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[Cites 0, Cited by 0] [Section 24] [Entire Act]

State of Andhra Pradesh - Subsection

Section 24(3) in Andhra Pradesh Metropolitan Region and Urban Development Authorities Rules, 2018

(3)Any person interested in the Land Use Map may communicate in writing to the Metropolitan Commissioner/Vice-Chairperson of the Authority the objections and suggestions relating thereto................... Development Authority,...............................Dated: