú½þÉ ½þè, ½þ¨ÉÉ®úÉ ºÉÆiÉÉä¹É ¨ÉÉjÉ <ºÉ ¤ÉÉiÉ ºÉä ¦ÉÒ xÉ½þÒÆ ½þÉäiÉÉ ÊEò ½þ¨ÉÉ®úÉ ¡òÉ®úäxÉ BEºÉSÉäÆVÉ Ê®úVÉ´ÉÇ ¤Égø ®ú½þÉ ½þè, ½þ¨ÉÉ®úÉ ºÉÆiÉÉä¹É ¨ÉÉjÉ <ºÉ ¤ÉÉiÉ ºÉä ¦ÉÒ xÉ½þÒÆ ½þÉäiÉÉ ÊEò ½þ¨ÉÉ®úÒ JÉäiÉÒ EòÒ {ÉènùÉ´ÉÉ®ú ¤Égø ®ú½þÒ ½þè* ½þ¨ÉÉ®úÉ ºÉÆiÉÉä¹É iÉÉä <ºÉ ¤ÉÉiÉ ºÉä ½þÉäiÉÉ ½þè ÊEò <ºÉ nùä¶É Eòä VÉÉä ºÉ¤ÉºÉä MÉ®úÒ¤É iÉ¤ÉEòä Eòä ±ÉÉäMÉ ½þèÆ, VÉÉä ºÉ¤ÉºÉä ÊxÉvÉÇxÉ ½þèÆ, VÉÉä ºÉ¤ÉºÉä Eò¨ÉVÉÉä®ú ½þè, =ºÉ +ÆÊiÉ¨É {ÉÆÊEiÉ Eòä ´ªÉÊEiÉ Eòä Ê±ÉªÉä ªÉ½þ ºÉ®úEòÉ®ú EªÉÉ Eò®ú ®ú½þÒ ½þè* ½þ¨ÉÉ®úä Ê±ÉªÉä Ê{ÉUô±Éä 12-13 ¨É½þÒxÉä ¨ÉäÆ ºÉ®úEòÉ®ú uÉ®úÉ EÞòÊ¹É, EòÉì]õäVÉ <Æb÷º]ÅÒVÉ, º¨ÉÉ±É ºEòä±É <Æb÷º]ÅÒVÉ, +ÆÊiÉ¨É ´ªÉÊEiÉ iÉEò {É½þÖÆSÉxÉä Eòä IÉäjÉ ¨ÉäÆ VÉÉä EòÖUô ÊEòªÉÉ MÉªÉÉ, ´É½þ ½þ¨ÉÉ®úä Ê±ÉªÉä ºÉ¤ÉºÉä VªÉÉnùÉ ºÉÆiÉÉä¹É EòÒ ¤ÉÉiÉ ½þè* ¨ÉèÆ +É{ÉºÉä ªÉ½þ ¦ÉÒ Eò½þxÉÉ SÉÉ½þiÉÉ ½þÚÆ ÊEò º´Énùä¶ÉÒ +É{É xÉ½þÒÆ ºÉ¨ÉZÉiÉä ½þèÆ* +É{ÉEòä Ê±ÉªÉä º´Énùä¶ÉÒ ¨ÉÉjÉ BEò ¶É¤nù ½þÉä ºÉEòiÉÉ ½þè ±ÉäÊEòxÉ ½þ¨ÉÉ®úä Ê±ÉªÉä º´Énùä¶ÉÒ ½þ¨ÉÉ®úä +Éè®ú <ºÉ nùä¶É EòÒ +Éi¨ÉÉ ½þè* <ºÉÒÊ±ÉªÉä =ºÉ ¶É¤nù EòÉä ¤ÉÉ®ú ¤ÉÉ®ú Ê®ú{ÉÒ]õ Eò°üÆ ªÉÉ xÉ Eò°üÆ ±ÉäÊEòxÉ +É{É Eò½þiÉä ½þèÆ ÊEò ¤ÉVÉ]õ ¨ÉäÆ º´Énùä¶ÉÒ ¶É¤nù EòÉ <ºiÉä¨ÉÉ±É xÉ½þÒÆ ½þÖ+É VÉ¤ÉÊEò {ÉÚ®úÉ ¤ÉVÉ]õ º´Énùä¶ÉÒ EòÒ +xiÉ+ÉÇi¨ÉÉ ºÉä |ÉäÊ®úiÉ ½þè +Éè®ú <ºÉÒÊ±ÉªÉä ½þ¨ÉxÉä ªÉ½þÉÆ ...

¸ÉÒ ¨ÉÉä½þ¨¨Énù +±ÉÒ +¶É®ú¡ò ¡òÉiÉ¨ÉÒ (nù®ú¦ÉÆMÉÉ): ±ÉäÊEòxÉ +É{ÉEòÒ {ÉÉ]õÒÇ Eòä ±ÉÉäMÉÉä xÉä ½þÆMÉÉ¨ÉÉ ÊEòªÉÉ* ¸ÉÒ ªÉ¶É´ÉÆiÉ ÊºÉx½þÉ: EòÉä<Ç ½þÆMÉÉ¨ÉÉ xÉ½þÒÆ ÊEòªÉÉ +Éè®ú Eò½þÒÆ EòÖUô xÉ½þÒÆ ½þÖ+É ½þè* +É{É ½þ¨ÉÉ®úÒ {ÉÉ]õÒÇ Eòä ¤ÉÉ®úä ¨ÉäÆ EªÉÉ VÉÉxÉiÉä ½þèÆ? +É{É Eò½þiÉä ½þèÆ ÊEò ½þÆMÉÉ¨ÉÉ ½þÖ+É* MR. DEPUTY-SPEAKER: Shri Fatmi, please do not interrupt. Let him speak. When you get your chance, you can speak. Do not disturb like this. ¸ÉÒ ªÉ¶É´ÉÆiÉ ÊºÉx½þÉ: ={ÉÉvªÉIÉ VÉÒ, ªÉ½þ ºÉ½þÒ ½þè ÊEò ¨ÉèÆ Eò¦ÉÒ =x½þÒÆ Eòä ºÉÉlÉ lÉÉ* =vÉ®ú ÊVÉiÉxÉä ±ÉÉäMÉ ¤Éè`öä ½þÖªÉä ½þèÆ, =xÉEòÒ ®úMÉ-®úMÉ EòÉä VªÉÉnùÉ EòÉä<Ç xÉ½þÒÆ VÉÉxÉiÉÉ, ÊVÉiÉxÉÉ ¨ÉèÆ =xÉ ±ÉÉäMÉÉäÆ EòÉä {É½þSÉÉxÉiÉÉ ½þÚÆ, =iÉxÉÉ Eò¨É ±ÉÉäMÉ {É½þSÉÉxÉiÉä ½þÉäÆMÉä* ={ÉÉvªÉIÉ ¨É½þÉänùªÉ : +É{É {É½þSÉÉxÉiÉä ½þèÆ ¨ÉMÉ®ú =x½þäÆ |ÉÉä´ÉÉäEò ¨ÉiÉ EòÒÊVÉªÉä, <ºÉºÉä ½þ¨ÉäÆ iÉEò±ÉÒ¡ò ½þÉäiÉÒ ½þè* ¸ÉÒ ªÉ¶É´ÉÆiÉ ÊºÉx½þÉ: ={ÉÉvªÉIÉ ¨É½þÉänùªÉ, ½þ¨ÉxÉä ¤ÉVÉ]õ {Éä¶É Eò®úiÉä ½þÖªÉä Eò½þÉ lÉÉ ÊEò ½þ¨ÉäÆ ºÉÆiÉÉä¹É ½þè ÊEò EÞòÊ¹É IÉäjÉ ¨ÉäÆ... ¸ÉÒ ±ÉÉ±ÉÚ |ÉºÉÉnù (¨ÉvÉä{ÉÖ®úÉ) : ªÉ½þ +É{É ¤ÉÉä±É SÉÖEòä ½þèÆ, EòÉä<Ç xÉ<Ç ¤ÉÉiÉ ¤ÉÉäÊ±ÉªÉä* ¸ÉÒ ªÉ¶É´ÉÆiÉ ÊºÉx½þÉ: ½þ¨ÉxÉä VÉÉä @ñhÉ EòÒ ´ªÉ´ÉºlÉÉ EòÒ, =ºÉEòä +ÆiÉMÉÇiÉ 1998-99 ¨ÉäÆ 31 ½þVÉÉ®ú Eò®úÉäc÷ ¯û{ÉªÉä EòÒ VÉMÉ½þ 38 ½þVÉÉ®ú Eò®úÉäc÷ ¯û{ÉªÉä EòÒ ´ªÉ´ÉºlÉÉ EÞòÊ¹É IÉäjÉ EòÉä ={É±É¤vÉ Eò®úÉ<Ç MÉ<Ç ½þè +Éè®ú VÉÉä °ü®ú±É <xÉ£òÉº]ÅESÉ®ú ¡òÆb÷ ½þè... ¸ÉÒ ¤É±É®úÉ¨É VÉÉJÉc÷ (¤ÉÒEòÉxÉä®ú): ªÉ½þ iÉÉä Ê{ÉUô±Éä ºÉÉ±É Eòä ¤ÉVÉ]õ Eòä JÉSÉÇ Eòä Ê½þºÉÉ¤É ºÉä Eò¨É Eò®ú ÊnùªÉÉ* +É{É +ÉÆEòc÷ä nùäJÉEò®ú ¤ÉÉäÊ±ÉªÉä* +É{ÉEòä EÞòÊ¹É ¨ÉÆjÉÒ ªÉ½þ Eò½þiÉä ½þèÆ ÊEò Eò¨É ½þÉäiÉÉ ½þè* +É{É BäºÉÉ ¨ÉiÉ EòÊ½þªÉä +Éè®ú +É{É BäºÉÉ EªÉÉäÆ Eò½þiÉä ½þèÆ* ¸ÉÒ ªÉ¶É´ÉÆiÉ ÊºÉx½þÉ: VÉÉä |É¶xÉ =`öÉªÉÉ MÉªÉÉ =ºÉEòä ¨ÉÖiÉÉÊ¤ÉEò ¨ÉèÆ <Æº]õÒ]ªÉÖ¶ÉxÉ±É ¡òÉ<xÉäÆºÉ Eòä +ÉÆEòc÷ä ¤ÉiÉÉ ®ú½þÉ lÉÉ* VÉ¤É ½þ¨É EÞòÊ¹É EòÉä nùäJÉiÉä ½þèÆ, EÞòÊ¹É Eòä {ÉÚ®úä IÉäjÉ EòÉä nùäJÉiÉä ½þèÆ, =ºÉ¨ÉäÆ VÉÉJÉc÷ VÉÒ EòÉä VÉÉxÉxÉÉ SÉÉÊ½þB, +xªÉ ºÉnùºªÉÉäÆ EòÉä VÉÉxÉxÉÉ SÉÉÊ½þB ÊEò ªÉ½þ ®úÉVªÉ EòÉ Ê´É¹ÉªÉ ½þè +Éè®ú ¦ÉÉ®úiÉ ºÉ®úEòÉ®ú EòÉ VÉÉä ¤ÉVÉ]õ ½þè ´É½þ ¤É½þÖiÉ UôÉä]õÉ +Æ¶É ½þè =ºÉ {ÉÚ®úä nùä¶É Eòä ¤ÉVÉ]õ EòÉ VÉÉä EÞòÊ¹É Eòä >ð{É®ú ½þ¨É JÉSÉÇ Eò®úiÉä ½þèÆ* <x½þÉäÆxÉä Eò½þÉ ÊEò ªÉ½þ ½þ¨ÉxÉä ÊEòiÉxÉÉ {É®úºÉäÆ]õ Eò¨É Eò®ú ÊnùªÉÉ* ¨ÉèÆ Eò½þiÉÉ ½þÚÆ ÊEò +É®ú.+É<Ç.¤ÉÒ.B¡ò. EòÉä +MÉ®ú ½þ¨ÉxÉä 2500 Eò®úÉäc÷ ¯û{ÉªÉä ºÉä ¤ÉgøÉEò®ú 3500 Eò®úÉäc÷ ¯û{ÉªÉä Eò®ú ÊnùªÉÉ, 1000 Eò®úÉäc÷ ¯û{ÉªÉä EòÒ =ºÉ¨ÉäÆ +MÉ®ú ´ÞÉÊr ½þÖ<Ç ½þè iÉÉä ªÉ½þ {ÉèºÉÉ EªÉÉ EÞòÊ¹É Eòä IÉäjÉ ¨ÉäÆ xÉ½þÒÆ VÉÉ ®ú½þÉ ½þè? ¸ÉÒ ¤É±É®úÉ¨É VÉÉKÉc÷ (¤ÉÒEòÉxÉä®ú) : ¨ÉèÆxÉä ªÉ½þ xÉ½þÒÆ Eò½þÉ ½þè* ¨ÉèÆxÉä Eò½þÉ ½þè ÊEò Ê{ÉUô±Éä ºÉÉ±É VÉÉä +É¤ÉÆ]õxÉ ÊEòªÉÉ lÉÉ =ºÉ¨ÉäÆ ºÉä JÉSÉÇ xÉ½þÒÆ ½þÖ+É* ¸ÉÒ ªÉ¶É´ÉxiÉ ÊºÉx½þÉ : Ê{ÉUô±Éä ºÉÉ±É EÞòÊ¹É Eòä IÉäjÉ ¨ÉäÆ 58 |ÉÊiÉ¶ÉiÉ EòÒ ´ÞÉÊr EòÒ lÉÒ* ¸ÉÒ ¤É±É®úÉ¨É VÉÉJÉc÷ (¤ÉÒEòÉxÉä®ú) : ´É½þ ÊEòªÉÉ ±ÉäÊEòxÉ JÉSÉÇ xÉ½þÒÆ ½þÖ+É* ¸ÉÒ ªÉ¶É´ÉxiÉ ÊºÉx½þÉ : =ºÉ¨ÉäÆ ¤É½þÖiÉ EòÖUô JÉSÉÇ ½þÖ+É* ´É½þ +ÉÆEòc÷ä SÉÉ½þäÆMÉä iÉÉä ¨ÉèÆ ¤ÉiÉÉ nùÚÆMÉÉ* ¸ÉÒ ¤É±É®úÉ¨É VÉÉJÉc÷ (¤ÉÒEòÉxÉä®ú) : ¨Éä®úä {ÉÉºÉ +ÉÆEòc÷ä ½þèÆ* ¨ÉèÆxÉä ÊxÉEòÉ±ÉEò®ú ÊnùªÉä lÉä* ¸ÉÒ ±ÉÉ±ÉÚ |ÉºÉÉnù (¨ÉvÉä{ÉÖ®úÉ) : +É¨É +Énù¨ÉÒ EòÉä EªÉÉ ¨ÉÉ±ÉÚ¨É ½þè +ÉÆEòc÷ä EªÉÉ ½þÉäiÉä ½þèÆ* ¸ÉÒ ´ÉÒ®úäxpù ÊºÉÆ½þ (Ê¨ÉVÉÇÉ{ÉÖ®ú) : +É¨É +Énù¨ÉÒ EòÉä iÉ¤É ¨ÉÉ±ÉÚ¨É ½þÉäiÉÉ ½þè VÉ¤É ´É½þ +ÉÆEòc÷ÉäÆ ºÉä |É¦ÉÉÊ´ÉiÉ ½þÉäiÉÉ ½þè* ... (´ªÉ´ÉvÉÉxÉ) ¸ÉÒ¨ÉiÉÒ ¦ÉÉ´ÉxÉÉ nùä´É®úÉVÉ¦ÉÉ<Ç ÊSÉJÉÊ±ÉªÉÉ (VÉÚxÉÉMÉgø) : 50 ºÉÉ±É ¨ÉäÆ VÉÉä ½þÖ+É =ºÉEòä +ÉÆEòc÷ä ¦ÉÒ nùäJÉ ±ÉäÆ +É{É* ¸ÉÒ ªÉ¶É´ÉxiÉ ÊºÉx½þÉ : ={ÉÉvªÉIÉ VÉÒ, +ÉÆEòc÷ÉäÆ EòÉ EòÉä<Ç ¨ÉiÉ±É¤É xÉ½þÒÆ ½þè* VÉ¤É ±ÉÉ±ÉÚ VÉÒ +Éè®ú ½þ¨É ¤É½þºÉ Eò®úiÉä lÉä iÉÉä BEò ÊnùxÉ ±ÉÉ±ÉÚ VÉÒ EòÉä ¨ÉèÆxÉä Eò½þÉ ÊEò +ÉÆEòc÷ä UôÉäÊc÷ªÉä, `+ÉèEEòÉ ¤ÉÉèEEòÉ iÉÒxÉ iÉc÷ÉèEEòÉ' JÉä±ÉiÉä ½þèÆ* +ÉÆEòc÷ÉäÆ ºÉä EªÉÉ ¨ÉiÉ±É¤É ½þè?

... (´ªÉ´ÉvÉÉxÉ) ¸ÉÒ ±ÉÉ±ÉÚ |ÉºÉÉnù (¨ÉvÉä{ÉÖ®úÉ) : +É{ÉºÉä Eò½þÉ MÉªÉÉ lÉÉ -- "iÉÉc÷ EòÉ]õÉä ºÉiiÉÚ EòÉ]õÉä EòÉ]õÉä ®úä ¤É±É J´ÉÉVÉÉ ½þÉlÉÒ {É®ú MÉB PÉÖÆPÉ°ü, SÉ¨ÉEò SÉ±Éä ®úÉVÉÉ*" ¸ÉÒ ªÉ¶É´ÉxiÉ ÊºÉx½þÉ : ={ÉÉvªÉIÉ ¨É½þÉänùªÉ, ¨ÉèÆ Eò½þ ®ú½þÉ lÉÉ ÊEò Uô& ±ÉÉJÉ ºÉä +ÊvÉEò, Ê{ÉUô±Éä ´É¹ÉÇ VÉÉä Eò¨É ºÉ¨ÉªÉ ½þ¨ÉäÆ Ê¨É±ÉÉ, ÊEòºÉÉxÉ FòäÊb÷]õ EòÉb÷Ç ½þ¨ÉxÉä <ºÉ nùä¶É ¨ÉäÆ ¤ÉèÆEòÉäÆ Eòä ¨ÉÉvªÉ¨É ºÉä ¤ÉÉÆ]õä* <ºÉ ºÉÉ±É EòÉ ]õÉMÉÇä]õ 20 ±ÉÉJÉ ÊEòºÉÉxÉ FòäÊb÷]õ EòÉb÷Ç ¤ÉÉÆ]õxÉä EòÉ ½þè* ½þ¨ÉxÉä ¨ÉÉ<FòÉä FòäÊb÷]õ EòÒ ¤ÉÉiÉ EòÒ* =ºÉ¨ÉäÆ ½þ¨ÉxÉä ¤É½þÖiÉ VÉÉä®ú nùäEò®ú ¤ÉèÆEòÉäÆ EòÉä Eò½þÉ ÊEò OÉÉ¨ÉÒhÉ IÉäjÉ ¨ÉäÆ VÉÉEò®ú ¨ÉÉ<FòÉä FòäÊb÷]õ EòÒ ´ªÉ´ÉºlÉÉ ½þÉäxÉÒ SÉÉÊ½þB +Éè®ú ¨ÉÖZÉä JÉÖ¶ÉÒ ½þè ÊEò Ê{ÉUô±Éä ºÉÉ±É 1998-99 ¨ÉäÆ ½þ¨ÉxÉä VÉÉä ±ÉIÉªÉ ®úJÉÉ lÉÉ, ºÉä±¡ò ½þä±{É OÉÖ{ºÉ, º´ÉªÉÆ ºÉ½þÉªÉiÉÉ ºÉ¨ÉÚ½þ ÊVÉºÉEòÉä Eò½þiÉä ½þèÆ, ´É½þ 10,000 EòÉ +ÉÆEòc÷É lÉÉ +Éè®ú ½þ¨ÉxÉä ´É¹ÉÇ Eòä +ÆiÉ iÉEò 15,000 ºÉä±¡ò ½þä±{É OÉÖ{ºÉ EòÉä <ºÉ nùä¶É ¨ÉäÆ +ÉìMÉÇxÉÉ<WÉ ÊEòªÉÉ* <ºÉ ºÉÉ±É EòÉ VÉÉä +ÉÆEòc÷É ®úJÉÉ ½þè, 50,000 ºÉä±¡ò ½þä±{É OÉÖ{ºÉ ÊVÉºÉEòä ¨ÉÉvªÉ¨É ºÉä ½þ¨É =xÉ ºÉ¤ÉºÉä +Æi¨É ´ªÉÊEiÉ iÉEò {É½þÖÆSÉä VÉÉä ¡òÉiÉ¨ÉÒ VÉÒ {ÉÚUô ®ú½þä ½þèÆ* +ÆÊiÉ¨É ´ªÉÊEiÉ EòÒ ¨Énùnù Eòä Ê±ÉB ¨ÉÉ<FòÉä OÉÖ{É ºÉä±¡ò ½þä±{É OÉÖ{ºÉ ®úÉVªÉ ºÉä xÉ½þÒÆ ½þÉäMÉÉ +Éè®ú <ºÉÊ±ÉB +É´É¶ªÉEò ½þè ÊEò ½þ¨É =xÉ iÉEò {É½þÖÆSÉäÆ* ¨ÉèÆ Eò½þxÉÉ SÉÉ½þiÉÉ ½þÚÆ ÊEò ªÉ½þÉÆ Ê¤É½þÉ®ú EòÒ ¤É½þÖiÉ SÉSÉÉÇ ½þÉäiÉÒ ½þè* ¨ÉèÆ +¦ÉÒ +{ÉxÉä IÉäjÉ ¨ÉäÆ ºÉä±¡ò ½þä±{É OÉÖ{ºÉ EòÒ {É®ú¡òÉì¨ÉÇäxºÉ ®úä´ªÉÚ Eò®ú ®ú½þÉ lÉÉ* ¨ÉÖZÉä JÉÖ¶ÉÒ ½þè ªÉ½þ Eò½þiÉä ½þÖB ÊEò +xÉ{Égø ¨ÉÊ½þ±ÉÉ+ÉäÆ Eòä ºÉä±¡ò ½þä±{É OÉÖ{ºÉ ¤ÉxÉä ½þÖB ½þèÆ* 20-25 ¨ÉÊ½þ±ÉÉBÆ <Eò_É ½þÉäEò®ú EòÖUô xÉ EòÖUô EòÉ¨É Eò®úiÉÒ ½þèÆ* =xÉEòÉä UôÉä]õÒ ºÉ½þÉªÉiÉÉ ¤ÉèÆEòÉäÆ ºÉä Ê¨É±ÉiÉÒ ½þè +Éè®ú +É{ÉEòÉä VÉÉxÉEò®ú JÉÖ¶ÉÒ ½þÉäMÉÒ ÊEò VÉÉä Ê¤É½þÉ®ú ¤É½þÖiÉ ¨ÉÉ¨É±ÉÉäÆ ¨ÉäÆ ¤É½þÖiÉ ¤ÉnùxÉÉ¨É ½þè ±ÉäÊEòxÉ 96 |ÉÊiÉ¶ÉiÉ ´É½þÉÆ {É®ú Ê®úEò´É®úÒ ®úä]õ ½þè* ½þ¨ÉäÆ iÉÉä ¤É½þÖiÉ JÉÖ¶ÉÒ ½þÖ<Ç* <ºÉÒ iÉ®ú½þ ¤ÉèÆEòÉäÆ Eòä {ÉèºÉä EòÉä ½þ¨É nùäÆ, ¤ÉèÆEòÉäÆ Eòä {ÉèºÉä ´ÉÉ{ÉºÉ +ÉBÆ, ½þ¨É =ºÉ¨ÉäÆ ½þºiÉIÉä{É xÉ½þÒÆ Eò®úäÆ iÉÉä ¤É½þÖiÉ iÉäVÉÒ Eòä ºÉÉlÉ ½þ¨É +ÉMÉä ¤Égø ºÉEòiÉä ½þèÆ* ªÉ½þ ½þ¨ÉÉ®úä Ê±ÉB ºÉÆiÉÉä¹É EòÉ Ê´É¹ÉªÉ ½þè* ¨ÉèÆ +É{ÉºÉä Eò½þxÉÉ SÉÉ½þiÉÉ ½þÚÆ ÊEò ¤É½þÖiÉ iÉäVÉÒ Eòä ºÉÉlÉ <ºÉ IÉäjÉ ¨ÉäÆ ½þ¨É EòÉ¨É EòÉä +ÉMÉä ¤ÉgøÉBÆMÉä* ={ÉÉvªÉIÉ ¨É½þÉänùªÉ, ½þ¨É ÊºÉ¡òÇ +{ÉxÉÒ ÊSÉxiÉÉ xÉ½þÒÆ Eò®ú ®ú½þä ½þèÆ* ½þ¨É +{ÉxÉÉ PÉ®ú ºÉÆ´ÉÉ®ú ±ÉäÆ +Éè®ú nùä¶É Eòä ¤ÉÉEòÒ ®úÉVªÉÉäÆ EòÒ ÊSÉxiÉÉ xÉ Eò®úäÆ, ªÉ½þ ºÉ½þÒ xÉ½þÒÆ ½þÉäMÉÉ* EªÉÉäÆÊEò VÉ¤É EòÉä<Ç ¦ÉÒ ¤ÉÉ½þ®ú ºÉä <ºÉ nùä¶É EòÉä nùäJÉiÉÉ ½þè iÉÉä ¦ÉÉ®úiÉ ºÉ®úEòÉ®ú EòÉ EªÉÉ Ê¡òºEò±É b÷äÊ¡òÊºÉ]õ ½þè, ¦ÉÉ®úiÉ ºÉ®úEòÉ®ú ÊEòºÉ iÉ®ú½þ ºÉä +{ÉxÉÒ +lÉÇ´ªÉ´ÉºlÉÉ EòÉä ºÉÆ¦ÉÉ±É ®ú½þÒ ½þè, ´É½þ ªÉ½þÒ xÉ½þÒÆ nùäJÉiÉÉ ½þè* ´É½þ ªÉ½þ ¦ÉÒ nùäJÉxÉÉ SÉÉ½þiÉÉ ½þè ÊEò <ºÉ nùä¶É Eòä VÉÉä Ê´ÉÊ¦ÉxxÉ ®úÉVªÉ ½þè, =xÉ¨ÉäÆ +lÉÇ´ªÉ´ÉºlÉÉ EòèºÉÒ SÉ±É ®ú½þÒ ½þè, ¡òÉ<xÉäÊx¶ÉªÉ±É ¨ÉèxÉäVÉ¨ÉèÆ]õ EòèºÉÉ SÉ±É ®ú½þÉ ½þè* ¨ÉÖZÉä ªÉ½þ Eò½þiÉä ½þÖB JÉÖ¶ÉÒ ½þè ÊEò +Énù®úhÉÒªÉ |ÉvÉÉxÉ ¨ÉÆjÉÒ VÉÒ xÉä ¡ò®ú´É®úÒ ¨ÉäÆ xÉä¶ÉxÉ±É b÷ä´É±É{É¨ÉèÆ]õ EòÉèÆÊºÉ±É EòÒ ¨ÉÒÊ]õÆMÉ ¤ÉÖ±ÉÉ<Ç lÉÒ* =ºÉ ¨ÉÒÊ]õÆMÉ ¨ÉäÆ ®úÉVªÉÉäÆ xÉä +{ÉxÉÒ {ÉÒc÷É +Éè®ú iÉEò±ÉÒ¡òäÆ ½þ¨ÉÉ®úä ºÉÉ¨ÉxÉä ®úJÉÒÆ +Éè®ú {ÉÚ®úÉ Ê´ÉSÉÉ®ú-Ê´É¨É¶ÉÇ Eò®úxÉä Eòä ¤ÉÉnù ªÉ½þ iÉªÉ ½þÖ+É ÊEò ¨ÉèÆ Ê´ÉiiÉ ¨ÉÆjÉÒ EòÒ ½þèÊºÉªÉiÉ ºÉä EòÖUô SÉÖxÉä ½þÖB ®úÉVªÉÉäÆ Eòä ¨ÉÖJªÉ ¨ÉÆÊjÉªÉÉäÆ +Éè®ú Ê´ÉiiÉ ¨ÉÆÊjÉªÉÉäÆ EòÉä ¤ÉÖ±ÉÉ>ðÆMÉÉ +Éè®ú =xÉEòä ºÉÉlÉ Ê´ÉSÉÉ®ú-Ê´É¨É¶ÉÇ Eò®úEòä ½þ¨É +ÉMÉä EòÉ ®úÉºiÉÉ iÉªÉ Eò®úäÆMÉä* ¨ÉÖZÉä ªÉ½þ Eò½þiÉä JÉÖ¶ÉÒ ½þÉä ®ú½þÒ ½þè ÊEò ½þ¨ÉxÉä ÊEòºÉÒ ®úÉVÉxÉÒÊiÉ ºÉä |ÉäÊ®úiÉ xÉ ½þÉäEò®ú {ÉÊ¶SÉ¨É ¤ÉÆMÉÉ±É Eòä ¨ÉÖJªÉ ¨ÉÆjÉÒ EòÉä ªÉ½þ nùÉÊªÉi´É ÊnùªÉÉ ÊEò +É{É ®úÉVªÉÉä Eòä ¨ÉÖJªÉ ¨ÉÆÊjÉªÉÉäÆ EòÉä <Eò_É EòÒÊVÉB +Éè®ú º]õä]ºÉ ¨ÉäÆ +É{ÉºÉ ¨ÉäÆ VÉÉä ]õèEºÉ ´ÉÉ®ú SÉ±ÉiÉÉ ½þè, ÊVÉºÉ¨ÉäÆ ½þ¨É ®úä]õ Eò¨É Eò®úiÉä VÉÉiÉä ½þèÆ, iÉÉÊEò ½þ¨ÉÉ®úä ªÉ½þÉÆ =tÉäMÉ +ÉªÉäÆ, <ºÉ ]õèEºÉ ´ÉÉ®ú EòÉä Eò¨É ÊEòªÉÉ VÉÉB, JÉi¨É ÊEòªÉÉ VÉÉB* ´É½þ Ê®ú{ÉÉä]õÇ +É<Ç ½þè, =ºÉ Ê®ú{ÉÉä]õÇ EòÉä ¨ÉèÆxÉä ºÉÉ®úä ®úÉVªÉÉäÆ EòÉä ºÉEòÇÖ±Éä]õ ÊEòªÉÉ ½þè +Éè®ú ªÉ½þ Eò½þÉ ½þè ÊEò =ºÉEòä +xÉÖºÉÉ®ú ´Éä +MÉ±Éä ¤ÉVÉ]õ ¨ÉäÆ EòÉ¨É Eò®úäÆ* ¨Éä®úä {ÉÉºÉ ºÉÚSÉxÉÉ ½þè ÊEò ¤É½þÖiÉ ºÉÉ®úä ®úÉVªÉÉäÆ xÉä ºÉ½þ¨ÉÊiÉ Eòä +ÉvÉÉ®ú {É®ú EòÉ¨É Eò®úxÉÉ ¶ÉÖ°ü Eò®ú ÊnùªÉÉ ½þè* ±ÉäÊEòxÉ =ºÉºÉä ¦ÉÒ ¨É½þi´É{ÉÚhÉÇ ¤ÉÉiÉ ªÉ½þ ½þè ÊEò <ºÉ nùä¶É ¨ÉäÆ +xÉäEòÉäÆ ®úÉVªÉ ½þèÆ +Éè®ú 31 ¨ÉÉSÉÇ, 1999 iÉEò =xÉEòÉ Ê®úVÉ´ÉÇ ¤ÉèÆEò Eòä {ÉÉºÉ ¤É½þÖiÉ +Éä´É®ú c÷É¡]õ ½þÉä MÉªÉÉ lÉÉ* ºÉÉ®úä ±ÉÉäMÉ +ÉªÉä ½þÖB ½þèÆ* ´Éä {ÉÉÆSÉ´Éä ´ÉäiÉxÉ +ÉªÉÉäMÉ Eòä ¤Éb÷ÇxÉ EòÉä ¤ÉnùÉÇ¶iÉ Eò®úxÉä EòÒ ÊºlÉÊiÉ ¨ÉäÆ xÉ½þÒÆ ½þèÆ* ¶É®únù {É´ÉÉ®ú VÉÒ Eò½þ ®ú½þä lÉä ÊEò <ºÉ ¤ÉÒSÉ ¨ÉäÆ ÊEòiÉxÉÒ º]ÅÉ<EºÉ ½þÖ<ÇÆ, ÊEòiÉxÉÒ iÉ®ú½þ Eòä ¦ÉÉ®úiÉ ºÉ®úEòÉ®ú Eòä ¨ÉÖ±ÉÉÊVÉ¨É º]ÅÉ<EºÉ {É®ú MÉªÉä, ±ÉäÊEòxÉ EªÉÉäÆ MÉªÉä, SÉÚÆÊEò {ÉÉÆSÉ´Éä ´ÉäiÉxÉ +ÉªÉÉäMÉ EòÒ VÉÉä Ê®ú{ÉÉä]õÇ +É<Ç, =ºÉ {É®ú Ê{ÉUô±ÉÒ ºÉ®úEòÉ®ú xÉä VÉÉä EòÖUô ÊEòªÉÉ ½þè, =ºÉEòä ¤ÉÉ´ÉVÉÚnù =ºÉ¨ÉäÆ <iÉxÉÒ Ê´ÉºÉÆMÉÊiÉªÉÉÆ ½þèÆ ÊEò ÊVÉxÉEòä EòÉ®úhÉ Eò½þÒÆ xÉ Eò½þÒÆ, EòÖUô xÉ EòÖUô ¤ÉJÉäc÷É {ÉènùÉ ½þÉäiÉÉ ®ú½þiÉÉ ½þè* {ÉÉÆSÉ´Éä ´ÉäiÉxÉ +ÉªÉÉäMÉ EòÉ ¦ÉÉ®ú ®úÉVªÉÉäÆ {É®ú ¦ÉÒ {Éc÷É ½þè* ±ÉÉ±ÉÚ VÉÒ Eò½þ ®ú½þä lÉä ÊEò ´Éä ¨ÉÊ½þ±ÉÉ+ÉäÆ EòÉ ¤É½þÖiÉ ºÉ¨¨ÉÉxÉ Eò®úiÉä ½þèÆ, VÉ°ü®ú Eò®úiÉä ½þèÆ, <ºÉÒÊ±ÉB <x½þÉäÆxÉä +{ÉxÉÒ {ÉixÉÒ EòÉä ¨ÉÖJªÉ ¨ÉÆjÉÒ ¤ÉxÉÉªÉÉ, ¤É½þÖiÉ ºÉ¨¨ÉÉxÉ ÊEòªÉÉ* ±ÉäÊEòxÉ ±ÉÉ±ÉÚ VÉÒ, Ê¤É½þÉ®ú ¨ÉäÆ EªÉÉ ½þÉä ®ú½þÉ ½þè? Ê¤É½þÉ®ú ¨ÉäÆ {ÉiÉÉ xÉ½þÒÆ ÊEòiÉxÉä ÊnùxÉÉäÆ ºÉä ´É½þÉÆ Eòä ¨ÉÖ±ÉÉÊVÉ¨ÉÉäÆ EòÒ º]ÅÉ<Eò SÉ±É ®ú½þÒ ½þè ÊEò ½þ¨ÉäÆ ¦ÉÒ {ÉÉÆSÉ´Éä ´ÉäiÉxÉ +ÉªÉÉäMÉ Eòä +xÉÖºÉÉ®ú ´ÉäiÉxÉ nùÉä* Ê¤É½þÉ®ú ¨ÉäÆ SÉÉ®ú ¨É½þÒxÉä ºÉä º]ÅÉ<Eò SÉ±É ®ú½þÒ ½þè* Ê¤É½þÉ®ú ¨ÉäÆ ´ÉèºÉä ¦ÉÒ EòÉ¨É-EòÉVÉ xÉ½þÒÆ ½þÉäiÉÉ ½þè <ºÉÊ±ÉB ´Éä º]ÅÉ<Eò {É®ú ®ú½þäÆ ªÉÉ EòÉ¨É Eò®úäÆ, EòÉä<Ç ¡òEòÇ xÉ½þÒÆ {Éc÷iÉÉ ½þè* ±ÉäÊEòxÉ ´É½þÉÆ Ê{ÉUô±Éä SÉÉ®ú ¨É½þÒxÉÉäÆ ºÉä ªÉ½þ SÉ±É ®ú½þÉ ½þè* ±ÉäÊEòxÉ ÊEòiÉxÉÉ ¤Éc÷É ¤ÉÉäZÉ ®úÉVªÉÉäÆ {É®ú <ºÉEòÉ {Éc÷É ½þè* ={ÉÉvªÉIÉ ¨É½þÉänùªÉ, MÉÉä´ÉÉ ¨ÉäÆ ®úÉ¹]Å{ÉÊiÉ ¶ÉÉºÉxÉ ½þè* <ºÉÒ ºÉnùxÉ ¨ÉäÆ VÉ¤É ¨ÉèÆ MÉÉä´ÉÉ EòÉ ¤ÉVÉ]õ {Éä¶É Eò®ú ®ú½þÉ lÉÉ, iÉ¤É ¨ÉèÆxÉä Eò½þÉ lÉÉ ÊEò 1997-98 ¨ÉäÆ +MÉ®ú MÉÉä´ÉÉ ¨ÉäÆ 20 Eò®úÉäc÷ °ü{ÉªÉä EòÉ ®úÉVÉº´É EòÉ PÉÉ]õÉ lÉÉ iÉÉä ´É½þ ¤ÉgøEò®ú 180 Eò®úÉäc÷ °ü{ÉªÉä ½þÉä MÉªÉÉ only because of the burden of the Fifth Pay Commission. <ºÉ iÉ®ú½þ ½þ¨É ®úÉVªÉÉäÆ Eòä ºÉÉlÉ Ê¨É±ÉEò®ú ¤ÉÉiÉSÉÒiÉ Eò®ú ®ú½þä ½þèÆ +Éè®ú ¨ÉÖZÉä ªÉ½þ Eò½þiÉä ½þÖB JÉÖ¶ÉÒ ½þÉä ®ú½þÒ½þè ÊEò VÉèºÉÉ ½þ¨ÉxÉä BxÉ.b÷Ò.ºÉÒ.EòÒ ¨ÉÒÊ]õÆMÉ ¨ÉäÆ iÉªÉ ÊEòªÉÉ, ½þ¨É ½þ®ú BEò ®úÉVªÉ Eòä ºÉÉlÉ Êb÷ºEò¶ÉxÉ Eò®ú®ú½þä ½þèÆ ÊEò =x½þäÆ EòèºÉä ¤Éä±É +É=]õ ÊEòªÉÉ VÉÉ ºÉEòiÉÉ ½þè, ¦ÉÉ®úiÉ ºÉ®úEòÉ®ú =xÉEòÒ EªÉÉ ¨Énùnù Eò®ú ºÉEòiÉÒ½þè* <xÉ ºÉÉ®úÒ ¤ÉÉiÉÉäÆ EòÉä nùäJÉiÉä ½þÖB ½þ¨ÉxÉä <ºÉ ¤ÉÉiÉ EòÉä Eò½þÉ ½þè* ½þ¨É VÉ¤É Eò¨É®úä ¨ÉäÆ ¤Éè`öEò®ú ¤ÉÉiÉ Eò®úiÉä ½þèÆ iÉÉä ºÉ½þÒ xÉiÉÒVÉä {É®ú {É½þÖÆSÉiÉä ½þèÆ +Éè®ú ½þ¨ÉxÉä Eò<Ç ®úÉVªÉÉäÆ Eòä ¤ÉÉ®úä ¨ÉäÆ <ºÉ |ÉEòÉ®ú EòÒ ¤ÉÉiÉSÉÒiÉ Eò®ú ±ÉÒ ½þè, A major fiscal correction programme, in the whole country, has been started by the Government of India and the State Governments. I am sure, within this year, it will be possible for us to show very worthwhile results in this regard. ={ÉÉvªÉIÉ ¨É½þÉänùªÉ, nùä¶É EòÒ +lÉÇ´ªÉ´ÉºlÉÉ ºÉ½þÒ ½þè, nùä¶É EòÒ +lÉÇ´ªÉ´ÉºlÉÉ >ð{É®ú EòÒ iÉ®ú¡ò =`öiÉÒ nùÒJÉ ®ú½þÒ ½þè* ±ÉäÊEòxÉ ½þ¨ÉäÆ nùä¶É Eòä ºÉÉlÉ-ºÉÉlÉ nùÖÊxÉªÉÉ EòÒ ¦ÉÒ ÊSÉÆiÉÉ ½þè* ÊSÉÆiÉÉ <ºÉÊ±ÉB ½þè ÊEò Eò½þÒÆ ÊEòºÉÒ nùÚºÉ®úä nùä¶É ¨ÉäÆ EòÖUô ½þÉä VÉÉB =ºÉEòÉ +ºÉ®ú ½þ¨ÉÉ®úä >ð{É®ú {Éc÷iÉÉ ½þè* Eò½þÒÆ ÊEòºÉÒ IÉäjÉ ¨ÉäÆ EòÖUô ½þÉä VÉÉB, =ºÉEòÉ +ºÉ®ú ½þ¨ÉÉ®úä >ð{É®ú {Éc÷iÉÉ ½þè* <ºÉÊ±ÉB ¨ÉèÆ <ºÉ ºÉnùxÉ EòÉä Ê´É¶´ÉÉºÉ ¨ÉäÆ ±ÉäEò®ú Eò½þxÉÉ SÉÉ½þiÉÉ ½þÚÆ ÊEò +ÆiÉ®úÉÇ¹]ÅÒªÉ ºÉÆºlÉÉ+ÉäÆ ¨ÉäÆ VÉ¤É <ºÉ ¤ÉÉiÉ EòÒ SÉSÉÉÇ ½þÉäiÉÒ ½þè ÊEò nùÖÊxÉªÉÉ ¦É®ú ¨ÉäÆ xÉªÉÉ ¡òÉ<xÉäÊx¶ÉªÉ±É +ÉEòÒÇ]õèESÉ®ú EòèºÉÉ ½þÉä, =ºÉ¨ÉäÆ ¦ÉÉ®úiÉ +{ÉxÉÒ ¦ÉÚÊ¨ÉEòÉ ÊxÉ¦ÉÉ ®ú½þÉ ½þè* <xÉ ºÉÆºlÉÉ+ÉäÆ ¨ÉäÆ +ÉVÉ Eòä ÊnùxÉ ¦ÉÉ®úiÉ EòÒ +É´ÉÉVÉ <VVÉiÉ Eòä ºÉÉlÉ ºÉÖxÉÒ VÉÉ ®ú½þÒ ½þè EªÉÉäÆÊEò ¨ÉèÆxÉä =xÉºÉä Eò½þÉ ÊEò ¦ÉÉ®úiÉ xÉ Eòä´É±É-

