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[Cites 0, Cited by 0] [Section 24A(3)] [Section 24A] [Entire Act]

State of Chattisgarh - Subsection

Section 24A(3)(b) in The Chhattisgarh Vishwavidyalaya Adhiniyam, 1973

(b)to prepare the Annual Financial Estimates of the University before the commencement of the Financial year and place it before the Executive Council for approval and to advise amendment therein from time to time;