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State of Rajasthan - Section

Section 19 in Rajasthan State Human Rights Commission (Procedure) Regulations, 2001

19. Preparation of Synopsis.

(a)Upon receipt of the report or information called for, a detailed note in the form of a synopsis shall be prepared by the Deputy Registrar in Form-I and the case becomes ready for being placed before the Commission for final disposal.
(b)After considering the report or information, if the Commission disposes off the case without any recommendation, the case is closed.