Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 88] [Entire Act] Union of India - Subsection Section 88(5) in The Dock Workers (Safety, Health And Welfare) Regulations, 1990 (5)Only flame-proof electrical equipment shall be used in a confined space where inflammable gas, fume or dust is likely to be present.
