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[Cites 0, Cited by 0] [Section 6(2)] [Section 6] [Entire Act]

State of Rajasthan - Subsection

Section 6(2)(vi) in The Rajasthan Loans To Small Mining Lessees Rules, 1982

(vi)Map of the mines (including plan, longitudinal and cross sections) and calculations for the overburden removal, in case the loan is required for the purpose of removal of overburden.