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[Cites 0, Cited by 0] [Section 147(1)] [Section 147] [Entire Act]

State of Tamilnadu - Subsection

Section 147(1)(iv) in Code of Regulations for Anglo-Indian Schools-Tamil Nadu State

(iv)a fee of 1 per cent of the total estimate shall be levied where actual supervision of construction by the Public Works Department is required.