We are neither the victims nor are we the cause of this crisis. Therefore, our voice must be heard with respect. I am glad to say, Mr. Deputy-Speaker, Sir, that our voice is being heard. We are making our contribution at the international level. ¨ÉèÆ BEò ¤ÉÉiÉ +xiÉ ¨ÉäÆ Eò½þEò®ú +{ÉxÉÒ ¤ÉÉiÉ ºÉ¨ÉÉ{iÉ Eò°üÆMÉÉ* ½þ¨É <Æ]õ®úxÉè¶ÉxÉ±É ºÉä xÉè¶ÉxÉ±É +Éè®ú xÉè¶ÉxÉ±É ºÉä ®úÉVªÉÉäÆ iÉEò ºÉÉ®úÒ ¤ÉÉiÉÉäÆ EòÉä nùäJÉ ®ú½þä ½þèÆ, ±ÉäÊEòxÉ ½þ¨ÉäÆ BEò ¤ÉÉiÉ EòÒ ÊSÉxiÉÉ ½þè +Éè®ú ´É½þ ªÉ½þ ½þè ÊEò ¦ÉÉ®úiÉ ºÉ®úEòÉ®ú ºÉä VÉÉä {ÉèºÉä ®úÉVªÉ ºÉ®úEòÉ®úÉäÆ EòÉä VÉÉ ®ú½þä ½þèÆ =xÉEòÉ ºÉ½þÒ ={ÉªÉÉäMÉ ½þÉäxÉÉ SÉÉÊ½þB, ªÉ½þ nùäJÉxÉÉ ½þ¨ÉÉ®úÉ EòiÉÇ´ªÉ ½þè, ªÉ½þ ½þ¨ÉÉ®úÒ ÊVÉ¨¨ÉänùÉ®úÒ ½þè* ±ÉäÊEòxÉ ¨ÉÖZÉä ªÉ½þ Eò½þiÉä ½þÖB +¡òºÉÉäºÉ ½þè ÊEò EòÆ]ÅÉä±É®ú BÆb÷ +Éb÷Ò]õ®ú VÉxÉ®ú±É EòÒ VÉÉä Ê®ú{ÉÉä]õÇ +É ®ú½þÒ ½þèÆ =xÉ¨ÉäÆ ºÉä Eò<Ç ®úÉVªÉÉäÆ EòÒ Ê®ú{ÉÉä]õÇ +iªÉxiÉ ¦ÉªÉÉxÉEò ½þèÆ* ºÉÉ®úÉ ±ÉäJÉÉVÉÉäJÉÉ nùäJÉxÉä Eòä ¤ÉÉnù ´Éä Ê®ú{ÉÉä]õÇ ¤ÉiÉÉ ®ú½þÒ ½þèÆ ÊEò ®úÉVªÉÉäÆ ¨ÉäÆ føÒ±É EòÒ ´ÉVÉ½þ ºÉä, ÊxÉªÉÆjÉhÉ EòÒ Eò¨ÉÒ EòÒ ´ÉVÉ½þ ºÉä <xÉ {ÉèºÉÉäÆ EòÉ nùÖ¯û{ÉªÉÉäMÉ ½þÉä ®ú½þÉ ½þè* ¨ÉèÆ ªÉ½þÉÆ {É®ú ºÉÉ®úä ºÉnùºªÉÉäÆ ºÉä ÊxÉ´ÉänùxÉ Eò®úxÉÉ SÉÉ½þiÉÉ ½þÚÆ ÊEò ªÉ½þ vÉxÉ nùä¶É EòÒ VÉxÉiÉÉ EòÒ MÉÉgøÒ Eò¨ÉÉ<Ç EòÉ ½þè +Éè®ú <ºÉEòÉä ¤É¤ÉÉÇnù Eò®úxÉä EòÉ ÊEòºÉÒ EòÉä +ÊvÉEòÉ®ú xÉ½þÒÆ {É½þÖÆSÉiÉÉ ½þè* ¸ÉÒ ±ÉÉ±ÉÚ |ÉºÉÉnù (¨ÉvÉä{ÉÖ®úÉ) : {ÉiÉÉ xÉ½þÒÆ, ªÉä EªÉÉ ¤ÉÉä±É ®ú½þä ½þèÆ* ¸ÉÒ ªÉ¶É´ÉxiÉ ÊºÉx½þÉ: ½þ¨É VÉÉä ¤ÉÉä±É ®ú½þä ½þèÆ ´É½þ +É{ÉEòÉä JÉÚ¤É ºÉ¨ÉZÉ ¨ÉäÆ +É ®ú½þÉ ½þè* ={ÉÉvªÉIÉ ¨É½þÉänùªÉ, ªÉ½þ +É´É¶ªÉEò ½þè ÊEò ½þ¨É ÊVÉiÉxÉä ºÉnùºªÉ ªÉ½þÉÆ ¤Éè`öä ½þèÆ ´Éä ºÉ¤É <ºÉ ¤ÉÉiÉ EòÒ ÊSÉxiÉÉ Eò®úäÆ ÊEò <ºÉ {ÉèºÉä EòÉ ºÉnùÖ{ÉªÉÉäMÉ ½þÉä +Éè®ú {ÉèºÉÉ ºÉ½þÒ °ü{É ºÉä ºÉ½þÒ ´ªÉÊEiÉ iÉEò, ºÉ½þÒ EòÉ¨É Eòä Ê±ÉB {É½þÖÆSÉä* ¨ÉèÆ Eò½þxÉÉ SÉÉ½þiÉÉ ½þÚÆ ÊEò VÉÉä ®úÉVªÉ <ºÉ Ênù¶ÉÉ ¨ÉäÆ ºÉ½þÒ EòÉ¨É Eò®úäÆMÉä, +¤É VÉÉä xÉ<Ç ´ªÉ´ÉºlÉÉ ¤ÉxÉÉ<Ç VÉÉ ®ú½þÒ ½þè, =ºÉ¨ÉäÆ EòÉä<Ç xÉ EòÉä<Ç BäºÉÉ ={ÉÉªÉ ÊEòªÉÉ VÉÉBMÉÉ ÊVÉºÉºÉä =xÉ ®úÉVªÉÉäÆ Eòä Ê½þººÉä ¨ÉäÆ +ÊvÉEò {ÉèºÉÉ VÉÉBMÉÉ* VÉÉä ®úÉVªÉ {ÉèºÉä EòÉ ºÉnùÖ{ÉªÉÉäMÉ Eò®úäÆMÉä =xÉEòÉä +ÊvÉEò {ÉèºÉÉ VÉÉBMÉÉ +Éè®ú VÉÉä nùÖ¯û{ÉªÉÉäMÉ Eò®úäÆMÉä, =xÉ ®úÉVªÉÉäÆ EòÉä Eò¨É {ÉèºÉÉ ÊnùªÉÉ VÉÉBMÉÉ* ={ÉÉvªÉIÉ ¨É½þÉänùªÉ, <ºÉEòä ºÉÉlÉ ½þÒ ºÉÉlÉ ¨ÉèÆ ªÉ½þ Eò½þxÉÉ SÉÉ½þiÉÉ ½þÚÆ ÊEò ½þ¨É ªÉ½þÉÆ Ê´É¶´ÉÉºÉ ¨ÉiÉ Eòä Ê±ÉB JÉc÷ä ½þèÆ* Ê´É¶´ÉÉºÉ ¨ÉiÉ {É®ú ±ÉÉ±ÉÚ VÉÒ EòÉ VÉÉä ÊxÉMÉÇÖhÉ ¦ÉÉ¹ÉhÉ ½þÖ+É, =ºÉEòÉä ºÉÖxÉEò®ú ½þ¨ÉÉ®úä +JÉ¤ÉÉ®ú ´ÉÉ±Éä ¦ÉÉ<ªÉÉäÆ EòÒ ¦ÉÒ ªÉ½þ ¨ÉVÉ¤ÉÚ®úÒ ®ú½þäMÉÒ +Éè®ú =xÉEòÉä ¤Éc÷Ò ¨ÉÖÊ¶Eò±É ½þÉäMÉÒ ÊEò ´Éä =ºÉ¨ÉäÆ Eò½þÉÆ ºÉä EªÉÉ ÊxÉEòÉ±ÉäÆ +Éè®ú EªÉÉ UôÉ{ÉäÆ? ¸ÉÒ ±ÉÉ±ÉÚ |ÉºÉÉnù (¨ÉvÉä{ÉÖ®úÉ) : ½þ¨ÉÉ®úÉ ´É½þ ¦ÉÉ¹ÉhÉ º´Énùä¶ÉÒ ¦ÉÉ¹ÉhÉ lÉÉ* ªÉ½þÒ +É{ÉEòÒ ºÉ¨ÉZÉ ¨ÉäÆ xÉ½þÒÆ +É ®ú½þÉ ½þè* ¸ÉÒ ªÉ¶É´ÉxiÉ ÊºÉx½þÉ: ±ÉÉ±ÉÚ VÉÒ JÉÖnù Eò½þ ®ú½þä lÉä ÊEò Ê´ÉnùäÊ¶ÉªÉÉ lÉÉ, iÉÉä EªÉÉ Ê´ÉnùäÊ¶ÉªÉÉ º´ÉnùäÊ¶ÉªÉÉ ½þÉä MÉªÉÉ? ¸ÉÒ ´ÉÒ®úäxpù ÊºÉÆ½þ (Ê¨ÉVÉÉÇ{ÉÖ®ú): Ê´ÉnùäÊ¶ÉªÉÉ ªÉÊnù º´ÉnùäÊ¶ÉªÉÉ ½þÉä VÉÉBMÉÉ, iÉÉä º´ÉnùäÊ¶ÉªÉÉ ±ÉVÉÉ VÉÉBMÉÉ* ¸ÉÒ ±ÉÉ±ÉÚ |ÉºÉÉnù (¨ÉvÉä{ÉÖ®úÉ) : ªÉ¶É´ÉxiÉ VÉÒ iÉÉä Ê´ÉnùäÊ¶ÉªÉÉ ½þÉä MÉB ½þèÆ* ¸ÉÒ ºÉ¶É´ÉxiÉ ÊºÉx½þÉ: nùä¶É EòÒ +lÉÇ´ªÉ´ÉºlÉÉ ÊEòºÉÒ BEò nù±É EòÒ ÊVÉ¨¨ÉänùÉ®úÒ xÉ½þÒÆ ½þè* nùä¶É EòÒ +lÉÇ´ªÉ´ÉºlÉÉ <ºÉ ºÉÉ®úä ºÉnùxÉ EòÒ ÊVÉ¨¨ÉänùÉ®úÒ ½þè* ½þ¨É ºÉ¤É ±ÉÉäMÉ ºÉÊ¨¨ÉÊ±ÉiÉ°ü{É ºÉä BEò ºÉÉlÉ <ºÉ nùä¶É EòÒ +lÉÇ´ªÉ´ÉºiÉÉ Eòä Ê±ÉB ÊVÉ¨¨ÉänùÉ®ú ½þèÆ +Éè®ú ½þ¨ÉäÆ <ºÉ ¤ÉÉiÉ EòÉä ºÉ¨ÉZÉxÉÉ SÉÉÊ½þB* We must realise that each one of us has to make his contribution. This whole House, Parliament as a whole, has to make its contribution to improve the economic situation of this country. I would like to submit to all parties and all Members that despite all the problems this country has faced, we have brought the economy back on the rails. Feel-good factor, as they call it, in the economy has improved and the country is ready to take off.

Let us not do anything in this House for which we might have to repent later. ¨ÉèÆ ºÉÉ®úä ºÉnùºªÉÉäÆ ºÉä, ºÉÉ®úä ®úÉVÉxÉèÊiÉEò nù±ÉÉäÆ ºÉä +{ÉÒ±É Eò®úxÉÉ SÉÉ½þiÉÉ ½þÚÆ ÊEò VÉ½þÉÆ iÉEò +lÉÇ´ªÉ´ÉºlÉÉ EòÉ ºÉ´ÉÉ±É ½þè, +{ÉxÉä nù±ÉÒªÉ ¨ÉiÉ¦ÉänùÉäÆ EòÉä ¦ÉÖ±ÉÉEò®ú ½þ¨ÉäÆ =ºÉEòÒ ÊSÉxiÉÉ Eò®úxÉÒ {Éc÷äMÉÒ* ±ÉÉ±ÉÚ VÉÒ xÉä BEò ¤ÉÉiÉ Eò½þÒ lÉÒ, =ºÉEòÉ =iiÉ®ú nùäxÉÉ +É´É¶ªÉEò ½þè* =x½þÉäÆxÉä Ê¤É½þÉ®ú Eòä ¤ÉÉ®úä ¨ÉäÆ Eò½þÉ ÊEò ½þ¨ÉäÆ Ê¤É½þÉ®ú EòÉä Uô±ÉxÉÉ xÉ½þÒÆ SÉÉÊ½þB* =x½þÉäÆxÉä |ÉvÉÉxÉ ¨ÉÆjÉÒ VÉÒ, VÉÉä Ê¤É½þÉ®ú MÉªÉä lÉä, ´É½þÉÆ =x½þÉäÆxÉä EòÖUô EòÉªÉÇFò¨ÉÉäÆ +Éè®ú EòÖUô ªÉÉäVÉxÉÉ+ÉäÆ EòÉ Ê¶É±ÉÉxªÉÉºÉ ÊEòªÉÉ* Eò±É ½þ¨É ±ÉÉäMÉ MÉªÉä lÉä, Ê¤É½þÉ®ú Eòä ¨ÉÖJªÉ ¨ÉÆjÉÒ ¨É½þÉänùªÉÉ ¦ÉÒ ´É½þÉÆ lÉÒÆ* ´É½þÉÆ {É®ú ®úÉVÉMÉÒ®ú Eòä {ÉÉºÉ BEò +ÉÊb÷ÇxÉèÆºÉ ¡òèE]ÅÒ EòÉ Ê¶É±ÉÉxªÉÉºÉ ½þÖ+É* <Æb÷Ò{ÉèÆb÷äÆ]õ <ÆÊb÷ªÉÉ ¨ÉäÆ {É½þ±ÉÒ ¤ÉÉ®ú BEò +ÉÊb÷ÇxÉèÆºÉ ¡òèE]ÅÒ Ê¤É½þÉ®ú ¨ÉäÆ ¤ÉxÉxÉä VÉÉ ®ú½þÒ ½þè* ±ÉÉ±ÉÚ VÉÒ, +MÉ®ú Ê¤É½þÉ®ú Eòä Ê±ÉB VÉ®úÉ ºÉÉ nùnùÇ ½þè iÉÉä +É{ÉEòÉä ¦ÉÒ <ºÉ ¤ÉÉiÉ {É®ú ¡òKÉ +Éè®ú ºÉÆiÉÉä¹É ½þÉäxÉÉ SÉÉÊ½þB* 25 ½þVÉÉ®ú Eò®úÉäc÷ ¯û{ÉªÉä EòÉ <x´Éäº]õ¨ÉèÆ]õ =ºÉ ®úÉVªÉ ¨ÉäÆ ½þÉäxÉä VÉÉ ®ú½þÉ ½þè* ¤ÉÉäEòÉ®úÉä º]õÒ±É {±ÉÉÆ]õ Eòä ¤ÉÉnù Ê¤É½þÉ®ú ¨ÉäÆ ºÉèÆ]Å±É MÉ´ÉxÉÇ¨ÉèÆ]õ EòÉ <x´Éäº]õ¨ÉèÆ]õ xÉ½þÒÆ Eòä ¤É®úÉ¤É®ú ½þè, <ºÉEòÒ ÊSÉxiÉÉ ½þÖ<Ç? ÊEòºÉxÉä ÊSÉxiÉÉ EòÒ ½þè? ¸ÉÒ ®úPÉÖ´ÉÆ¶É |ÉºÉÉnù ÊºÉÆ½þ (´Éè¶ÉÉ±ÉÒ): ¸ÉÒ ®úÒiÉ±ÉÉ±É |ÉºÉÉnù VÉÒ Eò½þ ®ú½þä lÉä ÊEò 15 ´É¹ÉÉäÇÆ ºÉä VÉÉÆSÉ {Éc÷iÉÉ±É EòÉäb÷®ú¨ÉÉ ¨ÉäÆ ½þÖ<Ç +Éè®ú Ê¶É±ÉÉxªÉÉºÉ ®úÉVÉMÉÒ®ú ¨ÉäÆ ½þÉä MÉªÉÉ* ... (´ªÉ´ÉvÉÉxÉ) +ÉVÉ ®úÊiÉ ±ÉÉ±É ´É¨ÉÉÇ VÉÒ Eò±É{É ®ú½þä lÉä* ... (´ªÉ´ÉvÉÉxÉ) ´É½þ Eò½þÒÆ ¤Éè`öä ½þÉäÆMÉä, +É{É =xÉºÉä {ÉÚUô ±ÉÒÊVÉB* ... (´ªÉ´ÉvÉÉxÉ) ºÉÉ®úÒ +Éè{ÉSÉÉÊ®úEòiÉÉBÆ {ÉÚ®úÒ ½þÉä MÉ<Ç lÉÒÆ* ... (´ªÉ´ÉvÉÉxÉ) ´É½þ ´É½þÉÆ ¤Éè`öä ½þèÆ* ... (´ªÉ´ÉvÉÉxÉ) ={ÉÉvªÉIÉ VÉÒ, iÉÊxÉEò +É{É ¤ÉiÉÉ nùäÆ* ... (´ªÉ´ÉvÉÉxÉ) ¸ÉÒ ªÉ¶É´ÉÆiÉ ÊºÉx½þÉ: ®úPÉÖ´ÉÆ¶É ¤ÉÉ¤ÉÚ, ½þ¨É ±ÉÉäMÉÉäÆ Eòä ¤ÉÒSÉ ¨ÉäÆ ªÉ½þÒ iÉÉä ÊnùEEòiÉ ½þè* +ÉVÉ +MÉ®ú Ê¤É½þÉ®ú Ê{ÉUôc÷É ½þè, +ÉVÉ +MÉ®ú Ê¤É½þÉ®ú +ÉMÉä xÉ½þÒÆ ¤Égø ®ú½þÉ ½þè* ... (´ªÉ´ÉvÉÉxÉ) ¸ÉÒ ±ÉÉ±ÉÚ |ÉºÉÉnù (¨ÉvÉä{ÉÖ®úÉ) : ªÉ¶É´ÉÆiÉ ¤ÉÉ¤ÉÚ, Ê´É®úÉävÉ EòÒ ¤ÉÉiÉ ½þ¨ÉxÉä xÉ½þÒÆ EòÒ* Ê¤É½þÉ®ú ¨ÉäÆ Eò½þÉÆ ®ú½þä* ... (´ªÉ´ÉvÉÉxÉ) MR. DEPUTY-SPEAKER: Please do not interrupt. You are a senior Member. ¸ÉÒ ªÉ¶É´ÉÆiÉ ÊºÉx½þÉ: ®úPÉÖ´ÉÆ¶É ¤ÉÉ¤ÉÚ VÉÒ, +É{ÉEòä {ÉÒUôä ¤Éè`öä ½þèÆ, =xÉEòÉä ºÉ¨ÉZÉÉ<ÇB* ... (´ªÉ´ÉvÉÉxÉ) MR. DEPUTY-SPEAKER: Are you yielding?

