Allahabad High Court
Vishwa Nath Singh vs State Of U.P. And 2 Others on 20 August, 2019
Author: Anjani Kumar Mishra
Bench: Anjani Kumar Mishra
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 9 Case :- WRIT - C No. - 27331 of 2019 Petitioner :- Vishwa Nath Singh Respondent :- State Of U.P. And 2 Others Counsel for Petitioner :- Ghana Ram Niranjan Counsel for Respondent :- C.S.C. Hon'ble Anjani Kumar Mishra,J.
This writ petition has been filed seeking directions for expeditious disposal of proceedings under Section 34 of U.P.Z.A. and L.R. Act. The order sheet of the proceedings sought to be expedited has not been filed.
The writ petition is therefore, dismissed granting liberty to the petitioner to file a fresh writ petition annexing thereto the entire order sheet of the proceedings sought to be expedited.
Order Date :- 20.8.2019 sweta