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State of Uttar Pradesh - Section

Section 20 in The Integral University Act, 2004

20. The Academic Council.

(1)The Academic Council shall be the Principal Academic Body of the University and shall, subject to the provisions of this Act and the Statutes, co-ordinate and exercise general supervision over the academic policies of the University.
(2)The constitution of the Academic Council, the term of office of its members and its powers and duties shall be such as may be prescribed.