Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 9] [Entire Act] State of Bihar - Subsection Section 9(b) in Bihar Minor Mineral Rules, 2017 (b)may require any Settlee, or any other licensee etc by notice to produce or caused to be produced before him such documents, accounts or other evidence which may be deemed fit;
