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State of Jharkhand - Section

Section 35 in Jharkhand Municipal Act, 2011

35. Functions of the Ward Committee.

- The Ward Committee shall perform the following functions in the ward, namely:-
(i)Supervise :
(a)solid waste management,
(b)sanitation work,
(c)distribution of water supply,
(d)maintenance of parks, playgrounds, and market places,
(e)working of street lights and repairs to roads, and
(f)implementation of poverty programmes and development schemes;
(ii)monitor the working of schools, dispensaries, health centres etc., under the control of the municipality;
(iii)assist in the preparation of development schemes;
(iv)encourage harmony and unity among various groups of people;
(v)mobilize voluntary labour and donations by way of goods or money for welfare programmes;
(vi)assist in identifying beneficiaries for the implementation of development and welfare schemes;
(vii)encourage art and cultural activities and activities of sports and games;
(viii)ensure people's participation in voluntary activities necessary for successful implementation of the developmental activities of the municipality;
(ix)facilitate collection of taxes, fees and other sums due to the municipality;
(x)such other functions as may be prescribed.