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[Cites 0, Cited by 0] [Section 9] [Entire Act]

State of Rajasthan - Subsection

Section 9(19) in The Rajasthan Laws (Extension) Act, 1957

(19)The Rajasthan Cinemas (Regulation) Act, 1952(Rajasthan Act 30 of 1952)Section 1. - For Sub-section (2), substitute the following:-"(2) It extends to the whole of the State of Rajasthan."Section 2. - Omit clause (d) of Sub-section (1) and the whole of Sub-section (2).Section 12. - Omit the whole.