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Union of India - Section

Section 39 in Joint Electricity Regulatory Commission (Terms and Conditions for Tariff determination from Renewable Energy Sources) Regulations, 2019

39. Technology Aspects.

- 39.1 Norms for Solar Thermal Power Projects under these Regulations shall be applicable for Concentrated Solar Power (CSP) technologies, viz., line focusing or point focusing, as may be approved by MNRE, and using direct sunlight, concentrating it several times to reach higher energy densities and thus, higher temperatures whereby the heat generated is used to operate a conventional power cycle to generate electricity.