... (Interruptions)

MR. DEPUTY-SPEAKER: The Minister is not yielding.

... (Interruptions) ¸ÉÒ ±ÉÉ±ÉÚ |ÉºÉÉnù (¨ÉvÉä{ÉÖ®úÉ) : +ÉÊJÉ®ú ªÉ½þ 14 iÉÉ®úÒJÉ EòÉä JÉ®ú´ÉÉºÉ ¨ÉäÆ ½þÒ EªÉÉäÆ? ÊEòºÉÉxÉ EòÒ ÊSÉxiÉÉ, ¨ÉVÉnùÚ®ú EòÒ ÊSÉxiÉÉ ½þè ±ÉäÊEòxÉ ¨ÉèÆ +É{ÉEòÉä ¤ÉÉä±ÉiÉÉ ½þÚÆ ÊEò ªÉ½þ Ê¤É±EòÖ±É +É<Ç ´ÉÉì¶É ½þè* ... (´ªÉ´ÉvÉÉxÉ) MR. DEPUTY-SPEAKER: May I make a request to the hon. Minister. Whenever you are yielding, you have to say that. Then only, I will allow him to speak.

THE MINISTER OF FINANCE (SHRI YASHWANT SINHA): Mr. Deputy-Speaker, Sir, I am on my legs. ¸ÉÒ ªÉ¶É´ÉÆiÉ ÊºÉx½þÉ: ±ÉäÊEòxÉ ªÉ½þÉÆ {É®ú xÉÉ¨ÉÇ±É Eò]õÇºÉÒ +MÉ®ú xÉ½þÒÆ ½þè* ... (´ªÉ´ÉvÉÉxÉ) ½þ¨É JÉc÷ä ½þèÆ +Éè®ú ´Éä ¤ÉÉä±Éä VÉÉ ®ú½þä ½þèÆ* ... (´ªÉ´ÉvÉÉxÉ) ¸ÉÒ ±ÉÉ±ÉÚ |ÉºÉÉnù (¨ÉvÉä{ÉÖ®úÉ) : ¨ÉèÆ ¦ÉÒ +{ÉxÉä ¤ÉèÆSÉ {É®ú JÉc÷É ½þÚÆ* ... (´ªÉ´ÉvÉÉxÉ) ¸ÉÒ ªÉ¶É´ÉÆiÉ ÊºÉx½þÉ: ¨ÉèÆ JÉc÷É ½þÚÆ, ¨ÉèÆ +{ÉxÉä {ÉÉÆ´É {É®ú ½þÚÆ* ±ÉÉ±ÉÚ VÉÒ, +É{É ¤Éè`ö VÉÉ<ªÉä* ... (´ªÉ´ÉvÉÉxÉ) MR. DEPUTY-SPEAKER: This is what I am saying. This has to be observed.

... (Interruptions)

MR. DEPUTY-SPEAKER: If you are yielding, then only I will allow him to go on record. Otherwise, I will not allow him to go on record.

THE MINISTER OF FINANCE (SHRI YASHWANT SINHA): I am not yielding.

... (Interruptions)

MR. DEPUTY-SPEAKER: Let there be some norms. श्री यशवंत सिन्हा: मैं यह कह रहा था कि बिहार में पहली बार दशकों में एक अच्छे काम की शुरुआत हो रही है। कया है यह, यह तर्क यहां इस सदन में दिया जा रहा है। वहां पर कहा जा रहा है कि कुछ नहीं होगा, यह निराशा का वातावरण है। इसी से बिहार पीछे पड़ा हुआ है। आपस के टककर की वजह से ही बिहार पीछे पड़ा हुआ है। हमको आपस में किसी पर कोई विश्वास नहीं है। कुछ नहीं करेंगे, इससे बिहार आगे नहीं बढ़ेगा। मैं आपसे कहना चाहता हूं कि यह सरकार राज्यों को आगे बढ़ाने के लिए, क्षेत्रों को आगे बढ़ाने के लिए प्रतिबद्ध है और इस बजट में हमने पूरे क्षेत्र को आगे बढ़ाने कि लिए इतना कन्सैशन दिया है, अगर वह सारा कुछ हो तो इस देश के जितने पिछड़े क्षेत्र हैं, वह औद्योगिक दृष्िटकोण से आगे बढ़ेंगे। यहां पर बहुत चिंता हो रही थी। लालू जी नहीं थे, उस दिन रात को बारह, साढ़े बारह बजे जब मैं बजट भाषण का उत्तर दे रहा था।

... (व्यवधान) श्री रामदास अठावले (मुम्बई उत्तर-मध्य) : सरकार ही नहीं रहने वाली है, तो बिहार को कैसे आगे बढ़ायेंगे।

... (व्यवधान)

MR. DEPUTY-SPEAKER: Shri Ramdas Athawale, he is not yielding. Please resume your seat.

... (Interruptions)

MR. DEPUTY-SPEAKER: Please do not interrupt. He is not yielding. श्री यशवंत सिन्हा: मुझे याद है, उस दिन रात साढ़े बारह बजे जब मैं बजट भाषण का उत्तर दे रहा था, आप भी यहां मौजूद थे। मैंने उस समय कहा था कि नार्थ ईस्टर्न स्टेटस के लिए मैंने जो टैकस पैकेज की घोषणा की थी, मैं लक्षयद्वीप, अंडमान निकोबार और जम्मू कश्मीर में उसी टैकस इन्सेंटिव पैकेज को वहां पर लागू करूंगा। यह कौन सी चिन्ता है? यह चिन्ता हमारे दूर-दराज इलाकों की है। इन सारे इलाकों की तरककी हो, वे आगे बढ़े। मैं अभी दो दिन लेह में था। हमारे रक्षा मंत्री महोदय का यह विचार था कि हमें वहां जाकर अपने देश के जो प्रहरी हैं, जो सेना के लोग हैं, उनसे मिलना चाहिए। मैं उनसे मिलने के लिए गया था। वहां पर मैंने देखा कि लेह जो दूर-दराज का इलाका है, वहां कया स्िथति है? कौन लेह के बारे में बोल रहा है? कौन सी चिन्ताएं हम लेह के बारे में दिखा रहे हैं। जहां बिजली नहीं है, जहां पानी नहीं है, जहां खराब जमीन है, कया वहां की चिन्ता की? आज श्री शरद पवार जी हमको पाठ पढ़ा रहे हैं कि इस देश में बेरोजगारी का कया होगा, इस देश में विकास का कया होगा, इस देश में बंद उद्योगों का कया होगा। पचास वषर्ों में कया हुआ, मैं यह सवाल कांग्रेस पार्टी से पूछना चाहता हूं। कया आपको पचास वर्ष और पावर में रखना पड़ेगा तब आप इन समस्याओं के समाधान के बारे में कहीं पहुंच पाएंगे? आपको कितना टाइम चाहिए? कुछ दिनों के लिए युनाइटेड फ्रंट की दो सरकारें थीं, अटल जी की १३ महीनी के सरकार, कोई और ११ महीने की सरकार, कोई और २२ महीने की सरकार, आप तुलना करते हैं। सबको जोड़कर भी जब तक कांग्रेस पार्टी शासन में रही है, हम उसके आसपास पहुंचने की बात भी नहीं करते। मुझे अफसोस होता है जब यहां बैठे हुए हमारे वामपंथी मित्र, लोकतांत्रिक मोर्चे के लोग, अन्य लोग आज उनके पास जा रहे हैं कि सरकार बना लें, किसी तरह सरकार में आ जाएं। किस बात के लिए आ जाएं? पचास वषर्ों तक इस देश में जो कुछ हुआ है, कया उसी को आगे पचास वषर्ो तक करने के लिए आ जाएं? कौन यहां पर खड़ा होकर कह सकता है? आज चिदम्बरम जी यहां नहीं हैं। मैं उनके साथ सहानुभूति जताना चाहता हूं, उन्होंने भी बजट पेश किया था और उस बजट के साथ भी वही खतरा पैदा हुआ था जो इस साल के बजट के साथ हुआ है।

... (व्यवधान) श्री बलराम जाखड़ (बीकानेर) आप कया कह रहे हैं, पचास वषर्ों में कुछ नहीं हुआ?

... (व्यवधान)

MR. DEPUTY-SPEAKER: Are you yielding to Shri Balram Jakhar?

SHRI YASHWANT SINHA: I am not yielding.

MR. DEPUTY-SPEAKER: Shri Balram Jakhar, the Minister is not yielding. Please sit down. श्री वीरेन्द्र सिंह (मिर्जापुर): पचास साल में यदि कुछ हुआ है तो केवल सोनिया गांधी पैदा हुई हैं।

... (व्यवधान)

MR. DEPUTY-SPEAKER: Nothing will go on record unless Shri Yashwant Sinha yields. श्री लालू प्रसाद (मधेपुरा) : आप कयों गुस्सा कर रहे हैं। गुस्सा आता ही है, ये जा रहे हैं इसलिए इनको गुस्सा आ रहा है।

... (व्यवधान) श्रीमती भावना देवराजभाई चिखलिया (जूनागढ़) : उपाध्यक्ष जी, अगर पन्द्रह वर्ष का लड़का ढाई फीट का हो तो कया उसको विकास कहते हैं?

... (व्यवधान)

MR. DEPUTY-SPEAKER: Please stop this running commentary. श्री यशवंत सिन्हा : स्वतंत्र भारत में अटल बिहारी वाजपेयी जी की सरकार दूसरी सरकार हे जो बिना कांग्रेस पार्टी के समर्थन के न केवल बनी है बल्िक सालभर से ज्यादा चली है, पहली सरकार जनता पार्टी की श्री मोरारजी देसाई की थी। लेकिन इस देश में होता कया है। कांग्रेस पार्टी, सत्ता से कुछ दिन बाहर हुई कि बिन पानी के मछली की तरह छट-पट करने लगती है। इनके सत्ता से बाहर ६-८ महीने गुजरे, इनको कुछ-कुछ होने लगता है।

... (व्यवधान)उसके बाद जोड़-तोड़, उठा-पटक, कहीं लालू जी को लगाओ, लालू जी कह रहे हैं कि एक मिनट में चित्त करेंगे, धोबिया पाट मारेंगे। किसलिए मारेंगे, हमने आपका कया बिगाड़ा है। आपके खिलाफ उन लोगों ने केस किया, आपको जेल कोर्ट ने भेजा, हमारे खिलाफ तो हाई कोर्ट का स्टि्रकचर आ रहा है कि तेजी नहीं कर रहे हैं। कुछ-कुछ हो रहा है उन लोगों को और मैं आपको सावधान करना चाहता हूं कि इनके फेर में मत पड़ें, एक बार हम पड़कर देख चुके हैं। चंद्र शेखर जी यहां नहीं हैं। जब देवे गौड़ा जी की सरकार बनी थी, मुझे याद पड़ता है कि उस समय इंडियन एकसप्रैस में मैंने एक लेख लिखा था। मैंने चंद्र शेखर जी की सरकार के अनुभव का वर्णन करते हुए कहा कि देवेगौड़ा जी की बहुत मजबूत सरकार बन गई है, चलेगी नहीं, सालभर पूरा नहीं होगा। मुझे लोगों ने कहा कि कया भविष्यवाणी कर रहे हैं, यह सही नहीं होगा, यह बिल्कुल गलत है।

... (व्यवधान)मैंने कहा था देवेगौड़ा जी की सरकार सालभर पूरा नहीं करेगी कयोंकि उनके सालभर पूरा करने से पहले कांग्रेस को कुछ-कुछ होने लगेगा और हुआ। गुजराल साहब उसी तरह चले गए। लालू जी कह रहे हैं एक मिनट में बनाएंगे। कया बनाओगे, ताश के पत्तों का घर बनाओगे? उनके साथ जो बैठेगा, मित्रों, वह बर्बाद होगा, याद रखो। अगर खुद का अनुभव नहीं है तो हमारे अनुभव से सीखो और अगर उसके बाद भी नहीं सीखना चाहते हो तो चूल्हे में जाओ। (इति) 1526 hours SHRI PURNO A. SANGMA (TURA): Mr. Deputy Speaker, Sir, on the 20th of March, 1998, when the Prime Minister sought the confidence of this House, I had reminded the House and I quote:

"This is the fifth Motion of Confidence during the last 22 months. I do not know how many more Motions of Confidence would be coming up before this House in the near future but I am quite sure that there could be at least one more in less than one year."

Well, I was wrong. I expected a Confidence Motion in less than one year but here we have today another Confidence Motion in slightly more than one year.

1527 hours (Mr. Speaker in the Chair) This morning, while participating in the debate the hon. Home Minister referred to article 67 of the Constitution of Germany wherein he pointed out that the Motion of No-Confidence has to be accompanied by a proposal for an alternative Government. I do not think today this House is discussing a No-Confidence Motion. We are today discussing a Confidence Motion moved by the Prime Minister himself. So, where is the question of the Opposition presenting before this House an alternative? I had expected the hon. Prime Minister to have told this House as to how this Confidence Motion has come about. What are the reasons for it? Why did the President of India direct the Prime Minister to seek the confidence of the House? I think the whole country was expecting that the Prime Minister in his initial observations, after moving the Motion, would tell this august House the reasons for seeking the Vote of Confidence. The Prime Minister said that instead of speaking first, he would prefer to listen. I think there is a confusion between the Confidence Motion and the No-Confidence Motion. Today we are not discussing the No-Confidence Motion but the Confidence Motion.

During the General Elections of 1998, the slogan of BJP was, `an able Prime Minister and a stable Government'. This Government assumed office on the basis of a National Agenda for Governance. In the last 13 months of this Government, I have neither seen the stability nor the governance.

I think these 13 months have been a period in our country where the country has witnessed a rule of non-governance. While participating in the debate on the Confidence Motion last time, though I elaborately dealt with the prevailing political instability in this country, I emphasised that as far as our nation is concerned, more than stability, it is the governance which is more important. I would like to quote:

"Is it enough for our country to have a stable Government if that Government does not govern? I think the important thing today is not merely stability. It is the good governance which is the issue today."

I further said:

"I am not worried about the stability of Mr. Vajpayee's Government. I am only worried about the governance by this eighteen-party Government."

I would have liked to go into the matters relating to finance. But then I do not have much experience of finance. Whatever the Finance Minister has claimed just now about the economy, I think, tomorrow somebody will reply to all those things. I have something with me. I do not want to waste my time by contradicting the Finance Minister. But who does not know what is the state of affairs in this country today? You talk of economy or you talk of foreign policy. Of course, again, I am not going to deal with the foreign policy. Though the hon. Home Minister made a reference to this in the morning, my colleague Shri Natwar Singh will be dealing exclusively with the foreign policy tomorrow or may be late this evening.

Look at the law and order situation in the country and look at the morale of the nation as a whole. I do not think anybody need to explain all this with the type of electronic media and print media that we have and with the information technology that is available today in this country. It does not matter what Shri Sangma is speaking on the floor of the House. People already know; people can judge whether Shri Sangma is speaking truth or not. It does not matter. I am not going into all this and make a reply to these points.

Today, I thought I will deal exclusively with one area of concern. That area of concern is the denigration of institutions that is taking place in our country. The way our institutions are being weakened, the way our institutions are being destabilised and the way our institutions are being denigrated, this is the cause of worry for us. If we are able to preserve, promote and strengthen our institutions and if we are able to strengthen and preserve our systems, the country will move even with instability of the Governments. I am told Italy had 51 governments in 50 years. But it is moving. So is the case in many parts of the world. Therefore, what is important in our country to remember is that how do we preserve, protect and strengthen our institutions.

I am sorry to say that in the last thirteen months, a lot of damage has been done to our institutions and I have no courage to blame the hon. Prime Minister for this. I have faith on him. But how has it happened? Is it deliberate or accidental or conscious or unconscious? Perhaps, it is due to lack of experience in governance. Look at the institution of the office of the President himself! The President's name was being dragged on the floor of the House to facilitate a debate so much so that next day, the Minister for Parliamentary Affairs had to intervene saying that the Speaker will go through the records and will expunge all those remarks. It was in a very bad taste. The President of India and the Government communicate with each other. Secret correspondences are there; confidential correspondences are there but today, we find that even the secret communications between the Government and the President are being leaked to the Press. Are we not denigrating the office of the President?

Look at the manner in which Admiral Vishnu Bhagwat had been dismissed! The President of India is the Supreme Commander of the Armed Forces but we are told through the Press that the President of India was not even consulted.

SHRI INDRAJIT GUPTA (MIDNAPORE): He had not signed it.

SHRI PURNO A. SANGMA (TURA): It was not the question of approving or signing it. What did the Government do? This is what we read in the papers, Mr. Prime Minister. If it is not true and even then we are deliberating it, it is because you never told the Parliament about it. This is another charge I want to level against you. You never tell the Parliament as to what is happening and we come to know about it through the electronic and print media. But the allegation is that the President did not sign it. The President was simply "informed". I am worried about it. Again Mr. Prime Minister, I want to say that I have no allegations against you because you would not have done it deliberately and it cannot be so. You may come to the Parliament itself.

What is happening in Parliament? I am sorry to say that today Parliament has become non-functional. In the last Session, 17.29 per cent of the time had been lost because of disorder. I know that you will ask as to who created disorder. Is it not the Opposition? You can ask me this legitimate question. If the Opposition was creating this problem, was it not your failure of floor management? Do you ever think as to how the floor has to be managed? If the Treasury Bench has no patience to hear the Opposition, if the Minister for Parliamentary Affairs provokes the Opposition, does not even talk to the Opposition Leaders and wants to impose decisions and his will, then how do you manage the floor of the Parliament? The floor management of Parliament is the sole responsibility of the Treasury Benches. Today, if the whole country is witnessing slogans, if the whole country is witnessing the Members coming to the well of the House and if the whole country is witnessing disruptions in the proceedings of the House, then I hold the ruling party responsible for this.

It is the failure of the Government's floor management.

Then, what is the Parliament of India? The Parliament of India consists of the President and the two Houses...(Interruptions)

SHRI VIJAYASHANKAR (MYSORE): About the bogus voting also, do you want us to take the responsibility?...(Interruptions)

SHRI PURNO A. SANGMA (TURA): I am raising serious issues. I am not blaming you fully. Perhaps, we are also partly responsible. But I am holding you more responsible. These are the serious issues of the country. We must apply our mind. I am sure, the hon. Prime Minister is with me a hundred per cent.

I said, right at the beginning, that what has happened has not happened deliberately because Shri Vajpayee would not have consciously allowed all these things. That is why, I attributed it to lack of governance and lack of experience in governing the country. That is what I am attributing to you. Therefore, you should learn this.

What happened to the Prasar Bharati (Amendment) Bill?...(Interruptions)

SHRI M. MASTER MATHAN (NILGIRIS): You have got fifty years of experience. You are talking of good governance. But why did you go to the Well of the House?...(Interruptions)

MR. SPEAKER: Please do not interrupt him.

SHRI PURNO A. SANGMA (TURA): What happened to the Prasar Bharati (Amendment) Bill? It was passed in the Lok Sabha. The Government decided not to send it to the Rajya Sabha. Is it not a violation of the constitutional obligation and constitutional requirement? Can the Government just take the Parliament for a ride? It thinks that the Upper House of Parliament is just nothing. Did the same thing not happen with regard to the imposition of Article 356 in regard to Bihar? Was it not the duty of the Government to see that after having passed it in this House, it should automatically have gone to the Rajya Sabha? But the Government decided not to send it to the Rajya Sabha because technically the Government can withdraw its decision. Are we going only by the technicalities? Is the imposition of President's Rule in any State a matter of a mere debate in Lok Sabha or Rajya Sabha? Do we not have a Constitution of India? Why are you doing it?

What happened in the last thirteen months? I do not want to hurt my friend Shri Pramod Mahajan. What is happening in the Information and Broadcasting Ministry is because of him only. Shrimati Sushma Swaraj is here. She was a very very good Minister of Information and Broadcasting after me...(Interruptions)

THE MINISTER OF COMMERCE (SHRI RAMAKRISHNA HEGDE): Why do you not say that she was better than you?...(Interruptions)

SHRI PURNO A. SANGMA (TURA): I am not touching Commerce. I am not touching exports and imports. Today, there is no CEO. There is no Director-General, Doordarshan. The employees are on strike. Only Shri Pramod Mahajan is there. So, I was asking somebody this question: What is happening in Doordarshan? He said that there is no more Doordarshan. I asked why it is so. He said that it is the Sarkar Darshan now. It is no more Doordarshan but it is giving the Sarkar Darshan...(Interruptions)

SHRI S. JAIPAL REDDY (MAHABUBNAGAR): It is Shri Mahajan's Darshan...(Interruptions)

SHRI PURNO A. SANGMA (TURA): I am talking about Parliament. Shri Yashwant Sinha, you remember that when you presented the 1998-99 Budget, for the first time in the history of this Parliament, the Demands for Grants of all the Ministries had to be guillotined. The Demands of only one Ministry, the Ministry of Agriculture, were discussed for exactly 15 minutes. Shri Balram Jakhar spoke for 15 minutes. If the Parliament of India has to deny the people of this country a debate on the Budget proposals and if we have to just guillotine everything, are we doing justice?

Is the Government functioning? Is the Parliament functioning? I am asking these very serious questions.

From the day you took over, till today, this Government have promulgated 35 Ordinances. ... (Interruptions) Yes, 35 Ordinances. They have not been ratified by Parliament of India. Is it a Government by Ordinance only? Where is the relevance of Parliament of India? I am talking of the weakening of our institutions and Parliament is the most sacred institution in the country. If the laws of this country have to be only promulgated and in 13 months you have promulgated 35 Ordinances that could not be ratified by the Parliament of India, are we doing justice to the Parliamentary democracy? I am asking this very simple question.

Come to the institution of Governorship. Come to any other institution. I do not want to name them. Today, anybody can become a Governor. You only have to be a loyal party man and after having occupied the post, you continue to be a party man and declare yourself to be a party man. Where is the impartiality of the office or of an institution? It is all right. One can have an ideology. I have an ideology. Tomorrow, I can become a Governor. But the moment I become a Governor, I think, I am a Governor and that is all and nothing else, if I have to do justice to my job. Therefore, anybody can become anybody in this country today. I think, we are not doing justice to the institutions. Institutions are suffering.

... (´ªÉ´ÉvÉÉxÉ) ¸ÉÒ ®úÉVÉ´ÉÒ®ú ÊºÉÆ½þ (+ÉÆ´É±ÉÉ): +É{ÉEòÒ ®úÉä¨Éä¶É ¦ÉÆb÷É®úÒ VÉÒ Eòä ¤ÉÉ®úä ¨ÉäÆ EªÉÉ ®úÉªÉ ½þè? =xÉEòÉä +É{É ½þÒ xÉä ¦ÉäVÉÉ lÉÉ* ... (´ªÉ´ÉvÉÉxÉ) +É{ÉxÉä ªÉÚ.{ÉÒ. ¨ÉäÆ ®úÉä¨Éä¶É ¦ÉÆb÷É®úÒ VÉÒ EòÉä ®úÉVªÉ{ÉÉ±É ¤ÉxÉÉ Eò®ú ¦ÉäVÉÉ lÉÉ* =xÉEòÉ EòèºÉÉ ´ªÉ´É½þÉ®ú lÉÉ, =ºÉEòä Ê±ÉB +É{ÉxÉä EªÉÉ ÊEòªÉÉ?

SHRI PURNO A. SANGMA (TURA): You do not know what I did. ... (Interruptions) ¨ÉèÆxÉä ®úÉä¨Éä¶É ¦ÉÆb÷É®úÒ Eòä <¶ªÉÖ {É®ú <ºÉÒ EòÖºÉÒÇ {É®ú ¤Éè`ö Eò®ú EªÉÉ ÊEòªÉÉ, +É{É =ºÉä nùäJÉ ±ÉÒÊVÉB* ¸ÉÒ ®úÉVÉ´ÉÒ®ú ÊºÉÆ½þ (+ÉÆ´É±ÉÉ): ´É½þ º{ÉÒEò®ú xÉä ÊEòªÉÉ, EòÉÆOÉäºÉ {ÉÉ]õÒÇ xÉä xÉ½þÒÆ ÊEòªÉÉ* ... (´ªÉ´ÉvÉÉxÉ) <ºÉ ºÉ¨ÉªÉ º{ÉÒEò®ú xÉ½þÒÆ ¤ÉÉä±É ®ú½þä ½þèÆ* MR. SPEAKER: Please sit down.

... (Interruptions)

SHRI PURNO A. SANGMA (TURA): Come to bureaucracy. I do not want to go into the details. What happened to the Enforcement Director, Shri Bezbaruah? What happened to the Secretary, Urban Development Ministry?

SHRI MOHAN SINGH (DEORIA): What happened to the Vigilance Commission?

SHRI PURNO A. SANGMA (TURA): Whatever it may be, Mr. `a' or Mr. `b' is appointed Secretary to the Government of India and the Minister says, `She will not exercise the power of the Secretary and I will not give her any work'. It is not correct to do so. We are denigrating the established systems, the established institutions? I can go on and on to many other things. But I do not think I need to because I promised my party that I would take only half an hour.

In the last debate, I also spoke about a hidden agenda, a hidden agenda for saffronisation of educational system. My apprehension was, how RSS is going to work in every school of India? Dr. Murli Manohar Joshi promptly stood up and said, `You are wrong, Shri Sangma, we do not have any hidden agenda'. I told this House that well, I am only expressing my suspicion. I used the word `suspicion'. Have we not seen in 13 months? Are we not seeing in 13 months what is happening to the HRD Ministry? Was this country not stunned when in the Conference of the Education Ministers of this country, Dr. Murli Manohar Joshi introduced an RSS man saying that here is a person who will formulate our education policy and here is a person who will brief what will be the future policy of education where Saraswati Vandana is going to be compulsory.

We only remember that. I do not think anybody has forgotten it.

SHRI INDRAJIT GUPTA (MIDNAPORE): What was that expert?

SHRI PURNO A. SANGMA (TURA): That expert's name is Shri Chitlangia. It is a very difficult name to pronounce.

Sir, I have information as to how people are being selected for institutions in the Ministry of Human Resource Development, how people are being posted, how the syllabi are going to be changed, how the history is going to be refined etc. We know how the Indian Council of Historical Research was reconstituted. They may deny all these things. But I strongly feel that we are heading towards a situation where there will be a danger for our democracy as such.

Then, there is the example of handling the issue of Admiral Vishnu Bhagwat's dismissal. We read in the Press that he was a threat to national security. The official statement issued on 30.12.1998 said that the Admiral Bhagwat's conduct threatened national security. It went on to say that Vishnu Bhagwat has taken a series of actions in defiance of the established system of Cabinet control over the Armed Forces.

Sir, I have already referred as to how the President was ignored. I have also read about Shri Brajesh Mishra claiming that the Opposition people were consulted, Shri Sharad Pawar was consulted, Shri I.K. Gujral was consulted etc. I know that Shri Sharad Pawar has described it as a total falsehood. We read everyday statements and counter-statements being issued by Admiral Bhagwat and Shri George Fernandes. Yesterday, I received a big booklet explaining as to why he was sacked. I want to ask how a courageous person and a person with a clear conscience like Shri George Fernandes, who is very close to me, - I have a lot of admiration for him; he helped me so much when I was the Labour Minister and he was a trade union leader - is frightened today. He is going to the Press everyday to defend himself and he has now come out with a booklet to defend himself. If the Defence Minister has become so defensive, what will happen? Instead of defending the country, he is now defending himself. How will the country run?

Sir, I am not going into this matter further because we are expecting a debate on this issue and I will be participating in that debate. Therefore, I am not going into the whole issue of the dismissal of Admiral Bhagwat. But I only want to ask this question that when the matter is before this House, when the hon. Speaker has admitted a Motion and it has to be discussed on the floor of the House, why has the Government been going to the media everyday? Why did the Government not come to Parliament earlier and tell us what had happened? We came to know everything from the Press. The Parliament has not been told anything about it. Why is the Government trying to justify his action through the media and not through the Parliament of India?

I take a strong objection that when a matter is lying before the House and when the hon. Speaker has admitted the Motion, I think, the Government should stop going to the media. Whatever the Government has to say, let them say it on the Floor of the House. Otherwise, the whole thing is going to be prejudiced.

I never talk that I have some element of being a prophet. But on the 28th March, 1998, here is what I have said. I was reading my speech. And I found that whatever I had said on that day is happening. I spoke so much about non-governance.

Another thing I spoke about on that day was very interesting. I referred to the national agenda for governance where it had a reference to the National Water Policy. I attributed that this National Water Policy has been included there to please somebody in the South. I wished the Prime Minister all the best and success. I would like to quote that:

"I wish you well in your effort to please somebody in matters of Cauvery water. I wish you success in solving this problem. But having known the South Indian river, which is as mighty and as sacred as the Ganga, I am only afraid that the Cauvery and the riparian water issues may wash away your Government."

That is how, I think, you are here today. And that is precisely the reason why we are discussing this Motion. I cannot wish you all the best second time. I have to oppose the Motion moved by the hon. Prime Minister.

(ends) 1557 hours SHRI R. MUTHIAH (PERIYAKULAM): Mr. Speaker, Sir, I would have appreciated Shri Atal Bihari Vajpayee if he would have stepped down from the office instead of seeking this vote of confidence after our leader had withdrawn support to his Government yesterday. There are reasons for seeking the resignation of the Prime Minister. In the forenoon, the hon. Minister of Home Affairs had stated that when this Government was formed in March, 1998, the President had asked Shri Atal Bihari Vajpayee to form the Government even before the letter of support from our party was given to the President. The fact is not like that. Only after the receipt of our letter, His Excellency, the President, had invited the Leader of the BJP Parliamentary Party, Shri Vajpayee, to form the Government. Thus, we were the prime cause for the formation of this Government. ... (Interruptions)

SHRI R. MUTHIAH (PERIYAKULAM): I have to mention the facts. ... (Interruptions)

MR. SPEAKER: Hon. Members, please take your seats. What is this?

