Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 2] [Section 49] [Entire Act] State of Bihar - Subsection Section 49(c) in The Bihar Private Forest Act, 1947 (c)breaks up or clears for cultivation or any other purpose any land in a private protected forest; or
