Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 16(1)] [Section 16] [Entire Act] State of Uttar Pradesh - Subsection Section 16(1)(b) in The U.P. Board of Madarsa Education Act, 2004 (b)be responsible to ensure that all moneys are spent for the purpose for which they are granted or allotted;