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Delhi High Court - Orders

Servotech Electricals Pvt Ltd vs M S Chartered Hotels Private Limited on 20 April, 2021

Author: C.Hari Shankar

Bench: C.Hari Shankar

                          $~3
                          *     IN THE HIGH COURT OF DELHI AT NEW DELHI
                          +     ARB.P. 208/2021 and I.A. 1928/2021(Section 151 CPC)
                                SERVOTECH ELECTRICALS PVT LTD ..... Petitioner
                                             Through    Mr. Rakesh Kumar and Ms.
                                             Shreya Kukreti, Advs.

                                                    versus

                                M S CHARTERED HOTELS
                                PRIVATE LIMITED                  ..... Respondent
                                               Through   None
                                CORAM:
                                HON' BLE MR. J USTICE C .HARI SHANKAR

                                              O R D E R (ORAL)

% 20.04.2021 (video-confer encing) C .HARI SHANKAR, J .

ARB.P. 208/2021

1. Ms. Shreya Kukreti, learned counsel appearing for the petitioner, seeks on instructions to withdraw this petition.

2. The petition is dismissed as withdrawn.

I.A. 1928/2021(Section 151 CPC) In view of the order passed in the petition, this application is disposed of.

C.HARI SHANKAR, J APRIL 20, 2021 r.bararia Signature Not Verified Digitally Signed By:SUNIL SINGH NEGI Signing Date:21.04.2021 21:21:25