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[Cites 0, Cited by 0] [Section 169(1)] [Section 169] [Entire Act]

State of Uttarakhand - Subsection

Section 169(1)(f) in Uttarakhand Goods and Services Tax Act, 2017

(f)if none of the modes aforesaid is practicable, by affixing it in some conspicuous place at his last known place of business or residence and if such mode is not practicable