... (Interruptions)

SHRI R. MUTHIAH (PERIYAKULAM): The practice of Shri Baalu is always to disturb the House. He is doing it even now.

Not only for the formation of this Government, but, for the formation of the alliance which BJP had established for the last Lok Sabha elections we were the root cause and our leader Puratchi Thalaivi was the cause for electoral alliance from State to State. Advaniji would recall that after the 1996 General Elections there was nobody to support them in this Parliament when they sought a Vote of Confidence, except Shiv Sena. On the contrary, did you get these many parties in this House to support you when you had sought a Vote of Confidence during 1998? Is it not our leader the root cause for everything? What reward have you given to her?

MR. SPEAKER: You cannot read the entire text. You can just quote a few sentences.

SHRI R. MUTHIAH (PERIYAKULAM): I am not reading everything.

Have you not ill-treated us? Have you not humiliated us? With all faith we have formulated our National Agenda and in the National Agenda we have included so many things pertaining to Tamil Nadu. Have you fulfilled all of those aspirations of Tamil Nadu? In our National Agenda, we have assured the country the constitutional protection of 69 per cent reservation which is prevailing in Tamil Nadu. We have assured to make arrangements to declare all the national languages of the country, including Tamil, as the official languages of the Union Government. We have assured 33 per cent reservation for women in the Parliament and in the State Legislatures. We have assured amicable solution to the river water disputes, as my predecessor the former Speaker of Lok Sabha himself pointed out, including Cauvery water dispute. We have assured to implement the Sethu Samudram project of Tamil Nadu in a fitting manner.

Now I am asking our Prime Minister what steps he has taken for the implementation of all those schemes which we have assured to the country in our National Agenda. Shri Vaiko is going to speak. We have included the Sethu Samudram project even in this Budget. Just a mention is there; but not a single rupee has been earmarked by the hon. Finance Minister in his Budget. A single word is there; that is all. Now everybody is speaking on behalf of the BJP. Their Spokesman was saying that we have withdrawn the support because, you have not dismissed the DMK Government in Tamil Nadu. The dismissal of the DMK Government is not in our hidden agenda. We have assured the people of Tamil Nadu during the elections itself that if we come to power, if our allies come to power in the country, we shall dismiss this anti-people DMK Government from power.

SHRI INDRAJIT GUPTA (MIDNAPORE): How can he dismiss it?... (Interruptions)

SHRI R. MUTHIAH (PERIYAKULAM): We have assured the people in front of the hon. Prime Minister himself; in front of the hon. Home Minister himself, our leader had assured the people of the country and people of that State that if we come to power, the anti-people Government headed by the DMK shall be dismissed... (Interruptions)

... (Interruptions) That would be their hidden agenda... (Interruptions)

MR. SPEAKER: Shri Baalu, please.

... (Interruptions)

this is their hidden agenda... (Interruptions)

SHRI R. MUTHIAH (PERIYAKULAM): Sir, we had not demanded the dismissal of the Tamil Nadu Government during our personal talks, but we have demanded that in this House itself. We have assured the people of Tamil Nadu that we would dismiss the Government of Tamil Nadu... (Interruptions) ¸ÉÒ ¶ÉÆEò®ú |ÉºÉÉnù VÉÉªÉºÉ´ÉÉ±É (´ÉÉ®úÉhÉºÉÒ): ´É½þ EòÉÆOÉäºÉ ´ÉÉ±Éä Eò®úäÆMÉä* SHRI R. MUTHIAH (PERIYAKULAM): We were not in alliance with them in the elections. In the elections we had an alliance with the BJP. In front of their leader and all the people we had assured the people of Tamil Nadu that we would dismiss the DMK Government in Tamil Nadu. It is not in our hidden agenda. We have openly told the people... (Interruptions)

(Interruptions)

MR. SPEAKER: Shri Muthaiah, Please address the Chair.

SHRI R. MUTHIAH (PERIYAKULAM): Sir, on so many occasions we have put forth this demand openly in this House itself. Now, these people are saying that because of the non-dismissal of the DMK Government, we have withdrawn the support. The reason is not that alone, Sir.

(Interruptions)

SHRI R. MUTHIAH (PERIYAKULAM): Yes, even now we are saying that the DMK Government ought to be dismissed. We have been demanding this Government. We had even demanded this when Shri Indrajit Gupta was the hon. Home Minister. In the Rajya Sabha we had demanded it from him. It is not only with this Government ... (Interruptions)

(Interruptions)

SHRI R. MUTHIAH (PERIYAKULAM): Even with the United Front Government we had demanded this. We have demanded with this Government also and even we would demand with the future Government... (Interruptions) Yes, openly, we will demand. It is not in our hidden agenda like you have... (Interruptions)

SHRI R. MUTHIAH (PERIYAKULAM): Sir, when we had asked for justice in the Cauvery Water Issue, we were betrayed. When we had insisted for constitutional protection of 69 per cent reservation for the OBCs, we have been betrayed. When we were eagerly waiting for the steps to be taken to treat Tamil as the official language of this Union Government, we were betrayed. These are the things pertaining to our State alone. There are so many things.

When our leader had raised the issue of Vishnu Bhagwat in the Coordination Committee itself, it had been neglected and the neglect itself has revealed clearly the failure of this Government to uphold the security of the country itself. They are saying that only after all these things our leader had insisted on the Bhagwat issue. But I would like to inform the House that as early as 2 January 1999, our leader had issued a statement insisting the hon. Prime Minister to take action in this regard and to have a thorough enquiry on this issue.

After all these demands of ours were neglected, we decided to ... (Interruptions)

SHRI INDRAJIT GUPTA (MIDNAPORE): She demanded something about the Defence Minister also. ... (Interruptions)

SHRI R. MUTHIAH (PERIYAKULAM): Yes. On 2-1-1999, she had given a statement stating that this should be thoroughly inquired into. After that, with all these things, we came to understand that as long as this Government is going to be allowed to remain in power, that shall be a security risk for this country and because of the failure of this Government, we have decided to withdraw our Ministers from the Cabinet and to stay away from this Government. From yesterday, we have withdrawn our support to this Government.

Today morning, Shri Advaniji has stated so many things but he never cared to state something about his Home Ministry. As to what negligence this Home Ministry is having, I am having one instance of one Mr. Madani, who had been arrested under the NSA in connection with the Coimbatore bomb blast. Due to the negligence of the Home Ministry, a hard core terrorist who had supplied arms to the terrorist involved in the Coimbatore blast had been let off from the NSA. Sir, then to what conclusion can we come to? Today, he has appreciated the DMK for their support which they are going to lend to this Government when the voting is going to take place. ... (Interruptions)

SHRI R. MUTHIAH (PERIYAKULAM): Yes. What is the hidden agenda between the Home Minister and your Party for the past one year? Sir, he had rewarded them like anything. For what? You have to tell us ... (Interruptions)

... (Interruptions)

SHRI R. MUTHIAH (PERIYAKULAM): For the past one year, he had done his level best to bail out Shri Karunanidhi from the Jain Commission accusations. That is why, the DMK is going to reward this Government. This Government had rewarded all these things to the DMK. That is why, after all these facts having come to light, we have withdrawn our support to this Government and as such, I am opposing the motion moved by the hon. Prime Minister; we are opposing this Government wholeheartedly and all the 18 Members from our Party are opposing this motion.

Somebody is spreading some rumours; some managers of this Government who have not attended this House are spreading some rumours outside that there is going to be a split in the AIADMK. No. All the 18 Members are wholeheartedly with our leader, Puratchi Thalaivi Dr. Jayalalitha in opposing this Motion of Confidence in this House. ... (Interruptions)

(ends) DR. SUBRAMANIAN SWAMY (MADURAI): In Hyatt Regency hotel they are doing it. ... (Interruptions)

MR. SPEAKER: Now, I call upon Shri Vaiko to speak.

... (Interruptions)

MR. SPEAKER: Order please.

1614 hours SHRI VAIKO (SIVAKASI): Mr. Speaker, Sir, thank you very much. The hon. Prime Minister, Shri Atal Bihari Vajpayee has moved a motion calling upon this House to express confidence in the Council of Ministers headed by him.

Sir, with all sincerity, I am here to support the Motion.

Sir, some of my friends have been telling about the mandate. The mandate was given by the people of India in their own wisdom. It was not an absolute majority to any political party. Bharatiya Janata Party became the single largest party. In the year 1996, when the mandate was given, at that time also, the Congress was defeated. (Interruptions) Yes, they are the real culprits. That is why, I am pointing at them. Again in the year 1998, the people had rejected Congress outright. The Congress had been voted out. The mandate we sought from the people was on the plank of stability under the leadership of Shri Atal Bihari Vajpayee. That was the mandate given by the people. This side only focussed the leader. Here is the leader to lead the country. But in the other camp, they were in total confusion. They could not project a leader from their ranks. Therefore, now it is an attempt by the Congress Party, which has been their modus operandi for all these years in this country, to destabilize this Government. It is an attempt to destabilize the mandate given by the people. It is an attempt to destabilize democracy.

When Shri Sangma was referring to the parliamentary democracy, I recalled the words, "The devil quotes the scriptures of the Bible". Sir, I am looking at my friends from non-Congress (I) political parties here. There is not a single non-Congress political party either in this House or in the country which has not been a victim of the destabilization game of the Congress. In the 1996 elections, on the floor of this House, when Shri Deve Gowda took the reigns of the Government after the fall of the 13-day Government of Shri Atal Bihari Vajpayee, the, then President of the Congress Party, Shri Narasimha Rao, gave an assurance that their party would give unconditional support for its fullest term of five years. After some time, some strange theory of relativity was discovered by the destabilizers of the Congress Party and the time compression took place that that tenure of five years was suddenly reduced to 10 months. Shri Gowda was thrown out. Then, my esteemed friend, Shri Inder Kumar Gujral took over the reigns of the Government. It was only for six months. When they, the Congress Party, speak about parliamentary democracy and the norms of democracy, this country has not forgotten and the people of the country will not forgive for what has happened all these years.

The Congress Party does not allow any other party, any non-Congress Party to rule any State in this country and also the Centre. That is why, let us recall, what happened in the year 1959 to the Namboodiripad Government in Kerala. Out of l04 times when the State Governments were toppled, it was the Congress Party which dismissed 95 times.

In a democracy when a ruling party becomes an opposition party by the verdict of the people, if the members of that party have got any respect for democracy, they should wait for the next term. But as Shri Yashwant Sinha, our hon. Minister of Finance has stated, they cannot survive without power. (Interruptions)

SHRI A.C. JOS (MUKUNDAPURAM): Two theories of democracy are being promulgated! (Interruptions)

SHRI VAIKO (SIVAKASI): Yes. I can. I support them. You please listen.

SHRI A.C. JOS (MUKUNDAPURAM): I am listening to you.

SHRI VAIKO (SIVAKASI): It is your party which killed democracy in this country. When there was a threat to your Government due to the verdict of the High Court of Allahabad, it was your party which killed democracy, a model democracy. And to uphold democracy, along with some of our friends, we suffered in the dark cells of the prison. (Interruptions)

MR. SPEAKER: He is not yielding.

... (Interruptions)

SHRI VAIKO (SIVAKASI): You have no right to speak about democracy.

SHRI A.C. JOS (MUKUNDAPURAM): You got elected through Ms. Jayalalitha's support.(Interruptions)

SHRI VAIKO (SIVAKASI): I do not want to enter into that muddle now.

You can answer me. Would you answer me whether you destroyed democracy in the l975 or not? In the year l975 you murdered democracy. You were thrown out. Again, you were thrown out by the people of India in the year l977. The Congress Party was thrown out, lock, stock, and barrel. They were rejected by the people of India in the year l977.

What happened? Again, they played the same trick when the Morarji Desai Government was there. They instigated, they gave false hopes, they totally misled Chowdhary Charan Singh and then they pulled down that Government. Then what happened? Chowdhary Charan Singh had to face the same music on the first day when Parliament commenced.

Again, in the year l990 when the V.P. Singh Government was there, what happened? (Interruptions)

MR. SPEAKER: No, let there be order in the House.

SHRI VAIKO (SIVAKASI): Because they are afraid of my arguments there is a problem. They cannot face the argument. They are terrified.

When Shri V.P. Singh's Government was there again, what did they do? They misled them again, they instigated Shri Chandra Shekhar as Shri Sinha explained the terrible experience which he had to undergo. At the sight of two Policemen from Haryana State, they raised a hue and cry and that Government was toppled. They had to go.

About the Congress, Shri Lalu Prasad and Shri Mohan Singh also know. (Interruptions)) I have got respect for you, Shri Lalu Prasad. ¸ÉÒ ±ÉÉ±ÉÚ |ÉºÉÉnù (¨ÉvÉä{ÉÖ®úÉ) : ÊEòiÉxÉÉäÆ EòÉä |ÉvÉÉxÉ ¨ÉÆjÉÒ ¤ÉxÉÉ ÊnùªÉÉ* ... (´ªÉ´ÉvÉÉxÉ) SHRI VAIKO (SIVAKASI): Shri Lalu Prasad, do not play into the hands of the Congress! At least do not play into the tentacles of the octopus. You will be finished.

That has happened previously.

Why the Congress Party started the destablising game now? What is the reason? This Government, headed by Shri Atal Bihari Vajpayee, brought glory and credit to the country before the eyes of the world when Pokhran tests were conducted. It was demonstrated to the world that India is a nuclear weapon State. We have proved our might and demolished the myth that the so-called powers of the world is having that they are the nuclear weapon State. So, that myth was demolished. On the one hand, proving our might and establishing this country as a nuclear weapon State in the world, he extended an olive branch to Pakistan for peaceful coexistence. The world has witnessed many defining moments and many defining occasions of history.

Sir, at Camp David when Mr. Anwar Saddat and Menachem Begin shook hands and entered into an agreement, the world was jubilant; when the Berlin Wall was demolished, the world was jubilant; and when the Palestinian side and the Israelis entered into an agreement in the lawns of the White House, the whole world congratulated it. Likewise when Madam Indira Gandhi entered into an agreement with Mr. Zulfikar Ali Bhutto --the Shimla Agreement -- the world cherished it and congratulated it. Likewise when the bus crossed the boundary and entered into the territory of Pakistan, the whole world congratulated Shri Atal Bihari Vajpayee. Here is a message for peace and here is a message for peaceful coexistence.

These people are raising hue and cry that this Government is against the Muslims and the Minorities and when that argument was demolished, they were terrified. The Government consolidated in every field. Therefore, they wanted to pull down the Government. Now, my friends are playing into their hands. The mandate was given for Shri Vajpayee.

We inherited a legacy particularly from the Congress. But all the ills in economic fields are the legacies inherited by this Government. The hon. Minister of Finance elaborated in detail as to how we have overcome the crisis which is reflected due to the global economic crisis and the East Asian economic crisis. Therefore, in every field when the Government is succeeding and consolidating, they decided to pull down the Government. Their attempt will end in fiasco and they will not succeed. When the voting takes place, what happened in the case of Bihar, the same thing is going to be witnessed by the House and the world.

All these years, during the last five decades, when the Congress Party was in rule, scandal after scandal and scam after scam took place. That was the experiment with the Congress Government. For example, right from Mundra Corruption to Securities Scam, Urea Scam, Sugar Scam and Bofors, a number of scams took place.

I am coming to Bofors. I have got respect for my comrades, my Marxists friends.

What have they stated on Bofors in 1987 when the debate on Bofors took place on 20th April? This is what Shri Somnath Chatterjee said on the floor of the House:

"Charge after charge of corruption and charge after charge of bribery is there. This Government is trying to place the cart before the horse. We are disclosing facts without involving the Parliament but they are trying to put everything under the carpet."

This was the speech of Shri Somnath Chatterjee. When Shri Indrajit Gupta, the leader of the Communist Party wanted to seek a clarification as to what was the total amount involved in the contract, again Shri Somnath Chatterjee interrupted and said: "What was the total percentage of bribery?". Again in the year 1988, that is, the next year, when the debate on Bofors took place on 15th November, Shri Somnath Chatterjee, when he was referring to an insinuation and criticism by the Congress friends against Shri V.P. Singh, said: "As if he was sharing bed with the Opposition". These are the words of Shri Somnath Chatterjee. He was referring to Shri V.P. Singh sharing bed with the Opposition. He said: "I hope he does not share bed with the Congress people. I repeat, I hope he does not share bed with the Congress people because then he will have AIDS". This was the statement made by Shri Somnath Chatterjee. Even in the year 1979, when Shri Jyotirmoy Bosu tried his level best to contact Shri Jyoti Basu when he was on vacation in Warsaw in Poland, we felt very sad when the Marxist Communist Party did not support the Government and they abstained themselves. Now the Congress Party is trying its best to destabilise democracy, to destroy the norms of democracy by Hand with the help of Hammer and Sickle. This is what is happening here.

We are seeing all these scams and corruption charges one after another. The money which has been looted in the name of the Bofors contract, has been deposited in five accounts in the Bank of Switzerland ...(Interruptions)

SHRI K.H. MUNIYAPPA (KOLAR): What is your participation in Sri Lanka?

MR. SPEAKER: Please do not interrupt. Please take your seat.

SHRI VAIKO (SIVAKASI): My participation is known to the whole world. It is transparent. It is not hidden...(Interruptions)

MR. SPEAKER: Hon. Member, please take your seat.

... (Interruptions)

MR. SPEAKER: Nothing will go on record except Shri Vaiko's speech.

(Interruptions) ... (Not recorded) SHRI VAIKO (SIVAKASI): Sir, they have looted the country in the Bofors contract, they have lotted the country in the Security Scam, they have looted the country in the Sugar Scam, they have looted the country in the Urea Scam. Today, the Government is freed from the clutches of blackmailers. Today, the Government, headed by Shri Vajpayee, is liberated from the clutches of blackmailers and pressure groups. There was a ridiculous statement about Defence that this Government, particularly the Minister of Defence and the Minister of External Affairs have prevented the launching of Agni-II...(Interruptions). When that ridiculous statement was in the print media, already Agni-II had been launched and it had crossed the east coast.

AN HON. MEMBER: Now Agni-III will be launched in Delhi...(Interruptions)

SHRI PRITHVIRAJ D. CHAVAN (KARAD): Who made that statement?

SHRI VAIKO (SIVAKASI): You know better than anybody else. Those who are capable of making such ridiculous statements, have made it.

Mr. Speaker Sir, Shri Sharad Pawar, the Leader of Opposition spoke at length. Shri Sangma also spoke. There was not even a single charge of corruption against the Prime Minister of this country, against this Government.

SHRI PRITHVIRAJ D. CHAVAN (KARAD): What does Guruswamy say?

SHRI VAIKO (SIVAKASI): On Shri Mohan Guruswamy issue, their whole case was demolished on that day and they did not have the face on that day. ....(Interruptions) There was no case at all. All their arguments were totally destroyed.

Sir, our Prime Minister had put a very interesting question for argument sake : `what will be the post-Vajpayee Government scenario?' Is there any unanimity among them? The Revolutionary Socialist Party and the Forward Bloc have categorically stated that on any account, they will not support any formation headed by Congress. There are more than 18 people aspiring to become the Prime Minister of this country. For argument sake, if this Government falls, there is no option other than election.

What is the opinion of the people? The mandate of the people should be respected and honoured. The will of the people should be respected and honoured. Even the people who had not voted for the BJP and alliance, even the people who did not exercise their franchise in favour of BJP at the time of election in the year 1998, those people also want this Government to continue. That is the verdict of the opinion poll. In the morning our Home Minister read out the opinion poll of India Time. There was a question in the opinion poll: `will Sonia be a better Prime Minister than Vajpayee?' `Yes' was said by 19 per cent, `no' by 77 per cent and `cannot say' by 4 per cent. This is a magazine which is always critical of the BJP Government. This is the magazine, Outlook, which is not supporting the BJP Government. In this magazine, there is a report about the opinion poll. This is April 19, 1999 edition. The question was : `Should Vajpayee continue or resign?' This opinion poll was taken in six metropolitan cities including Chennai. Sir, Chennai has not voted for the BJP alliance. In all the three constituencies, we were defeated at the time of election. Even then, the opinion poll taken in six cities including Chennai says that Vajpayee Government should continue. 63.9 per cent people say that he should continue. 26.2 per cent people say that he should resign. That is the will of the people.

Sir, we are committed to democracy. We have never compromised even an inch on the question of corruption. Corruption is the cancer in public life. Corruption is the biggest evil in the public life and all these years ....(Interruptions) when the Congress was holding the reins of the Government, they were involved in scandal after scandal. But the whole year of 1998 was a scandal-free year for India, scam-free year for India. Therefore, those who have looted the coffers of the people, those who have looted through corrupt practices, it is their design and modus operandi to utilise the executive authority for their own personal agenda. What is the hidden agenda? There is no hidden agenda at all.

The Government is committed to implement the National Agenda for Governance.

There was a mention about the Sethu Samudram Canal Project. I would like to pose a question to my friends on that side. All these years, why did you not come forward to implement this project? You were in power for 45 years and there were so many Prime Ministers. It is only Shri Atal Bihari Vajpayee, when he visited Madras on the 15th of September to participate in the rally conducted by the MDMK on the Anna's Birthday, he had assured the people that the long pending Sethu Samudram Canal Project would be implemented by the Government. So, Sir, these people have no right to criticise about those things.

They talked about communalism. The country has not forgotten as to what role they have played. It is the Congress Party which played the communal card when the elections took place in Jammu and Kashmir for the first time. They played the Hindu card. We are committed to secularism. When we extended support and when we became a party in the alliance, we have categorically stated that secularism and the places of worship, whether it is a Church or a Mosque or a Temple or a Gurudwara, should be honoured and respected. ... (Interruptions)

SHRI BASU DEB ACHARIA (BANKURA): They have demolished the Babri Masjid.

SHRI VAIKO (SIVAKASI): I will come to that point.

We are second to none. Whenever any attack on minorities takes place, it is deplorable and condemnable. These were the words used by Shri Atal Bihari Vajpayee. You kindly go through the speech of Shri Vajpayee, when he moved the No-Confidence Motion in the year 1992. He expressed his sadness and unhappiness. But what has happened? ... (Interruptions)

SHRI BASU DEB ACHARIA (BANKURA): In whose presence was it demolished?

SHRI VAIKO (SIVAKASI): What was the Congress Government doing? The Al-Aqsa Mosque at Jerusalem is being protected even today. Shri Acharia, please listen. In Jerusalem, even today, the Al-Aqsa Mosque is being protected. What was the Congress Government doing with 128 companies and what was the Army doing? What was the Congress Party doing? ... (Interruptions)

SHRI BASU DEB ACHARIA (BANKURA): Who have been charge-sheeted for the Babri Masjid demolition?

SHRI VAIKO (SIVAKASI): Who allowed it? It is the Congress Party which allowed the shilanyas to take place. It was Shri Rajiv Gandhi who allowed shilanyas to take place.

SHRI SHARAD PAWAR (BARAMATI): It was Shri Kalyan Singh.

SHRI VAIKO (SIVAKASI): It was your Government and it was the Congress Party, which was in power, which allowed a temple to be erected. So, you have no moral right to speak about all those things.

SHRI DATTA MEGHE (WARDHA): It was the BJP Government in Uttar Pradesh.

MR. SPEAKER: Let him complete.

SHRI VAIKO (SIVAKASI): Democracy should be protected and we are committed to democracy. Today, there is unanimity, cohesion, mutual and cordial understanding between the BJP and its allied parties. With one will, one heart and one determination, we are for the stability and prosperity of the country. The Government headed by Shri Vajpayee and the allied parties are committed for that. Could you say like that? Every party has a different agenda. Whatever happens, Sir, with all sincerity, I would again like to say that during these thirteen months till this minute, they have not been able to pinpoint a single accusation of corruption against this Government. This Government is for transparency and honesty.

Mr. Speaker, Sir, why have some people withdrawn their support? ... (Interruptions) It is because the Government could not compromise on the question of corruption, and that is the reason. ... (Interruptions)

MR. SPEAKER: Shri Vaiko, please conclude.

SHRI VAIKO (SIVAKASI): It is a question of corruption involving not one or two crores of rupees but thousands of crores of rupees. ... (Interruption) MR. SPEAKER: Shri Janarthanan, please take your seat.

... (Interruptions)

MR. SPEAKER: Shri Muthiah, please take your seat.

... (Interruptions)

MR. SPEAKER: Nothing will go on record except Shri Vaiko's speech.

(Interruptions) ... (Not recorded) SHRI VAIKO (SIVAKASI): Sir, I did not name any political party. ...(Interruptions)

MR. SPEAKER: Hon. Members, please take your seats.

... (Interruptions)

SHRI VAIKO (SIVAKASI): I did not name any political party but those who are guilty are jumping in their seats. ...(Interruptions)

MR. SPEAKER: Shri Vaiko, you have taken more than half an hour. Please conclude.

SHRI VAIKO (SIVAKASI): Sir, there are many paintings hung on the inner walls of Parliament House.

MR. SPEAKER: Shri Vaiko, please conclude.

SHRI VAIKO (SIVAKASI): I am going to conclude, Sir, but they are interrupting me. ...(Interruptions) I did not name any political party. But, if some people are guilty, they become panicky. ...(Interruptions) Sir, at least the Government is free from the biggest blackmailers now. ...(Interruptions) I did not mention the name of any political party. ...(Interruptions) I did not mention the name of AIADMK. ...(Interruptions) I did not mention the name of the General Secretary of AIADMK. ...(Interruptions) Why are they so nervous? Why are they becoming panicky? ...(Interruptions) Why do they have to become so panicky if they do not have any skeletons in their cupboard?

MR. SPEAKER: Shri Vaiko, you have taken nearly forty minutes. Please conclude now.

SHRI VAIKO (SIVAKASI): Sir, it is they who have looted the State of Tamil Nadu. It is they who have minted crores and crores of rupees using the executive authority when they were ruling the State.

SHRI R. MUTHIAH (PERIYAKULAM): Sir, how can you allow him to go on saying things like that?

MR. SPEAKER: Shri Muthiah, please take your seat.

... (Interruptions)

SHRI VAIKO (SIVAKASI): I never justified the corruption of AIADMK in any political platform. ...(Interruptions)

MR. SPEAKER: nothing will go on record except Shri Vaiko's speech.

(Interruptions) ... (Not recorded) SHRI VAIKO (SIVAKASI): Why do they become so panicky and nervous when I talk about corruption. What is happening now is that some people are building castles in the air. Those castles will be demolished when the voting takes place.

I support the motion moved by Shri Atal Bihari Vajpayee. It is going to meet with success and victory on the floor of this House.

(ends) 1649 hours SHRI N.K. PREMCHANDRAN (QUILON): Mr. Speaker, Sir, I rise to oppose the Motion of Confidence in the Council of Ministers moved by the hon. Prime Minister Shri Atal Bihari Vajpayee.

This House is witnessing the second Confidence Motion. The first one was discussed after the inception of the Government and within 13 months, this House is discussing the second Confidence Motion.

1651 hours (Shri Raghuvansh Prasad Singh in the Chair) The Home Minister and those who spoke for the Government have blamed the Opposition for pulling down the Government headed by Shri Atal Bihari Vajpayee. First of all, what is the reason for this Confidence Motion to come to this House? I would like to discuss on this point. It is not due to the blame or the activities of the Opposition. This Government has come to power only because of the letter of support given by AIADMK. His Excellency the President has invited Shri Atal Bihari Vajpayee to form the Government, as per the letter of support given by AIADMK supremo and she has withdrawn the support only yesterday.

So, my first submission is this Government has no moral, legal or constitutional right to continue in office. It is better for this Government to resign and not to seek the confidence of the House. It is due to the inner contradictions among the partners of the Government that Shri Buta Singh, Dr. Subramanian Swamy and now AIADMK and also the Indian National Lok Dal and all these parties have withdrawn their support and they have specifically and emphatically made it clear that this Government is lacking majority. How can the BJP blame the Opposition for having this confidence motion in the House? We are not discussing a no confidence motion. The Opposition has not moved a no confidence motion. As directed by His Excellency, the President of India, this Government was forced to move the confidence motion.

The partners of the BJP-led Government have withdrawn support not due to the fault or the activities of the Opposition. Now, BJP is very anxious about its next course of action. What is the next course of action when this Government falls?

The BJP Government has no moral right to continue in office. It is because it was only a fractured mandate that was given by the people when election to the 12th Lok Sabha took place. No clear majority has been given to any party. Being the single largest party, BJP has come to power with the support of some allies and AIADMK was the second biggest party having 18 MPs and now that party has withdrawn its support. AIADMK has to give the reasons for its withdrawal to the people of this country. Government also has to speak to the people of this country because the people of this country want to know the reason for the break up of this alliance.

I would like to say that this Government which is continuing in office over the last 13 months is also without majority. It is as of necessity that they have come to power. It is better for it not to seek confidence, but to resign from the office. It is a moral obligation on the part of the Prime Minister and also on the part of the Government.

The first confidence motion was also elaborately discussed in the House. What was the main slogan of BJP during the last election? Not only in the election, but subsequent to the election also, they have formed a national agenda for governance of the country. All the 13 parties have signed it and the first main slogan which was raised in the last election was a stable government. The second promise was an able Prime Minister and the third promise was good governance of the country. They have also put forth the national agenda for governance.

On page 3 of the National Agenda for Governance, it is stated as follows and I quote: -

"Our first commitment to the people is to give a stable, honest, transparent and efficient government capable of accomplishing all round development."

"For this, the Government shall introduce time-bound programmes on needed administrative reforms including those for the police and other civil services."

So, the commitment of these people was to form a stable, honest and transparent Government. When we analyse about the stability of this Government, for the last thirteen months, has the Government found any time to govern the country? During all these thirteen months, the inner contradictions had started between the partners within the Government. The Government is Governed by pressure groups.

What are the pressure groups? One is from Calcutta, that is of Kumari Mamata Banerjee; another from Chennai, the AIADMK; another from Patna, the Samata Party and another from Chandigarh, the Shiromani Akali Dal. So, it is being regulated and controlled by pressure groups. In order to satisfy the pressure groups, how many times have the hon. Minister of External Affairs, Shri Jaswant Singh, Shri Pramod Mahajan and as Shri P.A. Sangma has already stated, the Defence Minister have flown to Chennai, Calcutta and Patna? They have no time to govern the country, always trying to settle the issues and disputes between the partners. The coalition Government run by Shri Atal Bihari Vajpayee for all the thirteen months did not find any time to perform the governance of the country. This Government has spent most of the time in order to satisfy the pressure groups.

We have had allegations in this House itself when the Secretary (Revenue) and the Finance Secretary were transferred and the Enforcement Director was removed from office. What was the reason for this? For whose satisfaction have they been removed? The BJP Government has to spell out frankly the reasons in this House. It had also come up in this House that some cases which were pending in the Special Courts had been transferred. For whose satisfaction has that been done?

Some packages have also been announced. A Bengal package has been announced in order to satisfy Kumari Mamata Banerjee of the Trinmool Congress. The Bihar Government was also dismissed and this House discussed it elaborately. It took hours of discussion. For what reason was the Rabri Devi Government dismissed in Bihar? It was done in order to satisfy the Samata Party in Bihar. That was the sole reason for which that Government was dismissed. Now, the AIADMK is asking, `Why are you not dismissing the DMK Government? If you are able to dismiss the Government in Bihar, why are you not dismissing the DMK Government?' This is the question put by the AIADMK. The BJP has to answer it and it has to be answered by none else.

In order to grab power, in order to remain in power and in order to administer the country, they have surrendered all political and ethical values. Everything has been surrendered and now the Government itself is in difficulty because of the inner contradictions among the allies and not because of the fault of the Opposition. The Opposition has not tried to destabilise this Government. How can this Government say that the Opposition is destabilising this Government? I am of the opinion that this Opposition is giving all sorts of support. Even the major Opposition party has voted in favour of certain Bills in order to overcome the difficulties which are faced by this Government. How can the BJP and the Government blame the Opposition that they are destabilising the country? How can Shri Vaiko say that the Opposition parties are trying to destabilise this Government? Maybe, in the earlier cases, it was all right but in the present case, it is solely due to the compromising politics and surrendering politics of this Government. There are no political, ethical or democratic values.

In order to remain in power, they have formed an unholy combination of 13 or 14 parties with outside and inside support. When a pressure group demands something, it is accommodated. After such accommodation for thirteen months, the Government has come to this position now. So, it is absolutely and solely due to their inefficiency in running the Government. They have absolutely failed in running a coalition Government. They cannot run the Government and it has been proved over these thirteen months.

I would like to say that above these pressure groups - the Samata Party, the AIADMK and the Trinmool Congress - from three sides, that is Patna, Chennai, and Calcutta, there is another major pressure group which is located at Nagpur. That is the Sangh Parivar comprising the RSS, the Bajrang Dal and the Vishwa Hindu Parishad. They are remote controlling this Government.

The crucial decisions are taken by the Nagpur Headquarters. That is an external power. This is what is called back seat driving. Shri Atal Bihari Vajpayee is an eminent person of this country. There is no dispute about it. But his hands are tied and he is put in a prison. Who is the watchman? The Vishwa Hindu Parishad is the watchman. They will decide the policies of the Government as to what should the Government do. That is being decided by the Nagpur Headquarters, that is the Headquarters of the Sangh Parivar.

Educational policy has already been highlighted here. A person who was deputed by Nagpur Headquarters attended the Educational Ministers' Conference. A person who was not known to Education Ministers, the eminent Secretaries of the Central and State Government Departments was present there. A person who was not known to the audience or to the official bureaucracy or to the representatives of the public was sitting in the Ministers' Conference. For what purpose? It was on the direction given by the Nagpur Headquarters.

This Government has no will power to take a decision. Though Shri Atal Bihari Vajpayee is an eminent personality of this country, his hands are tied and he is put in a prison. He is watched by so many persons. So, the ability of the Prime Minister is also questioned here. That was the second slogan of the BJP during the last election, stability being the first one. Stability has gone. This Government could not provide stable system to the country during the last thirteen months. What about the ability of the Prime Minister? We are not disputing the ability of the Prime Minister. But the decisions are being taken by somebody else. The decisions are taken or controlled by somebody else. So, the ability of this Government is also in question. So, this Government has failed on these two fronts also - ability and stability.

We opposed this Government from its inception itself. We are opposing this Government at the political level also. What is the main agenda of this Government? The main agenda of this Government is not solving the problems of the people. There is a National Agenda for Governance. What have they done out of this Agenda? I am not going to quote all the programmes that have been stated in the National Agenda for Governance. Nothing has been implemented. What they have done is the Pokhran Test and the Lahore bus journey. Except these two, what are the contributions of this BJP Government? What has been happening in the economic front? It has been already cited here.

Coming to the communal harmony, now they are claiming that there is no big riots in this country. That itself shows who is behind all these communal riots. In 1992 the Babri Masjid was demolished. Who were behind it? Though the Congress was in power, it was done under the leadership of the BJP. The present Home Minister was chargesheeted. The chargesheeted person is in power now. Now, they are saying that there is no big riots in the country. Is that an achievement of 13 month-old Government? Is it an achievement, Sir? What has been happening during the last thirteen months as far as the protection of the minorities is concerned? The Christians and the missionaries are being brutally attacked. So many charitable institutions, Churches and other places of worship have been desecrated and minorities are brutally manhandled. Is it the policy of the Government? Is it the communal harmony? The Australian Missionary and his children were burned to death. India is very proud of its secular credentials. But what is the message going out to the world? The secular credentials of this country are damaged during these thirteen months.

What is the main plank of this Government? It is Hindutva. They are saying that they believe in Hindutva. What is Hindutva? We cannot understand. What is real Hindutva? It is the cultural tradition of our country. Nobody disputes that cultural tradition of India which is Sarva Dharma Sambhav. That is the hallmark of Hindutva. Vasudeva Kudumbakam which means the whole world is one family, that is the universal brotherhood, is the cultural tradition of India. Is this Government following the real principles of Hindutva? Let us examine as to what has happened during the last thirteen months. In so many places, like Madhya Pradesh, Orissa and in various parts of the country, minorities were brutally attacked. To a certain extent we can understand the attacks on minorities, because communal passion leads to some unhappy incidents taking place. But what were the statements made by the responsible persons? Especially, the All India General Secretary of the VHP and the Bajrang Dal leaders were openly making provocative statements against the minorities on the conversion issue. So, the message which has gone to the whole world during the last thirteen months of the BJP rule has adversely affected the interests of the country. The country's secular credentials are lost. So, this Government has to go on the political principle and political philosophy also.

Another issue that has been mentioned here is that of corruption. Is it a corruption-free Government? During the last 13 months of this Government, Shri Mohan Guruswamy, an official in PMO, has vehemently made a number of serious allegations against the Finance Minister. He is supposed to be a responsible person in the Prime Minister's Office. This House will have a discussion on this issue also. For the first time in the history of India a Chief of the Naval staff has been removed and nothing has been disclosed to the Parliament. No discussion has taken place on the dismissal of Admiral Vishnu Bhagwat so far. It was supposed to be taken up today. Who was the first person to react? One of the partners of the Government, the AIADMK, demanded a Joint Parliamentary Committee probe into the matter. What is the harm in having a Joint Parliamentary probe into this? In the case of Bofors gun deal, it was on the initiative of the BJP that a Joint Parliamentary probe was ordered. Why is this Government afraid of a Joint Parliamentary probe into the matter? It is very clear from the statements being made by the Government that definitely there is something that this Government is afraid of. I can cite a number of such things.

This Government has absolutely lost the moral right and the legal right to continue in the Office. This Government has disrespected the secular principles of this country. It is not a corruption-free Government. If the Government has any belief in the democratic norms and ethics, it should resign without even seeking the confidence of the House.

With regard to the second phase of operation, I would like to say that when Shri Atal Bihari Vajpayee became the Prime Minister for the first time and had to resign after 13 days, no future course of action was spelt out. Since that Government had lost the confidence, it had to resign. Various political parties are responsible to the people, to the country. We will sit together and discuss the future course of action on the basis of some agenda or programme and I have no doubt that something will come out of it. We are all responsible to the people. Our BJP friends should not worry about the second phase. It has now become very clear that the Government will not win the Confidence Motion. It has lost from all angles. I strongly oppose the Confidence Motion moved by the Prime Minister. I am sure, at 1100 a.m. on Saturday, second time this Government will lose the Confidence Motion and the Prime Minister will have to resign. With these words I oppose the Motion.

Thank you.

