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[Cites 0, Cited by 0] [Section 58] [Entire Act]

Union of India - Subsection

Section 58(7) in Adoption Regulations, 2017

(7)In case there is more than one Specialized Adoption Agency in the district for linking the Child Care Institution, the distance between the two, the needs of the child and the capacity of the Specialized Adoption Agency shall be taken into consideration.