Section 2(h) in The M.P. Co-Operative Societies Act, 1960
(h)"Deputy Registrar" means a Deputy Registrar of Co-operative Societies appointed under Section 3;(hh)[ "Development Bank" means a Co-operative Land Development Bank registered or deemed to be registered under this Act] [Inserted by MP Act No. 1 of 1968 [w.e.f. 5-2-1968].];
