Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Entire Act]

State of Meghalaya - Section

Section 19 in The Meghalaya Board of School Education Act, 1973

19. [ Powers and duties of the Officers of the Board. [Substituted by Meghalaya Act 5 of 2006, Section 10.]

- The Principal Director, the Director Administration, the Director Accreditation and Controller of Examinations, the Director Regional Shillong MBOSE Office, Shillong, the Chief Accounts Officer, the Chief Academic Officer, shall, subject to the control of the Executive Chairman, perform such duties as may be prescribed by the Regulations.] [Substituted, by Meghalaya Act 5 of 2006, Section 5.]