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[Cites 0, Cited by 0] [Section 30(1)] [Section 30] [Entire Act]

State of Rajasthan - Subsection

Section 30(1)(c) in IIHMR University, Jaipur Act, 2014

(c)the award of the post graduate degrees, post graduate diplomas and other academic distinctions, the minimum qualifications for the same and the measures to be taken relating to the granting and obtaining of the same;