Supreme Court - Daily Orders
Pr. Commissioner Of Income Tax Delhi 2 vs M/S Best City Developers India Private ... on 12 August, 2021
Bench: Vineet Saran, Dinesh Maheshwari
1
ITEM NO.13 Court 10 (Video Conferencing) SECTION XIV-A
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Civil Appeal No(s). 6744/2018
PR. COMMISSIONER OF INCOME TAX DELHI 2 Appellant(s)
VERSUS
M/S BEST CITY DEVELOPERS INDIA PRIVATE LIMITED Respondent(s)
WITH
SLP(C) No. 20559/2017 (XIV)
SLP(C) No. 2295-2296/2018 (XI-A)
(FOR CONDONATION OF DELAY IN FILING ON IA 1/2016)
SLP(C) No. 9164-9203/2018 (XI-A)
C.A. No. 15617/2017 (XIV-A)
C.A. No. 10267/2017 (XIV-A)
C.A. No. 10266/2017 (XIV-A)
C.A. No. 10268/2017 (XIV-A)
SLP(C) No. 35275-35278/2017 (XI)
SLP(C) No. 35259-35260/2017 (XI)
IA No. 125555/2017 - EXEMPTION FROM FILING O.T.
IA No. 121523/2017 - EXEMPTION FROM FILING O.T.
IA No. 125552/2017 - PERMISSION TO FILE ADDITIONAL
DOCUMENTS/FACTS/ANNEXURES
IA No. 125554/2017 - STAY APPLICATION)
SLP(C) No. 33078-33079/2017 (XI)
SLP(C) No. 32076-32079/2017 (XI)
(FOR ADMISSION and I.R. and IA No.124110/2017-EXEMPTION FROM FILING
C/C OF THE IMPUGNED JUDGMENT)
SLP(C) No. 29835/2018 (XIV)
Signature Not Verified
Digitally signed by
ASHWANI KUMAR
Date: 2021.08.12
SLP(C) No. 21330/2019 (IX)
16:39:30 IST
Reason:
( IA No.112481/2019-CONDONATION OF DELAY IN FILING)
C.A. No. 7600/2019 (III)
2
Diary No(s). 42868/2019 (XIV)
SLP(C) No. 487/2020 (XIV)
Date : 12-08-2021 This appeal was called on for hearing today.
CORAM : HON'BLE MR. JUSTICE VINEET SARAN
HON'BLE MR. JUSTICE DINESH MAHESHWARI
For Appellant(s) Mr. M. P. Vinod, AOR
Mrs. Anil Katiyar, AOR
Mr. Pawanshree Agrawal, AOR
Mr. Praveen Swarup, AOR
Mr. N. Venktraman, ASG
Mr. Arijit Prasad, Sr. Adv.
Mr. Zoheb Hbussain, Adv.
Mr. D.L. Chidananda, Adv.
Mr. S.A. Haseeb, Adv.
Mr. Niranjan Singh, Adv.
Ms. Gargi Khanna, Adv.
Ms. Aakansha Kaul, Adv.
Mr. Chandrashekhar Bharati, Adv.
Mr. Raj Bahadur Yadav, AOR
For Respondent(s) Mr. Subodh S. Patil, AOR
Mr. Ved Jain, Adv.
Ms. Richa Mishra, Adv.
Mrs. Anil Katiyar, AOR
Mr. Ujjwal A. Rana, Adv.
Mr. H. Mehta, Adv.
M/S. Gagrat And Co, AOR
Ms. Soumya Singh, Adv.
Mr. Praveen Swarup, AOR
Mr. Ajay Kumar, Adv.
Mr. Mahesh Kumar, Adv.
Ms. Devika Khanna, Adv.
Ms. V.D. Khanna, Adv.
Mr. Vmz Chambers, AOR
UPON hearing the counsel the Court made the following
O R D E R
3 List on 14.09.2021.
(ARJUN BISHT) (ASHWANI KUMAR) (PARVEEN KUMARI PASRICHA) COURT MASTER AR-CUM-PS ASSTT. REGISTRAR