Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 1] [Entire Act] State of Gujarat - Section Section 233 in The Gujarat Panchayats Act, 1993 233. Loan services of Government officer to panchayats. - Any panchayat may, subject to the rules made in this behalf, obtain the services of any officer of Government on loan.
