Section 4 in The Karnataka Service Examinations Act, 1976
4. Service Examinations for the period from 10th January 1974.
- On and from 10th January 1974,-(a)service examinations shall be the same as the prescribed examinations provided in the Karnataka Civil Services (Service and Kannada Language Examinations) Rules, 1974; and(b)every Government servant including a Government servant promoted under sub-section (2) of section 3 shall be required to pass the service examinations as provided and for the purposes specified therein. Failure to pass shall entail the consequences specified in the said rules.