(ends) 1708 hrs. ºÉÚSÉxÉÉ +Éè®ú |ÉºÉÉ®úhÉ ¨ÉÆjÉÉ±ÉªÉ ¨ÉäÆ ®úÉVªÉ ¨ÉÆjÉÒ +Éè®ú ºÉÆºÉnùÒªÉ EòÉªÉÇ ¨ÉÆjÉÉ±ÉªÉ ¨ÉäÆ ®úÉVªÉ ¨ÉÆjÉÒ (¸ÉÒ ¨ÉÖJiÉÉ®ú xÉE´ÉÒ): ºÉ¦ÉÉ{ÉÊiÉ VÉÒ, <ºÉ ºÉnùxÉ ¨ÉäÆ Ê{ÉUô±Éä nùºÉ ºÉÉ±ÉÉäÆ ¨ÉäÆ Ê´É¶´ÉÉºÉ ¨ÉiÉ |ÉÉ{iÉ Eò®úxÉä Eòä Ê±ÉªÉä ªÉ½þ xÉÉè´ÉÉÆ |ÉºiÉÉ´É +ÉªÉÉ ½þè* ªÉ½þ |ÉºiÉÉ´É BäºÉÒ {ÉÊ®úÊºlÉÊiÉ ¨ÉäÆ +ÉªÉÉ ½þè VÉ¤É BEò ºÉ½þªÉÉäMÉÒ nù±É xÉä +{ÉxÉÉ ºÉ¨ÉlÉÇxÉ ´ÉÉ{ÉºÉ ±ÉäxÉä EòÒ PÉÉä¹ÉhÉÉ EòÒ ½þè* +ÉVÉ nùä¶É Eòä VÉÉä ½þÉ±ÉÉiÉ ½þèÆ, =xÉ EòÉä ±ÉäEò®ú <ºÉ ºÉnùxÉ ¨ÉäÆ ºÉÖ¤É½þ ºÉä SÉSÉÉÇ ½þÉä ®ú½þÒ ½þè* <ºÉ¨ÉäÆ JÉÉºÉEò®ú ºÉ¤ÉºÉä VªÉÉnùÉ SÉSÉÉÇ º]õä¤É±É MÉ´ÉxÉÇ¨ÉäÆ]õ +Éè®ú B¤É±É |ÉÉ<¨É Ê¨ÉÊxÉº]õ®ú EòÒ ½þÖ<Ç ½þè* ±ÉÉäMÉÉäÆ xÉä º]õä¤É±É MÉ´ÉxÉÇ¨ÉäÆ]õ +Éè®ú B¤É±É |ÉÉ<¨É Ê¨ÉÊxÉº]õ®ú Eòä |ÉÊiÉ +{ÉxÉÒ +±ÉMÉ-+±ÉMÉ ÊSÉxiÉÉªÉäÆ VÉiÉÉªÉÒ ½þèÆ ±ÉäÊEòxÉ ºÉ¤É xÉä Eò½þÉ ÊEò |ÉÉ<¨É Ê¨ÉÊxÉº]õ®ú EòÒ BÊ¤ÉÊ±É]õÒ Eòä ¤ÉÉ®úä ¨ÉäÆ EòÉä<Ç ¶ÉEò, ¶ÉÖ¤É½þÉ ªÉÉ ºÉÆnùä½þ xÉ½þÒÆ ½þè* SÉÚÆÊEò |ÉÉ<¨É Ê¨ÉÊxÉº]õ®ú EòÒ BÊ¤ÉÊ±É]õÒ {É®ú ÊEòºÉÒ iÉ®ú½þ EòÉ EòÉä<Ç ¶ÉEò ªÉÉ ¶ÉÖ¤É½þÉ xÉ½þÒÆ ½þè, <ºÉÊ±ÉªÉä ºÉ®úEòÉ®ú EòÒ º]õäÊ¤ÉÊ±É]õÒ EòÉä ÊEòºÉ iÉ®ú½þ ºÉä Êb÷º]õ¤ÉÇ Eò®úäÆ* ´Éä |ÉÉ<¨É Ê¨ÉÊxÉº]õ®ú EòÒ BÊ¤ÉÊ±É]õÒ JÉi¨É xÉ½þÒÆ Eò®ú {ÉÉªÉä* ±ÉäÊEòxÉ ºÉ®úEòÉ®ú ÊEòºÉ iÉ®ú½þ ºÉä +ÊºlÉ®ú ½þÉä, ÊEòºÉ iÉ®ú½þ ºÉä {É®úä¶ÉÉxÉ ½þÉä, ÊEòºÉ iÉ®ú½þ ºÉä nùä¶É EòÒ VÉxÉiÉÉ Eòä ºÉÉ¨ÉxÉä ªÉ½þ ºÉÆnùä¶É ÊnùªÉÉ VÉÉ ºÉEòä ÊEò ªÉ½þ ºÉ®úEòÉ®ú +ÊºlÉ®ú ½þè, ªÉ½þ EòÉ¨É Eò®úxÉä EòÒ +ºÉ¡ò±É EòÉäÊ¶É¶É VÉ°ü®ú EòÒ VÉÉ ®ú½þÒ ½þè* ªÉ½þ ¤ÉÉiÉ ºÉ½þÒ ½þè ÊEò Ê´É{ÉIÉ ¨ÉäÆ EòÉÆOÉäºÉ Eòä ±ÉÉäMÉ ªÉÉ +xªÉ {ÉÉÊ]õÇªÉÉäÆ Eòä VÉÉä ±ÉÉäMÉ ½þèÆ, ´Éä +SUôÒ iÉ®ú½þ ºÉä VÉÉxÉiÉä ½þèÆ ÊEò nùÉä ÊnùxÉÉäÆ EòÒ VÉÉä ¤É½þºÉ ½þÉäMÉÒ, =ºÉEòÉ xÉiÉÒVÉÉ =xÉEòä {ÉIÉ ¨ÉäÆ xÉ½þÒÆ ½þÉäxÉä ´ÉÉ±ÉÉ ½þè* ´Éä ªÉ½þ ¦ÉÒ +SUôÒ iÉ®ú½þ ºÉä VÉÉxÉiÉä ½þèÆ ÊEò nùÉä ÊnùxÉÉäÆ EòÒ ¤É½þºÉ Eòä ¤ÉÉnù =x½þÉäÆxÉä VÉÉä Ê´ÉSÉÉ®ú ÊEòªÉÉ ½þè, VÉÉä ºÉÉäSÉÉ ½þè, ºÉ¨ÉZÉÉ ½þè, VÉÉä ºÉÉÊVÉ¶ÉäÆ =x½þÉäÆxÉä ®úSÉÒ ½þèÆ, =ºÉEòÉ VÉxÉiÉÉ iÉÉä =x½þäÆ ¨ÉÖÆ½þiÉÉäc÷ VÉ´ÉÉ¤É nùäMÉÒ ½þÒ, <ºÉ ºÉnùxÉ ¨ÉäÆ ¦ÉÒ =x½þäÆ ÊEòºÉÒ |ÉEòÉ®ú EòÒ ºÉ¡ò±ÉiÉÉ xÉ½þÒÆ Ê¨É±ÉäMÉÒ* +ÉVÉ 13 ¨É½þÒxÉÉäÆ ºÉä ªÉ½þ ºÉ®úEòÉ®ú SÉ±É ®ú½þÒ ½þè +Éè®ú ÊVÉºÉ ºÉ¨ÉªÉ ºÉ®úEòÉ®ú ¤ÉxÉÒ lÉÒ =ºÉÒ ´ÉEiÉ ºÉ¤ÉºÉä VªÉÉnùÉ {É®úä¶ÉÉxÉÒ EòÉÆOÉäºÉ Eòä ¦ÉÉ<ªÉÉäÆ EòÉä, ºÉ¨ÉÉVÉ´ÉÉnùÒ {ÉÉ]õÒÇ Eòä ±ÉÉäMÉÉäÆ EòÉä, +É®ú.VÉä.b÷Ò. Eòä ±ÉÉäMÉÉäÆ EòÉä +Éè®ú =xÉ ±ÉÉäMÉÉäÆ EòÉä ½þÖ<Ç lÉÒ VÉÉä ÊEò {ÉÚ®úä nùä¶É Eòä ¨ÉÖºÉ±É¨ÉÉxÉÉäÆ EòÉä, {ÉÚ®úä nùä¶É Eòä +±{ÉºÉÆJªÉEòÉäÆ EòÉä ªÉ½þ ¤ÉiÉÉ ®ú½þä lÉä ÊEò ªÉ½þ ºÉ®úEòÉ®ú ¤ÉxÉxÉä Eòä ¤ÉÉnù {ÉÚ®úä nùä¶É ¨ÉäÆ JÉÚxÉ-JÉ®úÉ¤ÉÉ ½þÉäMÉÉ, {ÉÚ®úä nùä¶É ¨ÉäÆ ±ÉÉ¶ÉÉäÆ Eòä føä®ú ±ÉMÉäÆMÉä, {ÉÚ®úä nùä¶É ¨ÉäÆ ±ÉÉäMÉ {É®úä¶ÉÉxÉ ½þÉäÆMÉä +Éè®ú +±{ÉºÉÆJªÉEò +ºÉÖ®úÊIÉiÉ ½þÉäÆMÉä* ±ÉäÊEòxÉ =x½þäÆ Ê{ÉUô±Éä 12 ¨É½þÒxÉÉäÆ Eòä ½þ¨ÉÉ®úÒ ºÉ®úEòÉ®ú Eòä EòÉ¨É EòÉä nùäJÉxÉä Eòä ¤ÉÉnù {ÉÚ®úÒ iÉ®ú½þ ºÉä ÊxÉ®úÉ¶ÉÉ ½þÉlÉ ±ÉMÉÒ* =x½þäÆ ªÉ½þ ¨É½þºÉÚºÉ ½þÖ+É ÊEò +±{ÉºÉÆJªÉEòÉäÆ ¨ÉäÆ Ê´É¶´ÉÉºÉ ¤Égø ®ú½þÉ ½þè* =x½þäÆ ¨É½þºÉÚºÉ ½þÖ+É ÊEò nùä¶É Eòä +xªÉ ±ÉÉäMÉÉäÆ ¨ÉäÆ Eò¨ÉWÉÉä®ú iÉ¤ÉEòÉäÆ ¨ÉäÆ Ê´É¶´ÉÉºÉ EòÉªÉ¨É ½þÉä ®ú½þÉ ½þè* =x½þäÆ ¨É½þºÉÚºÉ ½þÖ+É ÊEò Ê´É¶´É ¨ÉäÆ ¦ÉÉ®úiÉ EòÉ xÉÉ¨É >ðÆSÉÉ ½þÉä ®ú½þÉ ½þè* =x½þäÆ ¨É½þºÉÚºÉ ½þÖ+É ÊEò ¦ÉÉ®úiÉ BEò iÉÉEòiÉ´É®ú +Éè®ú ¨ÉWÉ¤ÉÚiÉ nùä¶É Eòä °ü{É ¨ÉäÆ {ÉÚ®úÒ nùÖÊxÉªÉÉ ¨ÉäÆ VÉÉxÉÉ VÉÉxÉä ±ÉMÉÉ ½þè +Éè®ú ªÉ½þ ¨É½þºÉÚºÉ ½þÉäxÉä Eòä ¤ÉÉnù =xÉÃEòÉä {É®úä¶ÉÉxÉÒ ¨É½þºÉÚºÉ ½þÉäxÉÉ VÉÉªÉWÉ lÉÉ* <ºÉEòä ¤ÉÉnù VÉªÉ±ÉÊ±ÉiÉÉ VÉÒ Ênù±±ÉÒ +É<ÇÆ +Éè®ú 40-50 ºÉÚ]õEòäºÉ ±ÉäEò®ú +É<ÇÆ* BEò ÊnùxÉ iÉEò ºÉÖxÉÉ ÊEò EòÉä<Ç =xÉEòä {ÉÉºÉ xÉ½þÒÆ MÉªÉÉ* ºÉÉ®úä ±ÉÉäMÉ ºÉÚ]õEòäºÉ Eòä +Ænù®ú EªÉÉ ½þè =ºÉEòÉ <ÆiÉWÉÉ®ú Eò®úiÉä ®ú½þä ±ÉäÊEòxÉ =ºÉEòä ¤ÉÉnù nùÚºÉ®úä ÊnùxÉ EòÉ¡òÒ ±ÉÆ¤ÉÒ ±ÉÉ<xÉäÆ ±ÉMÉÒÆ +Éè®ú ´É½þ ±ÉÉ<xÉ ±ÉMÉxÉä Eòä ¤ÉÉnù xÉiÉÒVÉÉ +É{ÉEòä ºÉÉ¨ÉxÉä ½þè ÊEò Ê¡ò®ú iÉÒxÉ ÊnùxÉ {ÉÚ®úä nùä¶É ¨ÉäÆ BäºÉÉ ¨ÉÉ½þÉè±É {ÉènùÉ Eò®úxÉä EòÒ EòÉäÊ¶É¶É EòÒ VÉÉ ®ú½þÒ ½þè, BäºÉÒ {ÉÊ®úÊºlÉÊiÉªÉÉÆ {ÉènùÉ Eò®úxÉä EòÒ EòÉäÊ¶É¶É EòÒ VÉÉ ®ú½þÒ ½þè ÊEò ªÉ½þ ¨É½þºÉÚºÉ ÊEòªÉÉ VÉÉ ºÉEòä ÊEò ªÉ½þ ºÉ®úEòÉ®ú +¤É SÉ±É xÉ½þÒÆ ºÉEòiÉÒ* ºÉ¦ÉÉ{ÉÊiÉ VÉÒ, +ÉVÉ nùä¶É Eòä ½þÉ±ÉÉiÉ Ê{ÉUô±Éä nùºÉ ºÉÉ±ÉÉäÆ Eòä ½þÉ±ÉÉiÉ ºÉä ¤É½þÖiÉ VªÉÉnùÉ ¤Éä½þiÉ®ú ½þèÆ* <ºÉ ºÉnùxÉ ¨ÉäÆ ½þ¨É ±ÉÉäMÉ xÉªÉä ½þèÆ ±ÉäÊEòxÉ ¤É½þÖiÉ ºÉä ±ÉÉäMÉ BäºÉä ½þèÆ VÉÉä ¤É½þÖiÉ ºÉÒÊxÉªÉ®ú ½þèÆ* =x½þÉäÆxÉä <ºÉºÉä {É½þ±Éä Eò<Ç ºÉnùxÉ nùäJÉä ½þÉäÆMÉä* ´Éä +SUôÒ iÉ®ú½þ ºÉä VÉÉxÉiÉä ½þÉäÆMÉä ÊEò <ºÉ nùä¶É ¨ÉäÆ nùÆMÉÉäÆ ºÉä ±ÉäEò®ú, JÉÚxÉ-JÉ®úÉ¤ÉÉ ºÉä ±ÉäEò®ú ±ÉÉäMÉÉäÆ ¨ÉäÆ ÊVÉºÉ iÉ®ú½þ ºÉä nù½þ¶ÉiÉ {ÉènùÉ Eò®ú nùÒ VÉÉiÉÒ lÉÒ, ªÉ½þ ºÉnùxÉ ½þ¨Éä¶ÉÉ =ºÉ {É®ú ÊSÉxiÉÉ ´ªÉEiÉ Eò®úiÉÉ lÉÉ* <ºÉ ºÉnùxÉ ¨ÉäÆ ½þ¨Éä¶ÉÉ <ºÉ ¤ÉÉiÉ EòÉä ±ÉäEò®ú ¤É½þºÉ ½þÖ+É Eò®úiÉÒ lÉÒ ÊEò +¨ÉÖEò ºlÉÉxÉ {É®ú ºÉÉÆ|ÉnùÉÊªÉEò nùÆMÉÉäÆ ¨ÉäÆ <iÉxÉä ±ÉÉäMÉ ¨É®ú MÉB, +¨ÉÖEò ºlÉÉxÉ {É®ú ¨ÉÖºÉ±É¨ÉÉxÉÉäÆ Eòä ºÉÉlÉ BäºÉÉ ÊEòªÉÉ MÉªÉÉ, nùÊ±ÉiÉ iÉ¤ÉEòÉäÆ Eòä ºÉÉlÉ BäºÉÉ ÊEòªÉÉ MÉªÉÉ* <ºÉ |ÉEòÉ®ú EòÉ ¨ÉÉ½þÉè±É <ºÉ ºÉnùxÉ ¨ÉäÆ ½þÉäiÉÉ lÉÉ* BEò ¤ÉÉ®ú ¨ÉÉjÉ +ÉÊ®ú¢ò ¨ÉÉä½þ¨¨Énù JÉÉxÉ ºÉÉ½þ¤É xÉä ¤É½þºÉ Eò®úÉ<Ç ´É½þ ¦ÉÒ =x½þÉäÆxÉä ÊFòÊ¶SÉªÉxºÉ Eòä ¨ÉÉ¨É±Éä EòÉä ±ÉäEò®ú, Ê¤É½þÉ®ú, =c÷ÒºÉÉ +Éè®ú ¨ÉvªÉ |Énùä¶É Eòä ºÉ´ÉÉ±É EòÉä ±ÉäEò®ú =x½þÉäÆxÉä ¤É½þºÉ Eò®úÉxÉä EòÒ ¶ÉÖ°ü+ÉiÉ EòÒ lÉÒ* <ºÉEòä +±ÉÉ´ÉÉ Eò¦ÉÒ ¦ÉÒ ºÉnùxÉ ¨ÉäÆ ÊEòºÉÒ xÉä ªÉ½þ ¤ÉÉiÉ xÉ½þÒÆ Eò½þÒ ÊEò Ê½þxnùÖºiÉÉxÉ Eòä ¨ÉÖºÉ±É¨ÉÉxÉ +ÉVÉ +ºÉÖ®úÊIÉiÉ ½þèÆ, +ÉVÉ =xÉEòä +Ænù®ú Ê´É¶´ÉÉºÉ xÉ½þÒÆ ½þè, +ÉVÉ ´É½þ +{ÉxÉä +É{ÉEòÉä Ê½þxnùÖºiÉÉxÉ EòÒ ¨ÉÖJªÉvÉÉ®úÉ ºÉä +±ÉMÉ ¨É½þºÉÚºÉ Eò®ú ®ú½þä ½þèÆ* ªÉ½þ ¤ÉÉiÉ ÊEòºÉÒ xÉä xÉ Eò½þÒ +Éè®ú xÉ ½þÒ ÊEòºÉÒ xÉä <ºÉ ¤ÉÉiÉ EòÉä ºÉnùxÉ ¨ÉäÆ =`öÉªÉÉ* ªÉ½þ JÉÖ¶ÉÒ EòÒ ¤ÉÉiÉ ½þè ÊEò Ê{ÉUô±Éä 13 ¨É½þÒxÉÉäÆ ¨ÉäÆ <ºÉ ºÉnùxÉ ¨ÉäÆ EÞòÊjÉ¨É ºÉ´ÉÉ±É =`öiÉä ®ú½þä* Eò¦ÉÒ ¦ÉÉMÉ´ÉiÉ EòÉ ºÉ´ÉÉ±É, Eò¦ÉÒ EòÉä<Ç +Éè®ú ºÉ´ÉÉ±É, Eò¦ÉÒ BäºÉä ºÉ´ÉÉ±É ÊEò ÊVÉxÉ¨ÉäÆ EòÖUô nù¨É xÉ½þÒÆ lÉÉ* =xÉ ºÉ´ÉÉ±ÉÉäÆ Eòä MÉÖ¤¤ÉÉ®úä WÉ°ü®ú {ÉÚ®úä nùä¶É ¨ÉäÆ UôÉäc÷ä VÉÉiÉä ®ú½þä ÊVÉxÉEòÒ ½þ´ÉÉ lÉÉäc÷Ò nùä®ú ¨ÉäÆ ¡òÖººÉ ½þÉä VÉÉiÉÒ lÉÒ* ±ÉäÊEòxÉ EòÉä<Ç BäºÉÉ ºÉ´ÉÉ±É ÊVÉºÉEòÒ |ÉÉ¨ÉÉÊhÉEòiÉÉ ½þÉä, ÊVÉºÉºÉä ±ÉMÉä ÊEò VÉÉä ºÉ´ÉÉ±É ºÉ½þÒ ¨ÉÉªÉxÉÉäÆ ¨ÉäÆ =`öÉªÉä VÉÉ ®ú½þä ½þèÆ, ´Éä ºÉ½þÒ ºÉ´ÉÉ±É ½þèÆ, BäºÉä ºÉ´ÉÉ±É <ºÉ ºÉnùxÉ ¨ÉäÆ +ÉVÉ iÉEò xÉ½þÒÆ =`öÉªÉä MÉªÉä* <ºÉEòÉ +lÉÇ ªÉ½þ ½þè ÊEò ÊVÉxÉ ºÉ´ÉÉ±ÉÉiÉ EòÉä ±ÉäEò®ú ½þ¨ÉxÉä <ºÉ nùä¶É EòÒ ºÉiiÉÉ, <ºÉ nùä¶É EòÒ ¤ÉÉMÉb÷Éä®ú EòÉä ºÉÆ¦ÉÉ±ÉÉ lÉÉ, ½þ¨ÉxÉä =xÉ ºÉ´ÉÉ±ÉÉiÉ EòÉä ½þ±É Eò®úxÉä ¨ÉäÆ EòÉ¨ÉªÉÉ¤ÉÒ ½þÉÊºÉ±É EòÒ ½þè* ½þ¨ÉxÉä ±ÉÉäMÉÉäÆ ¨ÉäÆ Ê´É¶´ÉÉºÉ EòÉªÉ¨É Eò®úxÉä ¨ÉäÆ EòÉ¨ÉªÉÉ¤ÉÒ ½þÉÊºÉ±É EòÒ ½þè* ÊVÉxÉ ºÉÒ¨ÉÉ+ÉäÆ {É®ú MÉÉäÊ±ÉªÉÉÆ +Éè®ú ¤É¨É SÉ±ÉiÉä lÉä, ÊVÉxÉ ºÉÒ¨ÉÉ+ÉäÆ {É®ú JÉÚxÉ-JÉ®úÉ¤Éä ½þÉäiÉä lÉä, ´É½þÉÆ +ÉVÉ ¤ÉºÉäÆ +Éè®ú ]ÅäxÉäÆ SÉ±É ®ú½þÒ ½þè, ÊVÉxÉ ºÉÒ¨ÉÉ+ÉäÆ {É®ú ±ÉÉäMÉÉäÆ EòÉä nù½þ¶ÉiÉ ®ú½þiÉÒ lÉÒ, ÊVÉxÉ ºÉÒ¨ÉÉ+ÉäÆ {É®ú ±ÉÉäMÉ ®ú½þ xÉ½þÒÆ {ÉÉiÉä lÉä, +ÉVÉ ´É½þÉÆ {ªÉÉ®ú +Éè®ú ¨ÉÉè½þ¤¤ÉiÉ Eòä MÉÒiÉ MÉÉªÉä VÉÉ ®ú½þä ½þèÆ* ªÉ½þ EòÉä<Ç ¨ÉÉ¨ÉÚ±ÉÒ ={É±ÉÊ¤vÉ xÉ½þÒÆ ½þè* ªÉ½þ ={É±ÉÊ¤vÉ EòÉÆOÉäºÉ ºÉä ±ÉäEò®ú nùÚºÉ®úä ºÉ¦ÉÒ ±ÉÉäMÉÉä EòÉä PÉ¤É®úÉxÉä +Éè®ú {É®úä¶ÉÉxÉ Eò®úxÉä Eòä Ê±ÉB EòÉ¡òÒ ½þè* EòÉÆOÉäºÉ xÉä VÉèºÉÉ ½þ¨Éä¶ÉÉ ÊEòªÉÉ ½þè, EòÉÆOÉäºÉ ÊVÉºÉ ®úÉºiÉä {É®ú ½þ¨Éä¶ÉÉ SÉ±ÉiÉÒ ®ú½þÒ ½þè, =ºÉÒ iÉ®ú½þ ºÉä =ºÉxÉä BEò ¤ÉÉ®ú Ê¡ò®ú ºÉä ´É½þÒ JÉä±É JÉä±ÉxÉä EòÒ xÉÉEòÉ¨É EòÉäÊ¶É¶É EòÒ ½þè* ¨ÉÖZÉä <ºÉ ¤ÉÉiÉ EòÒ {ÉÚ®úÒ =¨¨ÉÒnù +Éè®ú Ê´É¶´ÉÉºÉ ½þè ÊEò ÊVÉxÉ ±ÉÉäMÉÉäÆ xÉä <xÉEòÒ <ºÉ SÉÉ±É ¨ÉäÆ +ÉxÉä EòÒ Ê½þ¨¨ÉiÉ EòÒ ½þè, =x½þäÆ ¤ÉÉnù ¨ÉäÆ ÊxÉ®úÉ¶ÉÉ ½þÒ ½þÉlÉ ±ÉMÉäMÉÒ* ºÉ¦ÉÉ{ÉÊiÉ ¨É½þÉänùªÉ, ¨ÉÖ±Eò ¨ÉäÆ ½þ®ú ºiÉ®ú {É®ú, ½þ®ú VÉMÉ½þ ±ÉÉäMÉÉä ¨ÉäÆ BEò ºÉ´ÉÉ±É ¤É½þÖiÉ iÉäVÉÒ ºÉä MÉÚÆVÉ ®ú½þÉ ½þè* BEò ºÉ´ÉÉ±É ½þ®ú +Énù¨ÉÒ EòÉä {É®úä¶ÉÉxÉ ÊEòªÉä ½þÖB ½þè* +¦ÉÒ BEò ºÉÉ±É {É½þ±Éä SÉÖxÉÉ´É ½þÖB +Éè®ú SÉÖxÉÉ´É ½þÉäxÉä Eòä ¤ÉÉnù ½þ¨É ºÉ¦ÉÒ ±ÉÉäMÉ ºÉnùxÉ ¨ÉäÆ SÉÖxÉEò®ú +ÉªÉä* ±ÉäÊEòxÉ <ºÉ ºÉnùxÉ ¨ÉäÆ ÊEòºÉÒ ¦ÉÒ {ÉÉ]õÒÇ EòÉä º{É¹]õ ¤É½þÖ¨ÉiÉ xÉ½þÒÆ lÉÉ* <ºÉºÉä {É½þ±Éä ¦ÉÒ Eò<Ç ¤ÉÉ®ú BäºÉÉ ½þÉäiÉÉ ®ú½þÉ ½þè ÊEò ÊEòºÉÒ {ÉÉ]õÒÇ EòÉ º{É¹]õ ¤É½þÖ¨ÉiÉ xÉ½þÒÆ ®ú½þÉ ½þè* ºÉ½þªÉÉäMÉÒ nù±ÉÉäÆ Eòä ºÉÉlÉ Ê¨É±ÉEò®ú <ºÉºÉä {É½þ±Éä ¦ÉÒ ºÉ®úEòÉ®úäÆ ¤ÉxÉÒ ½þèÆ, <ºÉºÉä {É½þ±Éä ¦ÉÒ Ê´É{ÉIÉÒ nù±ÉÉäÆ EòÒ +Éè®ú MÉè®ú EòÉÆOÉäºÉÒ ºÉ®úEòÉ®úäÆ ¤ÉxÉÒ ½þèÆ +Éè®ú +ÉVÉ ¦ÉÒ ªÉ½þÉÆ BEò MÉè®ú EòÉÆOÉäºÉÒ ºÉ®úEòÉ®ú ½þè* <ºÉºÉä {É½þ±Éä ¦ÉÒ MÉè®ú EòÉÆOÉäºÉÒ ºÉ®úEòÉ®úÉäÆ EòÉä EòÉÆOÉäºÉ xÉä ÊVÉºÉ iÉ®ú½þ ºÉä ÊMÉ®úÉxÉä EòÒ JÉiÉ®úxÉÉEò ºÉÉÊVÉ¶É ®úSÉÒ ½þè, ªÉ½þ ºÉÉ®úÉ ºÉnùxÉ VÉÉxÉiÉÉ ½þè +Éè®ú +ÉVÉ ¦ÉÒ ´É½þÒ EòÉÆOÉäºÉ <ºÉ MÉè®ú EòÉÆOÉäºÉÒ ºÉ®úEòÉ®ú EòÉä ÊMÉ®úÉxÉä EòÒ ÊEòºÉ iÉ®ú½þ ºÉä ºÉÉÊVÉ¶É ®úSÉ ®ú½þÒ ½þè, ªÉ½þ º{É¹]õ °ü{É ºÉä ºÉÉ®úä ±ÉÉäMÉÉäÆ EòÉä ÊnùJÉÉªÉÒ nùä ®ú½þÉ ½þè +Éè®ú ÊxÉÊ¶SÉiÉ iÉÉè®ú ºÉä ªÉ½þ BEò BäºÉÉ ºÉ´ÉÉ±É ½þè VÉÉä {ÉÚ®úä nùä¶É Eòä Ê±ÉB ÊSÉÆiÉÉ EòÉ Ê´É¹ÉªÉ ½þè* SÉÉ½þä Ê´É¶´ÉÉºÉ ¨ÉiÉ ½þÉä ªÉÉ +Ê´É¶´ÉÉºÉ ¨ÉiÉ ½þÉä, +ÉVÉ ªÉ½þ |É¶xÉ xÉ½þÒÆ ®ú½þ MÉªÉÉ ½þè, +ÉVÉ ªÉ½þ ¦ÉÒ |É¶xÉ xÉ½þÒÆ ®ú½þ MÉªÉÉ ½þè ÊEò ¨ÉÖ±Eò EòÒ ¤ÉÉMÉb÷Éä®ú ÊEòxÉEòä ½þÉlÉÉäÆ ¨ÉäÆ ½þè, +ÉVÉ ªÉ½þ ºÉ´ÉÉ±É ®ú½þ MÉªÉÉ ½þè ÊEò ±ÉÉäEòiÉÆjÉ EòÉªÉ¨É ®ú½þäMÉÉ ªÉÉ xÉ½þÒÆ, b÷ä¨ÉÉäFòäºÉÒ EòÉªÉ¨É ®ú½þäMÉÒ ªÉÉ xÉ½þÒÆ* ªÉÊnù b÷ä¨ÉÉäFòäºÉÒ EòÉªÉ¨É ®ú½þäMÉÒ iÉÉä ÊEòxÉ ±ÉÉäMÉÉäÆ Eòä ½þÉlÉÉäÆ ¨ÉäÆ EòÉªÉ¨É ®ú½þäMÉÒ* +ÉVÉ ºÉäEªÉÖ±ÉÊ®úV¨É EòÉ xÉÉ¨É ±ÉäEò®ú, vÉ¨ÉÇÊxÉ®ú{ÉäIÉiÉÉ EòÉ xÉÉ¨É ±ÉäEò®ú ÊVÉºÉ iÉ®ú½þ ºÉä {ÉÚ®úä ¨ÉÖ±Eò ¨ÉäÆ BEò MÉÖ¨É®úÉ½þÒ EòÉ ¨ÉÉ½þÉè±É {ÉènùÉ ÊEòªÉÉ MÉªÉÉ +Éè®ú iÉ¨ÉÉ¨É BäºÉä EÞòÊjÉ¨É ºÉ´ÉÉ±É =`öÉªÉä MÉªÉä, ÊVÉºÉºÉä +ÉVÉ {ÉÚ®úä ¨ÉÖ±Eò EòÉä nùÒJÉ ®ú½þÉ ½þè ÊEò ªÉä ºÉ´ÉÉ±É MÉ±ÉiÉ lÉä, VÉÉiÉ-{ÉÉÆiÉ Eòä xÉÉ¨É {É®ú, vÉ¨ÉÇ Eòä xÉÉ¨É {É®ú <ºÉ ¨ÉÖ±Eò ¨ÉäÆ Eò¦ÉÒ ¦ÉÒ EòÉä<Ç ¦ÉÒ ®úÉVÉxÉÒÊiÉEò {ÉÉ]õÒÇ xÉ iÉÉä ÊºÉªÉÉºÉiÉ Eò®ú ºÉEòÒ ½þè +Éè®ú xÉ ÊºÉªÉÉºÉiÉ Eò®úxÉä ¨ÉäÆ ºÉ¡ò±É ½þÉä ºÉEòiÉÒ ½þè* ½þ¨É <ºÉ ¤ÉÉiÉ EòÉä º´ÉÒEòÉ®ú Eò®úiÉä ½þèÆ ÊEò <ºÉ nùä¶É ¨ÉäÆ ºÉäEªÉÖ±ÉÊ®úV¨É EòÉªÉ¨É ®ú½þxÉÉ SÉÉÊ½þB, <ºÉ nùä¶É ¨ÉäÆ ºÉäEªÉÖ±ÉÊ®úV¨É EòÉä {ÉÚ®úÒ iÉ®ú½þ ºÉä ¨ÉVÉ¤ÉÚiÉ ®úJÉxÉÉ SÉÉÊ½þB* <ºÉ nùä¶É ¨ÉäÆ EòÉä<Ç ¦ÉÒ ´ªÉÊEiÉ ½þÉä, ¨ÉèÆ ¨ÉÖºÉ±É¨ÉÉxÉ ½þÚÆ, ¨ÉèÆ <ºÉ ºÉÆºÉnù EòÉ ºÉnùºªÉ ½þÚÆ, ¨ÉÆjÉÒ ½þÚÆ, ªÉ½þÉÆ iÉ¨ÉÉ¨É iÉ®ú½þ Eòä ±ÉÉäMÉ ½þèÆ VÉÉä +±ÉMÉ-+±ÉMÉ VÉÉÊiÉ, +±ÉMÉ-+±ÉMÉ vÉ¨ÉÉäÇÆ +Éè®ú +±ÉMÉ-+±ÉMÉ ®úÉVÉxÉÒÊiÉEò {ÉÉÊ]õÇªÉÉäÆ ºÉä +ÉiÉä ½þèÆ +Éè®ú BäºÉä ±ÉÉäMÉ ¦ÉÒ ½þè VÉÉä Ê´Énùä¶É ¨ÉäÆ ®ú½þxÉä ´ÉÉ±Éä ½þèÆ, ±ÉäÊEòxÉ ´Éä <ºÉ nùä¶É EòÒ ¤Éc÷Ò-¤Éc÷Ò {ÉÉÊ]õÇªÉÉäÆ Eòä +vªÉIÉ ¤ÉxÉä ½þÖB ½þèÆ* BäºÉÉ <ºÉ nùä¶É ¨ÉäÆ ½þè* ±ÉäÊEòxÉ ¨ÉÖZÉä iÉÉVVÉÖ¤É ½þÉäiÉÉ ½þè ÊEò VÉÉä ±ÉÉäMÉ Ê´Énùä¶ÉÒ Ê´ÉSÉÉ®úvÉÉ®úÉ {É®ú VÉÒ ®ú½þä ½þèÆ, ´Éä +ÉVÉ º´Énùä¶ÉÒ Eòä ¤ÉÉ®úä ¨ÉäÆ ÊSÉÆiÉÉ +Éè®ú Ê´ÉSÉÉ®ú ´ªÉEiÉ Eò®ú ®ú½þä ½þèÆ* +ÉVÉ <xÉ ½þÉ±ÉÉiÉ ¨ÉäÆ, <xÉ {ÉÊ®úÊºlÉÊiÉªÉÉäÆ ¨ÉäÆ ªÉ½þ nùä¶É {ÉÚ®úÒ iÉ®ú½þ ºÉä ¦ÉÉ®úiÉÒªÉ ºÉ¦ªÉiÉÉ, ¦ÉÉ®úiÉÒªÉ ¨ÉÉxªÉiÉÉ +Éè®ú ¦ÉÉ®úiÉÒªÉ Ê´ÉSÉÉ®úÉäÆ Eòä ºÉÉlÉ ¨ÉVÉ¤ÉÚiÉÒ Eòä ºÉÉlÉ JÉc÷É ½þÖ+É ½þè* VÉÉä ±ÉÉäMÉ <ºÉ¨ÉäÆ ºÉÉÊVÉ¶É Eò®ú ®ú½þä ½þèÆ, =x½þäÆ <ºÉ ¤ÉÉiÉ EòÉä ¨É½þºÉÚºÉ Eò®úxÉÉ SÉÉÊ½þB ÊEò Ê{ÉUô±Éä nùºÉ ´É¹ÉÉäÇÆ ¨ÉäÆ ÊVÉiÉxÉä SÉÖxÉÉ´É ½þÖB +Éè®ú BEò SÉÖxÉÉ´É ¨ÉäÆ BEò ´ªÉÊEiÉ {É®ú VÉÉä JÉSÉÇ +ÉiÉÉ ½þè, ´É½þ BäºÉÉ JÉSÉÇ ½þè VÉÉä ½þ®ú +Énù¨ÉÒ EòÉä {É®úä¶ÉÉxÉ Eò®úiÉÉ ½þè* ºÉ¦ÉÉ{ÉÊiÉ ¨É½þÉänùªÉ, +ÉVÉ +¦ÉÒ ¶É®únù {É´ÉÉ®ú VÉÒ Eò½þ ®ú½þä lÉä ÊEò <ºÉ ¤ÉÉ®ú ¡òºÉ±É ¦ÉÒ ¤É½þÖiÉ ¤Éä½þiÉ®ú ½þÖ<Ç ½þè* ªÉ½þ JÉÖ¶ÉÒ EòÒ ¤ÉÉiÉ ½þè* <ºÉEòÉ ºÉnùxÉ Eòä ºÉ¦ÉÒ ±ÉÉäMÉÉäÆ EòÉä º´ÉÉMÉiÉ Eò®úxÉÉ SÉÉÊ½þB* ¡òºÉ±É ¤Éä½þiÉ®ú ½þÖ<Ç ½þè, iÉÉä ªÉ½þÉÆ {É®ú nùÉä ¨É½þÒxÉä Eòä ¤ÉÉnù +É´É¶ªÉEò ´ÉºiÉÖ+ÉäÆ Eòä nùÉ¨É ¦ÉÒ VÉ¨ÉÒxÉ {É®ú +É VÉÉBÆMÉä, SÉÒVÉäÆ ºÉºiÉÒ ½þÉä VÉÉBÆMÉÒ* ¨ÉèÆ BEò ¤ÉÉiÉ º{É¹]õ °ü{É ºÉä Eò½þ ºÉEòiÉÉ ½þÚÆ ÊEò Ê{ÉUô±Éä 10 ¨É½þÒxÉÉäÆ ¨ÉäÆ VÉ¨ÉÒxÉÉäÆ Eòä nùÉ¨É ¤Éc÷ä-¤Éc÷ä xÉMÉ®úÉäÆ ¨ÉäÆ VÉ¨ÉÒxÉ {É®ú +ÉB ½þèÆ* <ºÉEòÉ EòÉ®úhÉ ªÉ½þ ½þè ÊEò ½þ¨ÉxÉä SÉÉä®ú¤ÉÉVÉÉ®úÒ, EòÉ±ÉÉ¤ÉÉVÉÉ®úÒ +Éè®ú VÉJÉÒ®úä¤ÉÉVÉÒ Eò®úxÉä ´ÉÉ±ÉÉäÆ Eòä ºÉÉlÉ ºÉJiÉÒ ºÉä ÊxÉ{É]õÉ ½þè +Éè®ú BäºÉä ±ÉÉäMÉ VÉÉä =xÉEòä ºÉÉlÉ Ê¨É±ÉEò®ú ¤Éä<¨ÉÉxÉÒ Eò®úiÉä lÉä, =xÉ {É®ú +ÆEòÖ¶É ±ÉMÉÉªÉÉ ½þè* <ºÉ nùä¶É ¨ÉäÆ BäºÉä ±ÉÉäMÉÉäÆ Eòä ºÉÉlÉ Ê¨É±ÉEò®ú Ê{ÉUô±Éä 50 ´É¹ÉÉäÇÆ ¨ÉäÆ ®úÉVªÉ Eò®úxÉä ´ÉÉ±Éä BäºÉä ±ÉÉäMÉÉäÆ Eòä >ð{É®ú ½þ¨ÉxÉä +ÆEòÖ¶É ±ÉMÉÉxÉä EòÉ EòÉ¨É ÊEòªÉÉ ½þè* ÊxÉÊ¶SÉiÉ°ü{É ºÉä +ÉVÉ BäºÉä ±ÉÉäMÉÉäÆ EòÉä ½þ¨ÉºÉä {É®úä¶ÉÉxÉÒ ½þÉä ®ú½þÒ ½þè* ¨É½þÉänùªÉ, +ÉVÉ {ÉÚ®úä ¨ÉÖ±Eò ¨ÉäÆ VÉ½þÉÆ iÉEò +±{ÉºÉÆJªÉEòÉäÆ EòÉ ºÉ´ÉÉ±É ½þè, ´Éä ºÉÖ®úIÉÉ ¨É½þºÉÚºÉ Eò®ú ®ú½þä ½þèÆ* BäºÉä ±ÉÉäMÉ VÉÉä +±{ÉºÉÆJªÉEòÉäÆ Eòä ´ÉÉä]õÉäÆ EòÉä ±ÉäEò®ú SÉÉè®úÉ½þä {É®ú JÉ®úÒnù-¡ò®úÉäJiÉ Eò®úiÉä lÉä, =xÉEòä ´ÉÉä]õÉäÆ EòÉä xÉÒ±ÉÉ¨É Eò®úiÉä lÉä, +ÉVÉ =xÉEòÉä ÊSÉxiÉÉ ½þÉä MÉ<Ç ½þè, EªÉÉäÆÊEò ½þ¨ÉxÉä +±{ÉºÉÆJªÉEòÉäÆ EòÉä =xÉEòÒ ´ÉÉºiÉÊ´ÉEòiÉÉ ¤ÉiÉÉ nùÒ +Éè®ú ªÉ½þ ÊnùJÉÉ ÊnùªÉÉ ½þè ÊEò ÊEòºÉ |ÉEòÉ®ú ºÉä ´Éä +±{ÉºÉÆJªÉEòÉäÆ EòÉä vÉÉäJÉä ¨ÉäÆ ®úJÉEò®ú =xÉEòÉä =xÉEòä ®úÒªÉ±É <¶ªÉÚVÉ ºÉä ½þ]õÉEò®ú +É]õÒÇ¡òÒÊ¶ÉªÉ±É <¶ªÉÚVÉ ¨ÉäÆ ¡òÆºÉÉEò®ú ±ÉÉ¦É =`öÉiÉä ®ú½þä* +ÉVÉ ¦ÉÉ®úiÉÒªÉ VÉxÉiÉÉ {ÉÉ]õÒÇ xÉä ÊnùJÉÉ ÊnùªÉÉ ½þè ÊEò +±{ÉºÉÆJªÉEòÉäÆ Eòä +ºÉ±ÉÒ <¶ªÉÚVÉ ®úÉäVÉÒ-®úÉä]õÒ, Ê¶ÉIÉÉ ½þè xÉ ÊEò ¨ÉÆÊnù®ú-¨ÉÊºVÉnù EòÉ ZÉMÉc÷É* +ÉVÉ 13 ¨É½þÒxÉÉäÆ Eòä {ÉÚ®úä EòÉ±É ¨ÉäÆ ½þ¨ÉÉ®úÒ {ÉÉ]õÒÇ Eòä ÊEòºÉÒ ¨ÉÆjÉÒ ªÉÉ ÊEòºÉÒ ´ªÉÊEiÉ {É®ú EòÉä<Ç BEò ¦ÉÒ, ÊEòºÉÒ ¦ÉÒ VÉMÉ½þ, Eò½þÒÆ ¦ÉÒ §É¹]õÉSÉÉ®ú EòÒ BEò UôÒÆ]õ ¦ÉÒ xÉ½þÒÆ +É<Ç ½þè VÉ¤ÉÊEò <ºÉºÉä {É½þ±Éä ´ÉÉ±ÉÒ ºÉ®úEòÉ®úÉäÆ {É®ú ½þ®ú BEò-nùÉä ¨É½þÒxÉä ¤ÉÉnù, BEò Eòä ¤ÉÉnù BEò +É®úÉä{É ±ÉMÉiÉä lÉä +Éè®ú PÉÉä]õÉ±ÉÉäÆ Eòä EòäºÉäºÉ JÉÖ±ÉiÉä lÉä* <ºÉ ºÉ®úEòÉ®ú EòÒ JÉÖ±ÉÒ iÉº´ÉÒ®ú EòÉä {ÉÚ®úÉ nùä¶É VÉÉxÉiÉÉ ½þè +Éè®ú <ºÉºÉä {É½þ±Éä ´ÉÉ±ÉÒ ºÉ®úEòÉ®úÉäÆ Eòä ÊnùxÉ |ÉÊiÉ ÊnùxÉ JÉÖ±ÉxÉä ´ÉÉ±Éä PÉÉä]õÉ±Éä ¦ÉÒ ±ÉÉäMÉÉäÆ Eòä ºÉÉ¨ÉxÉä ½þèÆ* ¨É½þÉänùªÉ, +ÉVÉ {ÉÚ®úÒ nùÖÊxÉªÉÉ nùäJÉ ®ú½þÒ ½þè ÊEò ªÉ½þ ºÉ®úEòÉ®ú, º´ÉSUô, <Ç¨ÉÉxÉnùÉ®ú +Éè®ú Ê®ú¶´ÉiÉJÉÉä®úÒ ºÉä nùÚ®ú iÉlÉÉ VÉxÉiÉÉ Eòä Ê±ÉB EòÖUô EòÉ¨É Eò®úxÉä ´ÉÉ±ÉÒ ºÉ®úEòÉ®ú ½þè +Éè®ú nùä¶É Eòä +±{ÉºÉÆJªÉEòÉäÆ, ºÉ¨ÉÉVÉ Eòä Eò¨ÉVÉÉä®ú ´ÉMÉÇ, Ê{ÉUôc÷ä ±ÉÉäMÉÉäÆ B´ÉÆ Eò¨ÉVÉÉä®ú iÉ¤ÉEòÉäÆ EòÉä =xÉEòä +ÊvÉEòÉ®ú Ênù±ÉÉxÉÉ SÉÉ½þiÉÒ ½þè* BäºÉÒ ºÉ®úEòÉ®ú EòÉä ÊMÉ®úÉxÉä EòÒ ºÉÉÊVÉ¶É Eò®úxÉä ´ÉÉ±Éä ±ÉÉäMÉ Eò¦ÉÒ ºÉ¡ò±É xÉ½þÒÆ ½þÉä ºÉEòiÉä ½þèÆ* BäºÉä ±ÉÉäMÉ VÉÉä SÉÉ½þiÉä ½þèÆ ÊEò <ºÉ nùä¶É ¨ÉäÆ ¦ÉÉ<ÇSÉÉ®úÉ xÉ ½þÉä, ¨ÉÉä½þ¤¤ÉiÉ xÉ ¤Égøä, iÉ®úEEòÒ xÉ ½þÉä, =xÉEòä BäºÉä ¨ÉÆºÉÚ¤Éä {ÉÚ®úä xÉ½þÒÆ ½þÉäÆMÉä* VÉÉä ±ÉÉäMÉ <ºÉ nùä¶É ¨ÉäÆ ±ÉÉ¶ÉÉäÆ Eòä føä®ú {É®ú JÉc÷ä ½þÉäEò®ú +{ÉxÉÒ ®úÉVÉxÉÒÊiÉ Eò®úxÉÉ SÉÉ½þiÉä ½þèÆ =xÉEòä ¨ÉÆºÉÚ¤Éä Eò¦ÉÒ ¦ÉÒ {ÉÚ®úä xÉ½þÒÆ ½þÉäÆMÉä* VÉÉä ±ÉÉäMÉ ´ÉÉä]õ EòÒ ®úÉVÉxÉÒÊiÉ Eò®úxÉÉ SÉÉ½þiÉä ½þèÆ =xÉEòä ¨ÉÆºÉÚ¤Éä ÊEòºÉÒ ¦ÉÒ ºiÉ®ú {É®ú {ÉÚ®úä xÉ½þÒÆ ½þÉäÆMÉä* BäºÉä ±ÉÉäMÉ VÉÉä +±{ÉºÉÆJªÉEòÉäÆ Eòä ºÉÉ¨ÉxÉä +É]õÒÇ¡òÒÊ¶ÉªÉ±É <¶ªÉÚVÉ EòÉä JÉc÷ä Eò®úEòä =xÉEòÉä ¤É½þEòÉxÉä EòÉ |ÉªÉÉºÉ Eò®ú ®ú½þä ½þèÆ, =xÉEòÒ ºÉÉÊVÉ¶É Eò¦ÉÒ {ÉÚ®úÒ xÉ½þÒÆ ½þÉäMÉÒ* +ÉVÉ iÉEò =xÉEòÉä MÉ±ÉiÉ <¶ªÉÚVÉ ¤ÉiÉÉEò®ú 50 ´É¹ÉÇ iÉEò <ºÉ nùä¶É ¨ÉäÆ ¶ÉÉºÉxÉ ÊEòªÉÉ MÉªÉÉ +Éè®ú ºÉèEòÖ±É®ú Eò½þ±ÉÉxÉä ´ÉÉ±Éä ±ÉÉäMÉÉäÆ xÉä ¤ÉiÉÉªÉÉ ÊEò <ºÉ nùä¶É ¨ÉäÆ ºÉèEòÖ±ÉÊ®úV¨É iÉ¦ÉÒ ®ú½þäMÉÉ VÉ¤É ¤ÉÉ¤É®úÒ ¨ÉÊºVÉnù ®ú½þäMÉÒ, VÉ¤É ºÉ®úº´ÉiÉÒ ´ÉÆnùxÉÉ EòÉ Ê´É®úÉävÉ ½þÉäMÉÉ iÉ¦ÉÒ <ºÉ nùä¶É ¨ÉäÆ ºÉèEòÖ±ÉÊ®úV¨É ®ú½þäMÉÉ* <ºÉ |ÉEòÉ®ú ºÉä +±{ÉºÉÆJªÉEò ±ÉÉäMÉÉäÆ EòÉä =xÉEòä +ÉäÊ®úVÉxÉ±É <¶ªÉÚVÉ ºÉä nùÚ®ú ½þ]õÉxÉä EòÉ EòÉ¨É <xÉ ±ÉÉäMÉÉäÆ xÉä ÊEòªÉÉ* +ÉVÉ ¦ÉÉ®úiÉÒªÉ VÉxÉiÉÉ {ÉÉ]õÒÇ xÉä ¤ÉiÉÉ ÊnùªÉÉ ½þè ÊEò +±{ÉºÉÆJªÉEòÉäÆ Eòä +ºÉ±ÉÒ <¶ªÉÚVÉ ¨ÉÆÊnù®ú ¨ÉÊºVÉnù, ºÉ®úº´ÉiÉÒ ´ÉÆnùxÉÉ xÉ½þÒÆ ½þèÆ, ªÉä iÉÉä +É]õÒÇ¡òÒÊ¶ÉªÉ±É <¶ªÉÚVÉ ½þèÆ +Éè®ú +ºÉ±ÉÒ <¶ªÉÚVÉ =xÉEòÒ ®úÉäVÉÒ-®úÉä]õÒ Eò¨ÉÉxÉä iÉlÉÉ Ê¶ÉIÉÉ OÉ½þhÉ Eò®úxÉä Eòä +ÊvÉEòÉ®ú ½þèÆ* +¦ÉÒ iÉEò ´Éä ±ÉÉäMÉ MÉÖ¨É®úÉ½þ ½þÉä ®ú½þä lÉä +Éè®ú Ê´ÉMÉiÉ ´É¹ÉÉäÇÆ ¨ÉäÆ <ºÉ nùä¶É ¨ÉäÆ ¶ÉÉºÉxÉ Eò®úxÉä ´ÉÉ±Éä ±ÉÉäMÉ =x½þäÆ MÉÖ¨É®úÉ½þ Eò®úiÉä ®ú½þä, ±ÉäÊEòxÉ +¤É ¦ÉÉ®úiÉÒªÉ VÉxÉiÉÉ {ÉÉ]õÒÇ xÉä ¤ÉiÉÉ ÊnùªÉÉ ½þè ÊEò ´Éä MÉÖ¨É®úÉ½þ xÉ ½þÉäÆ* <ºÉÊ±ÉB =xÉEòÉä {É®úä¶ÉÉxÉÒ ½þÉä ®ú½þÒ ½þè ÊEò +¤É +É]õÒÇ¡òÒÊ¶ÉªÉ±É <¶ªÉÚVÉ ºÉä =xÉEòÒ nùÉ±É MÉ±ÉxÉä ´ÉÉ±ÉÒ xÉ½þÒÆ ½þè* ¨É½þÉänùªÉ, VÉ½þÉÆ iÉEò EòÉ¶¨ÉÒ®ú EòÉ ºÉ´ÉÉ±É ½þè ¨ÉèÆ Eò½þxÉÉ SÉÉ½þiÉÉ ½þÚÆ ÊEò EòÉ¶¨ÉÒ®ú ¨ÉäÆ Ê{ÉUô±Éä Eò<Ç ºÉÉ±ÉÉäÆ ºÉä MÉÉä±ÉÉ¤ÉÉ®úÒ ½þÉä ®ú½þÒ lÉÒ, EòÉ¶¨ÉÒ®ú ¨ÉäÆ ¤É¨É ¡ò]õ ®ú½þä lÉä, <¤ÉÉnùiÉMÉÉ½þ ¡òÚÆEòÒ VÉÉ ®ú½þÒ lÉÒÆ* SÉ®úÉ®úä-¶É®úÒ¡ò ¨ÉäÆ +ÉMÉ ±ÉMÉÉ nùÒ MÉ<Ç, ®úÉäVÉÉxÉÉ ½þ¨ÉÉ®úä xÉÉèVÉ´ÉÉxÉ VÉ±ÉÉB VÉÉ ®ú½þä lÉä, ½þ¨ÉÉ®úä ±ÉÉäMÉÉäÆ EòÉä MÉÉäÊ±ÉªÉÉäÆ ºÉä ¦ÉÚxÉÉ VÉÉ ®ú½þÉ lÉÉ, ½þ¨ÉÉ®úÒ ¨ÉÉÆ-¤É½þxÉÉäÆ EòÉä MÉÉäÊ±ÉªÉÉäÆ ºÉä ¨ÉÉ®úÉ VÉÉ ®ú½þÉ lÉÉ, =xÉEòÒ <VVÉiÉ ±ÉÚ]õÒ VÉÉ ®ú½þÒ lÉÒ, =xÉEòÉä ÊVÉxnùÉ VÉ±ÉÉªÉÉ VÉÉ ®ú½þÉ lÉÉ, VÉMÉ½þ-VÉMÉ½þ +ÉMÉVÉxÉÒ ½þÉä ®ú½þÒ lÉÒ* Ê{ÉUô±Éä BEò ºÉÉ±É ¨ÉäÆ Eò¶¨ÉÒ®ú ¨ÉäÆ ¶ÉÉÆÊiÉ +Éè®ú ºÉÖ®úIÉÉ EòÉ ¨ÉÉ½þÉè±É {ÉènùÉ ½þÖ+É ½þè* Eò¶¨ÉÒ®ú Eòä SÉ¨ÉxÉ ¨ÉäÆ Ê¡ò®ú ºÉä ¡òÚ±É ÊJÉ±Éä ½þèÆ* Eò¶¨ÉÒ®ú Eòä SÉ¨ÉxÉ ¨ÉäÆ Ê¡ò®ú ºÉä ¨ÉÉä½þ¤¤ÉiÉ EòÉ {ÉèMÉÉ¨É ±ÉÉäMÉÉäÆ Eòä ºÉÉ¨ÉxÉä +ÉªÉÉ ½þè +Éè®ú Eò¶¨ÉÒ®ú ¨ÉäÆ BäºÉÉ ¨ÉÉ½þÉè±É {ÉènùÉ ½þÖ+É ½þè ÊVÉºÉºÉä ¡òKÉ Eòä ºÉÉlÉ Eò½þÉ VÉÉ ºÉEòiÉÉ ½þè ÊEò Eò¶¨ÉÒ®ú Ê½þxnùÖºiÉÉxÉ EòÉ Ê½þººÉÉ ½þè +Éè®ú Eò¶¨ÉÒ®ú Eòä ±ÉÉäMÉ ¦ÉÒ Ê½þxnùÖºiÉÉxÉ Eòä ½þèÆ* +ÉVÉ ±ÉÉäMÉ BäºÉÉ ¨É½þºÉÚºÉ Eò®úxÉä ±ÉMÉä ½þèÆ* +ÉVÉ Eò¶¨ÉÒ®ú ¨ÉäÆ ±ÉÉäMÉ +É¨É ºÉ´ÉÉ±ÉÉäÆ EòÉä ±ÉäEò®ú, +É¨É ¨ÉÖqÉäÆ EòÉä ±ÉäEò®ú ½þc÷iÉÉ±É Eò®ú ®ú½þä ½þèÆ* ´Éä ªÉ½þ +{ÉxÉÒ ®úÉäVÉÒ ®úÉä]õÒ Eòä Ê±ÉB Eò®ú ®ú½þä ½þèÆ xÉ ÊEò +ÉiÉÆEò´ÉÉnù Eòä Ê±ÉB* ´É½þÉÆ {ÉÉÊEòºiÉÉxÉ EòÉ ZÉÆb÷É Eò½þÒÆ xÉ½þÒÆ =`ö ®ú½þÉ ¤ÉÊ±Eò ´É½þÉÆ Ê½þxnùÖºiÉÉxÉ EòÉ ZÉÆb÷É ±É½þ®úÉ ®ú½þÉ ½þè* ´É½þÉÆ Ê½þxnùÖºiÉÉxÉ Eòä ZÉÆb÷ä VÉ±ÉÉB xÉ½þÒÆ VÉÉ ®ú½þä ½þèÆ VÉ¤ÉÊEò <ºÉºÉä {É½þ±Éä ´É½þÉÆ Ê½þxnùÖºiÉÉxÉ Eòä ZÉÆb÷ä VÉ±ÉÉB VÉÉ ®ú½þä lÉä +Éè®ú {ÉÉÊEòºiÉÉxÉ Eòä ZÉÆb÷ä ±É½þ®úÉªÉä VÉÉ ®ú½þä lÉä* ½þ¨ÉxÉä BEò ºÉÉ±É ¨ÉäÆ Ê½þxnùÖºiÉÉxÉ Eòä ±ÉÉäMÉÉäÆ ¨ÉäÆ, Ê½þxnùÖºiÉÉxÉ Eòä ½þ®ú Ê½þººÉä ¨ÉäÆ, ½þ®ú EòÉäxÉä Eòä ±ÉÉäMÉÉäÆ ¨ÉäÆ ªÉ½þ Ê´É¶´ÉÉºÉ EòÉªÉ¨É Eò®úxÉä ¨ÉäÆ ºÉ¡ò±ÉiÉÉ ½þÉÊºÉ±É EòÒ ½þè ÊEò ½þ¨É nùä¶É ¨ÉäÆ ½þ®ú ´ÉMÉÇ, ½þ®ú EòÉè¨É +Éè®ú ½þ®ú ´ªÉÊEiÉ EòÉä ¤É®úÉ¤É®úÒ EòÉ +ÊvÉEòÉ®ú, ¤É®úÉ¤É®úÒ EòÉ ½þEò nùäxÉÉ SÉÉ½þiÉä ½þèÆ +Éè®ú ¤É®úÉ¤É®úÒ EòÉ BEò +½þºÉÉºÉ Ênù±ÉÉxÉÉ SÉÉ½þiÉä ½þèÆ* <ºÉEòä ºÉÉlÉ ½þÒ Eò<Ç BäºÉä ºÉ´ÉÉ±É ½þèÆ ÊVÉxÉ ºÉ´ÉÉ±ÉÉäÆ EòÉä ±ÉäEò®ú +ÉVÉ nùä¶É ¨ÉäÆ +±ÉMÉ-+±ÉMÉ iÉ®ú½þ EòÒ ¤ÉÉiÉäÆ EòÒ VÉÉ ®ú½þÒ ½þèÆ, +±ÉMÉ-+±ÉMÉ iÉ®ú½þ Eòä ¨ÉÉ½þÉè±É iÉèªÉÉ®ú ÊEòªÉä VÉÉ ®ú½þä ½þèÆ ±ÉäÊEòxÉ ¨ÉèÆ ÊºÉ¡òÇ <iÉxÉÉ Eò½þxÉÉ SÉÉ½þiÉÉ ½þÚÆ ÊEò ¨ÉÖ±Eò Eòä ½þÉ±ÉÉiÉ ÊEòºÉÒ BEò ÊºÉªÉÉºÉÒ {ÉÉ]õÒÇ Eòä Eò®úxÉä ºÉä ¤Éä½þiÉ®ú xÉ½þÒÆ ½þÉä ºÉEòiÉä* ÊºÉªÉÉºÉÒ {ÉÉ]õÒÇ +{ÉxÉÒ ¨ÉVÉ¤ÉÚiÉ <SUôÉ¶ÉÊEiÉ EòÉ |Énù¶ÉÇxÉ Eò®ú ºÉEòiÉÒ ½þè, º]ÅÉÆMÉ {ÉÉäÊ±ÉÊ]õEò±É Ê´É±É {ÉÉ´É®ú EòÉ |Énù¶ÉÇxÉ Eò®ú ºÉEòiÉÒ ½þè ±ÉäÊEòxÉ =ºÉ º]ÅÉÆMÉ {ÉÉäÊ±ÉÊ]õEò±É Ê´É±É {ÉÉ´É®ú EòÉä ¨ÉVÉ¤ÉÚiÉÒ Eòä ºÉÉlÉ, <Ç¨ÉÉxÉnùÉ®úÒ Eòä ºÉÉlÉ ºÉÉ®úÒ EòÒ ºÉÉ®úÒ ®úÉVÉxÉèÊiÉEò {ÉÉÊ]õÇªÉÉäÆ EòÉä ®úÉ¹]Å Ê½þiÉ ¨ÉäÆ +ÉMÉä ¤ÉgøÉEò®ú =ºÉä {ÉÚ®úÉ Eò®úxÉä EòÒ EòÉäÊ¶É¶É Eò®úxÉÒ SÉÉÊ½þB* VÉ¤É {ÉÉäJÉ®úhÉ ]õèº]õ ½þÖ+É iÉÉä ´É½þ ÊEòºÉÒ BEò ®úÉVÉxÉèÊiÉEò {ÉÉ]õÒÇ EòÉ ]õèº]õ xÉ½þÒÆ lÉÉ* VÉ¤É MÉÉè®úÒ Ê¨ÉºÉÉ<±É EòÉ ]õèº]õ ½þÖ+É iÉÉä ´É½þÉÆ ÊEòºÉÒ BEò ®úÉVÉxÉèÊiÉEò {ÉÉ]õÒÇ EòÉ ]õèº]õ xÉ½þÒÆ ½þÖ+É* <ºÉºÉä {É½þ±Éä Ê½þxnùÖºiÉÉxÉ Eòä ¨ÉÖºÉ±É¨ÉÉxÉÉäÆ EòÒ iÉº´ÉÒ®ú Eò¦ÉÒ nùÉ>ðnù <¥ÉÉÊ½þ¨É, Eò¦ÉÒ ½þÉVÉÒ ¨ÉºiÉÉxÉ EòÒ ¤ÉxÉÉEò®ú ÊnùJÉÉ<Ç MÉ<Ç* ½þ¨ÉxÉä Ê½þxnùÖºiÉÉxÉ Eòä ¨ÉÖºÉ±É¨ÉÉxÉÉäÆ EòÒ iÉº´ÉÒ®ú BEò ¨É½þÒxÉä ¨ÉäÆ +¤nùÖ±É Eò±ÉÉ¨É VÉèºÉäÆ ºÉÉ<ÆÊ]õº]õ Eòä °ü{É ¨ÉäÆ ÊnùJÉÉ<Ç ÊVÉºÉxÉä {ÉÉäJÉ®úhÉ ]õèº]õ ÊEòªÉÉ* ½þ¨ÉxÉä =xÉ ±ÉÉäMÉÉäÆ Eòä +Ænù®ú ªÉ½þ ¨É½þºÉÚºÉ Eò®úÉxÉä EòÒ EòÉäÊ¶É¶É EòÒ ÊEò <ºÉ nùä¶É EòÉ Ê½þxnùÚ ÊVÉiÉxÉÉ ®úÉ¹]Å´ÉÉnùÒ ½þè, =iÉxÉÉ ½þÒ ¨ÉÖºÉ±É¨ÉÉxÉ ¦ÉÒ ®úÉ¹]Å´ÉÉnùÒ ½þè, =iÉxÉÉ ½þÒ ÊºÉJÉ ¦ÉÒ ®úÉ¹]Å´ÉÉnùÒ ½þè, =iÉxÉÉ ½þÒ <ºÉÉ<Ç ¦ÉÒ ®úÉ¹]Å´ÉÉnùÒ ½þè* ÊEòºÉÒ EòÒ ®úÉ¹]Å´ÉÉÊnùiÉÉ {É®ú EòÉä<Ç ¶ÉEò ªÉÉ ¶ÉÖ¤É½þÉ xÉ½þÒÆ ÊEòªÉÉ VÉÉ ºÉEòiÉÉ* ±ÉäÊEòxÉ VÉÉä ±ÉÉäMÉ +{ÉxÉä EòÉä ºÉäEªÉÖ±É®ú Eò½þiÉä ½þèÆ, =x½þÉäÆxÉä ¤ÉÉ®ú-¤ÉÉ®ú ªÉ½þ ÊnùJÉÉxÉä EòÒ EòÉäÊ¶É¶É EòÒ ÊEò Ê½þxnùÖºiÉÉxÉ Eòä ¨ÉÖºÉ±É¨ÉÉxÉ EòÉä +{ÉxÉÒ ®úÉ¹]Å´ÉÉÊnùiÉÉ ÊºÉr Eò®úxÉÒ ½þÉäMÉÒ, Ê½þxnùÖºiÉÉxÉ Eòä ÊFòÊ¶SÉªÉxºÉ EòÉä +{ÉxÉÒ ®úÉ¹]Å´ÉÉÊnùiÉÉ ÊºÉr Eò®úxÉÒ ½þÉäMÉÒ, Ê½þxnùÖºiÉÉxÉ Eòä ÊºÉJÉÉäÆ EòÉä +{ÉxÉÒ ®úÉ¹]Å´ÉÉÊnùiÉÉ ÊºÉr Eò®úxÉÒ ½þÉäMÉÒ - ÊEòºÉ ¤ÉÉiÉ EòÒ ®úÉ¹]Å´ÉÉÊnùiÉÉ? EªÉÉäÆ +É{ÉxÉä b÷®úÉªÉÉ, EªÉÉäÆ +É{ÉxÉä vÉ¨ÉEòÉªÉÉ* ÊºÉ¡òÇ <ºÉÊ±ÉB ÊEò +É{É ´ÉÉä]õ Eòä SÉÉè®úÉ½þä {É®ú JÉc÷É Eò®úEòä ´ÉÉä]õ EòÒ xÉÒ±ÉÉ¨ÉÒ +Éè®ú JÉ®úÒnù-¡ò®úÉäJiÉ Eò®ú ºÉEòä ±ÉäÊEòxÉ +ÉVÉ xÉ ´ÉÉä]õ EòÒ xÉÒ±ÉÉ¨ÉÒ ½þÉä {ÉÉªÉäMÉÒ +Éè®ú xÉ ´ÉÉä]õ EòÒ JÉ®úÒnù-¡ò®úÉäJiÉ ½þÉä {ÉÉªÉäMÉÒ* ¨ÉèÆ <ºÉ ºÉnùxÉ EòÉä Ê´É¶´ÉÉºÉ Ênù±ÉÉiÉÉ ½þÚÆ ÊEò +¦ÉÒ SÉÉ®ú ºÉÉ±É EòÉ EòÉªÉÇEòÉ±É {Éc÷É ½þè +Éè®ú ÊEòºÉÒ iÉ®ú½þ EòÒ EòÉä<Ç ÊSÉxiÉÉ xÉ½þÒÆ ½þè* +¦ÉÒ ±ÉÉ±ÉÚ VÉÒ Eò½þ ®ú½þä lÉä ÊEò ªÉ½þ ¤Éc÷É ºÉÉ<ÆÊ]õÊ¡òEò ½þè* ½þ¨ÉÉ®úÒ =ºÉºÉä VªÉÉnùÉ ºÉÉ<ÆÊ]õÊ¡òEò ´ªÉ´ÉºlÉÉ ½þè* ºÉÉ<ÆÊ]õÊ¡òEò ´ªÉ´ÉºlÉÉ ¨ÉäÆ ÊEòºÉÒ iÉ®ú½þ EòÒ EòÉä<Ç {É®úä¶ÉÉxÉÒ ªÉÉ MÉ±ÉiÉ¡ò½þ¨ÉÒ EòÒ +É´É¶ªÉEòiÉÉ xÉ½þÒÆ ½þè* ½þ¨É SÉÉ®ú ´É¹ÉÉäÇÆ ¨ÉäÆ <ºÉ nùä¶É Eòä ±ÉÉäMÉÉäÆ ¨ÉäÆ +Éi¨ÉÊ´É¶´ÉÉºÉ {ÉènùÉ Eò®úäÆMÉä, <ºÉ nùä¶É EòÉä {ÉÚ®úÒ nùÖÊxÉªÉÉ Eòä ºÉÉ¨ÉxÉä iÉ®úEEòÒªÉÉ¡iÉÉ nùä¶É ½þÒ xÉ½þÒÆ ¤ÉÊ±Eò b÷è´É±É{b÷ EòÆ]ÅÒ Eòä °ü{É ¨ÉäÆ {Éä¶É Eò®úäÆMÉä* <ºÉ nùä¶É ¨ÉäÆ BEò BäºÉÉ ¨ÉÉ½þÉè±É {ÉènùÉ Eò®úäÆMÉä ÊVÉºÉ ¨ÉÉ½þÉè±É Eòä SÉ±ÉiÉä {ÉÚ®úÒ nùÖÊxÉªÉÉ Eòä ±ÉÉäMÉ ªÉ½þ ¨É½þºÉÚºÉ Eò®ú ºÉEòäÆ ÊEò ¦ÉÉ®úiÉ BäºÉÉ ¶ÉÊEiÉ¶ÉÉ±ÉÒ nùä¶É ½þè ÊVÉºÉ Eòä ºÉÉ¨ÉxÉä +MÉ®ú EòÉä<Ç nùÉäºiÉÒ EòÉ ½þÉlÉ ¤ÉgøÉªÉäMÉÉ iÉÉä ´É½þ ¦ÉÒ nùÉäºiÉÒ EòÉ ½þÉlÉ ¤ÉgøÉªÉäMÉÉ +Éè®ú +MÉ®ú nùÖ¶¨ÉxÉÒ EòÉ ½þÉlÉ ¤ÉgøÉªÉäMÉÉ iÉÉä =ºÉEòÉ VÉ´ÉÉ¤É =ºÉä Ê¨É±É ºÉEòiÉÉ ½þè* ½þ¨É BEò BäºÉä nùä¶É Eòä °ü{É ¨ÉäÆ ¦ÉÉ®úiÉ EòÉä {Éä¶É Eò®úxÉÉ SÉÉ½þiÉä ½þèÆ +Éè®ú BEò BäºÉä nùä¶É Eòä °ü{É ¨ÉäÆ {ÉÚ®úÒ nùÖÊxÉªÉÉ Eòä ºÉÉ¨ÉxÉä ¦ÉÉ®úiÉ EòÒ iÉº´ÉÒ®ú {Éä¶É Eò®úxÉÉ SÉÉ½þiÉä ½þèÆ* ¸ÉÒ +]õ±É Ê¤É½þÉ®úÒ ´ÉÉVÉ{ÉäªÉÒ VÉÒ Eòä xÉäiÞÉi´É ¨ÉäÆ ªÉ½þ ºÉ®úEòÉ®ú SÉ±É ®ú½þÒ ½þè* ÊEòºÉÒ xÉä ¦ÉÒ +ÉVÉ iÉEò =xÉEòä xÉäiÞÉi´É {É®ú +ÆMÉÖ±ÉÒ xÉ½þÒÆ =`öÉ<Ç* ½þ¨ÉÉ®úä ÊEòºÉÒ ¦ÉÒ ºÉ½þªÉÉäMÉÒ nù±É xÉä, ÊEòºÉÒ xÉä ¦ÉÒ ªÉ½þ xÉ½þÒÆ Eò½þÉ ÊEò ¸ÉÒ +]õ±É Ê¤É½þÉ®úÒ ´ÉÉVÉ{ÉäªÉÒ Eòä xÉäiÞÉi´É ¨ÉäÆ ÊEòºÉÒ ¦ÉÒ |ÉEòÉ®ú EòÉ ¶ÉEò ½þè* ªÉ½þÉÆ iÉEò ÊEò VÉªÉ±ÉÊ±ÉiÉÉ VÉÒ, ÊVÉx½þÉäÆxÉä ºÉ¨ÉlÉÇxÉ iÉlÉÉEòÊlÉiÉ ´ÉÉ{ÉºÉ ±Éä Ê±ÉªÉÉ, =x½þÉäÆxÉä ¦ÉÒ +ÉVÉ iÉEò xÉ½þÒÆ Eò½þÉ ÊEò ¸ÉÒ +]õ±É Ê¤É½þÉ®úÒ ´ÉÉVÉ{ÉäªÉÒ VÉÒ Eòä xÉäiÞÉi´É ¨ÉäÆ EòÉä<Ç ¶ÉEò ½þè* +ÉVÉ +É{ÉEòÉ EòÉä<Ç xÉäiÞÉi´É iÉèªÉÉ®ú xÉ½þÒÆ ½þè* +É{ÉEòÉ EòÉèxÉ xÉäiÉÉ ½þè, EòÉä<Ç xÉäiÉÉ xÉ½þÒÆ ½þè, EòÉä<Ç xÉäiÞÉi´É xÉ½þÒÆ ½þè ±ÉäÊEòxÉ ºÉ®úEòÉ®ú ¤ÉxÉÉxÉä Eòä Ê±ÉB iÉèªÉÉ®úÒ SÉ±É ®ú½þÒ ½þè* {ÉÚ®úÒ iÉ®ú½þ ºÉä xÉ Ê´Énùä¶ÉÒ xÉ º´Énùä¶ÉÒ EòÉä<Ç xÉäiÉÉ +ÉVÉ ÊEòºÉÒ EòÉä ¨ÉÉxÉxÉä Eòä Ê±ÉB iÉèªÉÉ®ú ½þè* ½þ¨É {ÉÚ®úÒ iÉ®ú½þ ºÉä BEò ¨ÉiÉ ºÉä, BEò VÉÖ]õ ºÉä <ºÉ ¤ÉÉiÉ EòÉä ¨ÉÉxÉiÉä ½þèÆ ÊEò {ÉÚ®úä nùä¶É Eòä xÉäiÉÉ ¸ÉÒ +]õ±É Ê¤É½þÉ®úÒ ´ÉÉVÉ{ÉäªÉÒ ½þèÆ, ½þ¨ÉÉ®úä ºÉ½þªÉÉäMÉÒ nù±ÉÉäÆ +Éè®ú {ÉÉ]õÒÇ Eòä xÉäiÉÉ ¸ÉÒ +]õ±É Ê¤É½þÉ®úÒ ´ÉÉVÉ{ÉäªÉÒ ½þèÆ <ºÉ¨ÉäÆ Eò½þÒÆ {É®ú ÊEòºÉÒ EòÉä EòÉä<Ç ¶ÉEò xÉ½þÒÆ ½þè* Eò½þÒÆ {É®ú ÊEòºÉÒ EòÉä EòÉä<Ç ¶ÉEò xÉ½þÒÆ ½þè* +ÉVÉ ÊVÉºÉ xÉäiÞÉi´É ¨ÉäÆ EòÉä<Ç =ÆMÉ±ÉÒ xÉ =`öÉ<Ç VÉÉ ®ú½þÒ ½þÉä, ÊVÉºÉ ´ªÉÊEiÉ {É®ú EòÉä<Ç =ÆMÉ±ÉÒ xÉ =`öÉ<Ç VÉÉ ®ú½þÒ ½þÉä, =ºÉ ´ªÉÊEiÉ EòÉä ½þ]õÉxÉä EòÒ ºÉÉÊVÉ¶É ±ÉMÉÉiÉÉ®ú Eò®úxÉÉ nùä¶É Eòä ºÉÉlÉ, ºÉ¨ÉÉVÉ Eòä ºÉÉlÉ, ºÉnùxÉ Eòä ºÉÉlÉ vÉÉäJÉÉ +Éè®ú Ê´É¶´ÉÉºÉPÉÉiÉ ½þè, <ºÉ nùä¶É EòÒ Eò®úÉäc÷ÉäÆ VÉxÉiÉÉ Eòä ºÉÉlÉ Ê´É¶´ÉÉºÉPÉÉiÉ ½þè +Éè®ú BäºÉÉ Ê´É¶´ÉÉºÉPÉÉiÉ ÊxÉÊ¶SÉiÉ iÉÉè®ú ºÉä +MÉ®ú +ÉMÉä ¦ÉÒ ÊEòªÉÉ MÉªÉÉ iÉÉä ¨ÉèÆ ªÉ½þ º{É¹]õ Eò½þxÉÉ SÉÉ½þiÉÉ ½þÚÆ ÊEò VÉxÉiÉÉ BäºÉä ±ÉÉäMÉÉäÆ Eòä ºÉÉlÉ BäºÉÉ Ê´É¶´ÉÉºÉPÉÉiÉ Eò®úäMÉÒ ÊEò ªÉä Eò¦ÉÒ <ºÉ ºÉnùxÉ ¨ÉäÆ Ê´É¶´ÉÉºÉ ªÉÉ +Ê´É¶´ÉÉºÉ |ÉºiÉÉ´É ±ÉÉxÉä ±ÉÉªÉEò xÉ½þÒÆ ®ú½þäÆMÉä* <ºÉÒ Eòä ºÉÉlÉ ¨ÉèÆ <ºÉ |ÉºiÉÉ´É EòÉ {ÉÖ®úVÉÉä®ú ºÉ¨ÉlÉÇxÉ Eò®úiÉÉ ½þÚÆ +Éè®ú ÊVÉxÉEòä +Ænù®ú ®úÉ¹]Å´ÉÉnùÒ ºÉÉäSÉ ½þè, ÊVÉxÉEòÉä nùä¶É Eòä |ÉÊiÉ ÊSÉxiÉÉ ½þè, VÉÉä ±ÉÉäMÉ <ºÉ ¤ÉÉiÉ EòÉä ¨É½þºÉÚºÉ Eò®úiÉä ½þèÆ ÊEò <ºÉ nùä¶É EòÒ +Êº¨ÉiÉÉ, BEòiÉÉ, ®úÉ¹]Å´ÉÉnù, +JÉÆb÷iÉÉ +]õ±É Ê¤É½þÉ®úÒ ´ÉÉVÉ{ÉäªÉÒ VÉÒ Eòä xÉäiÞÉi´É ¨ÉäÆ ºÉÖ®úÊIÉiÉ ½þè, =x½þäÆ <ºÉ |ÉºiÉÉ´É EòÉ ºÉ¨ÉlÉÇxÉ Eò®úxÉÉ SÉÉÊ½þB* vÉxªÉ´ÉÉnù, VÉªÉ Ê½þxnù* (<ÊiÉ) ¸ÉÒ |ÉEòÉ¶É Ê´É¶´ÉxÉÉlÉ {É®úÉÆVÉ{Éä (`öÉhÉä) : ºÉ¦ÉÉ{ÉÊiÉ ¨É½þÉänùªÉ, ¤É½þÖiÉ ¤É½þºÉ ½þÉä MÉ<Ç, +¤É ´ÉÉäÊ]õÆMÉ Eò®ú´ÉÉ ±ÉÒÊVÉB* ... (´ªÉ´ÉvÉÉxÉ) ºÉèEòÖ±É®ú, xÉÉxÉ-ºÉèEòÖ±É®ú, Eò®ú{¶ÉxÉ, xÉÉxÉ-Eò®ú{¶ÉxÉ, <ºÉEòä +±ÉÉ´ÉÉ +Éè®ú EòÖUô EªÉÉ ½þè* ... (´ªÉ´ÉvÉÉxÉ) <ºÉEòä +±ÉÉ´ÉÉ EòÉä<Ç ¨ÉÖqÉ ½þÒ xÉ½þÒÆ ½þè* ºÉ¦ÉÉ{ÉÊiÉ ¨É½þÉänùªÉ (¸ÉÒ ®úPÉÖ´ÉÆ¶É |ÉºÉÉnù ÊºÉÆ½þ): +É{É +ÉºÉxÉ OÉ½þhÉ EòÒÊVÉB* ¸ÉÒ |ÉEòÉ¶É Ê´É¶´ÉxÉÉlÉ {É®úÉÆVÉ{Éä (`öÉhÉä) : ºÉÉgøä {ÉÉÆSÉ PÉÆ]õä ½þÉä MÉB ½þèÆ* b÷ÉªÉ®úèE]õ ´ÉÉäÊ]õÆMÉ ±Éä ±ÉäÆ* +¦ÉÒ ½þÉ=ºÉ ¨ÉäÆ +]õèÆb÷èÆºÉ ½þè, ´ÉÉäÊ]õÆMÉ Eò®ú´ÉÉ ±ÉäÆ* (´ªÉ´ÉvÉÉxÉ) ... ºÉ¦ÉÉ{ÉÊiÉ ¨É½þÉänùªÉ : <xÉEòÒ ¤ÉÉiÉ |ÉÉäºÉÒÊb÷ÆMÉ ¨ÉäÆ xÉ½þÒÆ VÉÉBMÉÒ* (´ªÉ´ÉvÉÉxÉ) ... (EòÉªÉÇ´ÉÉ½þÒ-´ÞÉiiÉÉxiÉ ¨ÉäÆ ºÉÊ¨¨ÉÊ±ÉiÉ xÉ½þÒÆ ÊEòªÉÉ MÉªÉÉ*) ºÉ¦ÉÉ{ÉÊiÉ ¨É½þÉänùªÉ : +É{ÉEòÉ ºÉÖZÉÉ´É +¨ÉÉxªÉ ÊEòªÉÉ VÉÉiÉÉ ½þè, EÞò{ÉÉ Eò®úEòä +ÉºÉxÉ OÉ½þhÉ EòÒÊVÉB* 1733 hours SHRI S. SUDHAKAR REDDY (NALGONDA): Mr. Chairman, I rise, on behalf of the Communist Party of India, to oppose the Motion moved by the hon. Prime Minister today for confidence in his Government. The hon. Prime Minister moved another Motion of Confidence 13 months back in this House and at that time, we, from the Opposition, explained why the BJP Government cannot rule and what are our doubts and apprehensions. After 13 months, unfortunately all the apprehensions of the Opposition parties have become true. Today, after 13 months of the misrule of the BJP Government, the people of this country are disenchanted. In 1998, a section of the people were having illusions about the BJP Government or, at least, in the able leadership of Shri Atal Bihari Vajpayee, as the Prime Minister of this country. After 13 months now, it is proved beyond any doubt that the BJP has only given an unstable, inefficient Government and a weak Prime Minister who could not deliver the goods which they promised before the elections and through the National Agenda.

