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[Cites 0, Cited by 0] [Section 5(2)] [Section 5] [Entire Act]

State of Assam - Subsection

Section 5(2)(e) in Assam Micro And Small Enterprises Facilitation Council Rules, 2018

(e)if he acquires such financial or other interest as is likely, in the opinion of the Government, to affect pre-judicially his functions as a member.