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State of Haryana - Section

Section 8 in The Haryana Cattle Fairs Act, 1970

8. Duty of local authorities to assist fair officers.

- Every local authority within whose jurisdictional limits a fair area or a part thereof is situated, shall render to the fair officer for the purposes of holding, controlling, managing, or regulating a cattle fair in such area such assistance as may be required of it by the fair officer in connection with the cattle fair.