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[Cites 0, Cited by 4] [Section 12] [Entire Act]

Union of India - Subsection

Section 12(1) in The Extradition Act, 1962

(1)This Chapter shall apply only to any such [foreign State] [[Substituted by Act 66 of 1993, Section 3,for "commonwealth country" (w.e.f. 18.12.1993).]] towhich, by reason of an extradition arrangement entered into with that [State] [[Substituted by Act 66 of