Madhya Pradesh High Court
Smt. Chinta Bai vs Panchayat And Rural Developement ... on 10 November, 2022
Author: Subodh Abhyankar
Bench: Subodh Abhyankar
1 IN THE HIGH COURT OF MADHYA PRADESH AT INDORE WP-26010-2019 (((((SMT. CHINTA BAI Vs PANCHAYAT AND RURAL DEVELOPEMENT DEPARTMENT))))) WP/04665/2019, WP/06045/2019, WP/14814/2019, WP/24890/2019, WP/26010/2019, WP/01047/2022 Dated : 10-11-2022 Parties through their counsel. Pleadings are complete. Let the matter be listed in the final hearing list in the week commencing 09/01/2023.
Signed copy of the order be placed in connected matters.
(SUBODH ABHYANKAR) JUDGE krjoshi Signature Not Verified Signed by: KHEMRAJ JOSHI Signing time: 10-11-2022 16:46:45