Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 8] [Entire Act] Union of India - Subsection Section 8(i) in Insurance Regulatory and Development Authority of India (Unit Linked Insurance Products) Regulations, 2019 (i)Except for single premium payment policy, the premium paying term for all other individual policies shall not be less than 5 years.
