Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Entire Act]

Union of India - Section

Section 174 in The Petroleum And Natural Gas (Safety In Offshore Operations) Rules, 2008

174. Direction .-The Central Government may, by notification in the Official Gazette, direct that any of the powers exercisable by it under these rules, shall be exercised, subject to such general or special conditions, if any, as may be specified therein by such authority or officer as may be specified in the direction.