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[Cites 0, Cited by 0] [Section 317(5)] [Section 317] [Entire Act]

Union of India - Subsection

Section 317(5)(b) in The Merchant Shipping Act, 1958

(b)the fittings and the appliances for the protection of openings, the guard rails, freeing ports, or the means of access to the crew's quarters are maintained in an effective condition;