Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Tamilnadu - Section Section 28 in The Tamil Nadu Agricultural Produce Marketing (Regulation) Rules, 1991 28. Fee for renewal of licence. - The fee for renewal of a licence shall be the same as that of granting of a licence under rule 27.
