Section 7(3) in The Maharaja Krishnakumarsinhji Bhavnagar University Act, 1978
(3)The Executive Council shall report to the Chancellor such action, if any, as it has taken or may propose to take upon results of the inspection or inquiry. Such report shall be submitted [**********] [The words 'with the opinion of the Court thereon and' were deleted by Gujarat 7 of 1987, Section 5 (2).] within such time as the Chancellor may direct.
