Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] Union of India - Section Section 12B in The Cotton Textiles (Control) Order, 1948 12B. No person shall sell or otherwise dispose of spinning frame except with the previous permission, in writing, of the Textile Commissioner.
