Bombay High Court
Mms Holdings Pvt. Ltd vs Shanaya Telefilms Pvt. Ltd. And 2 Ors on 3 January, 2024
Author: Abhay Ahuja
Bench: Abhay Ahuja
33. COMSS 745-18.doc
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
ORDINARY ORIGINAL CIVIL JURISDICTION
COMMERCIAL SUMMARY SUIT NO. 745 OF 2018
MMS Holdings Pvt. Ltd. ...Plaintiff
V/s.
Shanaya Telefilms Pvt. Ltd. and Ors. ...Defendants
Mr. Suraj Shukla i/b Shah Legal for Plaintiff.
None for Defendant.
CORAM : ABHAY AHUJA, J.
DATE : 3RD JANUARY, 2024 P.C. :
1. Mr. Shukla, learned Counsel appears for the Plaintiff and seeks one last chance to take out appropriate interim application to amend the Plaint as per Order dated 7th November, 2023.
2. As and by way of last chance, list on 11th January, 2024.
(ABHAY AHUJA, J.)
Nikita Gadgil 1/1
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