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[Cites 0, Cited by 0] [Section 4] [Entire Act]

State of Tamilnadu - Subsection

Section 4(2) in The Tamil Nadu Electricity Supply Code, 2004

(2)[ Miscellaneous charges, namely, - [Substituted by Notification No. TNERC/SC/7-36 dated 01-07-2014.]
(i)Capacitor compensation charge
(ii)Excess demand charge
(iii)Excess contracted load charge
(iv)Belated payment surcharge
(v)Additional security deposit, when so called upon
(vi)Service/line/structure/equipments shifting charges
(a)Charges for dismantling temporarily or permanently
(b)Charges for re-erection in case of temporary dismantling
(vii)Name transfer charge
(viii)Reconnection charge
(ix)Consumer meter card replacement charge
(x)Dishonored cheque service charge
(xi)Meter related charges
(xii)Application registration charge
(xiii)Service connection charges
(xiv)Excess demand and excess energy charges during Restriction and Control of supply
(xv)Charges for restoration of cheque payment facility
(xvi)Charges for testing of equipments/installations.]