Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 70(1)] [Section 70] [Entire Act] State of Gujarat - Subsection Section 70(1)(iv) in The Gujarat Electricity Industry (Reorganisation and Regulation) Act, 2003 (iv)all properties, moveable and immovable and assets vesting in the said Commission shall stand transferred to and vest in the Commission,