Section 66(2)(b) in The Rajasthan Waqf Board (Election of Members) Rules, 1999

[Cites 0, Cited by 0] [Section 66(2)] [Section 66] [Entire Act]

State of Rajasthan - Subsection

Section 66(2)(b) in The Rajasthan Waqf Board (Election of Members) Rules, 1999

(b)the figure 1 is set opposite the name of more than one candidate or is so placed as to render it doubtful to which candidate it is intended to apply; or

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State of Rajasthan - Subsection

Section 66(2)(b) in The Rajasthan Waqf Board (Election of Members) Rules, 1999