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[Cites 0, Cited by 0] [Section 5] [Entire Act]

Union of India - Subsection

Section 5(i) in National Housing Bank (Slum Improvement And Low Cost Housing Fund) Regulation, 1993

(i)such amounts as may, from time to time, be disbursed or spent for the purposes indicated at paragraph 6 of the National Housing Bank (Voluntary Deposits) Scheme 1991 :