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[Cites 0, Cited by 0] [Section 2] [Entire Act]

State of Rajasthan - Subsection

Section 2(e) in The Rajasthan State Road Transport Corporation Motor Vehicles Third Party Liability Insurance Fund Rules, 1967

(e)Word and expressions used but not defined in these rules shall have the meanings assigned to them in the Motor Vehicles Act and the Rules framed thereunder.