We accuse the BJP Government of inefficiency and inability to control the prices. We accuse them of communalism. We believe that they do not have any right to continue in power morally and politically. They have lost majority in the Lok Sabha. In fact, the people in this country lost the confidence in them long back. And here in this House, today, only by discussing this Motion, we are formalising the loss of confidence of the nation in the BJP Government.

Thirteen months back, the BJP Government made several promises. Last month we heard that the BJP had gone round the country with one year's victory rule in this country. I heard that they gave three main points: they made an atom bomb; they settled the Cauvery dispute; and the bus diplomacy of Shri Atal Bihari Vajpayee in restoring good relations between India and Pakistan and now, of course, `Agni'.

I would like to ask whether the atom bomb has given more security to the nation or more danger to the nation. When there was a debate in this House on the question of having an atom bomb for India, this Government told us that it was for the security and for the defence of this country and against the onslaught of the foreign invasions and aggressions. But they provoked a neighbouring country, Pakistan, to manufacture atom bombs. They provoked them to manufacture missiles. Now, the threat to the security of the nation is more than what it was earlier. Today, the danger to this country is much more than it was before 1998. We are told that the atom bomb is the cheapest weapon which one can have. It is true that manufacturing an atom bomb may be cheap. But because of the atom bomb and its consequences in the last one year, Rs. 10,000 crore are spent extra for the defence of this country when 32 per cent of the population in this country is living below the poverty line. Thousands of villages do not have drinking water. Crores of acres of land do not have irrigation facilities. Millions of people do not have medical facilities. But the priority of the BJP Government is to satisfy their ego to manufacture an atom bomb.

Our hon. Minister, Shri L.K. Advani, was telling this morning that today everybody in the world is appreciating it. We heard only abuses and criticism from every quarter of this world asking why India has made an atom bomb. Everybody felt that it was not necessary for us to have an atom bomb today in this world of nuclear knowledge. It is not a very great achievement. We had this knowledge even earlier. We had kept the option open. But by manufacturing an atom bomb, today, we have brought the country to more serious threats from the security angle.

We accuse the BJP Government for its miserable failure in controlling the prices. The people of this country unequivocally gave their option that onions were more important than an atom bomb. There were elections in Madhya Pradesh, Delhi and Rajasthan. Out of these three States, two were ruled by the BJP Government. I would like to know who appreciated it outside the country or inside the country. Only the ego of the BJP is satisfied with it.

The prices of essential commodities, namely, foodgrains, edible oils, and vegetables have gone up and the life of the common people of this country has become miserable during the period of the BJP Government, and that was the result of defeat of the BJP which we have seen in some of the States. The BJP Government wants us to believe that in this one year, the inflation rate has come down. It is not true. The inflation not only increased, but the exchange rate of dollar and rupee has fallen. The real value of the rupee has fallen. This is the reality. On the economic front, on the agricultural sector, on the industrial sector, and on every other sector, the BJP Government has miserably failed. I would like to ask the Government what is the situation in the industrial sector. The Cement Corporation of India is closing factories after factories. In Andhra Pradesh, from the State where I come, Ramagundam Fertilizer Factory is closed just because the Government could not provide Rs. 30 crore. They have provided Rs. 40 crore to keep the factory intact. Now, the Government is promising another factory with Rs. 600 crore. The Indian Drugs and Pharmaceuticals Limited at Hyderabad is closed and the bulk drugs are being imported so that the fate of the IDPL is once for all closed.

Here in this Parliament, this Government had brought the Patents Bill. It also brought the Insurance Regulatory Authority Bill. In whose interest, they have been brought? By doing so, you are going to hand over the most important and vital financial sector to multinational corporations. This is to satisfy the masters in the United States of America, the imperialists, and the multinational corporations. Factories after factories, and industries after industries in the public sector are being destroyed systematically. By means of privatisation, you are making millions of people unemployed. No new industry is coming up in this country.

As far as agricultural sector is concerned, in Andhra Pradesh, unfortunately, last year as also this year, there were more than 350 suicides by the farmers, particularly, the cotton farmers. The mills in Coimbatore and Ahmedabad are closed. The demand for cotton is reduced and a lot of cotton is being imported. There is no remunerative price for the peasants. The tall promises of the BJP Government, and the promises of the Prime Minister from the Red Fort on 15th August about Crop Insurance have not been implemented. It is a betrayal of the nation. It is most unfortunate that the agricultural sector in this country is getting destroyed. Millions of farmers are getting uprooted. They are going and working as labours in the towns. They are going for small work outside. They are leaving their lands. What is the priority of this Government? The priorities of this Government are bombs, missiles, and rockets, not drinking water, water for irrigation, crop insurance, and so on. This Government has miserably failed to control the attacks on minorities in this country. I accuse the BJP Government of unleashing terror, the psychological terror against the minorities in this country, particularly, by carrying on the Sangh Parivar's attacks on Christian minorities and missionaries. We have seen how a section of this Sangh Parivar even tried to describe the most inhuman rape in Madhya Pradesh on nuns as a backlash of Hinduism against the conversions. Can there be more shameful explanation than this? In Gujarat, in Orissa, we had seen how the Churches were bvurnt down, how the minority community were attacked. A Christian Missionary was burnt alive along with the children of six and eight years of age.

This is done in the name of defence of Hinduism. What is the danger that a six year old child going to create as a threat to Hinduism? When this inhuman thing has been criticised by everybody inside and outside the country, our hon. Prime Minister goes to Gujarat, goes round and gives a clean chit to the BJP Government there and says that we should go for a national debate. A national debate on what? On the cruelty, on the unleashing terror against the minorities or on the question of secularism, I would like to ask. No, the Prime Minister wants a national debate on the question of conversions. This is only to try to divert the attention of the nation, as if the conversions are the biggest danger for the country.

I challenge them. Let them come with the facts and figures, how these conversions which were a continuous process for the last several years have suddenly become a threat. The reason is not because of some foolish madman has done some attack somewhere on some minority individual, but the question is that the Sangha Parivar for the last several years systematically injected venom, poison against the minorities, of intolerance to other religions. That is the result of that and today they see that their Government has come and they can take vengeance against the minorities, against other religions. This is the most unfortunate situation.

I would like to say that thirteen months back, the promise which the BJP Government has given, of giving a stable Government, an able Prime Minister and a Government with a difference, a clean Government, it has failed in all these spheres. They failed miserably. Today, what we feel is that everyday continuance of this BJP Government in this country will go against the interest of the millions of people in this country. This Government should go.

I would like to refer to an important fact. Shri Vaiko was explaining that there was not a single accusation against the Vajpayee Government. I am saying that it is not me but Admiral Vishnu Bhagwat, who was the head of the Navy and was also the Chairman of the Joint Council of Chiefs of Staff of this country, who accused the Defence Minister that the continuance of him as a Defence Minister is a danger and threat to the security of this country.

It is a very serious allegation. Why this Government is not ready for a discussion on that issue? They say Defence affairs are very important, secret and very sacred. Yes, we do understand that. We are not discussing the strategy of the Indian Military. We are not discussing the capacities of the Indian Army. We are discussing about the scandals and the scams which have come on the Defence Minister of India.

During the World War, when Churchill was the Prime Minister of Great Britain, there was an accusation about a Defence scandal there and the British Parliament did discuss that. Churchill allowed it. They were not afraid of it. Why are they afraid of it here? We are saying that Defence deals and other things are not secret. They should be transparent. The scandals and the accusations against Shri George Fernandes, the Defence Minister, should be discussed here in the House. He cannot go free just because he is the Defence Minister and he cannot be above the law and above the discussion.

I would like to say that while in all the spheres the BJP Government failed, how is it that they can say that they would continue in power even after today's debate. Here, I would like to make an appeal. The BJP Government was again and again saying that there was a conspiracy from the Opposition. We were telling them for the last thirteen months that if at all this BJP Government falls, it is because of the internal trouble from their own party. They are unable to make up relations among themselves. They are unable to keep their 19 political parties with them. It is because several individuals and the political parties one after the other started getting disenchanted with them, coming out and from them, because of this now today the danger to the BJP Government has come.

So, who do you accuse that the Opposition parties are going in for some sort of a conspiracy? There is no necessity for the conspiracy. The BJP Government is falling today not because of the lack of number of Members of Parliament but because they ruled against the wishes of the people of this country. They lost the confidence of the people of this country. That is the reason why, the BJP Government is losing today.

I would like to appeal to some of the secular parties who still continue their support to the BJP Government inside the coalition to come out and save yourself from the sin. And even at least today it is not too late; let us all come out. The inevitable fall of the BJP Government will be celebrated by the people. There will be no tears in this country for the fall of the BJP Government.

Once again, I would like to say, on behalf of the CPI, that we oppose this Motion of Confidence.

Thank you.

(ends) 1752 ¤ÉVÉä ¸ÉÒ |É¦ÉÖxÉÉlÉ ÊºÉÆ½þ (¨É½þÉ®úÉVÉMÉÆVÉ): ºÉ¦ÉÉ{ÉÊiÉ ¨É½þÉänùªÉ, +ÉVÉ ºÉnùxÉ ¨ÉäÆ |ÉvÉÉxÉ ¨ÉÆjÉÒ VÉÒ uÉ®úÉ Ê´É¶´ÉÉºÉ ¨ÉiÉ ½þÉÊºÉ±É Eò®úxÉä ½þäiÉÖ |ÉºiÉÉ´É ¨ÉÚ´É ÊEòªÉÉ ½þè, <ºÉºÉä nùä¶É EòÒ VÉxÉiÉÉ Eòä ¨ÉxÉ ¨ÉäÆ ¤ÉäSÉèxÉÒ ¡òè±ÉÒ ½þÖ<Ç ½þè* nùä¶É EòÒ VÉxÉiÉÉ ªÉ½þ VÉÉxÉxÉÉ SÉÉ½þiÉÒ ½þè ÊEò +ÉÊJÉ®ú <xÉ iÉä®ú½þ ¨É½þÒxÉä EòÒ +´ÉÊvÉ ¨ÉäÆ ¸ÉÒ +]õ±É Ê¤É½þÉ®úÒ ¤ÉÉVÉ{ÉäªÉÒ VÉÒ EòÒ ºÉ®úEòÉ®ú Eòä xÉäiÞÉi´É ¨ÉäÆ VÉÉä Eòäxpù ¨ÉäÆ ºÉ®úEòÉ®ú ¤ÉxÉÒ ½þè, =ºÉ ºÉ®úEòÉ®ú xÉä BäºÉÉ EòÉèxÉ ºÉÉ EòÉªÉÇ ÊEòªÉÉ ½þè, ÊVÉºÉEòä SÉ±ÉiÉä Ê´É{ÉIÉ EòÉä<Ç-xÉ-EòÉä<Ç ¤É½þÉxÉÉ ¤ÉxÉÉEò®ú ºÉ®úEòÉ®ú Eòä >ð{É®ú ¤ÉÉ®ú-¤ÉÉ®ú ½þ¨É±ÉÉ Eò®ú ®ú½þÉ ½þè, iÉÉÊEò <ºÉ ºÉ®úEòÉ®ú EòÉä +{ÉnùºlÉ ÊEòªÉÉ VÉÉB* ... (´ªÉ´ÉvÉÉxÉ) nùä¶É EòÒ VÉxÉiÉÉ +ÉVÉ TV {É®ú nùä¶É Eòä ºÉ¦ÉÒ xÉäiÉÉ+ÉäÆ Eòä ¦ÉÉ¹ÉhÉÉäÆ EòÉä ºÉÖxÉ ®ú½þÒ ½þè* ½þ¨ÉxÉä ¦ÉÒ Ê´É{ÉIÉ Eòä xÉäiÉÉ, ¸ÉÒ ¶É®únù {É´ÉÉ®ú +Éè®ú ±ÉÉ±ÉÚ |ÉºÉÉnù VÉÒ Eòä ¦ÉÉ¹ÉhÉÉäÆ EòÉä ºÉÖxÉÉ, ±ÉäÊEòxÉ =xÉ ¦ÉÉ¹ÉhÉÉäÆ ¨ÉäÆ Eò½þÒÆ EòÉä<Ç BäºÉÒ ¤ÉÉiÉ ºÉÉ¨ÉxÉä xÉ½þÒÆ +É<Ç, ÊVÉºÉºÉä ±ÉMÉä ÊEò ºÉ®úEòÉ®ú Eòä >ð{É®ú +É®úÉä{É ±ÉMÉÉªÉÉ MÉªÉÉ ½þè* nùä¶É EòÒ VÉxÉiÉÉ Eòä ¨ÉxÉ ¨ÉäÆ VÉÉä ¤ÉäSÉèxÉÒ ½þè, =ºÉEòÉ ºÉnùxÉ Eòä ¨ÉÉvªÉ¨É ºÉä ºÉ¨ÉÉvÉÉxÉ xÉ½þÒÆ ÊEòªÉÉ VÉÉ ®ú½þÉ ½þè* ¨É½þÉänùªÉ, ½þ¨É ¤ÉiÉÉxÉÉ SÉÉ½þiÉä ½þèÆ ÊEò ªÉ½þ Ê´É¶´ÉÉºÉ ¨ÉiÉ ½þÉÊºÉ±É Eò®úxÉä EòÒ xÉÉè¤ÉiÉ VÉªÉ±ÉÊ±ÉiÉÉ VÉÒ Eòä uÉ®úÉ ºÉ¨ÉlÉÇxÉ ´ÉÉÊ{ÉºÉ ±ÉäxÉä EòÒ ´ÉVÉ½þ ºÉä +É<Ç ½þè* ¨ÉèÆ ¤Éc÷ä xÉäiÉÉ+ÉäÆ {É®ú EòÉä<Ç Eò¨ÉèÆ]õ xÉ½þÒÆ Eò®úxÉÉ SÉÉ½þiÉÉ ½þÚÆ, ±ÉäÊEòxÉ ±ÉMÉiÉÉ ½þè ÊEò (´ªÉ´ÉvÉÉxÉ) ... (EòÉªÉÇ´ÉÉ½þÒ-´ÞÉiiÉÉxiÉ ¨ÉäÆ ºÉÊ¨¨ÉÊ±ÉiÉ xÉ½þÒÆ ÊEòªÉÉ MÉªÉÉ*) ºÉ¦ÉÉ{ÉÊiÉ ¨É½þÉänùªÉ (¸ÉÒ ®úPÉÖ´ÉÆ¶É |ÉºÉÉnù ÊºÉÆ½þ): ªÉ½þ ¤ÉÉiÉ |ÉÉäºÉÒÊb÷ÆMºÉ ¨ÉäÆ xÉ½þÒÆ VÉÉBMÉÒ* ÊxÉªÉ¨ÉºÉ¨¨ÉiÉ xÉ½þÒÆ ½þè* ¸ÉÒ |É¦ÉÖxÉÉlÉ ÊºÉÆ½þ (¨É½þÉ®úÉVÉMÉÆVÉ): ¨ÉèÆxÉä ®úÉ¹]Å{ÉÊiÉ VÉÒ {É®ú EòÉä<Ç Eò¨ÉèÆ]õ xÉ½þÒÆ ÊEòªÉÉ ½þè* ºÉ¦ÉÉ{ÉÊiÉ ¨É½þÉänùªÉ : <ºÉ¨ÉäÆ iÉEòÇ EòÒ EòÉä<Ç MÉÖÆVÉÉ<¶É xÉ½þÒÆ ½þè* ¸ÉÒ |É¦ÉÖxÉÉlÉ ÊºÉÆ½þ (¨É½þÉ®úÉVÉMÉÆVÉ): ºÉnùxÉ ¨ÉäÆ Ê´ÉiiÉÒªÉ ¤ÉVÉ]õ ºÉÉ¨ÉxÉä ½þÉä +Éè®ú ºÉ®úEòÉ®ú ªÉ½þ ¨ÉÉxÉEò®ú SÉ±ÉiÉÒ ½þÉä ÊEò ½þ¨É ¤É½þÖ¨ÉiÉ ¨ÉäÆ ½þèÆ, iÉÉä ¤É½þÖiÉ ºÉä BäºÉä ¨ÉÉèEòä +ÉiÉä, ÊVÉºÉ¨ÉäÆ ÊEò ºÉ®úEòÉ®ú EòÉä +{ÉxÉÉ ¤É½þÖ¨ÉiÉ ºÉÉÊ¤ÉiÉ Eò®úxÉä EòÉ +´ÉºÉ®ú ¦ÉÒ Ê¨É±ÉiÉÉ, ±ÉäÊEòxÉ <ºÉ |ÉºiÉÉ´É ¨ÉäÆ ÊEòºÉÒ nù¤ÉÉ´É ¨ÉäÆ ¤É½þÖ¨ÉiÉ ºÉÉÊ¤ÉiÉ Eò®úxÉä EòÒ ¤ÉÉiÉ ½þè, ¨ÉèÆ xÉ½þÒÆ ¨ÉÉxÉiÉÉ ½þÚÆ ÊEò ´É½þ ÊEòºÉÒ føÆMÉ ºÉä =ÊSÉiÉ ½þè* +ÉVÉ Ê´É{ÉIÉ Eòä ±ÉÉäMÉÉäÆ ¨ÉäÆ ¤ÉäSÉèxÉÒ ½þè ÊEò MÉ`ö¤ÉxvÉxÉ nù±ÉÉäÆ EòÉ EòäxpùÒªÉ ºÉ®úEòÉ®ú uÉ®úÉ BEò ®úÉ¹]ÅÒªÉ BVÉäÆb÷É ¤ÉxÉÉ +Éè®ú =ºÉ ®úÉ¹]ÅÒªÉ BVÉäÆb÷ä Eòä ¨ÉÉvªÉ¨É ºÉä ºÉ®úEòÉ®ú xÉä BEò xÉÒÊiÉ ÊxÉvÉÉÇ®úhÉ EòÒ* MÉÉÆ´É Eòä MÉ®úÒ¤ÉÉäÆ Eòä =ilÉÉxÉ Eòä Ê±ÉB, ºÉÒ¨ÉÉ EòÒ ºÉÖ®úIÉÉ Eòä Ê±ÉB xÉÒÊiÉ ÊxÉvÉÉÇ®úhÉ EòÒ* Ê´Énùä¶É ºÉä ¨ÉvÉÖ®ú ºÉÆ¤ÉÆvÉ ¤ÉxÉÉxÉä Eòä Ê±ÉB xÉÒÊiÉ ÊxÉvÉÉÇ®úhÉ EòÒ +Éè®ú =ºÉ {É®ú Eòäxpù ºÉ®úEòÉ®ú xÉä {É½þ±É Eò®úxÉÉ ¦ÉÒ ¶ÉÖ¯û Eò®ú ÊnùªÉÉ, ÊVÉºÉEòä EòÉ®úhÉ EòÉÆOÉäºÉ Eòä ±ÉÉäMÉÉäÆ ¨ÉäÆ ºÉ¤ÉºÉä VªÉÉnùÉ ¤ÉäSÉèxÉÒ ¤ÉgøÒ* =ºÉÒ ¤ÉäSÉèxÉÒ EòÉ {ÉÊ®úhÉÉ¨É ½þ¨ÉÉ®úä MÉ`ö¤ÉÆvÉxÉ EòÒ {ÉÚ´ÉÇ EòÒ ºÉ½þªÉÉäMÉÒ VÉªÉ±ÉÊ±ÉiÉÉ VÉÒ EòÉ ºÉ¨ÉlÉÇxÉ ´ÉÉ{ÉºÉÒ ¦ÉÒ ½þè* ºÉ¨ÉlÉÇxÉ ´ÉÉ{ÉºÉÒ EòÉ VÉÉä EòÉ®úhÉ =xÉEòä nù±É Eòä ±ÉÒb÷®ú ¤ÉÉä±É ®ú½þä lÉä ´É½þ º{É¹]õ °ü{É ºÉä xÉ½þÒÆ ¤ÉiÉÉ ®ú½þä lÉä ±ÉäÊEòxÉ ½þ¨É ªÉ½þ ¤ÉiÉÉxÉÉ SÉÉ½þiÉä ½þèÆ ÊEò ¦ÉÉ®úiÉÒªÉ VÉxÉiÉÉ {ÉÉ]õÒÇ +Éè®ú MÉ`ö¤ÉÆvÉxÉ EòÒ ºÉ®úEòÉ®ú {É®ú EªÉÉ +É®úÉä{É ½þè? ªÉ½þÒ +É®úÉä{É ½þè ÊEò 13 ¨É½þÒxÉÉäÆ Eòä ¶ÉÉºÉxÉ ¨ÉäÆ ºÉ¤ÉºÉä {É½þ±ÉÒ +Éè®ú ºÉ¤ÉºÉä ¨ÉVÉ¤ÉÚiÉ ={É±ÉÊ¤vÉ, VÉÉä +ÉVÉÉnùÒ Eòä ¤ÉÉnù ºÉä EòÉ´Éä®úÒ VÉ±É Ê´É´ÉÉnù EòÒ ºÉ¨ÉºªÉÉ <ºÉ nùä¶É ¨ÉäÆ SÉ±É ®ú½þÒ lÉÒ, ÊEòiÉxÉä |ÉvÉÉxÉ ¨ÉÆjÉÒ +ÉB +Éè®ú MÉB ±ÉäÊEòxÉ ÊEòºÉÒ xÉä <ºÉEòä ºÉ¨ÉÉvÉÉxÉ EòÉ ®úÉºiÉÉ xÉ½þÒÆ føÚÆføÉ* <ºÉ ºÉÆ¤ÉÆvÉ ¨ÉäÆ =SSÉ xªÉÉªÉÉ±ÉªÉ xÉä ¦ÉÒ ºÉ¨ÉÉvÉÉxÉ EòÉ ®úÉºiÉÉ xÉ½þÒÆ ÊxÉEòÉ±ÉÉ* ºÉ´ÉÉäÇSSÉ xªÉÉªÉÉ±ÉªÉ ¨ÉäÆ ¦ÉÒ ´É¹ÉÉäÇÆ iÉEò ¨ÉÉ¨É±ÉÉ ±ÉÊ¨¤ÉiÉ ®ú½þÉ ±ÉäÊEòxÉ <ºÉEòÉ EòÉä<Ç ºÉ¨ÉÉvÉÉxÉ xÉ½þÒÆ ÊxÉEò±É {ÉÉªÉÉ* ... (´ªÉ´ÉvÉÉxÉ) SHRI R. MUTHIAH (PERIYAKULAM): That is our observation but they have betrayed the people.(Interruptions)

SHRI MOHAN RAWALE (MUMBAI SOUTH-CENTRAL): But you must appreciate it. It is an achievement.

SHRI ANANT GANGARAM GEETE (RATNAGIRI): It is an achievement.

SHRI MOHAN RAWALE (MUMBAI SOUTH-CENTRAL): You had appreciated it.

... (´ªÉ´ÉvÉÉxÉ) ¸ÉÒ |É¦ÉÖxÉÉlÉ ÊºÉÆ½þ (¨É½þÉ®úÉVÉMÉÆVÉ): +]õ±É Ê¤É½þÉ®úÒ ´ÉÉVÉ{ÉäªÉÒ VÉÒ Eòä xÉäiÞÉi´É ¨ÉäÆ Eòäxpù ¨ÉäÆ VÉÉä ºÉ®úEòÉ®ú ¤ÉxÉÒ =x½þÉäÆxÉä <iÉxÉä ÊnùxÉÉäÆ Eòä Ê´É´ÉÉnù EòÉä, +{ÉxÉä EòÖ¶É±É xÉäiÞÉi´É EòÉ {ÉÊ®úSÉªÉ nùäiÉä ½þÖB ºÉ¨ÉÉvÉÉxÉ Eò®úEòä nùä¶É EòÒ VÉxÉiÉÉ EòÉä ¤ÉiÉÉ ÊnùªÉÉ ÊEò ½þ¨É ¨ÉäÆ ºÉ®úEòÉ®ú EòÉä SÉ±ÉÉxÉä EòÒ IÉ¨ÉiÉÉ ½þè, Ê´É´ÉÉnù EòÉä ºÉ¨ÉÉ{iÉ Eò®úxÉä EòÒ IÉ¨ÉiÉÉ ½þè* ½þ¨É ªÉ½þ VÉÉxÉxÉÉ SÉÉ½þiÉä ½þèÆ ÊEò EªÉÉ ªÉ½þÒ +É®úÉä{É <ºÉ ºÉ®úEòÉ®ú {É®ú ½þè? {ÉÉäEò®úhÉ ¨ÉäÆ VÉÉä ¤É¨É Ê´Éº¡òÉä]õ ½þÖ+É, =ºÉ ºÉ¨ÉªÉ ¦ÉÒ Ê´É{ÉIÉ Eòä ±ÉÉäMÉ ¤É½þÖiÉ ½þÉªÉ-iÉÉè¤ÉÉ ¨ÉSÉÉ ®ú½þä lÉä, <ºÉEòÉ EªÉÉ EòÉ®úhÉ lÉÉ? ªÉ½þ Ê´Éº¡òÉä]õ {É½þ±ÉÒ ¤ÉÉ®ú xÉ½þÒÆ ½þÖ+É, <ÆÊnù®úÉ VÉÒ Eòä VÉ¨ÉÉxÉä ¨ÉäÆ ¦ÉÒ ½þÖ+É lÉÉ* |ÉvÉÉxÉ¨ÉÆjÉÒ VÉÒ xÉä +{ÉxÉÒ <SUôÉ¶ÉÊEiÉ EòÉ {ÉÊ®úSÉªÉ ÊnùªÉÉ +Éè®ú =x½þÉäÆxÉä Ê´É¶´É Eòä ¤Éc÷ä-¤Éc÷ä nùä¶ÉÉäÆ EòÉä ªÉ½þ ¤ÉiÉÉxÉä EòÉ |ÉªÉÉºÉ ÊEòªÉÉ ÊEò ½þ¨É ÊEòºÉÒ {É®ú +ÆMÉÖ±ÉÒ xÉ½þÒÆ =`öÉBÆMÉä, ±ÉäÊEòxÉ +MÉ®ú ÊEòºÉÒ xÉä ½þ¨ÉÉ®úä ºÉÒxÉä {É®ú ½þÉlÉ ±ÉMÉÉªÉÉ iÉÉä ½þ¨É SÉÖ{É ¤Éè`öxÉä ´ÉÉ±Éä xÉ½þÒÆ ½þèÆ, ½þ¨É =ºÉEòÉ ¨ÉÖÆ½þ iÉÉäc÷ VÉ´ÉÉ¤É nùäxÉä EòÉ EòÉ¨É Eò®úäÆMÉä* EªÉÉ ªÉ½þÒ +É®úÉä{É ºÉ®úEòÉ®ú {É®ú ½þè, |ÉvÉÉxÉ¨ÉÆjÉÒ VÉÒ {ÉÉÊEòºiÉÉxÉ ¤ÉºÉ {É®ú SÉgø Eò®ú MÉB* =xÉEòä VÉÉxÉä ºÉä {É½þ±Éä ±ÉÉäMÉÉäÆ Eòä ¨ÉxÉ ¨ÉäÆ iÉ®ú½þ-iÉ®ú½þ EòÒ ¶ÉÆEòÉ lÉÒ* ±ÉÉäMÉ Eò½þ ®ú½þä lÉä ÊEò ªÉ½þ Eòäxpù ºÉ®úEòÉ®ú EòÉ c÷É¨ÉÉ ½þè ±ÉäÊEòxÉ ÊVÉºÉ føÆMÉ ºÉä |ÉvÉÉxÉ¨ÉÆjÉÒ VÉÒ MÉB, ÊVÉºÉ iÉ®ú½þ {ÉÉÊEòºiÉÉxÉ ¨ÉäÆ ±ÉÉäMÉÉäÆ xÉä =xÉEòÉ º´ÉÉMÉiÉ ÊEòªÉÉ, ÊVÉºÉ føÆMÉ ºÉä +ÉVÉ Ê½þxnùÖºiÉÉxÉ Eòä MÉÉ´ÉÉäÆ Eòä MÉ®úÒ¤É ¨ÉÖºÉ±É¨ÉÉxÉÉäÆ Eòä ¨ÉxÉ ¨ÉäÆ BEò Ê´É¶´ÉÉºÉ {ÉènùÉ Eò®úxÉä EòÉ EòÉ¨É +]õ±É VÉÒ xÉä Ênù±±ÉÒ ºÉä {ÉÉÊEòºiÉÉxÉ ¨ÉäÆ VÉÉEò®ú ÊEòªÉÉ ½þè, ªÉ½þ +ÉVÉÉnùÒ Eòä ¤ÉÉnù EòÉ BEò =nùÉ½þ®úhÉ ½þè* =x½þÉäÆxÉä nùä¶É Eòä ¨ÉÖºÉ±É¨ÉÉxÉÉäÆ Eòä |ÉÊiÉ BEò +Éi¨ÉÊ´É¶´ÉÉºÉ VÉMÉÉªÉÉ ½þè, {ÉÉÊEòºiÉÉxÉ Eòä ¨ÉÖºÉ±É¨ÉÉxÉÉäÆ Eòä |ÉÊiÉ BEò Ê´É¶´ÉÉºÉ {ÉènùÉ ÊEòªÉÉ ½þè* ... (´ªÉ´ÉvÉÉxÉ) <ºÉ nùä¶É Eòä ¨ÉÖºÉ±É¨ÉÉxÉÉäÆ xÉä <ºÉ ªÉÉjÉÉ EòÉ º´ÉÉMÉiÉ ÊEòªÉÉ ½þè +Éè®ú {ÉÉÊEòºiÉÉxÉ Eòä ¨ÉÖºÉ±É¨ÉÉxÉÉäÆ xÉä ¦ÉÒ º´ÉÉMÉiÉ ÊEòªÉÉ ½þè, ±ÉäÊEòxÉ VÉÉä {ÉÉÊEòºiÉÉxÉ Eòä +ÉiÉÆEò´ÉÉnùÒ +Éè®ú =xÉ ±ÉÉäMÉÉäÆ Eòä BVÉäÆ]õ ½þèÆ, =xÉEòÉä <ºÉ nùä¶É ¨ÉäÆ +SUôÉ xÉ½þÒÆ ±ÉMÉiÉÉ ½þè* ºÉ¦ÉÉ{ÉÊiÉ ¨É½þÉänùªÉ (¸ÉÒ ®úPÉÖ´ÉÆ¶É |ÉºÉÉnù ÊºÉÆ½þ) : +¤É +É{É Eò±É ¤ÉÉäÊ±ÉB* +¤É ºÉnùxÉ EòÒ EòÉªÉÇ´ÉÉ½þÒ Eò±É 16 +|Éè±É 11 ¤ÉVÉä iÉEò Eòä Ê±ÉB ºlÉÊMÉiÉ EòÒ VÉÉiÉÒ ½þè* 6.00 ¨É.{É. iÉi{É¶SÉÉi ±ÉÉäEò ºÉ¦ÉÉ ¶ÉÖFò´ÉÉ®ú 16 +|Éè±É, 1999/26 SÉèjÉ,1921(¶ÉEò) Eòä 11.00 ¨É.{ÉÚ. iÉEò Eòä Ê±ÉB ºlÉÊMÉiÉ ½þÖ<Ç*

Legal Document View

Unlock Advanced Research with PRISMAI

Lok Sabha Debates

Discussion On The Motion Of Confidence In The Council Of Ministers, Moved By Shri ... on 15 April, 1999