Section 144C(2)(b) in The Income Tax Act, 1961

[Cites 0, Cited by 32] [Section 144C(2)] [Section 144C] [Entire Act]

Union of India - Subsection

Section 144C(2)(b) in The Income Tax Act, 1961

(b)file his objections, if any, to such variation with,-

(i)the Dispute Resolution Panel; and

(ii)the Assessing Officer.