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[Cites 0, Cited by 0] [Section 31(2)] [Section 31] [Entire Act]

State of Punjab - Subsection

Section 31(2)(q) in Panjab University Act, 1947

(q)the alteration or cancellation of any rules, regulations, statute, or by-law of the Panjab University in force at the commencement of this Act by virtue of Section 40;