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[Cites 0, Cited by 0] [Section 18(3)] [Section 18] [Entire Act]

State of Goa - Subsection

Section 18(3)(a) in The Goa, Daman and Diu Labour Welfare Fund Act, 1986

(a)cause the accounts of the Board together with the audit report thereon forwarded to them under sub-section (2) to be laid yearly before the Legislature; and