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[Cites 0, Cited by 0] [Section 22(6)] [Section 22] [Entire Act]

Securities And Exchange Board Of India - Subsection

Section 22(6)(e) in Securities and Exchange Board of India (Real Estate Investment Trusts) Regulations, 2014

(e)any issue, not in the ordinary course of business, which in the opinion of the sponsor(s) or manager or trustee requires approval of the unit holders;