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[Cites 0, Cited by 0] [Section 359(1)] [Section 359] [Entire Act]

State of Karnataka - Subsection

Section 359(1)(c) in Karnataka Municipalities Act, 1964

(c)all budget estimates, assessments, assessment lists, valuations or measurements, made or authenticated under the [Karnataka Panchayat Raj Act, 1993] [Substituted by Act 36 of 1994 w.e.f. 1-6-1994.], immediately before the said date in respect of the said local area shall be deemed to have been made or authenticated under this Act;